Applications for the LAMP Fellowship 2026-27 are closed. Shortlisted candidates will be asked to take an online test on January 4, 2026.

Ministry: 
Consumer Affairs and Food Distribution

A subsequent Order amended the Sugarcane Order, 1966. If state governments fix a state advisory price (SAP) higher than FRP, they would have to pay the difference to sugarcane farmers. The Order also revokes the additional price for cane to be paid by sugar mills according to the Bhargava Formula.