FIND YOUR MP
Switch to Hindi (हिंदी)
MPs & MLAs
Parliament
States
2024 Elections
Legislatures
Parliament
Session Track
Parliament Diary
Parliament Committees
Primer
Vital Stats
States
Legislature Track
Vital Stats
Discussion Papers
Bills & Acts
Bills Parliament
Acts Parliament
Bills States
State Legislative Briefs
Acts States
Budgets
Parliament
States
Discussion Papers
Policy
Discussion Papers
Science & Technology Policy
Monthly Policy Reviews
Annual Policy Reviews
Committee Reports
President Address
Vital Stats
COVID-19
LAMP
About the LAMP Fellowship
How to Apply
Life at LAMP
Videos
Meet our Fellows
Get in touch
Careers
FIND YOUR MP
Home
MPs & MLAs
Parliament
States
2024 Elections
Legislatures
Parliament
Session Track
Parliament Diary
Parliament Committees
Primer
Vital Stats
State
Legislature Track
Vital Stats
Discussion Papers
Bills & Acts
Bills Parliament
Acts Parliament
Bills States
State Legislative briefs
Acts States
Budgets
Parliament
States
Discussion Papers
Policy
Discussion Papers
Science & Technology Policy
Monthly Policy Reviews
Annual Policy Reviews
Committee Reports
President Address
Vital Stats
COVID-19
LAMP
About the LAMP Fellowship
How to Apply
Life at LAMP
Videos
Meet our Fellows
Get in touch
Careers
Videos
Narcotic Drugs and Psychotropic Substances (Amendment) Ordinance, 2021
Narcotic Drugs and Psychotropic Substances (Amendment) Ordinance, 2021
Narcotic Drugs and Psychotropic Substances (Amendment) Ordinance, 2021
Related Videos
MPs on how LAMP Fellows contribute to research in Parliament #LAMPFellowship
The Consumer Protection Bill, 2015
Bill Videos : The Juvenile Justice (Care and Protection of Children) Bill, 2014
