Applications for LAMP Fellowship 2025-26 are now open. Apply here. The last date for submitting applications is December 21, 2024

The Deputy Chief Minister of Maharashtra, Mr. Ajit Pawar, presented the Budget for the state for the financial year 2024-25 on June 28, 2024.

Budget Highlights

  • The Gross State Domestic Product (GSDP) of Maharashtra for 2024-25 (at current prices) is projected to be Rs 42,67,771 crore, amounting to growth of 5.5% over 2023-24 revised estimates.

  • Expenditure (excluding debt repayment) in 2024-25 is estimated to be Rs 6,12,293 crore, an increase of 2% over the revised estimates of 2023-24.  In addition, debt of Rs 57,198 crore will be repaid by the state.

  • Receipts (excluding borrowings) for 2024-25 are estimated to be Rs 5,01,938 crore, an increase of 3% as compared to the revised estimate of 2023-24.

  • Revenue deficit in 2024-25 is estimated to be 0.5% of GSDP (Rs 20,051 crore), almost the same as the revised estimates for 2023-24.  In 2023-24, the revenue deficit is expected to be Rs 3,409 crore higher than the budget estimate.

  • Fiscal deficit for 2024-25 is targeted at 2.6% of GSDP (Rs 1,10,355 crore).   In 2023-24, as per the revised estimates, fiscal deficit is expected to be 2.8% of GSDP, 17% higher than the budget estimate for 2023-24.

Policy Highlights

  • Women development:  Under Mukhya Mantri Mazhi Ladki Bahin Yojana the state government will provide Rs 1,500 per month to eligible women aged between 21 and 60 years.  It will be implemented from July 2024 and is expected to cost Rs 46,000 crore every year.  The state government will also reimburse 100% of tuition and examination fees for higher education to girls from other backward classes and economically weaker sections with annual family income up to eight lakh rupees per annum.

  • Cooking gas:  More than 52 lakh families will be provided with three free gas cylinders per year under the Mukhya Mantri Annapurna Yojana.

  • Agriculture:  Gaon Tethe Godam scheme will be implemented for storage of agricultural produce at the village level.  The state government will also provide free electricity for agriculture pumps up to 7.5 horse power capacity under the Mukhya Mantri Baliraja Vij Savlat Yojana.  It will cover 44 lakh farmers with a total subsidy expenditure of Rs 14,761 crore.

Maharashtra’s Economy

  • GSDP:  In 2022-23, Maharashtra’s GSDP (at constant prices) grew at 9.4%, compared to 10.6% in 2021-22.  In comparison, national GDP is estimated to grow at 7% in 2022-23.

  • Sectors:  The agriculture sector grew by 5% in 2022-23. In comparison, it grew by 4% in 2021-22.     Manufacturing sector grew by 6% in 2022-23.  Services grew by 13% in 2022-23 as compared to 12% in 2021-22.

  • Per capita GSDP:  The per capita GSDP of Maharashtra in 2022-23 (at current prices) is estimated at Rs 2,89,404, which is an increase of 15% over 2021-22.

Figure  1 : Growth in GSDP and sectors in Maharashtra at constant prices (2011-12)

 

Note: Agriculture includes mining and quarrying; Manufacturing includes construction and electricity.  These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation.
Sources: Maharashtra Economic Survey 2023-24; PRS.

Budget Estimates for 2024-25

  • Total expenditure (excluding debt repayment) in 2024-25 is targeted at Rs 6,12,293 crore.  This is an increase of 2% over the revised estimate of 2023-24.  This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 5,01,938 crore and net borrowings of Rs 80,273 crore.  Total receipts for 2024-25 (other than borrowings) are expected to register an increase of 3% over the revised estimate of 2023-24.

  • Revenue deficit in 2024-25 is estimated to be 0.5% of GSDP (Rs 20,051 crore), largely similar to the revised estimates for 2023-24.  Fiscal deficit for 2024-25 is targeted at 2.6% of GSDP (Rs 1,10,355 crore), lower than the revised estimates for 2023-24 (2.8% of GSDP).

