india-map

FIND YOUR MP

Switch to Hindi (हिंदी)
  • MPs & MLAs
    Parliament States
  • Legislatures
    Parliament
    Session Track Parliament Diary Parliament Committees Primer Vital Stats
    States
    Legislature Track Vital Stats
    Discussion Papers
  • Bills & Acts
    Bills Parliament Acts Parliament Bills States State Legislative Briefs Acts States
  • Budgets
    Parliament States Discussion Papers
  • Policy
    Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
  • LAMP
    About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Careers

FIND YOUR MP

Parliament States
Session Track Parliament Diary Parliament Committees Primer Vital Stats
Legislature Track Vital Stats
Discussion Papers
Bills Parliament Acts Parliament Bills States State Legislative briefs Acts States
Parliament States Discussion Papers
Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Legislatures
  • Discussion Papers

Parliament

  • Discussion Papers
  • Parliament Diary
  • Session Track
  • Parliamentary Committees
  • Primers
  • Vital Stats

The Anti-Defection Law

Read More
Download

Working of State Legislatures

Read More
Download

State Finances

Read More
Download

Annual Review of State Laws 2021

Read More
Download

Annual Review of State Laws 2020

Read More
Download

Anti-Defection Law : Intent and Impact

Read More
Download

Parliamentary Committees : Increasing their effectiveness

Read More
Download

Parliament and the Executive

Read More
Download

Parliament and the Judiciary

Read More
Download

Strengthening State Legislatures

Read More
Download

Parliamentary Oversight of the Executive

Read More
Download

Parliament as a law making body

Read More
Download

Parliament’s Role in Financial Oversight

Read More
Download

Parliamentary Oversight of Regulators

Read More
Download

Parliamentary Scrutiny of Executive rule-making

Read More
Download

Public Engagement with the Legislative Process

Read More
Download

Strengthening Parliamentary Committees

Read More
Download

Financial Oversight by Parliament

Read More
Download

Conflict of Interest Issues in Parliament

Read More
Download

The Anti-Defection Law: Intent and Impact

Read More
Download

Who’s the Boss: Executive or Legislature?

Read More
Download

Measuring the Effectiveness of Parliament

Read More
Download

Financing Election Campaigns

Read More
Download

Lok Pal Bill Timeline

Read More
Download

PRS Note on Corruption Laws

Read More
Download

Issue Brief on Lokpal Bill

Read More
Download

Commencement of Central Acts (1995-2008)

Read More
Download

Follow Us

Creative Commons License

PRS Legislative Research is licensed under a Creative Commons Attribution 4.0 International License

Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

  • About Us
  • Careers
Copyright © 2023    prsindia.org    All Rights Reserved.