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This report analyses the state of Railways...
Land titles in India are unclear due to various reasons such as legacy issues of the zamindari system, gaps in the legal framework, and poor administration of land records. This report looks at issues arising from unclear land titles...
We provide an overview of the state of agriculture in India, and discuss some of the factors related to the production and post-harvest activities in agriculture.
The Standing Committee on Water Resources examined the subject ‘Review of ground water scenario, need for a comprehensive policy and measures to address problems in the country with particular reference to (i) dark blocks, and (ii)...
Various Committees and experts have highlighted the need for private investments in the higher education sector, to maximize enrollment. This note looks at the regulatory framework, and issues concerning supply, access and quality...
This note describes the functioning of the existing TPDS mechanism and the role played by the centre and states. It also explores challenges in the effective implementation of TPDS and alternatives to reform the existing machinery...