The Finance Minister of Bihar, Mr Bijendra Prasad Yadav, presented the Budget for the state for the financial year 2026-27 on February 3, 2026.
Budget Highlights
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The Gross State Domestic Product (GSDP) of Bihar for 2026-27 (at current prices) is projected to be Rs 13.1 lakh crore, amounting to growth of 15% over 2025-26. The Union budget has assumed 10% growth for the country in 2026-27.
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Expenditure (excluding debt repayment) in 2026-27 is estimated to be Rs 3,24,925 crore, a decrease of 19% from the revised estimates of 2025-26 (Rs 4,00,465 crore). In addition, debt of Rs 22,665 crore will be repaid by the state. In 2025-26, as per revised estimates, expenditure (excluding debt repayment) is estimated to be 36% higher than the budget estimate (Rs 2,94,075 crore).
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Receipts (excluding borrowings) for 2026-27 are estimated to be Rs 2,85,813 crore, an increase of 7% over the revised estimate of 2025-26. In 2025-26, receipts are estimated to be 2% higher than budgeted.
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Revenue surplus in 2026-27 is estimated to be 0.1% of GSDP (Rs 1,143 crore), as compared to a revenue deficit of 6.7% of GSDP (Rs 76,315 crore) in 2025-26 as per the revised estimates. In 2025-26, revenue surplus of Rs 8,831 crore was estimated at the budget stage (0.8% of GSDP).
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Fiscal deficit for 2026-27 is targeted at 3% of GSDP (Rs 39,112 crore). In 2025-26, as per revised estimates, fiscal deficit is expected to be 11.8% of GSDP, significantly higher than the budget estimate (3% of GSDP).
Policy Highlights
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Saat Nishchay-3: The government will implement Saat Nishchay-3 roadmap between 2025 and 2030. Key targets include doubling per capita income, accelerating industrialisation, increasing farmer income, improving education and medical services, new planned cities, and improving ease of living.
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Income support to farmers: The state government will launch Jannayak Karpoori Thakur Kisan Samman Nidhi. This state scheme will provide farmers with Rs 3,000 per year. This will be in addition to Rs 6,000 per year given under the central government’s PM Kisan Samman Nidhi.
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Industrial hubs: Phase-2 of the Industrial Manufacturing Cluster (IMC) will be developed in Gaya, as part of the Amritsar-Kolkata Industrial Corridor project. A defence corridor, a pharmaceutical park, and a fintech city will also be developed.
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Transport: Five new expressways will be built. Public buses will be converted to CNG and electric buses. More than 2,000 public charging stations will be established.
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Bihar’s Economy
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Figure 1: Growth in Bihar’s GSDP at constant prices (2011-12) |
Budget Estimates for 2026-27
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Variations between Revised Estimates and Actuals Revised estimate for expenditure has been significantly higher than budgeted amount for last few years. However, actual figures that are released later are significantly lower than the revised estimates (Table 1). We have therefore used annualised increase over two years for our analysis in this document. Table 1: Total expenditure (excluding debt repayment) — estimates and actuals (Rs crore)
Source: Bihar Budget Documents of various years; PRS. |
- Total expenditure (excluding debt repayment) in 2026-27 is targeted at Rs 3,24,925 crore. This is an annualised increase of 12% over 2024-25. This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 2,85,813 crore and net borrowings of Rs 39,275 crore. Total receipts for 2026-27 (other than borrowings) are estimated to register an annualised increase of 14% over 2024-25.
- The state estimates a revenue surplus of 0.1% of GSDP (Rs 1,143 crore) in 2026-27. In comparison, as per the actuals, the state observed a revenue deficit of 0.04% of GSDP in 2024-25.
- Fiscal deficit for 2026-27 is targeted at 3% of GSDP (Rs 39,112 crore). This is lower than the actuals for 2024-25 (4.2% of GSDP). The revised estimate for 2025-26 (11.8% of GSDP) is significantly higher than the permitted fiscal deficit limit (3.5% of GSDP, excluding central capex loans).
