The Deputy Chief Minister of Arunachal Pradesh, Mr. Chowna Mein, presented the Budget for the state for the financial year 2024-25 on July 24, 2024.
Budget Highlights
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Expenditure (excluding debt repayment) in 2024-25 is estimated to be Rs 34,270 crore, an increase of 3.6% over the revised estimates of 2023-24. In addition, debt of Rs 1,195 crore will be repaid by the state.
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Receipts (excluding borrowings) for 2024-25 are estimated to be Rs 31,277 crore, an increase of 6.7% compared to the revised estimate of 2023-24.
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Revenue surplus in 2024-25 is estimated to be 11.2% of GSDP (Rs 5,335 crore), lower than the revised estimates for 2023-24 (11.9% of GSDP). In 2023-24, the revenue surplus is expected to be higher than the budget estimate (8.1% of GSDP).
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Fiscal deficit for 2024-25 is targeted at 6.3% of GSDP (Rs 2,993 crore). In 2023-24, as per the revised estimates, fiscal deficit is expected to be 7.8% of GSDP, higher than the budget estimate for 2023-24 (6.6%).
Policy Highlights
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Tourism: Promotion of eco-tourism will be given priority. This will involve development of lakes and wildlife sanctuaries such as the Daying Ering Wildlife Sanctuary.
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Dulari Kanya Scheme: The scheme will be revamped to offer incentives up to Rs 50,000 to women enrolling in graduation or professional courses.
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Agriculture: A new ‘farm to fork’ Agricultural and Horticultural Policy will be notified. It will focus on natural farming, enhanced market linkages and export of fruits, vegetables, and flowers.
Arunachal Pradesh’s Economy
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Figure 1 : Growth in GSDP and sectors in Arunachal Pradesh at constant prices (2011-12)
Note: Agriculture also includes mining and quarrying; manufacturing also includes construction, and electricity, gas, water, and other utility services. These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation. |
Budget Estimates for 2024-25
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Total expenditure (excluding debt repayment) in 2024-25 is targeted at Rs 34,270 crore. This is an increase of 3.6% over the revised estimate of 2023-24. This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 31,277 crore and net borrowings of Rs 3,369 crore. In 2023-24, revised estimate for expenditure (other than debt repayment) saw an increase of 15.3% compared to the budget estimate. This was primarily due to higher capital outlay. Net receipts for 2024-25 (other than borrowings) are expected to register an increase of 6.7% over the revised estimate of 2023-24. Revised estimate for receipts (excluding borrowings) in 2023-24 were 12% higher compared to the budget estimate. The increase was due to higher grants-in-aid from centre.
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Revenue surplus in 2024-25 is estimated to be 11.2% of GSDP (Rs 5,335 crore), lower than the revised estimates for 2023-24 (11.9% of GSDP). Fiscal deficit for 2024-25 is targeted at 6.3% of GSDP (Rs 2,993 crore), lower than the revised estimates for 2023-24 (7.8% of GSDP).
Table 1 : Budget 2024-25 - Key figures (in Rs crore)
Items |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Total Expenditure |
26,081 |
29,513 |
33,989 |
15.2% |
35,465 |
4.3% |
(-) Repayment of debt |
551 |
830 |
909 |
9.5% |
1,195 |
31.5% |
Net Expenditure (E) |
25,530 |
28,683 |
33,081 |
15.3% |
34,270 |
3.6% |
Total Receipts |
26,271 |
29,657 |
34,056 |
14.8% |
35,841 |
5.2% |
(-) Borrowings |
2,480 |
3,490 |
4,733 |
35.6% |
4,563 |
-3.6% |
Net Receipts (R) |
23,792 |
26,168 |
29,323 |
12.1% |
31,277 |
6.7% |
Fiscal Deficit (E-R) |
1,738 |
2,515 |
3,758 |
49.4% |
2,993 |
-20.4% |
as % of GSDP |
4.6% |
6.6% |
7.8% |
|
6.3% |
|
Revenue Surplus |
6,370 |
3,063 |
5,711 |
86.5% |
5,335 |
-6.6% |
as % of GSDP |
16.8% |
8.1% |
11.9% |
|
11.2% |
|
Primary Deficit |
904 |
1,623 |
2,846 |
75.3% |
2,037 |
-28.4% |
as % of GSDP |
2.4% |
4.3% |
5.9% |
|
4.3% |
|
GSDP |
37,870 |
37,870 |
48,028 |
26.8% |
47,823 |
-0.4% |
Note: BE is Budget Estimates; RE is Revised Estimates. Calculation for fiscal deficit includes 50 years interest free special assistance loans given by the Centre for capital expenditure.
Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; PRS.
Expenditure in 2024-25
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Table 2 : Expenditure budget 2024-25 (in Rs crore)
Items |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Revenue Expenditure |
17,418 |
23,095 |
23,602 |
2% |
25,932 |
10% |
Capital Outlay |
8,107 |
5,584 |
9,475 |
70% |
8,335 |
-12% |
Loans given by the state |
5 |
4 |
4 |
-14% |
3 |
-16% |
Net Expenditure |
25,530 |
28,683 |
33,081 |
15.3% |
34,270 |
4% |
Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; PRS.
Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pension, and interest. A larger proportion of budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities such as capital outlay. In 2024-25, Arunachal Pradesh is estimated to spend Rs 13,181 crore on committed expenditure, which is 42% of its estimated revenue receipts. This comprises spending on salaries (32% of revenue receipts), pension (7%), and interest payments (3%). In 2023-24, expenditure towards salaries and pension are estimated to be 23% and 16% lower than the budget estimate respectively. In 2022-23, as per actuals, 37% of revenue receipts were spent towards committed expenditure.
Table 3 : Committed Expenditure in 2024-25 (in Rs crore)
Committed Expenditure |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Salaries |
6,233 |
8,935 |
6,838 |
-23% |
9,920 |
45% |
Pension |
1,665 |
2,519 |
2,117 |
-16% |
2,305 |
9% |
Interest payment |
834 |
892 |
912 |
2% |
956 |
5% |
Total Committed Expenditure |
8,733 |
12,346 |
9,867 |
-20% |
13,181 |
34% |
Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; PRS.
Sector-wise expenditure: The sectors listed below account for 65% of the total expenditure on sectors by the state in 2024-25. A comparison of Arunachal Pradesh’s expenditure on key sectors with that by other states is shown in Annexure 1.
Table 4 : Sector-wise expenditure under Arunachal Pradesh Budget 2024-25 (in Rs crore)
Sector |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Roads and Bridges |
4,654 |
3,272 |
6,045 |
4,210 |
-30% |
Education, Sports, Arts, and Culture |
3,034 |
2,838 |
3,594 |
4,087 |
14% |
Energy |
1,969 |
2,158 |
2,769 |
2,733 |
-1% |
Agriculture and Allied Activities |
1,700 |
2,179 |
2,399 |
2,657 |
11% |
Health and Family Welfare |
1,578 |
1,500 |
1,791 |
1,767 |
-1% |
Police |
1,346 |
1,319 |
1,474 |
1,689 |
15% |
Rural Development |
1,179 |
946 |
1,665 |
1,549 |
-7% |
Water Supply and Sanitation |
1,064 |
1,214 |
1,485 |
1,350 |
-9% |
Social Welfare and Nutrition |
720 |
951 |
1,002 |
1,148 |
15% |
Irrigation and Flood Control |
698 |
631 |
1,205 |
1,147 |
-5% |
% of total expenditure on all sectors |
70% |
59% |
71% |
65% |
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Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; PRS.
Receipts in 2024-25
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Total revenue receipts for 2024-25 are estimated to be Rs 31,267 crore, an increase of 7% over the revised estimate of 2023-24. Of this, Rs 4,007 crore (13%) will be raised by the state through its own resources, and Rs 27,261 crore (87%) will come from the centre. Resources from the centre will be in the form of state’s share in central taxes (68% of revenue receipts) and grants (19% of revenue receipts).
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Devolution: In 2024-25, state’s share in central taxes is estimated at Rs 21,432 crore, an increase of 10% over the revised estimate of 2023-24.
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Grants from the centre in 2024-25 are estimated at Rs 5,829 crore, a decrease of 9% over the revised estimates for 2023-24. In 2023-24, revised estimate for grants from the centre is 34% higher than budget estimate. This was primarily due to an increase of Rs 1,630 crore (41%) in central assistance for centrally sponsored schemes.
