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The Public Examinations (Prevention of Unfair Means) Act, 2024
The Jammu and Kashmir Local Bodies Laws (Amendment) Act, 2024
The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Act, 2024
The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Act, 2024
The Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2022
The Constitution (Scheduled Tribes) Order (Fourth Amendment) Act, 2022
The Competition (Amendment) Act, 2023
The Maritime Anti piracy Act, 2022
The Coastal Aquaculture Authority (Amendment) Act, 2023
The National Nursing and Midwifery Commission Act, 2023
The Anusandhan National Research Foundation Act, 2023
The Constitution (Scheduled Castes) Order (Amendment) Act, 2023
The Jan Vishwas (Amendment of Provisions) Act, 2023
The Government of National Capital Territory of Delhi (Amendment) Act, 2023
The Digital Personal Data Protection Act, 2023
The Registration of Births and Deaths (Amendment) Act, 2023
The Indian Institutes of Management (Amendment) Act, 2023
The National Dental Commission Act, 2023
The Offshore Areas Mineral (Development and Regulation) Amendment Act, 2023
The Mines and Minerals (Development and Regulation) Amendment Act, 2023
The Cinematograph (Amendment) Act, 2023
The Forest (Conservation) Amendment Act, 2023
The Multi State Cooperative Societies Amendment Act 2023
The Biological Diversity (Amendment) Act, 2023
The Provisional Collection of Taxes Act, 2023
The Press and Registration of Periodicals Act, 2023
The Bharatiya Nagarik Suraksha Sanhita, 2023
The Bharatiya Nyaya Sanhita, 2023
The Bharatiya Sakshya Bill, 2023
The Integrated Goods and Services Tax (Amendment) Act, 2023
The Central Goods and Services Tax (Amendment) Act, 2023
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022
The Family Courts (Amendment) Act, 2022
The Indian Antarctic Act, 2022
The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Act, 2022
The National Anti Doping Act 2022
The Constitution (Scheduled Tribes) Order (Amendment) Act, 2022
The Chartered Accountants, The Cost And Works Accountants And The Company Secretaries (Amendment) Act, 2022
The Criminal Procedure (Identification) Act, 2022
The Delhi Municipal Corporation (Amendment) Act, 2022
The Central Universities (Amendment) Act, 2022
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Act, 2022
The Wild Life (Protection) Amendment Act, 2022
The Energy Conservation (Amendment) Act, 2022
The New Delhi International Arbitration Centre (Amendment) Act, 2022
The National Bank for Financing Infrastructure and Development (NBFID) Act, 2021
The Mines and Minerals (Development and Regulation) Amendment Act, 2021
The Government of National Capital Territory of Delhi (Amendment) Act, 2021
The Constitution (Scheduled Castes) Order (Amendment) Act, 2021
The Arbitration and Conciliation (Amendment) Act, 2021
The Central Universities (Amendment) Act, 2021
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021
The Airports Economic Regulatory Authority of India (Amendment) Act, 2021
The Constitution (Scheduled Tribes) Order (Amendment) Act, 2021
The Taxation Laws (Amendment) Act, 2021
The Limited Liability Partnership (Amendment) Act, 2021
The Deposit Insurance and Credit Guarantee Corporation (Amendment) Act, 2021
The Tribunals Reforms Act, 2021
The General Insurance Business (Nationalisation) Amendment Act, 2021
The National Commission for Indian System of Medicine (Amendment) Act, 2021
The National Commission for Homoeopathy (Amendment) Act, 2021
The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021
The Marine Aids To Navigation Act, 2021
The Coconut Development Board (Amendment) Act, 2021
The Factoring Regulation (Amendment) Act, 2021
The Juvenile Justice (Care and Protection of Children) Amendment Act, 2021
The Essential Defence Services Act, 2021
The Inland Vessels Act, 2021
The Insolvency and Bankruptcy Code (Amendment) Act, 2021