Table  1 : Budget 2024-25 - Key figures (in Rs crore)

Items

2022-23 Actuals

2023-24 Budgeted

2023-24 Revised

% change from BE 23-24 to RE 23-24

2024-25 Budgeted

% change from RE 23-24 to BE 24-25

Total Expenditure

5,18,717

6,02,008

6,56,495

9%

6,69,491

2%

(-) Repayment of debt

44,795

54,558

55,997

3%

57,198

2%

Net Expenditure (E)

4,73,922

5,47,450

6,00,498

10%

6,12,293

2%

Total Receipts

5,01,023

5,83,156

6,37,062

9%

6,39,408

0.4%

(-) Borrowings

94,702

1,31,207

1,48,520

13%

1,37,470

-7%

Net Receipts (R)

4,06,321

4,51,949

4,88,542

8%

5,01,938

3%

Fiscal Deficit (E-R)

67,602

95,501

1,11,956

17%

1,10,355

-1%

as % of GSDP

1.9%

2.5%

2.8%

 

2.6%

 

Revenue Deficit

1,936

16,122

19,532

21%

20,051

3%

as % of GSDP

0.1%

0.4%

0.5%

 

0.5%

 

Primary Deficit

25,913

44,853

63,378

41%

53,628

-15%

as % of GSDP

0.7%

1.2%

1.6%

 

1.3%

 

GSDP

36,45,884

38,79,792

40,44,251

4%

42,67,771

5.5%

Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, Maharashtra Budget 2024-25; PRS.

Expenditure in 2024-25

  • Revenue expenditure for 2024-25 is proposed to be Rs 5,19,514 crore, an increase of 3% over the revised estimate of 2023-24.  This includes the expenditure on salaries, pensions, interest, grants, and subsidies.

  • Capital outlay for 2024-25 is proposed to be Rs 85,292 crore, nearly the same as the revised estimate of 2023-24.  Capital outlay indicates the expenditure towards creation of assets. 

  • In 2024-25, loans and advances by the state are expected to be Rs 7,487 crore, lower than the revised estimates by 19%.

Table  2 :  Expenditure budget 2024-25 (in Rs crore)

Items

2022-23 Actuals

2023-24 Budgeted

2023-24 Revised

% change from BE 23-24 to RE 23-24

2024-25 Budgeted

% change from RE 23-24 to BE 24-25

Revenue Expenditure

4,07,614

4,65,645

5,05,647

9%

5,19,514

3%

Capital Outlay

61,644

73,901

85,657

16%

85,292

0%

Loans given by the state

4,664

7,904

9,194

16%

7,487

-19%

Net Expenditure

4,73,922

5,47,450

6,00,498

10%

6,12,293

2%

Sources:  Annual Financial Statement, Maharashtra Budget 2024-25; PRS.

Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pensions, and interest. A larger proportion of budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities such as capital outlay.  In 2024-25, Maharashtra is estimated to spend Rs 2,75,615 crore on committed expenditure, which is 55% of its estimated revenue receipts.   This comprises spending on salaries (32% of revenue receipts), pension (12%), and interest payments (11%).  In 2023-24, expenditure towards pensions is estimated to be 16% lower than the budget estimate.  In 2022-23, as per actuals, 52% of revenue receipts were spent towards committed expenditure.

Table  3 : Committed Expenditure in 2024-25 (in Rs crore)

Committed Expenditure

2022-23 Actuals

2023-24 Budgeted

2023-24 Revised

% change from BE 23-24 to RE 23-24

2024-25 Budgeted

% change from RE 23-24 to BE 24-25

Salaries

1,24,325

1,44,771

1,42,718

-1%

1,59,071

11%

Pension

43,109

54,737

45,908

-16%

59,817

30%

Interest payment

41,689

50,648

48,578

-4%

56,727

17%

Total Committed Expenditure

2,09,123

2,50,156

2,37,204

-5%

2,75,615

16%

Sources: Annual Financial Statement, Maharashtra Budget 2024-25; PRS.

Sector-wise expenditure: The sectors listed below account for 60% of the total expenditure on sectors by the state in 2024-25.  A comparison of Maharashtra’s expenditure on key sectors with that by other states is shown in Annexure 1.

Table  4 : Sector-wise expenditure under Maharashtra Budget 2024-25 (in Rs crore)

Sector

2022-23 Actuals

2023-24 Budgeted

2023-24 Revised

2024-25 Budgeted

% change from RE 23-24 to BE 24-25

Budget Provisions 
 2024-25

Education, Sports, Arts, and Culture

81,560

89,705

97,200

98,985

2%

Rs 11,117 crore has been allocated for general education.

