Acts Parliament

The National Anti Doping (Amendment) Act, 2025

The Central Excise (Amendment) Act, 2025

The Health Security se National Security Cess Act, 2025

The Viksit Bharat – Guarantee for Rozgar and Ajeevika Mission (Gramin) VB – G RAM G Act, 2025

The Sustainable Harnessing and Advancement of Nuclear Energy for Transforming India Act, 2025

The Repealing and Amending Act, 2025

The Sabka Bima Sabki Raksha (Amendment of Insurance Laws) Act, 2025

The Bills of Lading Act, 2025

The Carriage of Goods by Sea Act, 2025

The Coastal Shipping Act, 2025

The Manipur Goods and Services Tax (Amendment) Act, 2025

The Tribhuvan Sahkari University Act, 2025

The Merchant Shipping Bill, 2025

The National Sports Governance Act, 2025

The Banking Laws (Amendment) Act, 2025

The Protection of Interests in Aircraft Objects Act, 2025

The Disaster Management Act, 2025

The Railways (Amendment) Act, 2025

The Boilers Act, 2025

The Immigration and Foreigners Act, 2025

The Waqf (Amendment) Act, 2025

The Mussalman Wakf (Repeal) Act, 2025