Table 2: Budget 2026-27 - Key figures (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change (25-26 BE to 25-26 RE) |
2026-27 Budgeted |
% change (25-26 RE to 26-27 BE) |
Annualised change from 24-25 to 26-27 |
|
Total Expenditure |
2,81,939 |
3,16,895 |
4,23,284 |
34% |
3,47,590 |
-18% |
11% |
|
(-) Repayment of debt |
21,944 |
22,820 |
22,820 |
0% |
22,665 |
-1% |
2% |
|
Net Expenditure (E) |
2,59,996 |
2,94,075 |
4,00,465 |
36% |
3,24,925 |
-19% |
12% |
|
Total Receipts |
2,84,822 |
3,17,095 |
3,29,831 |
4% |
3,47,753 |
5% |
10% |
|
(-) Borrowings |
66,049 |
55,738 |
63,738 |
14% |
61,939 |
-3% |
-3% |
|
of which central capex loans* |
14,791 |
0 |
8,000 |
- |
0 |
-100% |
-100% |
|
Net Receipts (R) |
2,18,773 |
2,61,357 |
2,66,093 |
2% |
2,85,813 |
7% |
14% |
|
Fiscal Deficit (E-R) |
41,222 |
32,718 |
1,34,371 |
311% |
39,112 |
-71% |
-3% |
|
as % of GSDP |
4.2% |
3.0% |
11.8% |
- |
3.0% |
- |
- |
|
Revenue Balance** |
-357 |
8,831 |
-76,315 |
-964% |
1,143 |
-101% |
- |
|
as % of GSDP |
-0.04% |
0.8% |
-6.7% |
- |
0.1% |
- |
- |
|
Primary Deficit |
21,544 |
9,704 |
1,11,357 |
1047% |
13,748 |
-88% |
-20% |
|
as % of GSDP |
2.2% |
0.9% |
9.8% |
- |
1.1% |
- |
- |
|
GSDP |
9,91,997 |
10,97,264 |
11,39,595 |
4% |
13,09,155 |
15% |
15% |
Note: BE is Budget Estimates; RE is Revised Estimates. *Central government has been providing 50-year interest-free loans to state governments for capital expenditure since 2020-21. These loans are excluded from the calculation of the state's borrowing ceiling.
** (+) indicates a surplus and (-) indicates a deficit.
Sources: Budget at a Glance, Annual Financial Statement, Bihar Budget Documents 2026-27; PRS.
Expenditure in 2026-27
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Mukhyamantri Mahila Rojgar Yojana The Mukhyamantri Mahila Rojgar Yojana was launched in September 2025. The Scheme aims to provide self-employment and livelihood opportunities to women. Under the scheme, financial support is being provided to one woman from each family. An initial grant of Rs 10,000 has been provided to 1.56 crore women. Financial support of up to two lakh rupees may be provided upon starting an enterprise. |
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Revenue expenditure for 2026-27 is proposed to be Rs 2,84,134 crore, an annualised increase of 14% over 2024-25. This includes the expenditure on salaries, pension, interest, grants, and subsidies.
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In 2025-26, revised estimate for revenue expenditure is 36% higher than the budget estimate. This is driven by increased allocation for heads such as power subsidy, social security pensions, and cash transfer to women under the Mukhyamantri Mahila Rojgar Yojana.
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Capital outlay for 2026-27 is proposed to be Rs 39,377 crore, roughly same as the actuals for 2024-25 (Rs 38,527 crore). Capital outlay indicates the expenditure towards creation of assets. In 2025-26, capital outlay is estimated to be 37% higher than the initial budget estimate (Rs 15,179 crore higher). Sectors with a higher estimate include transport (Rs 2,901 crore higher) and rural development (Rs 2,450 crore higher).
Table 3: Expenditure budget 2026-27 (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change (25-26 BE to 25-26 RE) |
2026-27 Budgeted |
% change |
Annualised change from 24-25 to 26-27 |
|
Revenue Expenditure |
2,19,015 |
2,52,000 |
3,41,883 |
36% |
2,84,134 |
-17% |
14% |
|
Capital Outlay |
38,527 |
40,532 |
55,711 |
37% |
39,377 |
-29% |
1% |
|
Loans given by the state |
2,453 |
1,543 |
2,870 |
86% |
1,414 |
-51% |
-24% |
|
Net Expenditure |
2,59,996 |
2,94,075 |
4,00,465 |
36% |
3,24,925 |
-19% |
12% |
Sources: Annual Financial Statement, Bihar Budget Documents 2026-27; PRS.
Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pension, and interest. A larger proportion of the budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities, such as capital outlay. In 2026-27, Bihar is estimated to spend Rs 1,33,494 crore on committed expenditure items, which is 47% of its estimated revenue receipts. This comprises spending on salaries (26% of revenue receipts), pension (12%), and interest payments (9%). In 2024-25, committed expenditure constituted 39% of revenue receipts. Expenditure on salaries in 2026-27 is estimated to increase at an annualised rate of 38% over 2024-25. Expenditure on salaries by the Education Department is estimated to increase from Rs 14,561 crore in 2024-25 to Rs 36,658 crore in 2026-27.
Table 4: Committed Expenditure in 2026-27 (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change (25-26 BE to 25-26 RE) |
2026-27 Budgeted |
% change |
Annualised change from 24-25 to 26-27 |
|
Salaries |
38,466 |
51,690 |
66,784 |
29% |
72,960 |
9% |
38% |
|
Pension |
26,140 |
33,389 |
33,391 |
0% |
35,170 |
5% |
16% |
|
Interest payment |
19,678 |
23,014 |
23,014 |
0% |
25,364 |
10% |
14% |
|
Total |
84,283 |
1,08,094 |
1,23,188 |
14% |
1,33,494 |
8% |
26% |
Sources: Budget at a Glance, Annual Financial Statement, Bihar Budget Documents 2026-27; PRS.
Sector-wise expenditure: The sectors listed below account for 69% of the total expenditure on sectors by the state in 2026-27. A comparison of Bihar’s expenditure on key sectors with other states is shown in Annexure 1.
Table 5: Sector-wise expenditure under Bihar Budget 2026-27 (in Rs crore)
|
Sector |
2024-25 Actuals |
2025-26 BE |
2025-26 RE |
2026-27 BE |
% change (25-26 RE to |
Annualised change from 24-25 |
Budget Provisions 2026-27 BE |
|
Education, Sports, |
57,139 |
63,335 |
91,254 |
70,141 |
-23% |
11% |
|
|
Rural Development |
23,151 |
30,150 |
35,521 |
30,387 |
-14% |
15% |
|
|
Social Welfare and Nutrition |
15,862 |
15,012 |
51,374 |
24,710 |
-52% |
25% |
|
|
Health and |
15,013 |
19,184 |
21,150 |
20,230 |
-4% |
16%
|
|
|
Energy |
20,262 |
13,401 |
23,535 |
18,649 |
-21% |
-4%
|
|
|
Police |
11,824 |
14,653 |
15,495 |
16,840 |
9% |
19% |
|
|
Urban Development |
8,514 |
10,928 |
14,742 |
14,050 |
-5% |
29% |
|
|
Transport |
13,035 |
9,297 |
13,181 |
10,178 |
-23% |
-12% |
|
|
Agriculture and |
6,251 |
8,039 |
10,315 |
8,463 |
-18% |
16% |
|
|
Irrigation and |
6,594 |
9,238 |
11,284 |
8,422 |
-25% |
13% |
|
|
% of total expenditure on all sectors |
69% |
66% |
72% |
69% |
|
|
|
Sources: Annual Financial Statement, Bihar Budget Documents 2026-27; PRS.
Receipts in 2026-27
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Total revenue receipts for 2026-27 are estimated to be Rs 2,85,277 crore, an annualised increase of 14% over 2024-25. Of this, Rs 75,203 crore (26%) will be raised by the state through its own resources, and Rs 2,10,074 crore (74%) will come from the centre. Resources from the centre will be in the form of state’s share in central taxes (55% of revenue receipts) and grants (18% of revenue receipts).
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Devolution: In 2026-27, the state’s share in central taxes is estimated at Rs 1,58,178 crore, an annualised increase of 11% over 2024-25.
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Grants from the centre in 2026-27 are estimated at Rs 51,896 crore, an annualised increase of 32% over 2024-25. This is mainly driven by an increase anticipated in grants for centrally sponsored schemes (CSS). Grants for CSS are estimated to be Rs 44,003 crore in 2026-27. In 2024-25, as per actuals, grants for CSS were Rs 21,217 crore, 53% lower than the budget estimate for that year (Rs 45,370 crore).
