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PRS website is an interactive platform. Your inputs on pending Bills will be sent to appropriate agencies in government. Select a Bill on which you would like to provide your inputs, and then click on the ‘Post your comment' button below.
 
 
The Limited Liability Partnership Bill, 2006
The Central Road Fund (Amendment) Bill, 2006
The Foreign Contribution (Regulation) Bill, 2006
The Judges (Inquiry) Bill, 2006
The Scheduled Tribes and other Traditional Forest Dwellers (Recognition of Forest Rights) Bill,2006
The Securities Contracts (Regulation) Amendment Bill, 2006
The State Bank of India (Amendment) Bill, 2006
The Cable Television Networks (Regulation) Amendment Bill, 2006
The Information Technology (Amendment) Bill, 2006
The National Waterway Talcher Dhamrastretch of Rivers Geonkhali-Charbatia Stretch of East Coast Canal, Charbatia-Dhamra Stretch of Matai River and Mah
The National Waterway (Kakinda-Pondicherry Stretch of Canals and the Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad
The Uttaranchal (Alteration of Name) Bill, 2006
The Indian Rifles (Repeal) Bill, 2006
Jallianwala Bagh National Memorial (Amendment) Bill, 2006
The Central Educational Institutions (Reservation in Admission) Bill, 2006
The Aircraft (Amendment) Bill, 2006
The Constitution (Scheduled Tribes) Order Amendment Bill, 2006
The Rajiv Gandhi University Bill, 2006
The Tripura University Bill, 2006
The Sikkim University Bill, 2006
The Sashastra Seema Bal Bill, 2006
The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Bill, 2006
The National Jute Board Bill, 2006
The Immoral Traffic (Prevention) Amendment Bill, 2006
The Constitution (One Hundred and Sixth Amendment) Bill, 2006
The State Bank of India (Subsidiary Bank Laws) Amendment Bill, 2006
The National Institute of Technology Bill, 2006
The Apprentices (Amendment) Bill, 2006
The Indian Telegraph (Amendment) Bill, 2006
The Forward Contracts (Regulation) Amendment Bill, 2006
The Central Institute of English and Foreign Languages University Bill, 2006
The Administrative Tribunal (Amendment) Bill, 2006
The Drugs (Control) Repeal Bill, 2006
The Competition Amendment Bill, 2006
The Electricity (Amendment) Bill, 2005
The Security Contracts (Regulation) Amendment Bill, 2005
The Schedule Tribes (Recognition of Forest Rights) Bill, 2005
The Warehousing (Development and Regulation) Bill, 2005
The Banking Regulation (Amendment) Bill, 2005
The Admiralty Bill, 2005
The Pension Fund Regulatory and Development Authority Bill, 2005
The National Commission for Minorities (Repeal) Bill, 2004
The Constitution (One hundred and Third Amendment) Bill, 2004
The Prevention and Control of Infectious & Contagious Diseases in Animals (Amendment) Bill, 2005
The Essential Commodities (Amendment) Bill, 2005
The Armed Forces Tribunal Bill, 2005
The Inland Vessels (Amendment) Bill, 2005
The Carriage by Road Bill, 2005
The Communal Violence (Prevention, Control & Rehabilition of Victims) Bill, 2005
The Indian Medical Council (Amendment) Bill, 2005
The Indian Medicine and Homoeopathy Pharmacy Bill, 2005
The Drugs and Cosmetics (Amendment) Bill, 2005
The Indian Medicine Central Council (Amendment) Bill, 2005
The Homoepathy Central Council (Amendment) Bill, 2005
The Standards of Weights and Measures (Amendment) Bill, 2005
The Standards of Weights & Measures (Enforcement, Amendment) Bill, 2005
The Scheduled Castes, Schedules Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004
The Prevention of Child Marriage Bill, 2004
The Seeds Bill, 2004
The Payment and Settlement Systems Bill, 2006
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2006
The Code of Criminal Procedure (Amendment) Bill, 2006
The Small and Medium Enterprises Development Bill, 2005
The RBI (Amendment) Bill, 2005
The Wild Life (Protection) Amendment Bill, 2005
The Protection of Human Rights (Amendment) Bill, 2005
The Reserve Bank of India (Amendment) Bill, 2005
