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MPs & MLAs
Parliament
States
2024 Elections
Legislatures
Parliament
Session Track
Parliament Diary
Parliament Committees
Primer
Vital Stats
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Legislature Track
Vital Stats
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Bills & Acts
Bills Parliament
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Bills States
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Acts States
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Parliament
States
Discussion Papers
Policy
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Bills & Acts
Bills States
Bills States
The Karnataka Repealing of Certain Enactments and Regional Laws Bill, 2024
Karnataka
The Karnataka Professional Civil Engineers Bill, 2024
Karnataka
The Karnataka Town and Country Planning (Amendment) Bill, 2024
Karnataka
The Bruhat Bengaluru Mahanagar Palike (Amendment) Bill, 2024
Karnataka
The Karnataka Motor Transport and Other Allied Workers Social Security and Welfare Bill, 2024
Karnataka
The Karnataka Government Parks (Preservation) (Amendment) Bill, 2024
Karnataka
The Karnataka Souharda Sahakari (Amendment) Bill, 2024
Karnataka
The Karnataka scheduled castes, scheduled tribes and other backward classes (Reservation of Appointments etc.,) (Amendment) Bill, 2024
Karnataka
Sri Renuka Yellamma Temple Development Authority Bill, 2024
Karnataka
The Karnataka Medical Registration and certain other law (Amendment) Bill, 2024
Karnataka
The Karnataka Ancient and Historical Monuments and Archeological Sites and Remains (Amendment) Bill, 2024
Karnataka
The Karnataka Land Revenue (Second Amendment) Bill, 2024
Karnataka
The Greater Bengaluru Governance Bill, 2024
Karnataka
The Karnataka Irrigation (Amendment) Bill, 2024
Karnataka
The Karnataka Municipalities and Certain other Law (Amendment) Bill, 2024
Karnataka
The Karnataka Co-operative Societies (Amendment) Bill, 2024
Karnataka
The Karnataka Goods and Services Tax (Amendment) Bill, 2024
Karnataka
The Karnataka Cine and Cultural Activists (Welfare) Bill, 2024
Karnataka
The Karnataka Legislature (Prevention of Disqualification) (Second Amendment) Bill, 2024
Karnataka
The Karnataka Legislature (Prevention of Disqualification) (Amendment) Bill, 2024
Karnataka
The Karnataka Land Revenue (Amendment) Bill, 2024
Karnataka
The Karnataka Stamp (Amendment) Bill, 2024
Karnataka
The Registration (Karnataka Amendment) Bill, 2024
Karnataka
The Karnataka Gram Swaraj and Panchayat Raj (Amendment) Bill, 2024
Karnataka
The Gadag-Betageri Business, Culture and Exhibition Authority Bill, 2024
Karnataka
The Karnataka Police (Amendment) Bill, 2024
Karnataka
The Karnataka Agricultural Produce Marketing (Regulation And Development) (Amendment) Bill, 2024
Karnataka
The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) (Karnataka Amendment) Bill, 2024
Karnataka
The University of Trans-disciplinary Health Sciences and Technology (Amendment) Bill, 2024
Karnataka
The Karnataka Motor Vehicles Taxation (Amendment) Bill, 2024
Karnataka
Shree Huligemma Devi Kshetra Development Authority Bill, 2024
Karnataka
Shree Ghati Subramanya Kshetra Development Authority Bill, 2024
Karnataka
The Karnataka Hindu Religious Institutions and Charitable Endowments (Amendment) Bill, 2024
Karnataka
Shree Chamundeshwari Kshetra Development Authority Bill, 2024
Karnataka
The Kannada Language Comprehensive Development (Amendment) Bill, 2024
Karnataka
The Karnataka Motor Vehicles Taxation (Amendment) Bill, 2023
Karnataka
The Karnataka Prohibition of Violence against Advocates Bill, 2023
Karnataka
The Karnataka State Road Safety Authority (Amendment) Bill, 2023
Karnataka
The Karnataka Tax on Profession, Trades, Callings and Employments (Amendment) Bill, 2023
Karnataka
The Karnataka Goods and Services Tax (Amendment) Bill, 2023
Karnataka
The Karnataka Transparency in Public Procurements (Amendment) Bill, 2023
Karnataka
The Karnataka Compulsory Service of Candidates Completed Medical Courses (Amendment) Ordinance 2023
Karnataka
The BMS University Bill, 2023
Karnataka
The Factories (Karnataka Amendment) Bill, 2023
Karnataka
The Karnataka Goods and Services Tax (Amendment) Ordinance, 2023
Karnataka
The Karnataka Agricultural Produce Marketing (Regulation and Development) (Amendment) Bill, 2023
Karnataka
The Karnataka Transparency in Public Procurements (Second Amendment) Bill, 2023
Karnataka
The Karnataka Hindu Religious Institutions and Charitable Endowments (Amendment) Bill, 2023
Karnataka
The Karnataka Civil Courts (Amendment) Bill, 2023
Karnataka
The Karnataka High Court (Amendment) Bill, 2023
Karnataka
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