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MPs & MLAs
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Bills & Acts
Bills States
Bills States
The Andhra Pradesh Private Universities (Establishment and Regulation) (Second Amendment) Bill, 2025
Andhra Pradesh
The Transfer of Prisoners (Punjab Amendment) Bill, 2025
Punjab
The Mahatma Gandhi University Sikkim (Amendment) Bill, 2025
Sikkim
The Salaries, Allowances, Pension and Other Benefits of The Ministers, Speaker, Dy. Speaker, LoP, Govt Chief Whip and the MLAs (Tripura) (Ninth Amendment) Bill, 2024
Tripura
The Haryana Honorable Disposal of Dead Body Bill, 2025
Haryana
The Tamil Nadu Urban Local Bodies (Amendment) Bill, 2025
Tamil Nadu
The Bikaner Development Authority Bill, 2025
Rajasthan
The Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Amendment Bill, 2025
Himachal Pradesh
The Telangana Panchayat Raj (Amendment) Bill, 2025
Telangana
The Gujarat Land Revenue (Amendment) Bill, 2025
Gujarat
The Karnataka Public Service Commission (Conduct of Business and Additional Functions) (Amendment) Bill, 2025
Karnataka
The Registration (Chhattisgarh Amendment) Bill, 2025
Chhattisgarh
The Netaji Subhash University of Sports and Entrepreneurship Bill, 2025
West Bengal
The Maharashtra Private Universities (Establishment and Regulation) (Amendment) Bill, 2025
Maharashtra
The Maharashtra Regional and Town Planning (Amendment) Bill, 2025
Maharashtra
The Indian Stamp (Punjab Amendment) Bill, 2025
Punjab
The West Bengal Sales Tax (Settlement of Dispute) (Amendment) Bill, 2025
West Bengal
The Gujarat Bovine Breeding (Regulation) Bill, 2025
Gujarat
The Maharashtra State Commission for Scheduled Castes Bill, 2025
Maharashtra
The Indian Stamp (Chhattisgarh Amendment) Bill, 2025
Chhattisgarh
The Telangana Municipalities (Amendment) Bill, 2025
Telangana
The Salaries and Allowances of Ministers (Himachal Pradesh) Amendment Bill, 2025
Himachal Pradesh
The Tripura Shops and Establishments (Sixth Amendment) Bill, 2024
Tripura
The Bharatpur Development Authority Bill, 2025
Rajasthan
The Karnataka Tax on Profession, Trades, Callings and Employments (Amendment) Bill, 2025
Karnataka
The Nagaland Work-charged and Casual Employee Regulation (Second Amendment) Bill, 2025
Nagaland
The Goa Outdoor Advertisement (Regulations & Control) Bill, 2025
Goa
The Andhra Pradesh State Teachers Transfers Regulation Bill, 2025
Andhra Pradesh
The Insecticides (Haryana Amendment) Bill, 2025
Haryana
The Maharashtra Village Panchayats (Amendment and Validation) Bill, 2025
Maharashtra
The Maharashtra Control of Organised Crime (Amendment) Bill, 2025
Maharashtra
The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) (Second Amendment) Bill, 2025
Maharashtra
The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) (Amendment) Bill, 2025
Maharashtra
The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee (Payable by Public Sector Undertaking Companies) (Amendment and Validation) Bill, 2025
Maharashtra
The Maharashtra Goods and Services Tax (Amendment) Bill, 2025
Maharashtra
The Karnataka State Rural Development and Panchayat Raj University (Amendment) Bill, 2025
Karnataka
The Himachal Pradesh Land Revenue (Amendment) Bill, 2025
Himachal Pradesh
The Employment Exchanges (Compulsory Notification of Vacancies) (Goa Amendment) Bill, 2025
Goa
The Sikkim Municipalities (Amendment) Bill, 2025
Sikkim
The Chhattisgarh Legislative Assembly Member Salary, Allowance and Pension (Amendment) Bill, 2025
Chhattisgarh
The Maharashtra State Commission for Scheduled Tribes Bill, 2025
Maharashtra
The Rules for Administration of Justice and Police in Nagaland (Fifth Amendment) Bill, 2025
Nagaland
The Telangana Advocates Clerks Welfare Fund (Amendment) Bill, 2025
Telangana
The Rajasthan Land Revenue (Amendment and Validation) Bill, 2025
Rajasthan
The Seeds (Haryana Amendment) Bill, 2025
Haryana
The West Bengal Clinical Establishments (Registration, Regulation and Transparency) (Amendment) Bill, 2025
West Bengal
The Nashik-Trimbakeshwar Kumbh Mela Authority Bill, 2025
Maharashtra
The Gadchiroli District Mining Authority Bill, 2025
Maharashtra
The Maharashtra Municipal Councils, Nagar Panchayats and Industrial Townships (Sixth Amendment) Bill, 2025
Maharashtra
The Himachal Pradesh Narcotic Drugs and Controlled Substances (Prevention, De-addiction and Rehabilitation) Bill, 2025
Himachal Pradesh
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