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2005
The Petroleum and Natural Gas Regulatory Authority Bill, 2005
The Food Safety and Standards Bill, 2005
The Right to Education Bill, 2005
The Indian Post Office (Amendment) Bill, 2006
The Factories (Amendment) Bill, 2005
The Merchant Shipping Bill, 2004
The Indian Maritime University Bill, 2007
The Carriage by Air (Amendment) Bill, 2007
The Damodar Valley Corporation (Amendment) Bill, 2007
The Representation of the People Amendment Bill, 2006
The National Tax Tribunal (Amendment) Bill, 2007
National Rural Employment Guarantee (Extension To Jammu and Kashmir) Bill, 2007
Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Bill, 2007
The Mizoram University (Amendment) Bill, 2007
Taxation Laws (Amendment) Bill, 2007
Banking Regulation (Amendment) Bill, 2007
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2007
The Tyre Corporation of India Limited (Disinvestment of Ownership) Bill, 2007
The Gram Nyayalayas Bill, 2007
The Foreign Educational Institutions Bill, 2007 (Yet to be introduced)
The Maintenance of Parents and Senior Citizens Bill, 2007
The Maternity Benefit (Amendment) Bill, 2007
The Motor Vehicles (Amendment) Bill, 2007
The Collection of Statistics Bill, 2007
The Seamen's Provident Fund (Amendment) Bill, 2007
The Micro Financial Sector (Development and Regulation) Bill, 2007
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2006
Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
The All-India Institute of Medical Sciences and Post-Graduate Institute of Medical Education and Research (Amendment) Bill, 2007
The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2007
Cigarettes and Other Tobacco Products (Prohibition of Advt and Regulation of Trade & Commerce, Production, Supply & Distribution) Amendment Bill, 2007
The State Bank of India (Amendment) Bill, 2007
The Trade Marks (Amendment) Bill, 2007
The Indira Gandhi National Tribal University
The Drugs and Cosmetics (Amendment) Bill, 2007
The Clinical Establishments (Registration and Regulation) Bill, 2007
The Competition (Amendment) Bill, 2007
The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2007
The Airports Economic Regulatory Authority of India Bill, 2007
The Unorganised Sector Workers' Social Security Bill, 2007
The Private Detective Agencies (Regulation) Bill, 2007
The Coal Mines (Nationalisation) Amendment Bill, 2000
The Lotteries (Prohibition) Bill, 1999
The Foreign Trade (Development and Regulation) Amendment Bill, 2001
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
The Payment of Bonus (Amendment) Bill, 2007
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007
The NEPA Limited (Disinvestment of Ownership) Bill, 2007
The Payment of Gratuity (Amendment) Bill, 2007
The Rajiv Gandhi Institute of Petroleum Technology Bill, 2007
The Indian Boilers (Amendment) Bill, 1994
The Sixth Schedule to the Constitution (Amendment) Bill, 2007
The Constitution (One Hundred and Seventh Amendment) Bill, 2007
The Paramedical and Physiotherapy Central Councils Bill, 2007
The Land Acquisition (Amendment) Bill, 2007
The Rehabilitation and Resettlement Bill, 2007
The Authority for Advance Rulings on Central Taxes Bill, 2007
The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007
The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007
The Food Safety and Standards (Amendment) Bill, 2008
The Delimitation (Amendment) Bill, 2008
The Railways (Amendment) Bill, 2008
The Representation of The People (Amendment) Bill, 2008
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008
The Central Universities Laws (Amendment) Bill, 2008
The Sugar Development Fund (Amendment) Bill, 2008
The Forward Contracts (Regulation) Amendment Bill, 2008
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008
The Supreme Court (Number of Judges) Amendment Bill, 2008
The Constitution (One Hundred and Eighth Amendment) Bill, 2008
The Compensatory Afforestation Fund Bill, 2008