Transport

37,775

35,077

41,041

42,415

3%

Rs 37,898 crore has been allocated for roads and bridges.

Agriculture and Allied Activities

34,079

32,077

42,016

35,859

-15%

Rs 12,354 crore has been allocated for crop husbandry.

Social Welfare and Nutrition

20,677

20,050

28,364

32,754

15%

Rs 15,268 crore has been allocated for social security and welfare. 

Police

20,072

26,906

24,050

29,338

22%

Rs 28,391 crore has been allocated towards revenue expenditure for police.

Health and Family Welfare

20,387

25,015

30,630

27,748

-9%

Rs 13,660 crore has been allocated towards medical and public health. 

Welfare of SC, ST, OBC, and Minorities

20,025

24,787

28,879

26,967

-7%

Rs 4,593 crore has been allocated towards the welfare of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities.

Rural Development

16,708

25,308

25,424

23,782

-6%

Rs 6,474 crore has been allocated towards other rural development programmes.

Urban Development

18,349

20,761

31,082

22,759

-27%

Rs 16,505 crore has been allocated towards revenue expenditure under urban development.

Irrigation and Flood Control

13,431

19,958

18,907

21,428

13%

Rs 881 crore has been allocated towards capital outlay for minor irrigation. 

% of total expenditure on all sectors

60%

59%

62%

60%

 

 

Sources: Annual Financial Statement, Maharashtra Budget 2024-25; PRS.

Receipts in 2024-25

  • Total revenue receipts for 2024-25 are estimated to be Rs 4,99,463 crore, an increase of 3% over the revised estimate of 2023-24.  Of this, Rs 3,69,694 crore (74%) will be raised by the state through its own resources, and Rs 1,29,769 crore (26%) will come from the centre.  Resources from the centre will be in the form of state’s share in central taxes (15% of revenue receipts) and grants (11% of revenue receipts).

  • Devolution:  In 2024-25, state’s share in central taxes is estimated at Rs 77,054 crore, an increase of 10% over the revised estimate of 2023-24.

  • Grants from the centre in 2024-25 are estimated at Rs 52,715 crore, a decrease of 19% from the revised estimates for 2023-24.

  • State’s own tax revenue:  Maharashtra’s total own tax revenue is estimated to be Rs 3,42,919 crore in 2024-25, an increase of 5% over the revised estimate of 2023-24.  Own tax revenue as a percentage of GSDP is estimated at 8% in 2024-25, same as the revised estimates for 2023-24 (8.1%).  As per the actual figures for 2022-23, own tax revenue as a percentage of GSDP was 7.6%.

Table  5 : Break-up of the state government’s receipts (in Rs crore)

Items

2022-23 Actuals

2023-24 Budgeted

2023-24 Revised

% change from BE 2023-24 to RE 2023-24

2024-25 Budgeted

% change from RE 2023-24 to BE 2024-25

State's Own Tax

2,77,486

2,98,181

3,26,281

9%

3,42,919

5%

State's Own Non-Tax

16,776

24,170

24,620

2%

26,775

9%

Share in Central Taxes

60,002

64,525

69,771

8%

77,054

10%

Grants-in-aid from Centre

51,414

62,647

65,444

4%

52,715

-19%

Revenue Receipts

4,05,678

4,49,523

4,86,116

8%

4,99,463

3%

Non-debt Capital Receipts

643

2,427

2,427

0%

2,475

2%

Net Receipts

4,06,321

4,51,949

4,88,542

8.1%

5,01,938

3%

BE is Budget Estimates; RE is Revised Estimates. 
Sources: Annual Financial Statement, Maharashtra Budget 2024-25; PRS.

  • In 2024-25, State GST is estimated to be the largest source of own tax revenue (45% share).  State GST revenue is estimated to increase by 8% over the revised estimates of 2023-24.

  • Revenue from sales tax/VAT is estimated to be Rs 62,500 crore in 2024-25 while revenue from stamps duty and registration fees is estimated to be Rs 55,000 crore.

GSDP growth witnesses a decline

In 2024-25, Maharashtra has projected a GSDP growth of 5.5% (at current prices).  This is accompanied by a 3% growth in revenue receipts and expenditure. The national GDP (nominal) is estimated to grow by 10.5%.  In 2023-24, the state is estimated to grow by 11%. 