The National Commission for Allied and Healthcare Professions Act, 2021
The Medical Termination of Pregnancy Amendment Act 2021
The Major Port Authorities Act, 2021
The Delhi Special Police Establishment (Amendment) Act, 2021
The Central Vigilance Commission (Amendment) Act, 2021
The National Institute of Pharmaceutical Education and Research (Amendment) Act, 2021
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2021
The Assisted Reproductive Technology (Regulation) Act, 2021
The Surrogacy (Regulation) Act, 2021
The Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2021
The Election Laws (Amendment) Act, 2021
The Central Sanskrit Universities Act, 2020
The Constitution (Scheduled Tribes) Order (Amendment) Act, 2020
The Direct Tax Vivad se Vishwas Act, 2020
The Insolvency and Bankruptcy Code (Amendment) Act, 2020
The Mineral Laws (Amendment) Act, 2020
The Jammu and Kashmir Official Languages Act, 2020
The Foreign Contribution (Regulation) Amendment Act, 2020
The Occupational Safety, Health And Working Conditions Code, 2020
The Code On Social Security, 2020
Industrial Relations Code, 2020
The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
The Bilateral Netting of Qualified Financial Contracts Act, 2020
The Banking Regulation (Amendment) Act, 2020
The Farmers Produce Trade and Commerce (Promotion and Facilitation) Act, 2020
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Service Act, 2020
The Essential Commodities (Amendment) Act, 2020
The Rashtriya Raksha University Act, 2020
The National Forensic Sciences University Act, 2020
The Companies (Amendment) Act, 2020
The Indian Institutes of Information Technology Laws (Amendment) Act, 2020
The Mineral Laws (Amendment) Act, 2020
The Institute of Teaching and Research in Ayurveda Act, 2020
The Direct Tax Vivad se Vishwas Act, 2020
The Aircraft (Amendment) Act, 2020
The Insolvency and Bankruptcy Code (Amendment) Act, 2020
The Epidemic Diseases (Amendment) Act, 2020
The Taxation Laws (Amendment) Act, 2019
The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019
The Airports Economic Regulatory Authority of India (Amendment) Act, 2019
The Constitution (One Hundred and Third Amendment) Act, 2019
The Personal Laws (Amendment) Act, 2019
The Right of Children to Free and Compulsory Education (Amendment) Act, 2019
The National Council for Teacher Education (Amendment) Act, 2019
The Citizenship (Amendment) Act, 2019
The Arms (Amendment) Act, 2019
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019
The Special Protection Group (Amendment) Act, 2019
The International Financial Services Centres Authority Act, 2019
The Recycling of Ships Act, 2019
The Central Goods and Services Tax (Amendment) Act, 2018
The Integrated Goods and Services Tax (Amendment) Act, 2018
The Goods and Services Tax (Compensation to States) Amendment Act, 2018
The Union Territory Goods and Services Tax (Amendment) Act, 2018
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Act, 2018
The Criminal Law (Amendment) Act, 2018
The Payment of Gratuity (Amendment) Act, 2018
The Insolvency and Bankruptcy Code (Amendment) Act, 2018
The National Bank for Agriculture and Rural Development (Amendment) Act, 2018
The Repealing and Amending Act, 2017
The Indian Institute of Petroleum and Energy Bill, 2017
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017
The Banking Regulation (Amendment) Act, 2017
The Union Territory Goods and Services Tax Act, 2017
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
The Indian Institutes of Information Technology (Amendment) Act, 2017
The Right of Children to Free and Compulsory Education (Amendment) Act, 2017
The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017
The Indian Institutes of Information Technology (Public Private Partnership) Act, 2017
The Footwear Design and Development Institute Act, 2017
