Budget Highlights
- The Gross State Domestic Product of Jammu and Kashmir for 2017-18 at constant prices is estimated to be Rs 1,06,530 crore. This is 7.8% higher than the estimate for 2016-17.
- Total expenditure for 2017-18 is estimated to be Rs 79,472 crore, a 29.3% increase over the revised estimate of 2016-17. In 2016-17, there was a decrease of Rs 3,189 crore (4.9%) of expenditure in the revised estimate over the budget estimate.
- Total receipts (excluding borrowings) for 2017-18 are estimated to be Rs 65,798 crore, an increase of 26.8% over the revised estimates of 2016-17. In 2016-17, total receipts fell short of the budgeted target by Rs 1,300
- Revenue surplus for the next financial year is targeted at Rs 9,349 crore, or 6.2% of the state Gross Domestic Product (GDP). Fiscal deficit is targeted at Rs 9,354 crore (6.2% of state GDP).
- Departments of Power, Rural Development, Police, and Health and saw the highest increase in allocations.
Policy Highlights
- Budgetary reforms: An Online computerized system known as Budget Estimation, Allocation and Monitoring System, will be used to distribute the budget and authorize expenditure. The existing treasury system to disburse expenditure will be replaced by a departmentally aligned Pay and Accounts Office (PAO) System.
- Insurance: An insurance scheme for nine crops including paddy, wheat, maize, apple, mango, saffron, pulses, and oil seeds will be launched against damages from natural disasters including floods, drought etc.
- Jammu and Kashmir State Power Development Corporation is proposed to become a debt - free company with an equity base of Rs 3,000 crore.
- Transport sector: The token tax and passenger tax is being waived for six months from July, 2016 to December, 2016. An amnesty for waiving off interest and penalty on arrears of passenger tax up to the year 2015-16 is being proposed.
- Incandescent Bulbs are proposed to be kept under 40% rate tax category. In addition to the above, manufacturing of incandescent bulbs shall be kept in the negative list of industries.
Jammu and Kashmir’s Economy
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Budget Estimates for 2017-18
- The total expenditure in 2017-18 is targeted at Rs 79,472 crore. The revised estimate for the total expenditure in 2016-17 was Rs 61,480 crore, which is 4.9% (Rs 3,189 crore) lower than the budgeted target of 2016-17.
- The expenditure in 2017-18 is proposed to be met through receipts (other than borrowings) of Rs 65,798 crore and borrowings of Rs 10,537 crore. Total receipts for 2017-18 (other than borrowings) are expected to be 26.8% higher than the revised estimate of 2016-17.
Table 1: Budget 2017-18 - Key figures (in Rs crore)
Items |
2015-16 Actuals |
2016-17 Budgeted |
2016-17 Revised |
% change from BE 2016-17 to RE of 2016-17 |
2017-18 Budgeted |
% change from RE 2016-17 to BE 2017-18 |
Total Expenditure |
45,750 |
64,669 |
61,480 |
-4.9% |
79,472 |
29.3% |
A. Borrowings* |
5,654 |
8,479 |
5,619 |
-33.7% |
10,537 |
87.5% |
B. Receipts (except borrowings) |
40,096 |
53,202 |
51,902 |
-2.4% |
65,798 |
26.8% |
Total Receipts (A+B) |
45,750 |
61,681 |
57,521 |
-6.7% |
76,335 |
32.7% |
Revenue Deficit |
-640 |
6,485 |
7,606 |
9,349 |
||
(-)/Surplus(+) |
||||||
As % of state GDP |
-0.6% |
4.9% |
5.8% |
6.2% |
||
Fiscal Deficit |
-6,001 |
-6,430 |
-7,384 |
-9,354 |
||
(-)/Surplus(+) |
||||||
As % of state GDP |
5.2% |
4.9% |
5.6% |
6.2% |
||
Primary Deficit |
-2,282 |
-1,705 |
-2,615 |
-4,197 |
||
(-)/Surplus(+) |
||||||
As % of state GDP |
2.0% |
1.3% |
2.0% |
2.8% |
Notes: BE is Budget Estimate; RE is Revised Estimate. GSDP for 2016-17 BE and 2016-17 RE taken to be Rs 1,32,207 crore.
Sources: Jammu and Kashmir State Budget Documents 2017-18; PRS.
Expenditure in 2017-18
- Government expenditures can be divided into (a) capital expenditure, which affects the assets and liabilities of the state, and (b) revenue expenditure, which includes the rest of the expenses.
