Applications for LAMP Fellowship 2025-26 are now open. Apply here. The last date for submitting applications is December 21, 2024

  • The Maharashtra Casinos (Control and Tax) (Repeal) Bill, 2023 was introduced in the Maharashtra Legislative Assembly on December 7, 2023.  The Bill repeals the Maharashtra Casinos
    (Control and Tax) Act, 1976.  The Act permits operation of casinos in the state upon obtaining a licence.  It provides for levying of taxes on betting at casinos.  Note that the Act is not in force yet. 

 

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