The National Institutes of Technology, Science Education and Research (Amendment) Act, 2017
The Taxation Laws (Amendment) Act, 2017
The Collection of Statistics (Amendment) Act, 2017
The Employees Compensation (Amendment) Act, 2017
The Central Goods and Services Tax Act, 2017
The Integrated Goods and Services Tax Act, 2017
The Goods and Services Tax (Compensation to States) Act, 2017
The Mental Healthcare Act, 2017
The Maternity Benefit (Amendment) Act, 2017
The Enemy Property (Amendment and Validation) Act, 2017
The Specified Bank Notes (Cessation of Liabilities) Act, 2017
The Payment of Wages (Amendment) Act, 2017
Specified Bank Notes (Cessation of Liabilities) Ordinance, 2016
Payment of Wages Ordinance 2016
Enemy Property (5th) Ordinane 2016
The Enemy Property (Amendment and Validation) Fourth Ordinance, 2016
Dentists (Amendment) Ordinance 2016
Enemy Property (2nd) Ordinane 2016
The Rights of Persons with Disabilities Act, 2016
The Taxation Laws (Second Amendment) Act, 2016
The Taxation Laws (Amendment) Act, 2016
The Constitution (101 Amendment) Act, 2016
The Enforcement of Security (Amendment) Act, 2016
The Central Agricultural University (Amendment) Act, 2016
The Rajendra Prasad Central Agricultural University Act, 2016
The Insolvency and Bankruptcy Code Act, 2016
The Indian Trusts (Amendment) Act, 2016
The Lokpal and Lokayuktas (Amendment) Act, 2016
The Regional Centre for Biotechnology Act, 2016
The Child Labour (Prohibition and Regulation) Amendment Act, 2016
The Compensatory Afforestation Fund Act, 2016
The Dentists (Amendment) Act, 2016
The Indian Medical Council (Amendment) Act, 2016
NITSER Amendment Act, 2016
The Institutes of Technology (Amendment) Act, 2016
The Benami Transactions (Prohibition) Amendment Act, 2016
The High Court and Supreme Court Judges Salaries Amendment Act, 2016
The Bureau of Indian Standards Act, 2016
The Real Estate (Regulation and Development) Act, 2016
The Aadhaar Act, 2016
The National Waterways Act, 2016
The Industries (Development and Regulation) Amendment Act, 2016
The Appropriation Acts (Repeal) Act, 2016
The Repealing and Amending Act, 2016
The Constitution (SC) Order (Amendment) Act, 2016
The Mines and Minerals (Development and Regulation) Amendment Act, 2016
The Sikh Gurdwaras (Amendment) Act, 2016
The Anti-Hijacking Act, 2016
The Election Laws (Amendment) Act, 2016
The Rights of Persons with Disabilities Act, 2016
Enemy Property Ordinance 2015
The Arbitration and Conciliation (Amendment) Act, 2015
Juvenile Justice Act, 2015
SCST (Prevention of Atrocities) Act, 2015
Commercial courts Act, 2015
The Atomic Energy (Amendment) Act, 2015
The Payment of Bonus (Amendment) Act, 2015
The Sugar Cess (Amendment) Act, 2015
The Negotiable Instruments (Amendment) Second Ordinance, 2015
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance, 2015
The Arbitration and Conciliation (Amendment) Ordinance, 2015
The Negotiable Instruments (Amendment) Ordinance, 2015
The RFCT in LARR (Amendment) Second Ordinance, 2015
The LARR (Amendment) Ordinance, 2015
The Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
The Motor Vehicles (Amendment) Ordinance, 2015
The Citizenship (Amendment) Ordinance, 2015
The Negotiable Instruments (Amendment) Act, 2015
The Delhi High Court (Amendment) Act, 2015
The Citizenship (Amendment) Act, 2015
The Constitution (Scheduled Castes) Orders (Amendment) Act, 2015
The Public Premises (Eviction of Unauthorised Occupants) Amendments Act, 2015
The Motor Vehicles (Amendment) Act, 2015
The Constitution (100th Amendment) Act, 2015
The Black Money Act, 2015
The Companies (Amendment) Act, 2015
The Repealing and Amending (Second) Act, 2015
The Payment and Settlement Systems (Amendment) Act, 2015
The Repealing and Amending Act, 2015
The Warehousing Corporations (Amendment) Act, 2015
The Regional Rural Banks (Amendment) Act, 2015
The Andhra Pradesh Reorganisation (Amendment) Act, 2015
The Mines and Minerals (Development and Regulation) Amendment Act, 2015