Capital expenditure in Centrally Sponsored Schemes (CSS) The budget estimates to spend Rs 10,000 crore on various centrally sponsored schemes in 2017-18. 70% of this amount is budgeted to be spent on creating capital assets such as roads under various schemes. The remaining is spent on revenue expenses. |
- Total capital expenditure is proposed to be Rs 30,653 crore, which is an increase of 62.1% over the revised estimates of 2016-17. This includes expenditure which leads to creation of assets, and repayment of loans, among others.
- Total revenue expenditure for 2017-18 is proposed to be Rs 48,819 crore, which is an increase of 14.7% over revised estimates of 2016-17. This expenditure includes payment of salaries, administration of government programs, etc.
Table 2: Expenditure budget 2017-18 (in Rs crore)
Item |
2015-16 Actuals |
2016-17 Budgeted |
2016-17 Revised |
% change from BE 2016-17 to RE 2016-17 |
2017-18 Budgeted |
% change from RE 2016-17 to BE 2017-18 |
Capital Expenditure |
9,330 |
19,694 |
18,912 |
-4.0% |
30,653 |
62.1% |
Revenue Expenditure |
36,420 |
44,975 |
42,568 |
-5.4% |
48,819 |
14.7% |
Total Expenditure |
45,750 |
64,669 |
61,480 |
-4.9% |
79,472 |
29.3% |
A. Debt Repayment |
1,825 |
1,914 |
1,917 |
0.2% |
3,145 |
64.1% |
B. Interest Payments |
3,719 |
4,725 |
4,769 |
0.9% |
5,157 |
8.1% |
Debt Servicing (A+B) |
5,544 |
6,639 |
6,686 |
0.7% |
8,302 |
24.2% |
Sources: Jammu and Kashmir State Budget Documents 2017-18; PRS. Note: Capital expenditure includes: (i) spending that creates assets, (ii) repayments on the loans taken by the government, and (iii) loans provided by the government.
Sector expenditure in 2017-18
The departments listed below account for 52% of the total budgeted expenditure of Jammu and Kashmir in 2017-18.
Table 3: Sector-wise expenditure for Jammu and Kashmir Budget 2017-18 (in Rs crore)
Department |
2015-16 Actuals |
2016-17 Budgeted |
2016-17 Revised |
2017-18 Budgeted |
% change from RE 2016-17 to BE 2017-18 |
Budget provisions for 2017-18 |
Power |
6,641 |
13,183 |
10,063 |
16,521 |
64.2% |
|
Education |
6,316 |
8,667 |
8,707 |
9,239 |
6.1% |
|
Police |
4,454 |
4,771 |
5,123 |
6,092 |
18.9% |
|
Agriculture and allied activities |
2,113 |
3,430 |
3,137 |
3,674 |
17.1% |
|
Health and Family Welfare |
1,923 |
3,037 |
2,944 |
3,509 |
19.1% |
|
Rural Development |
376 |
2,372 |
2,244 |
2,863 |
27.5% |
|
Other Departments |
23,927 |
26,221 |
29,262 |
37,574 |
28.4% |
|
Total Expenditure |
45,750 |
61,681 |
61,480 |
79,472 |
30% |
Note: All amounts are net numbers. Source: Jammu and Kashmir Budget Speech 2017-18; PRS.
Other announcements:
- Tobacco: Raw tobacco (currently in the zero percent tax slab) will be taxed at forty percent at par with other tobacco products.
- Land use: The Government is expected to bring a comprehensive policy or legislation to prevent the conversion of agriculture land for industrial purposes.
Receipts in 2017-18
- The total revenue receipts for 2017-18 are estimated to be Rs 58,168 crore, an increase of 15.9% over the revised estimates of 2016-17. The tax to GSDP ratio is targeted at 10% in 2017-18, which is in the same range as the revised estimate of 10.3% in 2016-17. This implies that growth in collection of taxes has been at par with the growth in the economy.
- State’s own tax revenue is expected to increase by 17.6% (Rs 1,489 crore) in 2017-18 over the revised estimates of 2016-17. Tax revenue in 2016-17 (RE) is estimated to be Rs 8,442 crore, which is lower than the budgeted estimates by Rs 778 crore (8.4%).
- Non-tax revenue is estimated to increase by 1.6% (Rs 84 crore). This is driven by receipts from the sale of power, and is estimated to be Rs 5,308 crore in 2017-18, an increase from Rs 5,224 crore in 2016-17.
- Grants from the centre are set to increase by 22.6%, from Rs 27,008 crore in 2016-17 (RE), to Rs 33,118 crore in 2017-18. The other component of transfers from the centre is the state’s share in central taxes, which is estimated to increase by 2.2%, to Rs 9,711 crore in 2017-18.