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State’s own tax revenue: Arunachal Pradesh’s total own tax revenue is estimated to be Rs 2,953 crore in 2024-25, an increase of 15% over the revised estimate of 2023-24. Own tax revenue as a percentage of GSDP is estimated at 6.2% in 2024-25, higher than the revised estimates for 2023-24 (5.3%). As per the actual figures for 2022-23, own tax revenue as a percentage of GSDP was 5.9%.
Table 5 : Break-up of the state government’s receipts (in Rs crore)
Items |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 2023-24 to RE 2023-24 |
2024-25 Budgeted |
% change from RE 2023-24 to BE 2024-25 |
State's Own Tax |
2,237 |
2,565 |
2,568 |
0% |
2,953 |
15% |
State's Own Non-Tax |
1,018 |
848 |
911 |
7% |
1,054 |
16% |
Share in Central Taxes |
16,689 |
17,947 |
19,406 |
8% |
21,432 |
10% |
Grants-in-aid from Centre |
3,844 |
4,798 |
6,428 |
34% |
5,829 |
-9% |
Revenue Receipts |
23,788 |
26,158 |
29,313 |
12% |
31,267 |
7% |
Non-debt Capital Receipts |
3 |
10 |
10 |
0% |
10 |
0% |
Net Receipts |
23,792 |
26,168 |
29,323 |
12.1% |
31,277 |
7% |
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; PRS.
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Table 6 : Major sources of state’s own-tax revenue (in Rs crore)
Head |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
State GST |
1,607 |
1,959 |
1,912 |
-2% |
2,199 |
15% |
Sales Tax/ VAT |
222 |
288 |
321 |
12% |
369 |
15% |
State Excise |
281 |
242 |
256 |
6% |
294 |
15% |
Taxes on Vehicles |
62 |
40 |
41 |
2% |
47 |
15% |
Land Revenue |
48 |
22 |
24 |
7% |
27 |
15% |
Stamps Duty and Registration Fees |
18 |
14 |
14 |
-1% |
16 |
15% |
Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; PRS.
Deficits, Debt, and FRBM Targets for 2024-25
The Arunachal Pradesh Fiscal Responsibility and Budget Management Act, 2006 provides annual targets to progressively reduce the outstanding liabilities, revenue deficit, and fiscal deficit of the state government.
Revenue surplus: It is the difference of revenue expenditure and revenue receipts. A revenue surplus implies that the government doesn’t need borrow to finance its revenue expenditure. The budget estimates a revenue surplus of Rs 5,335 crore (or 11.2% of the GSDP) in 2024-25.
Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government and leads to an increase in total liabilities. In 2024-25, the fiscal deficit is estimated to be 6.3% of GSDP. Fiscal deficit includes borrowings and 50-year interest free capital expenditure loans from the central government which is over and above the borrowing limit. For 2024-25, the central government has permitted fiscal deficit of up to 3.5% of GSDP to states, of which 0.5% of GSDP will be available only upon carrying out certain power sector reforms.
As per the revised estimates, in 2023-24, the fiscal deficit of the state is expected to be 7.8% of GSDP. This is higher than the budget estimate of 2023-24 (6.6%).
Outstanding liabilities: Outstanding liabilities is the accumulation of total borrowings at the end of a financial year. It also includes any liabilities on public account. At the end of 2024-25, the outstanding liabilities are estimated to be 48% of GSDP, higher than the revised estimate for 2023-24 (41% of GSDP). The outstanding liabilities significantly increased in 2021-22 (47% of GSDP), and have stayed high thereafter.
Figure 2 : Revenue and Fiscal Balance (% of GSDP)
Note: *Figures for 2025-26 and 2026-27 are projections; RE is Revised Estimates; BE is budget estimates; Fiscal deficit between 2022-23 and 2024-25 have not been adjusted for capital expenditure loans from the central government. |
Figure 3 : Outstanding Liabilities (as % of GSDP) Note: *Figures for 2025-26 and 2026-27 are projections; RE is Revised Estimates; BE is budget estimates. |
Annexure 1: Comparison of states’ expenditure on key sectors
The graphs below compare Arunachal Pradesh’s expenditure in 2024-25 on six key sectors as a proportion of its total expenditure on all sectors. The average for a sector indicates the average expenditure in that sector by 31 states (including Arunachal Pradesh) as per their budget estimates of 2023-24. [1]
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Education: Arunachal Pradesh has allocated 11.9% of its expenditure on education in 2024-25. This is lower than the average allocation for education by states in 2023-24 (14.7%).