The Coal Mines (Special Provisions) Act, 2015
The Insurance Laws (Amendment) Act, 2015
The RTFCT and LARR (Amendment) Ordinance, 2014
The Insurance Laws (Amendment) Ordinance, 2014
The Coal Mines (Special Provisions) Second Ordinance, 2014
The Andhra Pradesh Reorganisation (Amendment) Act, 2014
The Telecom Regulatory Authority of India (Amendment) Act, 2014
The Labour Laws (Amendment) Act, 2014
The Apprentices (Amendment) Act, 2014
The Merchant Shipping (Second Amendment) Act, 2014
The Merchant Shipping (Amendment) Act, 2014
The Indian Institutes of Information Technology Act, 2014
The Apprentices (Amendment) Act, 2014
The Delhi Special Police Establishment (Amendment) Act, 2014
The School of Planning and Architecture Act, 2014
The Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Act, 2014
The Central Universities (Amendment) Act, 2014
The Constitution (SC) Orders (Amendment) Act, 2014
The Constitution (99th Amendment) Act, 2014
The NCT of Delhi Laws (Special Provisions) Second (Amendment) Act, 2014
The National Judicial Appointments Commission Act, 2014
The Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2014
The Rani Lakshmi Bai Central Agricultural University Act, 2014
The NITSER (Amendment) Act, 2014
The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014
The Street Vendors Act, 2014
The Andhra Pradesh Reorganisation Act, 2014
The NTC (Amendment and Validation) Ordinance 2014
The Coal Ordinance 2014
The Andhra Pradesh Reorganisation (Amendment) Ordinance 2014
The TRAI (Amendment) Ordinance 2014
The Securities Laws (Amendment) Ordinance, 2014
The SCs and STs Prevention of Atrocities (Amendment) Ordinance 2014
The Lokpal and Lokayuktas Act, 2013
The Readjustment of Representation of SCs and STs (Third) Ordinance, 2013
The Securities Laws (Amendment) Second Ordinance 2013
The The Securities Laws (Amendment) Ordinance 2013
The Readjustment of Representation of SCc and STs in Parliamentary and Assembly Constituencies (Second) Ordinance 2013
The SEBI (Amendment) Second Ordinance 2013
The National Food Security Ordinance 2013
The Indian Medical Council (Amendment) Ordinance 2013
The SEBI (Amendment) Ordinance 2013
The Readjustment of Representation of SCs and STs in Parliamentary and Assembly Constituencies Ordinance 2013
The Criminal Law Ordinance 2013
Criminal Law (A) Act 2013
Companies Act, 2013
LARR Act, 2013
The Wakf (Amendment) Act, 2013
Representation of the People (Amendment and Validation) Act, 2013
The Constitution (Scheduled Tribes) Order (Amendment) Act, 2013
Rajiv Gandhi National Aviation University Act, 2013
National Food Security Act 2013
National Highways Authority of India (Amendment) Act, 2013
Securities and Exchange Board of India (Amendment) Act, 2013
The AllMS (Amendment) Ordinance, 2012
The Administrators-General (Amendment) Act, 2012
The Copyright (Amendment) Act, 2012
The Institutes of Technology (Amendment) Act, 2012
The National Institute of Mental Health and Neuro-Sciences, Bangalore Act, 2012
The North-Eastern Areas (Reorganisation) Amendment Act, 2012
The North-Eastern Areas (Reorganisation) and other Related Laws (Amendment) Act, 2012
The Rajiv Gandhi National Institute of Youth Development Act, 2012
The Constitution (98th Amendment) Act, 2012
The Whistle Blowers Protection Act, 2011
The Constitution (Scheduled Tribes) Order (Amendment) Act, 2011
The Academy of Scientific and Innovative Research Act, 2011
The Prasar Bharati (Broadcasting Corporation of India) Amendment Act, 2011
The New Delhi Municipal Council (Amendment) Act, 2011
The Company Secretaries (Amendment) Act, 2011
The Chartered Accountants (Amendment) Act, 2011
The Damodar Valley Corporation (Amendment) Act, 2011
The Petroleum and Minerals Pipelines (Acquisition of Right of user in Land) Amendment Act, 2011
The Life Insurance Corporation (Amendment) Act, 2011
The Constitution (97th Amendment) Act, 2011
