The State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiaries Banks) Amendment Bill, 2009

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The State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiaries Banks) Amendment Bill, 2009

Ministry:

Finance

Introduced

Lok Sabha

Dec 04, 2009
In Committee

Lok Sabha

Dec 14, 2009
Passed

Rajya Sabha

Dec 18, 2009

This Acts enables State Bank of India to acquire State Bank of Saurashtra. Therefore, the State Bank of Saurashtra Act, 1950 is being repealed, and necessary amendments being made to the State Bank of India (Subsidiary Banks) Act, 1959.

Relevant Links

Original Text

Bill Text