Table  6 :  Major sources of state’s own-tax revenue (in Rs crore)

Head

2022-23 Actuals

2023-24 Budgeted

2023-24 Revised

% change from BE 23-24 to RE 23-24

2024-25 Budgeted

% change from RE 23-24 to BE 24-25

State GST

1,21,256

1,36,041

1,44,791

6%

1,55,756

8%

Sales Tax/ VAT

54,568

56,200

62,050

10%

62,500

1%

Stamps Duty and Registration Fees

45,286

45,000

51,500

14%

55,000

7%

State Excise

21,507

25,200

29,000

15%

30,500

5%

Taxes on Vehicles

11,740

12,500

15,000

20%

14,875

-1%

Taxes and Duties on Electricity

14,721

12,000

14,000

17%

14,180

1%

Land Revenue

2,431

4,500

2,500

-44%

3,000

20%

Sources: Annual Financial Statement, Revenue Budget, and Maharashtra Budget 2024-25; PRS.

Deficits, Debt, and FRBM Targets for 2024-25

The Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005 provides annual targets to progressively reduce the outstanding liabilities, revenue deficit, and fiscal deficit of the state government.

Revenue deficit:  It is the difference of revenue expenditure and revenue receipts.   A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities.  The budget estimates a revenue deficit of Rs 20,051 crore (or 0.5% of the GSDP) in 2024-25.

Fiscal deficit:  It is the excess of total expenditure over total receipts.  This gap is filled by borrowings by the government and leads to an increase in total liabilities.  In 2024-25, the fiscal deficit is estimated to be 2.6% of GSDP.  For 2024-25, the central government has permitted fiscal deficit of up to 3% of GSDP to states, and an additional 0.5% of GSDP will be available only upon carrying out certain power sector reforms. 

Increasing revenue deficit 

Finance Commissions over the years have recommended that states eliminate their revenue deficit.  Maharashtra’s FRBM Act, 2005 also requires the elimination of revenue deficit.  In 2024-25, Maharashtra has estimated a revenue deficit of Rs 20,051 crore (0.5% of GSDP).  This is higher than the revenue deficit incurred in 2022-23, i.e., Rs 1,936 crore (0.1% of GSDP).  This increase could be attributed to the introduction of new cash transfer schemes. Revenue deficit is also higher in 2024-25 on account of nominal GSDP growing at a slower pace (8%) than revenue receipts (11%) and revenue expenditure (13%) over 2022-23.  Revenue deficit is estimated to be eliminated by 2026-27.

As per the revised estimates, in 2023-24, the fiscal deficit of the state is expected to be 2.8% of GSDP.  This is higher than the budget estimate (2.5%).  Fiscal deficit is projected to be lowered to 2.3% of GSDP by 2026-27.

Outstanding liabilities:  Outstanding liabilities is the accumulation of total borrowings at the end of a financial year, it also includes any liabilities on public account.  At the end of 2024-25, the outstanding liabilities are estimated to be 18.4% of GSDP, higher than the revised estimate for 2023-24 (17.6% of GSDP).  The outstanding liabilities increased in 2020-21 (19.9% of GSDP), and have moderated thereafter.

Figure  2 : Revenue and Fiscal Balance (% of GSDP)

Note: *Figures for 2025-26 and 2026-27 are projections; RE is Revised Estimates; BE is budget estimates.
Sources: Medium Term Fiscal Policy, Maharashtra Budget 2024-25; PRS. 
 

Figure  3 : Outstanding Liabilities (as % of GSDP) 

Note: *Figures for 2025-26 and 2026-27 are projections; RE is Revised Estimates; BE is budget estimates.
Sources: Medium Term Fiscal Policy, Maharashtra Budget 2024-25; PRS.

Outstanding Government Guarantees: Outstanding liabilities of states do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases.  State governments guarantee the borrowings of State Public Sector Enterprises (SPSEs) from financial institutions.  As of March 31, 2024, the state’s outstanding guarantee is estimated to be Rs 77,924 crore, which is 1.9% of Maharashtra’s GSDP.  At the end of 2022-23, the state’s outstanding guarantee was Rs 66,726 crore (1.8% of GSDP).

Annexure 1:  Comparison of states’ expenditure on key sectors

The graphs below compare Maharashtra’s expenditure in 2024-25 on six key sectors as a proportion of its total expenditure on all sectors.  The average for a sector indicates the average expenditure in that sector by 31 states (including Maharashtra) as per their budget estimates of 2023-24.  [1]

  • Education: Maharashtra has allocated 16.4% of its expenditure on education in 2024-25.  This is higher than the average allocation for education by states in 2023-24 (14.7%).

