The Finance Minister of Jharkhand, Dr Rameshwar Oraon, presented the Budget for the state for the financial year 2022-23 on March 3, 2022.
Budget Highlights
- The Gross State Domestic Product (GSDP) of Jharkhand for 2022-23 (at current prices) is projected to be Rs 4,01,997 crore. This is a growth of 10.7% over the revised estimate of GSDP for 2021-22 (Rs 3,63,085 crore).
- Expenditure (excluding debt repayment) in 2022-23 is estimated to be Rs 94,387 crore, an 11% increase over the revised estimates of 2021-22 (Rs 84,918 crore). In addition, debt of Rs 6,714 crore will be repaid by the state in 2022-23. In 2021-22, expenditure (excluding debt repayment) is estimated to be 2% lower than the budget estimate.
- Receipts (excluding borrowings) for 2022-23 are estimated to be Rs 83,101 crore, an increase of 12% over the revised estimates of 2021-22 (Rs 73,935 crore). In 2021-22, receipts (excluding borrowings) are estimated to fall short of the budget estimate by Rs 2,841 crore (decrease of 4%).
- Fiscal deficit for 2022-23 is targeted at Rs 11,286 crore (2.81% of GSDP). In 2021-22, as per the revised estimates, fiscal deficit is expected to be 3.03% of GSDP, which is lower than the budget estimate of 2.83% of GSDP.
- Revenue surplus for 2022-23 is estimated to be Rs 6,752 crore, which is 1.68% of the GSDP. In 2021-22, the state is estimated to observe a revenue surplus of Rs 500 crore, as compared to a revenue surplus of Rs 951 crore estimated at the budget stage.
Policy Highlights
- Rural Development: Under Pradhan Mantri Awas Yojana - Grameen, construction of the remaining 5.22 lakh houses will be completed. The state government will provide an additional sum of Rs 50,000 per household for the construction of another room in the house (made under Pradhan Mantri Awas Yojana - Grameen).
- Education: To facilitate the availability of credit for students availing higher education, the Guruji Credit Card Scheme is proposed. Further, the Marang Gomke Jaipal Singh Munda Trans-National Scholarship scheme will now be extended to students of Scheduled Caste, backward and minority communities.
- Food and Public Distribution: The state government proposes to launch a scheme to distribute pulses to families (covered under the National Food Security Act and Jharkhand Food Security Scheme) at the rate of one rupee per kilogram.
Jharkhand’s Economy
|
Figure 1 : Growth in GSDP and sectors in Jharkhand at constant prices (2011-12)
Note: These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation. |
Budget Estimates for 2022-23
- Expenditure (excluding debt repayment) in 2022-23 is targeted at Rs 94,387 crore. This is an increase of 11% over the revised estimate of 2021-22 (Rs 84,918 crore). This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 83,101 crore and net borrowings of Rs 11,286 crore. Receipts (excluding borrowings) for 2022-23 are expected to register an increase of 12% over the revised estimate of 2021-22. In 2021-22, receipts are estimated to be 4% lower than the budget estimates.
- In 2022-23, the state is estimated to observe a revenue surplus of Rs 6,752 crore, which is 1.68% of GSDP. In 2021-22, the state estimates a revenue surplus of Rs 500 crore. Note that in 2020-21, the state observed a revenue deficit of Rs 3,115 crore (1.09% of GSDP).
- Fiscal deficit in 2022-23 is estimated to be 2.81% of GSDP, which is within the limit of 4% of GSDP permitted by the central government in Union Budget 2022-23 (of which, 0.5% of GSDP will be made available upon undertaking power sector reforms). In 2021-22, the state has estimated a fiscal deficit of 3.03% of GSDP, which is lower than the limit of 4.5% of GSDP permitted by the central government (of which, 0.5% of GSDP becomes available upon undertaking power sector reforms).
