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Strengthening Democracy Series
Strengthening Democracy Series
Delhi Assembly’s Last 5 Years
Maharashtra’s Assembly last five years performance and functioning
Jharkhand Assembly last five years performance and functioning
Making State Legislatures More Effective | PRS Annual Conference | December 2023
Role of an MP | PRS Annual Conference on Building Effective Legislatures | December 2023
What is the Anti-Defection Law?
How India elects its President
How are Rajya Sabha MPs elected?
What is the Role of an MP?
The PRS Journey: Upholding informed debate in Parliament
LAMP Graduation (Batch of 2018-19)
PRS MP Track #KnowYourMP | Know your MP before you vote
Strengthening Democracy: An Explainer on the Removal of Judges
The Budgetary Process: From preparation to passing
Working of Parliamentary Committees
Vijay Kumar Chaudhary's comments at the PRS Annual Conference 2016:...
Shailaja Chandra's comments at the PRS Annual Conference, 2016: Parliament...
P Chidambaram's comments at the PRS Annual Conference, 2016: Parliament...
NK Premachandran's comments at the PRS Annual Conference, 2016: Parliament...
Keshav Desiraju's comments at the PRS Annual Conference, 2016: Parliament...
K. Yadava Reddy's comments at the PRS Annual Conference 2016:...
Justice Srikrishna's comments at the PRS Annual Conference, 2016:...
Haseeb Drabu's comments at the PRS Annual Conference 2016: Strengthening...
Conrad Sangma's comments at the PRS Annual Conference 2016: Strengthening...
Bhupender Yadav's comments at the PRS Annual Conference, 2016: Parliament...
Key Note Addresss: Mr. Venkaiah Naidu at MLA Workshop,2016
Strengthening Democracy Series : The Need for Recorded Voting
Strengthening Democracy Series : State elections and composition of Rajya Sabha
Strengthening Democracy Series : Legislative Process: How a Bill becomes a Law?
PRS: Strengthening State Legislatures
PRS: Engaging with State Legislators
Live Stream of PRSLegislative
Live Stream of PRSLegislative
Live Stream of PRSLegislative
Strengthening Democracy Series : Understanding Joint Sittings
Mr. Dinesh Trivedi at the PRS Annual Conference, 2014
Mr. Deepender Hooda at the PRS Annual Conference, 2014
MR Madhavan at the PRS Annual Conference, 2014
Dr Murali Manohar Joshi at the PRS Annual Conference, 2014
