Plan vs. Performance
Monsoon Session: July 18, 2018 – August 10, 2018
This note lists the legislative business planned by Parliament and compares it with the actual performance during Monsoon Session 2018.
|
Plan |
Actual |
No. of Sittings (Lok Sabha) |
18 |
17 |
No. of Sittings (Rajya Sabha) |
18 |
17 |
No. of Bills for passage |
|
|
- Finance and Appropriation Bills - Other Bills |
0 43 |
2 18 |
No. of Bills for introduction |
|
|
- Finance and Appropriation Bills - Other Bills |
0 18 |
2 20 |
No. of Bills for withdrawal |
3 |
4 |
|
The Monsoon Session of Parliament adjourned sine die on August 10, 2018. Lok Sabha voted on a no-confidence motion which was won by the government. It also discussed issues related to recent floods and draught situation in the country. Rajya Sabha discussed the final draft of National Register of Citizens in Assam, non-implementation of the provisions of Andhra Pradesh Reorganising Act, incidents of misuse of social media and mob lynching. Rajya Sabha also elected its Deputy Chairman. In addition, the supplementary demands for grants were discussed in Lok Sabha.
20 legislative Bills were introduced during the session and 18 were passed other than the two Appropriation Bills. Four Bills were withdrawn. Lok Sabha worked for 110% of the scheduled hours and Rajya Sabha for 68%.
Bills listed for passage
Short Title |
Lok Sabha |
Rajya Sabha |
Finance |
||
The Fugitive Economic Offenders Bill, 2018 – To replace an Ordinance |
Passed on 19 Jul 2018 |
Passed on 25 Jul 2018 |
Passed on 23 Jul 2018 |
Passed on 26 Jul 2018 |
|
Passed on 30 Jul 2018 |
Passed on 19 Jul 2018 |
|
Education |
||
The Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017 |
Passed on 18 Jul 2018 |
|
The National Council for Teacher Education (Amendment) Bill 2017 |
Passed on 23 Jul 2018 |
|
Withdrawn and replaced by a new Bill on 23 Jul 2018 |
|
|
Security / Law / Strategic Affairs |
||
Passed on 18 Jul 2018 |
Passed on 18 Jul 2018 |
|
Passed on 13 May 2015 |
|
|
The Muslim Women (Protection of Rights on Marriage) Bill, 2017 |
Passed on 28 Dec 2017 |
|
|
|
|
Passed on 9 Aug 2018 |
|
|
Passed on 18 Jul 2018 |
Passed on 18 Jul 2018 |
|
Passed on 2 Aug 2018 |
Passed on 6 Aug 2018 |
|
The National Commission for Backward Classes (Repeal) Bill, 2017 |
Passed on 9 Aug 2018 |
Passed on 6 Aug 2018 |
|
|
|
Health |
||
|
|
|
|
|
|
|
|
|
Consumer Affairs, Food and Public Distribution |
||
|
|
|
Labour |
||
Passed on 10 Aug 2016 |
|
|
Shipping/ Transport |
||
Passed on 10 Apr 2017 |
|
|
|
|
|
Urban Development |
||
The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017 |
Passed on 7 Aug 2018 |
Passed on 18 Jul 2018 |
The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017 |
Passed on 2 Jan 2018 |
|
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017 |
|
|
Note: Blank cell indicates that the Bill was not passed by that House.
Bills listed for introduction and passage
Short Title |
Lok Sabha |
Rajya Sabha |
Finance |
||
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2018 – To replace an Ordinance |
Introduced on 23 Jul 2018 Passed on 31 Jul 2018 |
Passed on 10 Aug 2017 |
Introduced on 18 Jul 2018 |
|
|
Introduced on 7 Aug 2018 Passed on 9 Aug 2018 |
Deemed to be passed as it is a money Bill |
|
The Integrated Goods and Services Tax (Amendment) Bill, 2018 |
Introduced on 7 Aug 2018 Passed on 9 Aug 2018 |
Deemed to be passed as it is a money Bill |
The Union Territory Goods and Service Tax (Amendment) Bill, 2018 |
Introduced on 7 Aug 2018 Passed on 9 Aug 2018 |
Deemed to be passed as it is a money Bill |
The Goods and Services Tax (Compensation to States) Amendment Bill, 2018 |
Introduced on 7 Aug 2018 Passed on 9 Aug 2018 |
Deemed to be passed as it is a money Bill |
The Right to Information (Amendment) Bill, 2018 |
|
|
Health and Education |
||
The Homoeopathy Central Council (Amendment) Bill, 2018 – To replace an Ordinance |
Introduced on 23 Jul 2018 Passed on 30 Jul 2018 |
Passed on 9 Aug 2018 |
Law and Justice |
||
The Criminal Law Amendment Bill, 2018 – To replace an Ordinance |
Introduced on 23 Jul 2018 Passed on 30 Jul 2018 |
Passed on 6 Aug 2018 |
Introduced on 18 Jul 2018 Passed on 10 Aug 2018 |
|
|
The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018 |
Introduced on 18 Jul 2018 Passed on 26 Jul 2018 |
|
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Bill, 2018 – To replace an Ordinance |
Introduced on 23 Jul 2018 Passed on 1 Aug 2018 |
Passed on 10 Aug 2018 |
Science and Technology |
||
The DNA Technology (Use and Application) Regulation Bill, 2018 |
Introduced on 7 Aug 2018 |
|
Civil Aviation |
||
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018 |
Introduced on 18 Jul 2018 |
|
Micro, Small and Medium Enterprises |
||
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2018 |
Introduced on 23 Jul 2018 |
|
Social Justice |
||
|
Introduced on 18 Jul 2018 |
|
Introduced on 7 Aug 2018 |
|
|
Water Resources |
||
The Dam Safety Bill, 2018 |
|
|
Note: Blank cell indicates that the Bill was not introduced in any House or passed by any House.
Bills not listed for introduction and passage but introduced and passed
Short Title |
Lok Sabha |
Rajya Sabha |
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2018 |
Introduced on 3 Aug 2018 Passed on 6 Aug 2018 |
Passed on 9 Aug 2018 |
The National Sports University Bill, 2018 - To replace an Ordinance |
Introduced on 23 Jul 2018 Passed on 3 Aug 2018 |
Passed on 9 Aug 2018 |
The Appropriation (No. 5) Bill, 2018 |
Introduced on 7 Aug 2018 Passed on 7 Aug 2018 |
Deemed to be passed as it is a money Bill |
The Appropriation (No. 4) Bill, 2018 |
Introduced on 7 Aug 2018 Passed on 7 Aug 2018 |
Deemed to be passed as it is a money Bill |
Bills not listed for introduction but introduced
Short Title |
Lok Sabha |
Rajya Sabha |
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018 |
Introduced on 6 Aug 2018 |
|
Introduced on 10 Aug 2018 |
|
Bills listed for withdrawal
Short Title |
Withdrawn on |
Remarks |
|
|
|
18 Jul 2018 |
|
|
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2015 |
23 Jul 2018 |
Replaced by a new Bill |
Note: Blank cell indicates that the Bill was not withdrawn.
Bills not listed for withdrawal but withdrawn
Short Title |
Withdrawn on |
Remarks |
23 Jul 2018 |
Replaced by a new Bill |
|
7 Aug 2018 |
|
Sources: Bulletins of Lok Sabha and Rajya Sabha; PRS.
DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.