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MPs & MLAs
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2024 Elections
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Session Track
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Bills & Acts
Bills States
Bills States
The Karnataka Public Service Commission (Conduct of Business and Additional Functions) (Amendment) Bill, 2025
Karnataka
The Karnataka Scheduled Castes (Sub-Classification) Bill, 2025
Karnataka
The Karnataka State Commission for the Scheduled Castes and the Scheduled Tribes (Amendment) Bill, 2025
Karnataka
The Karnataka Private Medical Establishments (Amendment) Bill, 2025
Karnataka
The Karnataka State Road Safety Authority (Amendment) Bill, 2025
Karnataka
The Nadaprabhu Kempegowda Heritage Area Development Authority (Second Amendment) Bill, 2025
Karnataka
The Bombay Public Trust (Karnataka Amendment) Bill, 2025
Karnataka
The Bengaluru Metropolitan Land Transport Authority (Amendment) Bill, 2025
Karnataka
The Karnataka Social Boycott (Prevention, Prohibition and Redressal) Bill, 2025
Karnataka
The Greater Bengaluru Governance (Second Amendment) Bill, 2025
Karnataka
The Karnataka Tax on Profession, Trades, Callings and Employments (Amendment) Bill, 2025
Karnataka
The Karnataka Hate Speech and Hate Crimes (Prevention) Bill, 2025
Karnataka
The Karnataka Hindu Religious Institutions and Charitable Endowments (Amendment) Bill, 2025
Karnataka
Shree Chamundeshwari Kshetra Development Authority and Certain Other Laws (Amendment) Bill, 2025
Karnataka
The Malnad Area Development Board (Amendment) Bill, 2025
Karnataka
The Bayaluseeme Development Board (Amendment) Bill, 2025
Karnataka
The Karnataka State Universities (Second Amendment) Bill, 2025
Karnataka
The Karnataka Cine and Cultural Activities (Welfare) (Amendment) Bill, 2025
Karnataka
The Drugs and Cosmetics (Karnataka Amendment) Bill, 2025
Karnataka
The Chandragutti Shree Renukamba Kshetra Development Authority Bill, 2025
Karnataka
The Karnataka Private Medical Establishments (Amendment) Ordinance, 2025
Karnataka
The Karnataka State Rural Development and Panchayat Raj University (Amendment) Bill, 2025
Karnataka
Sri Malai Mahadeshwaraswamy Kshetra Development Authority (Amendment) Bill, 2025
Karnataka
The Karnataka Labour Welfare Fund (Amendment) Bill, 2025
Karnataka
The Karnataka Rent (Amendment) Bill, 2025
Karnataka
The Basavanagudi Development Authority (Amendment) Bill, 2025
Karnataka
The Karnataka Elevators, Escalators and Passenger Conveyors (Amendment) Bill, 2025
Karnataka
The Karnataka Appointment of Recovery Commissioners for Seizure and Confiscation of Property arising from Illegal Mining and Proceeds of Crime Bill, 2025
Karnataka
The Karnataka Crowd Control (Managing Crowd at Events and place of Gathering) Bill, 2025
Karnataka
The Karnataka Traditional Nomadic Shepherds (Welfare Promotion Measures and Protection against Atrocities) Bill, 2025
Karnataka
The Karnataka Land Revenue (Second Amendment) Bill, 2025
Karnataka
The Karnataka Micro Loan and Small Loan (Prevention of Coercive Actions) Bill, 2025
Karnataka
The Karnataka Compulsory Service by Candidates Completed Medical Courses (Amendment) Ordinance, 2025
Karnataka
The Karnataka Immorality (Amendment of Provisions) Bill, 2025
Karnataka
The Greater Bangalore Administration (Amendment) Bill, 2025
Karnataka
The Karnataka Goods and Services Tax (Amendment) Bill, 2025
Karnataka
The Karnataka Municipal Corporations (Amendment) Bill, 2025
Karnataka
The Karnataka Town and Country Planning and Certain Other Laws (Amendment) Bill, 2025
Karnataka
The Karnataka Devadasi (Prevention, Prohibition, Redress and Rehabilitation) Bill, 2025
Karnataka
The Karnataka Municipalities and Certain Other Laws (Amendment) Bill, 2025
Karnataka
The Gadag-Betageri Trade, Culture and Exhibition Authority (Amendment) Bill, 2025
Karnataka
The Karnataka Land Reforms and Certain Other Law (Amendment) Bill, 2025
Karnataka
The Karnataka Ports (Landing and Shipping Fees) (Amendment) Bill, 2025
Karnataka
The Bangalore Palace (Utilization and Regulation of Land) Bill, 2025
Karnataka
The Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) (Amendment) Ordinance, 2025
Karnataka
The Karnataka Cooperative Societies (Amendment) Bill, 2025
Karnataka
The Registration (Karnataka Amendment) Bill, 2025
Karnataka
The Karnataka Conduct of Government Litigation (Amendment) Bill, 2025
Karnataka
The Karnataka Souharda Cooperative (Amendment) Bill, 2025
Karnataka
The Karnataka Essential Services Maintenance (Amendment) Bill, 2025
Karnataka
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