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MPs & MLAs
Parliament
States
2024 Elections
Legislatures
Parliament
Session Track
Parliament Diary
Parliament Committees
Primer
Vital Stats
State
Legislature Track
Vital Stats
Discussion Papers
Bills & Acts
Bills Parliament
Acts Parliament
Bills States
State Legislative briefs
Acts States
Budgets
Parliament
States
Discussion Papers
Policy
Discussion Papers
Science & Technology Policy
Monthly Policy Reviews
Annual Policy Reviews
Committee Reports
President Address
Vital Stats
COVID-19
LAMP
About the LAMP Fellowship
How to Apply
Life at LAMP
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Meet our Fellows
Get in touch
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Bills & Acts
Acts States
Acts States
The Andhra Pradesh Jan Vishwas (Amendment of Provisions) Act, 2026
Andhra Pradesh
The Andhra Pradesh Prisons and Correctional Services Act, 2026
Andhra Pradesh
The Arunachal Pradesh Fire & Emergency Services Act, 2026
Arunachal Pradesh
The Arunachal Pradesh Jan Vishwas (Amendment of Provisions) Act, 2026
Arunachal Pradesh
The Arunachal Pradesh Transfer and Posting of Employees of Education Department (Regulation and Management) Act, 2026
Arunachal Pradesh
The Atal Bihari Vajpayee Skill University, Tripura Act, 2025
Tripura
The Azim Premji (Assam) University Act, 2025
Assam
The Bihar Jan Vishwas (Amendment of Provisions) Act, 2026
Bihar
The Bihar Micro Finance Institutions (Regulation of Money Lending and Prevention of Coercive Action) Act, 2026
Bihar
The Bihar Private Professional Educational Institutions (Regulation of Admission and Determination of Fees) Act, 2026
Bihar
The Bombay Public Trust (Karnataka Amendment) Act, 2025
Karnataka
The Chandragutti Shree Renukamba Kshetra Development Authority Act, 2025
Karnataka
The Chhattisgarh Housing Board (Amendment) Act, 2026
Chhattisgarh
The Chhattisgarh Jan Vishwas (Amendment of Provisions) (Second) Act, 2025
Chhattisgarh
The Chhattisgarh Religious Freedom Act, 2026
Chhattisgarh
The Chhattisgarh Town and Village Investment (Amendment) Act, 2026
Chhattisgarh
The Dhanvantari Skill University, Tripura Act, 2025
Tripura
The GIM University Act, 2026
Goa
The Goa Jan Vishwas (Laws Amendment) Act, 2026
Goa
The Guru Teg Bahadur World Class University, Punjab Act, 2026
Punjab
The Haryana Abadi Deh (Vesting, Recording and Resolving of Ownership Rights) Act, 2025
Haryana
The Haryana Clerical (Recruitment and Conditions of Service) Act, 2026
Haryana
The Haryana Jan Vishwas (Amendment of Provisions) Act, 2025
Haryana
The Himachal Pradesh State Farmers Commission Act, 2026
Himachal Pradesh
The International University, Tripura Act, 2025
Tripura
The Jammu and Kashmir Elimination of Discrimination Against Persons Affected By Leprosy Act, 2026
Jammu and Kashmir
The Jammu and Kashmir Jan Vishwas (Amendment of Provisions) Act, 2026
Jammu and Kashmir
The Jharkhand Coaching Centre (Control and Regulation) Act, 2025
Jharkhand
The Jharkhand State University Act, 2026
Jharkhand
The Karnataka Freedom of Choice in Marriage and Prevention and Prohibition of Crimes in the name of Honour and Tradition (Eva Nammava Eva Nammava) Act, 2026
Karnataka
The Karnataka Government Educational Institution’s Lands (Protection and Regularisation) Act, 2026
Karnataka
The Karnataka Jnana Bhandar Manuscripts and Digitisation Act, 2026
Karnataka
The Karnataka Social Boycott (Prevention, Prohibition and Redressal) Act, 2025
Karnataka
The Kerala Finance (No. 2) Act, 2026
Kerala
The Kerala Finance Act, 2026
Kerala
The Kerala Public Service Commission (Additional Functions in Relation to Services under the Kerala State Biodiversity Board) Act, 2026
Kerala
The Maharana Pratap Sports University, Jaipur Act, 2025
Rajasthan
The Maharashtra Repealing Act, 2026
Maharashtra
The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee (Amendment and Validation) Act, 2026
Maharashtra
The Malayalam Language Act, 2025
Kerala
The Meghalaya Flood Plain Zoning Act, 2026
Meghalaya
The Meghalaya Prisons and Correctional Services Act, 2026
Meghalaya
The Mumbai Municipal Corporation (Amendment, Re-enactment of Capital Value Rules with retrospective effect and Validation) Act, 2026
Maharashtra
The North Eastern Regional Institute of Management (NERIM) University Act, 2025
Assam
The Odisha Jan Vishwas Act, 2025
Odisha
The Puducherry Ease of Doing Business (Service Delivery) Act, 2025
Puducherry
The Puducherry Jan Vishwas (Amendment of Provisions) Act, 2025
Puducherry
The Punjab Prisons and Correctional Services Act, 2026
Punjab
The Rajasthan Ayurved, Yoga and Naturopathy University, Ajmer Act, 2026
Rajasthan
The Rajasthan Finance Act, 2026
Rajasthan
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