  • Health:  Maharashtra has allocated 4.6% of its total expenditure towards health, which is lower than the average allocation for health by states (6.2%).

  • Rural development:  Maharashtra has allocated 3.9% of its expenditure on rural development.  This is lower than the average allocation for rural development by states (5%).

  • Urban development:  Maharashtra has allocated 3.8% of its expenditure towards urban development.  This is higher than the average allocation towards urban development by states (3.4%).

  • Agriculture:  Maharashtra has allocated 5.9% of its total expenditure towards agriculture, which is the same as the average expenditure on agriculture by states.

  • Energy:  Maharashtra has allocated 2.3% of its total expenditure towards energy, which is lower than the average allocation by states (4.7%).

 

 

 

 

 

Note: 2022-23, 2023-24 (BE), 2023-24 (RE), and 2024-25 (BE) figures are for Maharashtra
Sources: Annual Financial Statement, Maharashtra Budget 2024-25; various state budgets; PRS.

  [1]  The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry .

Annexure 2:  Comparison of 2022-23 Budget Estimates and Actuals

The following tables compare the actuals of 2022-23 with budget estimates for that year.

Table  7 : Overview of Receipts and Expenditure (in Rs crore)

Particular

2022-23 BE

2022-23 Actuals

% change from BE to Actuals

Net Receipts (1+2)

4,05,806

4,06,321

0.1%

1. Revenue Receipts (a+b+c+d)

4,03,427

4,05,678

1%

a. Own Tax Revenue

2,56,526

2,77,486

8%

b. Own Non-Tax Revenue

27,128

16,776

-38%

c. Share in central taxes

51,588

60,002

16%

d. Grants-in-aid from the Centre

68,186

51,414

-25%

     Of which GST compensation grants

9,725

0

0%

2. Non-Debt Capital Receipts

2,379

643

-73%

3. Borrowings

1,27,938

94,702

-26%

     Of which GST compensation loan

0

0

0%

Net Expenditure (4+5+6)

4,95,405

4,73,922

-4%

4. Revenue Expenditure

4,27,780

4,07,614

-5%

5. Capital Outlay

65,210

61,644

-5%

6. Loans and Advances

2,414

4,664

93%

7. Debt Repayment

53,003

44,795

-15%

Revenue Deficit

24,353

1,936

-92%

Revenue Deficit (as % of GSDP)

0.7%

0.1%

 

Fiscal Deficit

89,598

67,602

-25%

Fiscal Deficit (as % of GSDP)

2.5%

1.9%

 

Source: Maharashtra Budget Documents of various years; PRS.

Table  8 : Key Components of State's Own Tax Revenue

Tax Source/Head

2022-23 BE

2022-23 Actuals

% change from BE to Actuals

Land Revenue

4,000

2,431

-39%

State Excise

22,000

21,507

-2%

State GST

1,19,900

1,21,256

1%

Sales Tax/ VAT

50,200

54,568

9%

Taxes on Vehicles

10,500

11,740

12%

Taxes and Duties on Electricity

11,444

14,721

29%

Stamps Duty and Registration Fees

32,000

45,286

42%

Source: Maharashtra Budget Documents of various years; PRS.

Table  9 : Allocation towards Key Sectors

Sector

2022-23 BE

2022-23 Actuals

% change from BE to Actuals

Housing

11,898

4,097

-66%

Water Supply and Sanitation

13,785

5,344

-61%

Irrigation and Flood Control

18,727

13,431

-28%

Rural Development

22,844

16,708

-27%

Police

24,663

20,072

-19%

Welfare of SC, ST, OBC, and Minorities

22,984

20,025

-13%

Health and Family Welfare

22,536

20,387

-10%

Urban Development

18,347

18,349

0%

Education, Sports, Arts, and Culture

80,437

81,560

1%

Agriculture and Allied Activities

29,393

34,079

16%

Transport

30,913

37,775

22%

of which Roads and Bridges

27,902

36,053

29%

Social Welfare and Nutrition

16,617

20,677

24%

Energy

11,333

14,377

27%

Source: Maharashtra Budget Documents of various years; PRS. 

DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.