The Income-tax (Amendment) Ordinance, 2026

india-map

FIND YOUR MP

Switch to Hindi (हिंदी)

MPs & MLAs
Parliament States 2024 Elections
Legislatures

Parliament
Session Track Parliament Diary Parliament Committees Primer Vital Stats

States
Legislature Track Vital Stats

Discussion Papers
Bills & Acts
Bills Parliament Acts Parliament Bills States State Legislative Briefs Acts States
Budgets
Parliament States Discussion Papers
Policy
Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
LAMP
About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
Careers

FIND YOUR MP

Parliament States 2024 Elections

Session Track Parliament Diary Parliament Committees Primer Vital Stats

Legislature Track Vital Stats

Discussion Papers

Bills Parliament Acts Parliament Bills States State Legislative briefs Acts States

Parliament States Discussion Papers

Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19

About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch

Bills & Acts
Bills Parliament
Finance, Industry and Labour
The Income-tax (Amendment) Ordinance, 2026

The Income-tax (Amendment) Ordinance, 2026

Ministry:

Finance

Relevant Links

Original Text

Ordinance Text

Education(Graduation) :

Education(Post Graduation) :

Follow Us

Creative Commons License

PRS Legislative Research is licensed under a Creative Commons Attribution 4.0 International License

Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

About Us
Careers

Copyright © 2026 prsindia.org All Rights Reserved.