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The Jan Vishwas (Amendment of Provisions) Bill, 2022
Passed
The Repealing and Amending Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022
Passed
The Multi-State Co-operative Societies (Amendment) Bill, 2022
Passed
The Competition (Amendment) Bill, 2022
Passed
The New Delhi International Arbitration Centre (Amendment) Bill, 2022
Passed
The Energy Conservation (Amendment) Bill, 2022
Passed
The Central Universities (Amendment) Bill, 2022
Passed
The Family Courts (Amendment) Bill, 2022
Passed
The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022
Passed
The Indian Antarctic Bill, 2022
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022
Passed
The Criminal Procedure (Identification) Bill, 2022
Passed
The Delhi Municipal Corporation (Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022
Passed
