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  • Bills & Acts
  • State Legislative Briefs

State Legislative Briefs

The Maharashtra Apartment Ownership (Amendment) Ordinance, 2023

Maharashtra

The Rajasthan Prisons Bill, 2023

Rajasthan

The Jharkhand Medicare Service Persons, Medicare Service Institutions (Prevention of Violence and Property Damage) Bill, 2023

Jharkhand

The Rajashtan Control of Organized Crime Bill, 2023

Rajasthan

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Assam Amendment) Bill, 2023

Assam

The Haryana Municipal (Amendment) Bill, 2022

Haryana

The Tamil Nadu Prohibition of Online Gambling and Regulation of Online Games Ordinance, 2022

Tamil Nadu

The Bengaluru Metropolitan Land Transport Authority Bill, 2022

Karnataka

The Kannada Language Comprehensive Development Bill, 2022

Karnataka

The Haryana Police (Amendment) Bill, 2022

Haryana

The Rajasthan Right to Health Bill, 2022

Rajasthan

The Karnataka Protection of Right to Freedom of Religion Ordinance, 2022

Karnataka

The Bihar Prohibition and Excise (Amendment) Bill, 2022

Bihar

The Kerala Public Health Bill, 2021

Kerala

The Essential Commodities (Maharashtra Amendment) Bill, 2021

Maharashtra

The Farmers Produce Trade and Commerce (Promotion and Facilitation) (Maharashtra Amendment) Bill, 2021

Maharashtra

The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services (Maharashtra Amendment) Bill, 2021

Maharashtra

The Karnataka Prevention of Slaughter and Preservation of Cattle Ordinance, 2020

Karnataka

The Assam Cattle Preservation Bill, 2021

Assam

The Karnataka Agricultural Produce Marketing (Regulation and Development) (Amendment) Ordinance, 2020

Karnataka

Changes in work hours - Gujarat

Gujarat

Changes in work hours - Karnataka

Karnataka

Changes in work hours - Punjab

Punjab

Changes in work hours - Rajasthan

Rajasthan

Changes in work hours - Uttar Pradesh

Uttar Pradesh

Changes in work hours - Uttarakhand

Uttarakhand

State Brief - Relaxation of Labour Laws

Madhya Pradesh

The Gujarat Agricultural Produce Markets (Amendment) Ordinance, 2020

Gujarat

Changes in work hours - Assam

Assam

Madhya Pradesh Krishi Upaj Mandi (Sanshodhan) Ordinance, 2020

Madhya Pradesh

Changes in work hours - Odisha

Odisha

Changes in work hours - Himachal Pradesh

Himachal Pradesh

Changes in work hours - Haryana

Haryana

Changes in work hours - Goa

Goa

The Uttar Pradesh Ministers (Salaries, Allowances and Miscellaneous Provisions) (Amendment) Ordinance, 2020

Uttar Pradesh

The Karnataka Legislature Salaries, Pensions and Allowances and Certain other Law (Amendment) Ordinance, 2020

Karnataka

The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Amendment) Ordinance, 2020

Uttar Pradesh

The Andhra Pradesh Panchayat Raj (Second Amendment) Ordinance, 2020

Andhra Pradesh

The Shakti Criminal Laws (Maharashtra Amendment) Bill, 2020

Maharashtra

The Tamil Nadu Agricultural Produce Marketing (Regulation) Second Amendment Ordinance, 2020

Tamil Nadu

The Haryana State Employment of Local Candidates Bill, 2020

Haryana

The Bruhat Bengaluru Mahanagara Palike Bill, 2020

Karnataka

The Uttar Pradesh Recovery of Damages to Public and Private Property Ordinance, 2020

Uttar Pradesh

The Himachal Pradesh Agricultural Produce Marketing (Promotion and Facilitation) Ordinance, 2020

Himachal Pradesh