Table 1 : Budget 2022-23 - Key figures (in Rs crore)
Items |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Total Expenditure |
73,855 |
91,277 |
89,207 |
-2% |
1,01,101 |
13% |
(-) Repayment of debt |
2,745 |
4,289 |
4,289 |
0% |
6,714 |
57% |
Net Expenditure (E) |
71,110 |
86,988 |
84,918 |
-2% |
94,387 |
11% |
Total Receipts |
69,745 |
91,276 |
89,207 |
-2% |
1,01,101 |
13% |
(-) Borrowings |
13,547 |
14,500 |
15,272 |
5% |
18,000 |
18% |
Net Receipts (R) |
56,198 |
76,776 |
73,935 |
-4% |
83,101 |
12% |
Fiscal Deficit (E-R) |
14,912 |
10,212 |
10,983 |
8% |
11,286 |
3% |
as % of GSDP |
5.20% |
2.83% |
3.03% |
2.81% |
||
Revenue Balance |
-3,115 |
951 |
500 |
-47% |
6,752 |
1250% |
as % of GSDP |
-1.09% |
0.26% |
0.14% |
1.68% |
||
Primary Deficit |
9,122 |
4,025 |
4,796 |
19% |
4,624 |
-4% |
as % of GSDP |
2.58% |
1.11% |
1.32% |
1.15% |
Note: BE is Budget Estimates; RE is Revised Estimates. Negative numbers in revenue balance indicate revenue deficit.
Sources: Jharkhand Budget Documents 2022-23; Jharkhand Economic Survey 2021-22; PRS.
Expenditure in 2022-23
|
Table 2 : Expenditure budget 2020-21 (in Rs crore)
Items |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Revenue Expenditure |
59,264 |
75,755 |
73,364 |
-3% |
76,273 |
4% |
Capital Outlay |
8,466 |
9,661 |
9,895 |
2% |
16,606 |
68% |
Loans given by the state |
3,380 |
1,572 |
1,660 |
6% |
1,411 |
-15% |
Net Expenditure |
71,110 |
86,988 |
84,918 |
-2% |
94,290 |
11% |
Sources: Jharkhand Budget Documents 2022-23; PRS.
Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pensions, and interest. A larger proportion of budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities such as developmental schemes and capital outlay. In 2022-23, Jharkhand is estimated to spend Rs 30,651 crore on committed expenditure items, which is 37% of its revenue receipts. This comprises spending on salaries (19% of revenue receipts), pension (10%), and interest payments (8%). Note that Jharkhand’s expenditure on salaries (19%) is lower than the average for all states (30%).
Table 3 : Committed Expenditure in 2022-23 (in Rs crore)
Items |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Salaries |
12,090 |
15,046 |
14,657 |
-3% |
15,944 |
9% |
Pension |
6,797 |
6,804 |
7,424 |
9% |
8,045 |
8% |
Interest Payment |
5,790 |
6,187 |
6,187 |
0% |
6,662 |
8% |
Total Committed Expenditure |
24,677 |
28,037 |
28,268 |
1% |
30,651 |
8% |
Sources: Jharkhand Budget Documents 2022-23; PRS.
Sector-wise expenditure: The sectors listed below account for 76% of the total expenditure on sectors by the state in 2022-23. A comparison of Jharkhand’s expenditure on the key sectors with that by other states is shown in Annexure 1.
Table 4 : Sector-wise expenditure under Jharkhand Budget 2022-23 (in Rs crore)
Sectors |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Budget Provisions (2022-23) |
Education, Sports, Arts, and Culture |
10,147 |
13,596 |
12,112 |
14,220 |
17% |
|
Rural Development |
9,521 |
12,899 |
11,246 |
12,711 |
13% |
|
Social Welfare and Nutrition |
4,784 |
6,624 |
6,837 |
7,287 |
7% |
|
Police |
5,510 |
5,971 |
6,136 |
6,532 |
6% |
|
Health and Family Welfare |
4,070 |
4,445 |
5,237 |
5,630 |
8% |
|
Agriculture and allied activities |
2,160 |
4,990 |
4,828 |
5,054 |
5% |
|
Water Supply and Sanitation |
1,295 |
3,387 |
1,865 |
4,072 |
118% |
|
Roads and Bridges |
3,489 |
4,018 |
3,891 |
3,840 |
-1% |
|
Energy |
2,648 |
2,712 |
3,549 |
3,478 |
-2% |
|
Urban Development |
2,862 |
2,775 |
2,590 |
2,998 |
16% |
|
% of total expenditure on all sectors |
66% |
68% |
70% |
76% |
|
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Jharkhand Budget Documents 2022-23; PRS.