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State’s own tax revenue: Bihar’s total own tax revenue is estimated to be Rs 65,800 crore in 2026-27, an annualised increase of 11% over 2024-25. Own tax revenue as a percentage of GSDP is estimated at 5% in 2026-27, lower than the revised estimates for 2025-26 (5.2%) and actuals for 2024-25 (5.4%).
Table 6: Break-up of the state government’s receipts (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change (25-26 BE to 25-26 RE) |
2026-27 Budgeted |
% change (25-26 RE to 26-27 BE) |
Annualised change from 24-25 to 26-27 |
|
State's Own Tax |
53,578 |
59,520 |
59,520 |
0% |
65,800 |
11% |
11% |
|
State's Own Non-Tax |
5,781 |
8,221 |
8,221 |
0% |
9,403 |
14% |
28% |
|
Share in Central Taxes |
1,29,435 |
1,38,516 |
1,43,069 |
3% |
1,58,178 |
11% |
11% |
|
Grants-in-aid from Centre |
29,863 |
54,575 |
54,758 |
0.3% |
51,896 |
-5% |
32% |
|
Revenue Receipts |
2,18,658 |
2,60,831 |
2,65,568 |
2% |
2,85,277 |
7% |
14% |
|
Non-debt Capital Receipts |
115 |
525 |
525 |
0% |
536 |
2% |
116% |
|
Net Receipts |
2,18,773 |
2,61,357 |
2,66,093 |
1.8% |
2,85,813 |
7% |
14% |
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, Bihar Budget Documents 2026-27; PRS.
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Low revenue raised by local bodies The rural and urban local bodies may be empowered to collect their own sources of revenue (OSR). However, the 16th Finance Commission noted these local bodies depend heavily on grants given by the central and state governments. In Bihar, OSR of rural local bodies was 0.03% of agricultural GDP, significantly lower than states such as Kerala (2.38%) and Maharashtra (1.21%). Similarly, OSR of urban local bodies of Bihar was 0.09% of non-agricultural GDP. This was also significantly lower than states such as Maharashtra (1.4%) and Gujarat (0.84%). The Commission noted that local bodies fail to tap into their own revenue streams due to lack of clear administrative provisions, capacity constraints, and weak enforcement mechanisms. Source: Report of the 16th Finance Commission Volume-I; PRS. |
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In 2026-27, State GST is estimated to be the largest source of own tax revenue (58% share). State GST revenue is estimated to register an annualised increase of 14% over 2024-25.
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Revenue from Sales tax/VAT in 2026-27 is estimated to grow at an annualised rate of 1% over 2024-25.
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Revenue from taxes and duties on electricity in 2026-27 is estimated to be Rs 950 crore, lower than 2024-25 (Rs 1,570 crore).
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In 2025-26, revised estimates for own tax revenue sources are same as the budget estimates. This implies that the government expects to meet its budget targets. In 2024-25, actual SGST revenue was 8% lower than the budget estimate (Table 12 on Page 9).
Table 7: Major sources of state’s own-tax revenue (in Rs crore)
|
Head |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change (25-26 BE to 25-26 RE) |
2026-27 Budgeted |
% change (25-26 RE to 26-27 BE) |
Annualised change from 24-25 to 26-27 |
|
State GST |
29,003 |
34,009 |
34,009 |
0% |
38,000 |
12% |
14% |
|
Sales Tax/ VAT |
10,554 |
11,200 |
11,200 |
0% |
10,775 |
-4% |
1% |
|
Stamps Duty and Registration Fees |
7,976 |
8,250 |
8,250 |
0% |
10,000 |
21% |
12% |
|
Taxes on Vehicles |
3,678 |
4,070 |
4,070 |
0% |
5,000 |
23% |
17% |
|
Taxes and Duties on Electricity |
1,570 |
1,016 |
1,016 |
0% |
950 |
-6% |
-22% |
|
Land Revenue |
571 |
700 |
700 |
0% |
800 |
14% |
18% |
Sources: Annual Financial Statement, Bihar Budget Documents 2026-27; PRS.
Deficits, Debt, and FRBM Targets for 2026-27
The Bihar Fiscal Responsibility and Budget Management Act, 2006 provides annual targets to progressively reduce the outstanding debt, revenue deficit and fiscal deficit of the state government.
