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The Constitution (One Hundred and Eighth Amendment) Bill, 2008 |
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May 06, 2008 |
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The Compensatory Afforestation Fund Bill, 2008 |
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May 05, 2008 |
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The Supreme Court (Number of Judges) Amendment Bill, 2008 |
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April 29, 2008 |
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The Forward Contracts (Regulation) Amendment Bill, 2008 |
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March 13, 2008 |
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The Central Universities Laws (Amendment) Bill, 2008 |
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March 11, 2008 |
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The Authority for Advance Rulings on Central Taxes Bill, 2007 |
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December 07, 2007 |
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The Land Acquisition (Amendment) Bill, 2007 |
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December 06, 2007 |
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The Rehabilitation and Resettlement Bill, 2007 |
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December 06, 2007 |
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The Paramedical and Physiotherapy Central Councils Bill, 2007 |
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December 04, 2007 |
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The Sixth Schedule to the Constitution (Amendment) Bill, 2007 |
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November 30, 2007 |
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The Constitution (One Hundred and Seventh Amendment) Bill, 2007 |
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November 30, 2007 |
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The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007 |
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November 27, 2007 |
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The Payment of Gratuity (Amendment) Bill, 2007 |
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November 26, 2007 |
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The NEPA Limited (Disinvestment of Ownership) Bill, 2007 |
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November 22, 2007 |
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The Unorganised Sector Workers' Social Security Bill, 2007 |
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September 10, 2007 |
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The Airports Economic Regulatory Authority of India Bill, 2007 |
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September 05, 2007 |
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The Clinical Establishments (Registration and Regulation) Bill, 2007 |
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August 30, 2007 |
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The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2007 |
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August 29, 2007 |
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The Trade Marks (Amendment) Bill, 2007 |
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August 23, 2007 |
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The Drugs and Cosmetics (Amendment) Bill, 2007 |
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August 21, 2007 |
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The Private Detective Agencies (Regulation) Bill, 2007 |
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August 13, 2007 |
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The Collection of Statistics Bill, 2007 |
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May 17, 2007 |
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The Gram Nyayalayas Bill, 2007 |
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May 15, 2007 |
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The Motor Vehicles (Amendment) Bill, 2007 |
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May 15, 2007 |
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The Carriage by Air (Amendment) Bill, 2007 |
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May 04, 2007 |
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The Damodar Valley Corporation (Amendment) Bill, 2007 |
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May 04, 2007 |
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The Seamen's Provident Fund (Amendment) Bill, 2007 |
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May 03, 2007 |
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The Micro Financial Sector (Development and Regulation) Bill, 2007 |
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March 20, 2007 |
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The Indian Maritime University Bill, 2007 |
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March 13, 2007 |
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The Judges (Inquiry) Bill, 2006 |
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December 19, 2006 |
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The Foreign Contribution (Regulation) Bill, 2006 |
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December 18, 2006 |
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The State Bank of India (Amendment) Bill, 2006 |
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December 18, 2006 |
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The Limited Liability Partnership Bill, 2006 |
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December 15, 2006 |
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The Information Technology (Amendment) Bill, 2006 |
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December 15, 2006 |
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The National Waterway Talcher Dhamrastretch of Rivers Geonkhali-Charbatia Stretch of East Coast Canal, Charbatia-Dhamra Stretch of Matai River and Mah |
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December 08, 2006 |
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The National Waterway (Kakinda-Pondicherry Stretch of Canals and the Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad |
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December 08, 2006 |
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The Code of Criminal Procedure (Amendment) Bill, 2006 |
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August 23, 2006 |
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The National Jute Board Bill, 2006 |
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May 22, 2006 |
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The Immoral Traffic (Prevention) Amendment Bill, 2006 |
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May 22, 2006 |
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The Constitution (One Hundred and Sixth Amendment) Bill, 2006 |
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May 22, 2006 |
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The Forward Contracts (Regulation) Amendment Bill, 2006 |
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March 21, 2006 |
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The Administrative Tribunal (Amendment) Bill, 2006 |
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March 18, 2006 |
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The Drugs (Control) Repeal Bill, 2006 |
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March 10, 2006 |
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The Representation of the People Amendment Bill, 2006 |
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February 17, 2006 |
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The Prevention and Control of Infectious & Contagious Diseases in Animals (Amendment) Bill, 2005 |
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December 21, 2005 |
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The Communal Violence (Prevention, Control & Rehabilition of Victims) Bill, 2005 |
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December 05, 2005 |
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The Indian Medical Council (Amendment) Bill, 2005 |
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August 23, 2005 |
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Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005 |
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August 22, 2005 |
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The Factories (Amendment) Bill, 2005 |
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August 16, 2005 |
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The Indian Medicine and Homoeopathy Pharmacy Bill, 2005 |
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August 12, 2005 |
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The Banking Regulation (Amendment) Bill, 2005 |
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May 13, 2005 |
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The Admiralty Bill, 2005 |
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May 11, 2005 |
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The Drugs and Cosmetics (Amendment) Bill, 2005 |
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May 10, 2005 |
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The Homoepathy Central Council (Amendment) Bill, 2005 |
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March 23, 2005 |
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The Indian Medicine Central Council (Amendment) Bill, 2005 |
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March 23, 2005 |
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The Pension Fund Regulatory and Development Authority Bill, 2005 |
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March 21, 2005 |
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The Standards of Weights & Measures (Enforcement, Amendment) Bill, 2005 |
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March 10, 2005 |
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The Standards of Weights and Measures (Amendment) Bill, 2005 |
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March 10, 2005 |
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The National Commission for Minorities (Repeal) Bill, 2004 |
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December 23, 2004 |
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The Constitution (One hundred and Third Amendment) Bill, 2004 |
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December 23, 2004 |
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The Scheduled Castes, Schedules Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004 |
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December 22, 2004 |
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The Seeds Bill, 2004 |
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December 09, 2004 |
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The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
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July 23, 2001 |
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The Foreign Trade (Development and Regulation) Amendment Bill, 2001 |
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April 24, 2001 |
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The Coal Mines (Nationalisation) Amendment Bill, 2000 |
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April 24, 2000 |
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The Lotteries (Prohibition) Bill, 1999 |
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December 23, 1999 |
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The Foreign Educational Institutions Bill, 2007 (Yet to be introduced) |
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