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Health: Arunachal Pradesh has allocated 5.2% of its total expenditure towards health, which is lower than the average allocation for health by states (6.2%).
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Rural development: Arunachal Pradesh has allocated 4.5% of its expenditure on rural development. This is lower than the average allocation for rural development by states (5%).
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Police: Arunachal Pradesh has allocated 4.9% of its expenditure towards police. This is higher than the average allocation towards police by states (4.2%).
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Agriculture: Arunachal Pradesh has allocated 7.8% of its total expenditure towards agriculture, which is higher than the average expenditure on agriculture by states (5.9%).
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Energy: Arunachal Pradesh has allocated 8% of its total expenditure towards energy, which is significantly higher than the average allocation by states (4.7%).
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Note: 2022-23, 2023-24 (BE), 2023-24 (RE), and 2024-25 (BE) figures are for Arunachal Pradesh
Sources: Annual Financial Statement, Arunachal Pradesh Budget 2024-25; various state budgets; PRS.
[1] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.
Annexure 2: Comparison of 2022-23 Budget Estimates and Actuals
The following tables compare the actuals of 2022-23 with budget estimates for that year.
Table 7 :Overview of Receipts and Expenditure (in Rs crore)
Particular |
2022-23 BE |
2022-23 Actuals |
% change from BE to Actuals |
Net Receipts (1+2) |
24,249 |
23,792 |
-2% |
1. Revenue Receipts (a+b+c+d) |
24,239 |
23,788 |
-2% |
a. Own Tax Revenue |
2,090 |
2,237 |
7% |
b. Own Non-Tax Revenue |
935 |
1,018 |
9% |
c. Share in central taxes |
14,349 |
16,689 |
16% |
d. Grants-in-aid from the Centre |
6,865 |
3,844 |
-44% |
Of which GST compensation grants |
|
|
|
2. Non-Debt Capital Receipts |
10 |
3 |
-66% |
3. Borrowings |
1,863 |
2,480 |
33% |
Of which GST compensation loan |
- |
- |
|
Net Expenditure (4+5+6) |
24,908 |
34,044 |
37% |
4. Revenue Expenditure |
18,202 |
25,932 |
42% |
5. Capital Outlay |
6,701 |
8,107 |
21% |
6. Loans and Advances |
6 |
5 |
-14% |
7. Debt Repayment |
801 |
551 |
-31.2% |
Revenue Surplus |
6,037 |
6,370 |
6% |
Revenue Surplus (as % of GSDP) |
20.6% |
16.8% |
|
Fiscal Deficit |
660 |
1,738 |
163% |
Fiscal Deficit (as % of GSDP) |
2.2% |
4.6% |
|
Source: Arunachal Pradesh Budget Documents of various years; PRS.
Table 8 : Key Components of State's Own Tax Revenue
Tax Source/Head |
2022-23 BE |
2022-23 Actuals |
% change from BE to Actuals |
Sales Tax/ VAT |
434 |
222 |
-49% |
State Excise |
253 |
281 |
11% |
State GST |
1,344 |
1,607 |
20% |
Stamps Duty and Registration Fees |
11 |
18 |
62% |
Taxes on Vehicles |
30 |
62 |
109% |
Land Revenue |
18 |
48 |
171% |
Source: Arunachal Pradesh Budget Documents of various years; PRS.
Table 9 : Allocation towards Key Sectors
Sector |
2022-23 BE |
2022-23 Actuals |
% change from BE to Actuals |
Social Welfare and Nutrition |
996 |
720 |
-28% |
Agriculture and Allied Activities |
2,032 |
1,700 |
-16% |
Police |
1,398 |
1,346 |
-4% |
Energy |
1,723 |
1,969 |
14% |
Rural Development |
1,012 |
1,179 |
16% |
Water Supply and Sanitation |
910 |
1,064 |
17% |
Education, Sports, Arts, and Culture |
2,528 |
3,034 |
20% |
Health and Family Welfare |
1,287 |
1,578 |
23% |
Irrigation and Flood Control |
493 |
698 |
42% |
Transport |
3,422 |
4,923 |
44% |
of which Roads and Bridges |
3,214 |
4,654 |
45% |
Urban Development |
372 |
593 |
59% |
Housing |
59 |
95 |
62% |
Welfare of SC, ST, OBC, and Minorities |
- |
11 |
- |
Source: Arunachal Pradesh Budget Documents of various years; PRS.
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