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Regional disparities in economic development Bihar’s per capita GDP was Rs 68,624 in 2023-24, the lowest in the country among all states. Per capita GDP at all-India level was Rs 2,15,935. Per capita GDP also varies widely across districts. In 2023-24, Patna recorded the highest per capita GDP (Rs 2,41,220), followed by Begusarai (Rs 1,05,600). Per capita GDP in all other districts was below one lakh rupees in 2023-24. In 11 districts, per capita GDP in 2023-24 was lower than Rs 50,000. Sheohar and Araria recorded the lowest per capita GDP, Rs 38,214 and Rs 44,134, respectively. Source: Advance estimates of GDP for 2025-26, National Accounts, MoSPI; Bihar Economic Survey 2025-26; PRS. |
Revenue balance: It is the difference of revenue receipts and revenue expenditure. A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities. The budget estimates a revenue surplus of Rs 1,143 crore (or 0.1% of the GSDP) in 2026-27. Bihar recorded a revenue deficit in 2024-25 (0.04% of GSDP).
Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government and leads to an increase in total liabilities. In 2026-27, fiscal deficit is estimated at 3% of GSDP. The 16th Finance Commission has recommended the fiscal deficit target for states to be 3% of GSDP for the 2026-31 period. 50-year interest free loans for capital expenditure given by the central government will be excluded to arrive at the borrowing ceiling. In 2024-25, fiscal deficit was 4.2% of GSDP. Excluding central capex loans, fiscal deficit in 2024-25 was 2.7% of GSDP.
Outstanding liabilities: Outstanding liabilities is the accumulation of total borrowings at the end of a financial year. It also includes any liabilities on public accounts such as provident funds. At the end of 2026-27, the outstanding debt is estimated to be 34% of GSDP. The 16th Finance Commission noted that Bihar has relatively higher debt to GDP ratio among larger states. It also observed that, given the state’s dependence on central transfers and its limited capacity to mobilise own revenue sources, Bihar’s debt level is a matter of concern.
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Figure 2: Revenue and Fiscal Balance (% of GSDP)
Note: *Figures from 2027-28 onwards are projections. RE is Revised Estimates; BE is budget estimates. (+) indicates a surplus and (-) indicates a deficit. |
Figure 3: Outstanding liabilities (as % of GSDP)
Note: *Figures from 2027-28 onwards are projections. BE is budget estimates. RE figure for 2025-26 is not available hence BE. |
Outstanding Government Guarantees: Outstanding liabilities do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases. State governments guarantee the borrowings of State Public Sector Enterprises (SPSEs) from financial institutions. As of March 2026, the state’s outstanding guarantee is estimated to be Rs 32,008 crore, which is about 2.4% of Bihar’s GSDP.
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Delay in submission of utilisation certificates CAG (2025) noted that as of March 2024, 49,649 utilisation certificates (UCs) were yet to be received, amounting to Rs 70,878 crore. Utilisation certificates are required to be submitted to the Accountant General (Accounts & Entitlements) within a stipulated period. CAG observed that in the absence of these certificates, there is no assurance that funds disbursed have been used for the intended purposes. It further observed that high pendency of certificates increases the risk of misappropriation and diversion of funds. Source: Report No. 1 of 2025, State Finances Audit Report for the year 2023-24, CAG; PRS. |
Annexure 1: Comparison of states’ expenditure on key sectors
The graphs below compare Bihar’s expenditure in 2026-27 on six key sectors as a proportion of its total expenditure on all sectors. The average for a sector indicates the average expenditure in that sector by 31 states and UTs (including Bihar) as per their budget estimates of 2025-26.[1]
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Education: Bihar has allocated 21.7% of its expenditure on education in 2026-27. This is significantly higher than the average allocation for education by states in 2025-26 (14.5%).
-
Health: Bihar has allocated 6.3% of its expenditure on health in 2026-27. This is marginally higher than the average allocation for health by states in 2025-26 (6.2%).
-
Rural development: Bihar has allocated 9.4% of its expenditure on rural development in 2026-27. This is significantly higher than the average allocation for rural development by states in 2025-26 (4.9%).
-
Roads and bridges: Bihar has allocated 2.9% of its expenditure on roads and bridges in 2026-27. This is lower than the average allocation for roads and bridges by states in 2025-26 (4.3%).
-
Agriculture: Bihar has allocated 2.6% of its expenditure on agriculture in 2026-27. This is significantly lower than the average allocation for agriculture by states in 2025-26 (5.7%).