Receipts in 2022-23
- Total revenue receipts for 2022-23 are estimated to be Rs 83,025 crore, an increase of 12% over the revised estimate of 2021-22. Of this, Rs 38,613 crore (47%) will be raised by the state through its own resources, and Rs 44,412 crore (53%) will come from the centre. Resources from the centre will be in the form of state’s share in central taxes (33% of revenue receipts) and grants (21% of revenue receipts).
- Devolution: In 2022-23, the state estimates to receive Rs 27,007 crore in the form of share in central taxes, an increase of 9% over the revised estimates of 2021-22. In 2021-22, the devolution is expected to increase from Rs 22,050 at budget estimates stage, to Rs 24,675 crore at the revised estimates stage.
- State’s own tax revenue: Total own tax revenue of Jharkhand is estimated to be Rs 24,850 crore in 2022-23, an increase of 20% over the revised estimate of 2021-22. This is higher than the growth rate of Jharkhand’s GSDP at 10.7% in 2022-23. Jharkhand’s own tax revenue as a percentage of GSDP is estimated to rise from 5.9% of GSDP in 2020-21 (as per actuals) to 6.2% of GSDP in 2022-23 (as per budget estimate).
- State’s non-tax revenue: In 2022-23, the state is estimated to earn Rs 13,763 crore in the form of non-tax revenue, a 17% increase over the revised estimates of 2021-22. In 2021-22, state’s own non-tax revenue (Rs 11,759 crore) is estimated to register a decrease of 13% over the budget estimates (Rs 13,500 crore).
Table 5 : Break-up of the state government’s receipts (in Rs crore)
Sources |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
State's Own Tax |
16,880 |
23,265 |
20,716 |
-11% |
24,850 |
20% |
State's Own Non-Tax |
7,564 |
13,500 |
11,759 |
-13% |
13,763 |
17% |
Share in Central Taxes |
19,712 |
22,050 |
24,675 |
12% |
27,007 |
9% |
Grants-in-aid from Centre |
11,993 |
17,891 |
16,714 |
-7% |
17,405 |
4% |
Revenue Receipts |
56,149 |
76,706 |
73,864 |
-4% |
83,025 |
12% |
Non-debt Capital Receipts |
49 |
70 |
71 |
1% |
76 |
7% |
Net Receipts |
56,198 |
76,776 |
73,935 |
-4% |
83,101 |
12% |
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Jharkhand Budget Documents 2022-23; PRS.
|
GST Compensation grants end in June 2022 When the GST was introduced, the central government guaranteed states a 14% compounded annual growth in their GST revenue for a period of five years. Any shortfall in a state’s GST revenue from this level is covered by the Centre by providing compensation grants to the state. This guarantee ends in June 2022. During 2018-22, Jharkhand has relied on GST compensation grants to achieve the guaranteed SGST revenue level. In 2021-22, Jharkhand is estimated to receive Rs 2,096 crore in the form of GST compensation grants, which is about 10% of its own tax revenue. Hence, beyond June 2022, Jharkhand might see a decline in the level of revenue receipts. |
Table 6 : Major sources of state’s own-tax revenue (in Rs crore)
Taxes |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
State GST |
7,931 |
9,500 |
8,500 |
-11% |
10,450 |
23% |
Sales Tax/ VAT |
4,301 |
6,415 |
6,085 |
-5% |
6,450 |
6% |
State Excise |
1,821 |
2,460 |
1,800 |
-27% |
2,500 |
39% |
Taxes on Vehicles |
976 |
1,650 |
1,574 |
-5% |
1,650 |
5% |
Land Revenue |
873 |
1,100 |
1,183 |
8% |
1,500 |
27% |
Stamps Duty and Registration Fees |
708 |
1,200 |
1,144 |
-5% |
1,200 |
5% |
GST Compensation Grants |
1,958 |
168 |
2,096 |
1,148% |
500 |
-76% |
GST Compensation Loans |
1,689 |
0 |
1,981 |
- |
1,915 |
-3% |
Sources: Jharkhand Budget Documents 2022-23; PRS.