The Export-Import Bank of India (Amendment) Act, 2011
The Cost and Works Accountants (Amendment) Act, 2011
The Factoring Regulation Act, 2011
The Indian Institute of IT, Design and Manufacturing, Kancheepuram Ordinance, 2011
The The Indian Medical Council (Amendment) Ordinance, 2011
The Cable TV Networks (Regulation) Amendment Ordinance 2011
The Transplantations of Human Organ (Amendment) Act, 2011
The Enemy Property Amendment and Validation Ordinance 2010
The SEBI IRDA (Amendment and Validation) Ordinance 2010
The Indian Medical Council (Amendment) Ordinance 2010
The Ancient Monuments Archaeological Sites Remains (Amendment and Validation) Ordinance 2010
The Employees State Insurance (Amendment) Act, 2010
The National Green Tribunal Act, 2010
The Indian Medicine Central Council (Amendment) Act, 2010
The Foreign Contribution (Regulation) Act, 2010
The Code of Criminal Procedure (Amendment) Act, 2010
The Trade Marks (Amendment) Act, 2010
The Nalanda University Act, 2010
The Civil Liability for Nuclear Damage Act, 2010
The Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2010
The Representation of the People (Amendment) Act, 2010
The Essential Commodities (Amendment) Act, 2010
The Mines and Minerals (Development and Regulation) Amendment Act, 2010
The Jharkhand Panchayat Raj (Amendment) Act, 2010
The Indian Medical Council (Amendment) Act, 2010
The Land Ports Authority of India Act, 2010
The Personal Laws (Amendment) Act, 2010
The Energy Conservation (Amendment) Act, 2010
The State Bank of India (Amendment) Act, 2010
The Securities and Insurance Laws (Amendment and Validation) Act, 2010
The Foreign Trade (Development and Regulation) Amendment Act, 2010
The Industrial Disputes (Amendment) Act, 2010
The Clinical Establishments (Registration and Regulation) Act, 2010
The National Commission for Minority Educational Institutions (Amendment) Act, 2010
The Plantations Labour (Amendment) Act, 2010
The Tamil Nadu Legislative Council Act, 2010
The Payment of Gratuity (Amendment) Act, 2010
Ancient Monuments and Archaeological Sites and Remains Act 2010
Salaries and Allowances of Ministers (Amendment) Act, 2010
Civil Defence (Amendment) Act, 2009
The Rubber (Amendment) Act, 2009
The Legal Metrology Act, 2009
The Central Universities (Amendment) Bill, 2009
The Jharkhand Contingency Fund (Amendment) Bill, 2009
The Competition (Amendment) Bill, 2009
The Essential Commodities (Amendment and Validation) Bill, 2009
The HC & SC (Salaries & Conditions) Amendments Ordinance,2009
The Central Universities Ordinance,2009
The Carriage by Air (Amendment) Act, 2009
The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
The Central Universities Act, 2009
The National Capital Territory of Delhi Laws (Special Provisions) Act, 2009
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2009
The Central Industrial Security Force (Amendment) Act, 2009
The Prevention of Money Laundering (Amendment) Act, 2009
The Science and Engineering Research Board Act, 2008
The South Asian University Act, 2008
The Collection Of Statistics Act, 2008
The Delimitation (Amendment) Ordinance, 2008
The Railway (Amendment) Ordinance, 2008
The Sugar Development Fund (Amendment) Ordinance, 2008
The Prasar Bharati (Amendment) Ordinance, 2008
The Food Safety and Standards (Amendment) Ordinance, 2008
The Unlawful Activities (Prevention) Amendment Act, 2008
The National Investigation Agency Act, 2008
The Unorganised Workers Social Security Act, 2008
The Salaries and Allowances of Officers of Parliament (Amendment) Act, 2008
The Vice-Presidents Pension (Amendment) Act, 2008
The Presidents Emoluments and Pension (Amendment) Act, 2008
The Presidents Emoluments and Pension (Amendment) Act, 2008
The Airports Economic Regulatory Authority of India Act, 2008
The Drugs and Cosmetics (Amendment) Act, 2008
The Central Universities Laws (Amendment) Act, 2008