-
Police: Bihar has allocated 5.2% of its expenditure on police in 2026-27. This is higher than the average allocation for police by states in 2025-26 (4.0%).
Note: 2024-25, 2025-26 (BE), 2025-26 (RE), and 2026-27 (BE) figures are for Bihar.
Sources: Annual Financial Statement, Bihar Budget Documents 2026-27; various state budgets; PRS.
Annexure 2: Recommendations of the 16th Finance Commission for 2026-31
The Report of the 16th Finance Commission (Chair: Dr. Arvind Panagariya) was tabled in Parliament on February 1, 2026. The recommendations will apply for the five-year period between 2026-27 and 2030-31. The 16th Commission (FC) has recommended the share of states in the divisible pool of central taxes at 41%. The share remains unchanged from the 15th Finance Commission award period (2020-26). Divisible pool is arrived at after excluding cost of collection and cesses and surcharges from the gross tax revenue collected by the central government. The 16th FC has proposed a revised criteria to determine the share of individual states. See here for a PRS summary of the 16th Finance Commission Report. Based on the recommendations of the 16th FC, Bihar will have a 9.95% share in the divisible pool of central taxes for the 2026-31 period.
The 16th FC has recommended grants worth Rs 9.47 lakh crore over the five-year period. These comprise grants for: (i) urban and rural local bodies, and (ii) disaster management. It has discontinued the following grants recommended by the 15th FC: (i) revenue deficit grants, (ii) sector-specific grants, and (iii) state-specific grants. Grants recommended for Bihar over the 2026-31 period include: (i) Rs 9,169 crore for urban local bodies, (ii) Rs 51,923 crore for rural local bodies, and (iii) Rs 13,615 crore as disaster management grants. In addition, Patna will be eligible for a special infrastructure grant for development of wastewater management system (up to Rs 5,000 crore). States will also receive a one-time grant for merger of peri-urban villages into adjoining larger urban local body with population of one lakh or above.
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Table 8: Individual share of states in the taxes devolved by the centre (out of 100)
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Table 9: State-wise details of grants-in-aid for 2026-31 (in Rs crore)
|
Sources: Reports of the 14th, 15th, and 16th Finance Commission; PRS.
Table 10: Taxes devolved to states as per Union Budget 2026-27 (in Rs crore)
|
State |
2024-25 Actuals |
2025-26 Revised |
2026-27 Budget |
|
Andhra Pradesh |
51,564 |
56,374 |
64,362 |
|
Arunachal Pradesh |
22,386 |
24,475 |
20,665 |
|
Assam |
39,855 |
43,572 |
49,725 |
|
Bihar |
1,28,151 |
1,40,105 |
1,51,832 |
|
Chhattisgarh |
43,409 |
47,459 |
50,427 |
|
Goa |
4,918 |
5,377 |
5,571 |
|
Gujarat |
44,314 |
48,448 |
57,311 |
|
Haryana |
13,926 |
15,225 |
20,772 |
|
Himachal Pradesh |
10,575 |
11,562 |
13,950 |
|
Jharkhand |
42,135 |
46,066 |
51,236 |
|
Karnataka |
46,467 |
50,802 |
63,050 |
|
Kerala |
24,527 |
26,815 |
36,355 |
|
Madhya Pradesh |
1,00,019 |
1,09,348 |
1,12,134 |
|
Maharashtra |
80,486 |
87,994 |
98,306 |
|
Manipur |
9,123 |
9,974 |
9,554 |
|
Meghalaya |
9,773 |
10,684 |
9,631 |
|
Mizoram |
6,371 |
6,965 |
8,608 |
|
Nagaland |
7,250 |
7,926 |
7,341 |
|
Odisha |
57,692 |
63,074 |
67,460 |
|
Punjab |
23,023 |
25,171 |
30,464 |
|
Rajasthan |
76,779 |
83,940 |
90,446 |
|
Sikkim |
4,944 |
5,405 |
5,113 |
|
Tamil Nadu |
51,971 |
56,819 |
62,531 |
|
Telangana |
26,782 |
29,280 |
33,181 |
|
Tripura |
9,021 |
9,862 |
9,783 |
|
Uttar Pradesh |
2,28,565 |
2,49,885 |
2,68,911 |
|
Uttarakhand |
14,245 |
15,573 |
17,415 |
|
West Bengal |
95,852 |
1,04,793 |
1,10,119 |
|
Total |
12,74,121 |
13,92,971 |
15,26,255 |
Note: Actuals for 2024-25 and Revised Estimates for 2025-26 have been reported in the Union Budget after adjusting for excess or less devolution in previous years.
