The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011 (Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950) Ministry: Tribal Affairs Introduced Lok Sabha Dec 27, 2011 Referred Standing Committee Jan 05, 2012 Report Standing Committee Mar 29, 2012 Passed Lok Sabha May 15, 2012 Passed Rajya Sabha May 21, 2012 Relevant Links Original Text Bill Text Standing Committee Report