Deficits, Debt, and FRBM Targets for 2022-23
The Jharkhand Fiscal Responsibility and Budget Management (FRBM) Act, 2007 provides annual targets to progressively reduce the outstanding liabilities, revenue deficit and fiscal deficit of the state government.
Revenue Balance: It is the difference of revenue expenditure and revenue receipts. A revenue deficit implies that the government needs to borrow to finance its expenses which do not increase its assets or reduces its liabilities. In 2022-23, Jharkhand is estimated to observe a revenue surplus of Rs 6,752 crore, which is 1.68% of the GSDP. In 2021-22, the state estimates a revenue surplus of Rs 500 crore. Note that in 2020-21, the state observed a revenue deficit of Rs 3,115 crore (1.09% of GSDP).
Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government and leads to an increase in total liabilities of the state government. In 2022-23, the fiscal deficit is estimated to be Rs 11,286 crore (2.81% of GSDP). This is lower than the limit of 3.5% of GSDP for 2022-23, under the FRBM Act. It is also within the limit of 4% of GSDP permitted by the central government in 2022-23 as per the Union Budget (of which, 0.5% of GSDP will be made available upon undertaking power sector reforms).
As per the revised estimates, in 2021-22, the fiscal deficit of the state is expected to be 3.03% of GSDP, which is higher than the budget estimate of 2.83% of GSDP. These deficit levels are within the 4.5% limit permitted by the central government in 2022-23 (of which, 0.5% of GSDP to be made available only upon undertaking power sector reforms).
Outstanding liabilities: Outstanding liabilities is the accumulation of total borrowings at the end of a financial year, it also includes any liabilities on public account. At the end of March 2022, the outstanding liabilities of the state are estimated to be 33% of the GSDP. This is 1.4% lesser than the corresponding figure in 2020-21 (34.4% of GSDP).
Figure 2 : Revenue and Fiscal Balance (% of GSDP)
N ote: RE is Revised Estimates; BE is budget estimates. A positive figure means a surplus, a negative figure means a deficit. *Figures for 2023-24 and 2024-25 are projections. Revenue balance data is not available for 2023-24 2024-25. |
Figure 3 : Outstanding Liabilities (% of GSDP)
Note: RE is Revised Estimates; BE is budget estimates. |
Annexure 1: Comparison of states’ expenditure on key sectors
The graphs below compare Jharkhand’s expenditure on six key sectors as a proportion of its total expenditure on all sectors. The average for a sector indicates the average expenditure in that sector by 30 states (including Jharkhand) as per their budget estimates of 2021-22. [1]
- Education: Jharkhand has allocated 15.3% of its total expenditure for education in 2022-23. This is similar to the average allocation (15.2%) for education by all states (2021-22 BE).
- Health: Jharkhand has allocated 6.1% of its total expenditure on health, which is similar to the average allocation for health by states (6%).
- Agriculture: The state has allocated 5.4% of its total expenditure towards agriculture and allied activities. This is lower than the average allocation for agriculture by states (6.2%).
- Rural development: Jharkhand has allocated 13.7% of its expenditure on rural development. This is significantly higher than the average allocation for rural development by states (5.7%).
- Police: Jharkhand has allocated 7% of its total expenditure on police, which is higher than the average expenditure on police by states (4.3%).