Sources: Union Budget Documents 2026-27; PRS.
Annexure 3: Comparison of 2024-25 Budget Estimates and Actuals
The following tables compare the actuals of 2024-25 with budget estimates for that year.
Table 11: Overview of Receipts and Expenditure (in Rs crore)
|
Particular |
2024-25 BE |
2024-25 Actuals |
% change from BE to Actuals |
|
Net Receipts (1+2) |
2,27,238 |
2,18,773 |
-4% |
|
1. Revenue Receipts (a+b+c+d) |
2,26,799 |
2,18,658 |
-4% |
|
a. Own Tax Revenue |
54,300.00 |
53,578 |
-1% |
|
b. Own Non-Tax Revenue |
7,326 |
5,781 |
-21% |
|
c. Share in central taxes |
1,13,012.00 |
1,29,435 |
15% |
|
d. Grants-in-aid from the Centre |
52,161 |
29,863 |
-43% |
|
2. Non-Debt Capital Receipts |
439.00 |
115 |
-74% |
|
3. Borrowings |
51,688 |
66,049 |
28% |
|
Of which central capex loans |
29,416 |
14,791 |
-50% |
|
Net Expenditure (4+5+6) |
2,56,333 |
2,59,996 |
1% |
|
4. Revenue Expenditure |
2,25,677 |
2,19,015 |
-3% |
|
5. Capital Outlay |
29,416 |
38,527 |
31% |
|
6. Loans and Advances |
1,240 |
2,453 |
98% |
|
7. Debt Repayment |
22,393 |
21,944 |
-2% |
|
Revenue Balance* |
1,121 |
-357 |
-68% |
|
Revenue Balance (as % of GSDP) |
0.10% |
-0.04% |
- |
|
Fiscal Deficit |
29,095 |
41,222 |
42% |
|
Fiscal Deficit (as % of GSDP) |
2.98% |
4.20% |
- |
* (+) indicates a surplus and (-) indicates a deficit.
Source: Bihar Budget Documents of various years; PRS.
Table 12: Key Components of State's Own Tax Revenue (in Rs crore)
|
Head |
2024-25 BE |
2024-25 Actuals |
% change from BE to Actuals |
|
State GST |
31,565 |
29,003 |
-8% |
|
Land Revenue |
600 |
571 |
-5% |
|
Taxes on Vehicles |
3,700 |
3,678 |
-1% |
|
Sales Tax/ VAT |
10,010 |
10,554 |
5% |
|
Stamps Duty and Registration Fees |
7,500 |
7,976 |
6% |
|
Taxes and Duties on Electricity |
750 |
1,570 |
109% |
Source: Bihar Budget Documents of various years; PRS.
Table 13: Allocation towards Key Sectors
|
Sector |
2024-25 BE |
2024-25 Actuals |
% change from BE to Actuals |
|
Agriculture and Allied Activities |
7,943 |
6,251 |
-21% |
|
Water Supply and Sanitation |
3,836 |
3,019 |
-21% |
|
Urban Development |
10,370 |
8,514 |
-18% |
|
Rural Development |
27,101 |
23,151 |
-15% |
|
Police |
13,528 |
11,824 |
-13% |
|
Welfare of SC, ST, OBC, and Minorities |
3,667 |
3,399 |
-7% |
|
Housing |
5,317 |
5,096 |
-4% |
|
Health and Family Welfare |
14,488 |
15,013 |
4% |
|
Education, Sports, Arts, and Culture |
54,605 |
57,139 |
5% |
|
Social Welfare and Nutrition |
14,718 |
15,862 |
8% |
|
Irrigation and Flood Control |
5,388 |
6,594 |
22% |
|
Transport |
8,151 |
13,035 |
60% |
|
of which Roads and Bridges |
7,723 |
12,583 |
63% |
|
Energy |
11,334 |
20,262 |
79% |
Source: Bihar Budget Documents of various years; PRS.
[1] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.
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