The National Waterway (Kakinada-Puducherry Stretch of Canals and The Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari And Wazirabad-Vijayawada Stretch of River Krishna) Act, 2008
The National Waterway (Talcher-Dhamra Stretch of Rivers, Geonkhali-Charbatia Stretch of East Coast Canal, Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Act, 2008
The Indian Maritime University Act, 2008
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Act, 2008
The Maternity Benefit (Amendment) Act, 2008
The Constitution (Scheduled Tribes) Order (Amendment) Act, 2008
The Food Safety and Standards (Amendment) Act, 2008
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008
The Railways (Amendment) Act, 2008
The Representation of the People (Amendment) Act, 2008
The Delimitation (Amendment) Act, 2008
The Sugar Development Fund (Amendment) Act, 2008
The Rajiv Gandhi Institute of Petroleum Technology Act 2007
The Sashastra Seema Bal Act 2007
The Indira Gandhi National Tribal University Act 2007
The Payment and Settlement Systems Act 2007
The Tyre Corporation of India Limited Disinvestment of Ownership Act 2007
The Indian Boilers Amendment Act 2007
The Payment of Bonus Amendment Act 2007
AIIMS Act 2007
The Carriage by Road Act 2007
The Merchant Shipping Amendment Act 2007
The Cigarettes and other Tobacco Products Prohibition of Adv. and Regulation of Trade and Commerce Amendment Act 2007
The Warehousing Development and Regulation Act 2007
The Inland Vessels Amendment Act 2007
The State Bank of India Amendment Act 2007
The Constitution Scheduled Castes Order Amendment Act 2007
The State Bank of India (Subsidiary Bank Laws) Amendment Act 2007
The Central Road Fund (Amendment) Act 2007
The Securities Contracts (Regulation) Amendment Act 2007
The Electricity (Amendment) Act 2007
The Cable Television Networks (Regulation) Amendment Act 2007
The Mizoram University (Amendment) Act 2007
The National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act 2007
The National Institute of Pharmaceutical Education and Research (Amendment) Act 2007
The National Tax Tribunal (Amendment) Act 2007
The Banking Regulation (Amendment) Act 2007
The Taxation Laws (Amendment) Act 2007
The Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharti) Act 2007
The Central Educational Institutions (Reservation in Admission) Act 2006
The English and Foreign Languages University Act 2006
The Rajiv Gandhi University Act 2006
The Prohibition of Child Marriage Act 2006
The Tripura University Act 2006
The Sikkim University Act 2006
The Commissions For Protection of Child Rights Amendment Act 2006
The Dalmia Dadri Cement Limited Acquisition and Transfer of Undertakings Amendment Act 2006
The Scheduled Tribes and Other Traditional Forest Dwellers Recognition of Forest Rights Act 2006
The Administrative Tribunals Amendment Act 2006
The Indian Telegraph Act 2006
The Essential Commodities Amendment Act 2006
The Uttaranchal Alteration of Name Act 2006
The Jallianwala Bagh National Memorial Amendment Act 2006
The Constitution Scheduled Tribes Order Amendment Act 2006
The Assam Rifles Act 2006
The Produce Cess Laws Abolition Act 2006
The Banking Companies Acquisition and Transfer of Undertakings and Financial Institutions Laws Amendment Act 2006
The Pondicherry Alteration of Name Act 2006
The Protection of Human Rights Amendment Act 2006
The Central Silk Board Amendment Act 2006
The Cantonments Act 2006
The Salary Allowances And Pension of Members of Parliament Amendment Act 2006
The Wild Life Protection Amendment Act 2006
The Government Securities Act 2006
The Actuaries Act 2006
The Food Safety And Standards Act 2006
The Juvenile Justice Care And Protection of Children Amendment Act 2006
The Spirituous Preparations Inter State Trade And Commerce Control Repeal Act 2006
The Parliament Prevention of Disqualification Amendment Act 2006
The Union Duties of Excise Electricity Distribution Repeal Act 2006
The Taxation Laws Amendment Act 2006