- Roads and bridges: Jharkhand has allocated 4.1% of its total expenditure on roads and bridges, which is lower than the average allocation by states (4.7%).
|
|
|
|
|
|
Note: 2020-21, 2021-22 (BE), 2021-22 (RE), and 2022-23 (BE) figures are for Jharkhand.
Sources: Jharkhand Budget in Brief 2022-23; various state budgets; PRS.
Annexure 2: Comparison of 2020-21 Budget Estimates and Actuals
The following tables compare the actuals of 2020-21 with budget estimates for that year.
Table 7 : Overview of Receipts and Expenditure (in Rs crore)
Particular |
2020-21 BE |
2020-21 Actuals |
% change from BE to Actuals |
Net Receipts (1+2) |
76,776 |
56,198 |
-27% |
1. Revenue Receipts (a+b+c+d) |
76,706 |
56,149 |
-27% |
a. Own Tax Revenue |
23,265 |
16,880 |
-27% |
b. Own Non-Tax Revenue |
13,500 |
7,564 |
-44% |
c. Share in central taxes |
22,050 |
19,712 |
-11% |
d. Grants-in-aid from the Centre |
17,891 |
11,993 |
-33% |
Of which GST compensation grants |
168 |
1,958 |
|
2. Non-Debt Capital Receipts |
70 |
49 |
-30% |
3. Borrowings |
14,500 |
17,655 |
22% |
Of which GST compensation loan |
0 |
0 |
- |
Net Expenditure (4+5+6) |
86,988 |
71,110 |
-18% |
4. Revenue Expenditure |
75,755 |
59,264 |
-22% |
5. Capital Outlay |
9,661 |
8,466 |
-12% |
6. Loans and Advances |
91,277 |
73,855 |
-19% |
7. Debt Repayment |
86,988 |
71,110 |
-18% |
Revenue Balance |
951 |
-3,115 |
-428% |
Revenue Balance (as % of GSDP) |
0.26% |
-1.09% |
- |
Fiscal Deficit |
-10,212 |
-14,912 |
46% |
Fiscal Deficit (as % of GSDP) |
-2.83% |
-5.20% |
- |
Note: A negative revenue balance indicates a deficit.
Source: Jharkhand Budget Documents of various years; PRS.
Table 8 : Key Components of State's Own Tax Revenue (in Rs crore)
Sector |
2020-21 BE |
2020-21 Actuals |
% change from BE to Actuals |
Land Revenue |
1,000 |
873 |
-13% |
State GST |
9,450 |
7,931 |
-16% |
State Excise |
2,301 |
1,821 |
-21% |
Sales Tax / VAT |
5,862 |
4,301 |
-27% |
Stamps Duty and Registration Fees |
1,007 |
708 |
-30% |
Source: Jharkhand Budget Documents of various years; PRS.
Table 9 : Allocation towards Key Sectors (in Rs crore)
Sector |
2020-21 BE |
2020-21 Actuals |
% change from BE to Actuals |
Urban Development |
2,483 |
2,862 |
15% |
Police |
6,023 |
5,509 |
-9% |
Irrigation and Flood Control |
1,549 |
1,413 |
-9% |
Roads and Bridges |
3,893 |
3,489 |
-10% |
Health and Family Welfare |
4,587 |
4,070 |
-11% |
Social Welfare and Nutrition |
5,701 |
4,784 |
-16% |
Rural Development |
11,416 |
9,521 |
-17% |
Energy |
3,353 |
2,648 |
-21% |
Education, Sports, Arts, and Culture |
13,504 |
10,147 |
-25% |
Welfare of SC, ST, OBC, and Minorities |
1,927 |
1,181 |
-39% |
Agriculture and allied activities |
4,718 |
2,160 |
-54% |
Water Supply and Sanitation |
3,106 |
1,295 |
-58% |
Housing |
177 |
58 |
-67% |
Source: Jharkhand Budget Documents of various years; PRS.
[1] The 30 states include the Union Territory of Delhi and Union Territory of Jammu and Kashmir.
DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.