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MPs & MLAs
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Session Track
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Policy
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Bills & Acts
Acts States
Acts States
The Maharashtra Gadchiroli District Mining Authority Act, 2025
Maharashtra
The Maharashtra Jan Vishwas (Amendment of Provisions) Act, 2025
Maharashtra
The Maharashtra Lokayukta Act, 2023
Maharashtra
The Maharashtra Private Placement Agencies (Regulation) Act, 2025
Maharashtra
The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee (Payable by Public Sector Undertaking Companies) Act, 2025
Maharashtra
The Maharashtra Special Public Security Act, 2024
Maharashtra
The Maharashtra State Commission for Scheduled Castes Act, 2025
Maharashtra
The Maharashtra State Commission for Scheduled Tribes Act, 2025
Maharashtra
The Maharashtra Temporary Extension of Period for Submitting Validity Certificate (for certain elections to Village Panchayats, Zilla Parishads and Panchayat Samitis) Act, 2025
Maharashtra
The Maharashtra Zilla Parishads and Panchayat Samitis Temporary Postponement of Elections Act, 2024
Maharashtra
The Nashik-Trimbakeshwar Kumbh Mela Authority Act, 2025
Maharashtra
The G. H. Raisoni International Skill Tech University, Pune Act, 2023
Maharashtra
The G. H. Raisoni Skill Tech University, Nagpur Act, 2023
Maharashtra
The Maharashtra Bovine Breeding (Regulation) Act, 2023
Maharashtra
The Maharashtra Casinos (Control and Tax) (Repeal) Act, 2023
Maharashtra
The Maharashtra Competitive Examination (Prevention of Unfair Means) Act, 2024
Maharashtra
The Maharashtra Marathi Bhasha Vidyapeeth Act, 2023
Maharashtra
The Maharashtra Municipal Corporations (Amendment) Act, 2024
Maharashtra
The Maharashtra Private Skills Universities (Establishment and Regulation) Act, 2024
Maharashtra
The Maharashtra Private Universities (Establishment and Regulation) Act, 2023
Maharashtra
The Maharashtra State Board of Art Education Act, 2023
Maharashtra
The Maharashtra State Reservation for Socially and Educationally Backward Classes Act, 2024
Maharashtra
The Maharashtra Tax Laws (Amendment) Act, 2024
Maharashtra
The Universal Skill Tech University, Vasai Act, 2023
Maharashtra
The DES Pune University, Pune Act, 2023
Maharashtra
The ITM Skills University, Navi Mumbai Act, 2022
Maharashtra
The JSPM University, Pune Act, 2022
Maharashtra
The Laxminarayan Innovation Technological (LIT) University, Nagpur Act, 2023
Maharashtra
The Maharashtra Agricultural Land Leasing Act, 2017
Maharashtra
The Maharashtra Essential Services Maintenance Act, 2023
Maharashtra
The Maharashtra Goseva Ayog Act, 2023
Maharashtra
The Maharashtra Industry, Trade and Investment Facilitation Act, 2023
Maharashtra
The Maharashtra Medical Goods Procurement Authority Act, 2023
Maharashtra
The Maharashtra Municipal Corporation of the City of Pune Taxation (Enactment and Amendment of Taxation Rules with retrospective effect and Validation) Act, 2023
Maharashtra
The Maharashtra Payment of Compensation for Loss, Injury or Damage Caused by Wild Animals Act, 2023
Maharashtra
The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2023
Maharashtra
The Maharashtra Temporary Extension of Period for Submitting Validity Certificate (for certain elections to Village Panchayats, Zilla Parishads and Panchayat Samitis) Act, 2023
Maharashtra
The MIT Vishwaprayag University, Solapur, Act, 2023
Maharashtra
The Pimpri Chinchwad University, Pune Act, 2022
Maharashtra
The Universal Ai University, Karjat Act, 2022
Maharashtra
Dr. P. A. INAMDAR University, Pune Act, 2022
Maharashtra
The Maharashtra COEP Technological University Act, 2022
Maharashtra
The Maharashtra Creation of Supernumerary Posts and Appointment of Selected Candidates Act, 2022
Maharashtra
The Maharashtra Educational Institutions (Reservation in Teachers' Cadre) Act, 2021
Maharashtra
The Maharashtra Local Authorities (Official Languages) Act, 2022
Maharashtra
The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2022
Maharashtra
The Maharashtra State Board of Skill, Vocational Education and Training Act, 2021
Maharashtra
The NICMAR University, Pune Act, 2022
Maharashtra
The ATLAS SKILL TECH University Mumbai Act, 2021
Maharashtra
The Maharashtra State Skills University Act, 2021
Maharashtra
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