The National Institute of Fashion Technology Act 2006
The Micro Small And Medium Enterprises Development Act 2006
The Reserve Bank of India Amendment Act 2006
The Code of Criminal Procedure Amendment Amending Act 2006
The Cess Laws Repealing And Amending Act 2006
The Companies Amendment Act 2006
The Delhi Laws Special Provisions Act 2006
The Delhi Special Police Establishment Amendment Act 2006
The Petroleum and Natural Gas Regulatory Board Act 2006
The National Commission For Minority Educational Institutions Amendment Act 2006
The Khadi and Village Industries Commission Amendment Act 2006
The Chartered Accountants Amendment Act 2006
The Company Secretaries Amendment Act 2006
The Cost and Works Accountants Amendment Act 2006
The Contempt of Courts Amendment Act 2006
The Government of Union Territories and The Government of National Capital Territory of Delhi Amendment Act 2006
The Commissions for Protection of Child Rights Act 2005
The Central Sales Tax Amendment Act 2005
The Criminal Law Amendment Act 2005
The Andhra Pradesh Legislative Council Act 2005
The Parel Investments and Trading Private Limited and Domestic Gas Private Limited Repeal Act 2005
The Patents (Amendment) Act 2005
The Government of Union Territories and the Government of NCT of Delhi (Amendment) Act 2005
The Prevention of Money Laundering (Amendment) Act 2005
The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act 2005
The Right to Information Act 2005
The Navy (Amendment) Act 2005
The Coastal Aquaculture Authority Act 2005
The Code of Criminal Procedure (Amendment) Act 2005
The University of Allahabad Act 2005
The Bihar Value Added Tax Act 2005
The Special Economic Zones Act 2005
The Private Security Agencies (Regulation) Act 2005
The Credit Information Companies (Regulation) Act 2005
The Hire Purchase (Repeal) Act 2005
The Citizenship (Amendment) Act 2005
The Displaced Persons Claims and other Laws Repeal Act 2005
The Hindu Succession (Amendment) Act 2005
The Sree Chitra Institute for Medical Sciences and Technology, Trivandrum (Amendment) Act 2005
The Payment of Wages (Amendment) Act 2005
The National Rural Employment Guarantee Act 2005
The Protection of Women from Domestic Violence Act 2005
The Warehousing Corporations (Amendment) Act 2005
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Act 2005
The Railways (Amendment) Act 2005
The Punjab General Sales Tax Repeal Act 2005
The National Tax Tribunal Act 2005
The State Emblem of India (Prohibition of Improper use) Act 2005
The Prevention of Insults to National Honour (Amendment) Act 2005
The Disaster Management Act 2005
The Manipur University Act 2005
The Taxation Laws (Amendment) Act 2005
The Securities Laws (Amendment) Act 2004
The National Commission for Minority Educational Institutions Act 2004
The Prevention of Terrorism (Repeal) Act 2004
The Foreigners (Amendment) Act 2004
The British Statutes (Repeal) Act 2004
The Banking Regulation (Amendment) and Miscellaneous Provisions Act 2004
The Customs and Central Excise Laws (Repeal) Act 2004
The Prevention of Terrorism (Repeal) Act 2004
The Special Tribunals (Supplementary Provisions) Repeal Act 2004
The Unlawful Activities (Prevention) Amendment Act 2004
The Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Act 2004
The Sick Industrial Companies (Special Provisions) Repeal Act 2003
The Representation of the People (Second Amendment) Act 2003
The Delimitation (Amendment) Act 2003
The Indian Council of World Affairs (Amendment) Act 2003
The Citizenship (Amendment) Act 2003
The Uttar Pradesh Reorganisation (Amendment) Act 2003
The Indian Telegraph (Amendment) Act 2003
The Salary, Allowances and Pension of Members of Parliament (Amendment) Act 2003
NEET ordinance
Parliament (Prevention of Disqualification) Amendment Act
Manual Scavengers Act
PFRDA Act
NCT Delhi Laws
Medical Termination of Pregnancy Act, 1971
The Plantations Labour Act, 1951