Articles by PRS Team
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The Law and Short of it
Chakshu Roy, Indian Express, May 23, 2013
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The Anti-Defection Law needs a relook
M R Madhavan, Pragati, May 24, 2013
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How MPs can do House-work better
Mandira Kala, Indian Express, May 16, 2013
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Social justice: What two key Bills propose
Sakshi Balani, India Together, May 07, 2013
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काम की रफ़्तार में लगातार पिछड़ती संसद
Mandira Kala, bbc.co.uk, May 07, 2013
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Articles Citing PRS
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Why we need pre-legislative scrutiny
mylaw.net, June 03, 2013
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विरोध का गला दबाने वाला
Samay Live, Jun 04, 2013
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Missing the real malaise of the body politic
Indian Express, June 12, 2013
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The musical chairs in council of ministers
Business Standard, Jun 17, 2013
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Manmohan Singh inducts 8 new ministers in Cabinet reshuffle
Mint, June 18, 2013
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Media Workshops
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Population Panel to focus on Youth
The Telegraph, October 7, 2009
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PRS expert enlightens state scribes
Hueiyen News Service, June 29, 2009
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Workshop mulls role of MPs and MLAs
Imphal Free Press, June 29, 2009
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7 LDF MPs have cases registered against them
New Indian Express, March 11, 2009
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Session to make journalists sharper
Pupul Chatterjee, The Telegraph, June 3, 2008
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