Table 4: Break up of state government receipts (in Rs crore)
Item |
2015-2016 Actuals |
2016-2017 Budgeted |
2016-17 Revised |
% change from BE 2016-17 to RE 2016-17 |
2017-2018 Budgeted |
% change from RE 2016-17 to BE 2017-18 |
State's Own Tax |
7,326 |
9,220 |
8,442 |
-8.4% |
9,931 |
17.6% |
State's Own Non Tax |
3,913 |
4,019 |
5,224 |
30.0% |
5,308 |
1.6% |
State's share in Central Taxes |
7,813 |
9,500 |
9,500 |
0.0% |
9,711 |
2.2% |
Grants-in-aid from Centre |
16,728 |
27,721 |
27,008 |
-2.6% |
33,118 |
22.6% |
Total Revenue Receipts |
35,780 |
51,460* |
50,174 |
-2.5% |
58,168* |
15.9% |
Borrowings |
5,654 |
8,479 |
5,619 |
-33.7% |
10,537 |
87.5% |
Other receipts |
4,316 |
1,742 |
1,728 |
-0.8% |
7,630 |
341.6% |
Total Capital Receipts |
9,970 |
10,221 |
7,347 |
-28.1% |
18,167 |
147.3% |
Total Receipts |
45,750 |
61,681 |
57,521 |
-6.7% |
76,335 |
32.7% |
*includes additional resource mobilisation.
Sources: Jammu and Kashmir State Budget Documents 2017-18; PRS.
- Total own tax revenue of Jammu and Kashmir is estimated to be Rs 9,931 crore in 2017-18. The composition of the state’s tax revenue is shown in Figure 2.
Figure 1: Composition of Tax Revenue in 2017-18 (BE)
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- Non Tax Revenue: Jammu and Kashmir has estimated to generate Rs 5,308 crore through non-tax sources in 2017-18. This includes receipts from power, forestry, and mining.
CSS transfers from centre In 2016-17, the state budgeted to receive Rs 8,876 crore for CSS from the centre. The revised estimate was Rs 1,200 crore lesser than the budgeted amount. |
- The government is estimated to generate Rs 4,800 crore from supply of power, which is an increase of 2% over 2016-17 (RE). In 2016-17, the state budgeted to earn Rs 3,500 crore from sale of power, this is further revised to Rs 4,700 crore.
- It may be noted that the revenue realised from the sale of power has been lower than the targeted amount since 2004-05. In 2015-16, the state estimate to collect Rs 2,939 crore in its budget estimates. However, only a revenue of Rs 1,671 crore was realised.
Deficits, Debts and FRBM Targets for 2017-18
The Fiscal Responsibility and Budget Management (FRBM) Act, 2006 of the state provides annual targets to progressively reduce the outstanding liabilities, revenue deficit and fiscal deficit of the state government.
Revenue deficit: It is the excess of revenue expenditure over revenue receipts. A revenue deficit implies that the government needs to borrow in order to finance its expenses which do not create capital assets. However, the budget estimates a revenue surplus of Rs 9,349 crore (or 6.2% of state GDP) in 2017-18. This implies that revenue receipts are expected to be higher than the revenue expenditure, resulting in a surplus. The estimate indicates that the state is within the target of eliminating revenue deficit, prescribed by the 14th Finance Commission.
Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government, and leads to an increase in total liabilities of the government. In 2017-18, fiscal deficit is estimated to be Rs 9,354 crore, which is 6.2% of the state GDP. The estimate exceeds the 3% limit prescribed by the 14th Finance Commission.
Outstanding Liabilities: It is the accumulation of borrowings over the years. In 2017-18, the outstanding liabilities are expected at 47.3% of state GDP.
Table 5: Budget targets for deficits for the state of Jammu and Kashmir in 2017-18 (% of GSDP)
Year |
Revenue |
Fiscal |
Outstanding Liabilities |
Deficit (-)/Surplus (+) |
Deficit (-)/Surplus (+) |
||
2015-16 |
0.6 |
-5.2 |
45.8 |
RE 2016-17 |
-5.8 |
-5.6 |
49.3 |
BE 2017-18 |
-6.2 |
-6.2 |
47.3 |
2018-19 |
- |
- |
45.5 |
2019-20 |
- |
- |
44.0 |
Note: ‘- ‘means data not available. Sources: Jammu and Kashmir State Budget Documents 2017-18; PRS.
Figures 3 and 4 show the trend in deficits and outstanding liabilities from 2015-16 to 2017-18:
Figure 2: Revenue and Fiscal Deficit (as % of state GDP)
Sources: Jammu and Kashmir State Budget Documents; PRS. |
Figure 3:Outstanding liabilities (as % of state GDP)
Sources: Jammu and Kashmir State Budget Documents; PRS. |
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