The role of governors is in the news again. Their actions across several states — Maharashtra, Tamil Nadu, Kerala, West Bengal — have been questioned. Recently, the Supreme Court had to hear a case where the governor of Punjab did not summon the assembly after the cabinet’s recomme...
The Supreme Court ruling devising a three-member committee to select the Chief Election Commissioner (CEC) and Election Commissioners (ECs) was a landmark judgment. The committee is going to consist of the Prime Minister, the Leader of Opposition in the Lok Sabha or the leader of the single la...
The instance where the Kerala High Court, in January this year, suspended the verdict passed by the Kavaratti District and Sessions Court (in an attempt to murder case) in which the then sitting Member of Parliament (MP) of Lakshadweep and Nationalist Congress Party leader P.P. Mohamm...
On February 9, Leader of Opposition in Rajya Sabha Mallikarjun Kharge wrote to Chairman Jagdeep Dhankhar protesting the “directions…made by the Chair to authenticate six observations” he had made during his speech in the House the previous day. Kharge pointed out that Pa...
The 1970 Budget is not remembered for the procedural slip-up but for the change in its tone. Until then, Budget speeches were a dry recitation of facts as FMs had yet to start using poetry and couplets.
Saturday, February 28, 1970, was a special Budget day in Parliament. Prime Minister Indira Gan...