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Bills & Acts
Acts States
Acts States
The Andhra Pradesh Agricultural Land (Conversion for Non Agricultural Purposes) (Repeal) Act, 2025
Andhra Pradesh
The Andhra Pradesh Lifts and Escalators Act, 2025
Andhra Pradesh
The Andhra Pradesh Scheduled Castes (Sub-Classification) Act, 2025
Andhra Pradesh
The Andhra Pradesh State Teachers Transfers Regulation Act, 2025
Andhra Pradesh
The India International University of Legal Education and Research of the Bar Council of India Trust at Andhra Pradesh Act, 2025
Andhra Pradesh
The Andhra Pradesh Infrastructure (Transparency through Judicial Preview) (Repeal) Act, 2024
Andhra Pradesh
The Andhra Pradesh Land Titling Repeal Act, 2024
Andhra Pradesh
The Andhra Pradesh Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2023
Andhra Pradesh
The Andhra Pradesh Grama Sachivalayams and Ward Sachivalayams (GSWS) Act, 2023
Andhra Pradesh
The Andhra Pradesh Guaranteed Pension System Act, 2023
Andhra Pradesh
The Andhra Pradesh Inland Waterways Authority Act, 2023
Andhra Pradesh
The Andhra Pradesh Milk Procurement (Protection of Farmers) and Enforcement of Safety of Milk Standards Act, 2023
Andhra Pradesh
The Andhra Pradesh Para Veterinary and Allied Council Act, 2023
Andhra Pradesh
The Andhra Pradesh Regularisation of Services of Contract Employees Act, 2023
Andhra Pradesh
The Andhra Pradesh Special Security Group Act, 2023
Andhra Pradesh
The Andhra Pradesh Vaidya Vidhana Parishad (Repeal) Act, 2023
Andhra Pradesh
The Andhra Pradesh (Andhra Area) Tenancy Repeal Act, 2022
Andhra Pradesh
The Andhra Pradesh Minorities Component (Outlay, Allocation and Utilization of Financial Resources) Act, 2022
Andhra Pradesh
The Andhra Pradesh Bovine Breeding (Regulation of Production & Sale of Bovine Semen and Artificial Insemination Services) Act, 2021
Andhra Pradesh
The Andhra Pradesh Decentralization and Inclusive Development of All Regions Repeal Act, 2021
Andhra Pradesh
The Andhra Pradesh Medical Education and Research Corporation (APMERC) Act, 2021
Andhra Pradesh
The Andhra Pradesh State Commission for Scheduled Castes Act, 2019
Andhra Pradesh
The Andhra Pradesh State Educational Institutions (Reservation in Teachers Cadre) Act, 2021
Andhra Pradesh
The Andhra Pradesh Animal Feed (Regulation of Manufacture, Quality Control, Sale and Distribution) Act, 2020
Andhra Pradesh
The Andhra Pradesh Decentralisation and Inclusive Development of All Regions Act, 2020
Andhra Pradesh
The Andhra Pradesh Fish Feed (Quality Control) Act, 2020
Andhra Pradesh
The Andhra Pradesh Fisheries University Act, 2020
Andhra Pradesh
The Andhra Pradesh Gaming (Amendment) Act, 2020
Andhra Pradesh
The Andhra Pradesh Millets Board Act, 2019
Andhra Pradesh
The Andhra Pradesh Pulses Board Act, 2019
Andhra Pradesh
The Andhra Pradesh School Education Regulatory and Monitoring Commission (Amendment) Act, 2019
Andhra Pradesh
The Andhra Pradesh State Agricultural Council Act, 2020
Andhra Pradesh
The Andhra Pradesh State Aquaculture Development Authority Act, 2020
Andhra Pradesh
The Andhra Pradesh State Commission for Scheduled Tribes Act, 2019
Andhra Pradesh
The Andhra Pradesh State Development Corporation Act, 2020
Andhra Pradesh
The Cluster University (Kurnool) Act, 2019
Andhra Pradesh
The Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs, and Minorities in all the Nominated Posts) Act, 2019
Andhra Pradesh
The Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs, and Minorities in all the Nominated Posts) Act, 2019
Andhra Pradesh
The Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs, and Minorities in works Contracts and Service Contracts given on Nomination) Act, 2019
Andhra Pradesh
The Andhra Pradesh (50 Percent Reservation to Women in all the Nominated Posts) Act, 2019
Andhra Pradesh
The Andhra Pradesh (50 Percent Reservation to Women in Works Contracts and Service Contracts given on Nomination) Act, 2019
Andhra Pradesh
The Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilisation of Financial Resources) Act, 2019
Andhra Pradesh
The Andhra Pradesh Commission for Backward Classes other than Scheduled Castes and Scheduled Tribes in the State of Andhra Pradesh Act, 2019
Andhra Pradesh
The Andhra Pradesh Crop Cultivator Rights Act, 2019
Andhra Pradesh
The Andhra Pradesh Economically Weaker Sections of citizens (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Public Services under the State for Kapus) Act, 2019
Andhra Pradesh
The Andhra Pradesh Economically Weaker sections other than Kapus (Reservation of Seats in the Educational Institutions and of appointments or posts in the Public Services under the State) Act, 2019
Andhra Pradesh
The Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019
Andhra Pradesh
The Andhra Pradesh Higher Education Regulatory and Monitory Commission Act, 2019
Andhra Pradesh
The Andhra Pradesh Higher Education Regulatory and Monitory Commission Act, 2019
Andhra Pradesh
The Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019
Andhra Pradesh
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