The Chief Minister of Nagaland, Dr. Neiphiu Rio, presented the Budget for the state for the financial year 2026-27 on March 26, 2026.

Budget Highlights

  • The Gross State Domestic Product (GSDP) of Nagaland for 2026-27 (at current prices) is projected to be Rs 48,500 crore, amounting to growth of 9% over 2025-26.
  • Expenditure (excluding debt repayment) in 2026-27 is estimated to be Rs 20,952 crore, an increase of 5% over the revised estimates of 2025-26.  In addition, debt of Rs 1,175 crore will be repaid by the state.
  • Receipts (excluding borrowings) for 2026-27 are estimated to be Rs 19,497 crore, an increase of 15% over the revised estimate of 2025-26.
  • Revenue surplus in 2026-27 is estimated to be 3.1% of GSDP (Rs 1,522 crore), higher than the revised estimate for 2025-26 (2.7% of GSDP). 
  • Fiscal deficit for 2026-27 is targeted at 3% of GSDP (Rs 1,455 crore).  In 2025-26, as per the revised estimates, fiscal deficit is expected to be 6.7% of GSDP, higher than the budgeted 3% of GSDP.

Policy Highlights

  • Women empowerment:  An Innovation Seed Fund will be established with an outlay of two crore rupees.  The fund will seek to provide early-stage financial support to around 1,000 women entrepreneurs leading nano enterprises.  Around 50 pink taxis will be introduced in pilot mode across three districts of Nagaland.  Women drivers will also be given opportunity for operating taxi services across the state.
  • Youth and employment:  The Nagaland Apprenticeship and Placement Exchange will be introduced.  The platform will serve to register the available workforce and connect job-seekers with job-providers.  The Nagaland Open Learning Support scheme will be introduced to provide support to children out of school.
  • Agriculture:  The state government will launch the Nagaland Agro-based Produce Logistic Support Scheme with an outlay of five crore rupees.  The initiative seeks to support aggregation, transportation, and market linkages of agricultural produce.

Nagaland’s Economy

  • GSDP:  In 2025-26, Nagaland GSDP (at constant prices) grew by 10.3% over the previous year.  In comparison, India’s GDP grew by 7.4% in 2025-26.
  • Sectors:  In 2025-26, agriculture, manufacturing, and services sectors are estimated to contribute 23%, 11%, and 66% of Nagaland’s economy, respectively (at current prices).
  • Per capita income:  In 2025-26, Nagaland’s per capita income (at current prices) is estimated to be Rs 1,92,282, an increase of 10% over 2024-25.  In 2025-26, India’s per capita income is estimated at Rs 2,19,575.

 

Figure 1: Growth in Nagaland’s GSDP at constant prices (2011-12)   

Note: These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation.
Sources: Nagaland Economic Survey, 2025-26; PRS.

 

 

 

Budget Estimates for 2026-27

  • Total expenditure (excluding debt repayment) in 2026-27 is targeted at Rs 20,952 crore.  This is an increase of 5% over the revised estimate of 2025-26.  This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 19,497 crore and net borrowings of Rs 1,835 crore.  Total receipts for 2026-27 (other than borrowings) are expected to register an increase of 15% over the revised estimate of 2025-26.  As per the revised estimates, the total receipts for 2025-26 is estimated to be Rs 17,019 crore, a decrease of 9% over the budget estimate of 2025-26.
  • The state estimates a revenue surplus of 3.1% of GSDP (Rs 1,522 crore) in 2026-27, higher than a revenue surplus of 2.7% of GSDP in 2025-26 at the revised estimates. 
  • Fiscal deficit for 2026-27 is targeted at 3% of GSDP (Rs 1,455 crore), lower than the revised estimate for 2025-26 (6.7% of GSDP).  The central government has been providing 50-year interest-free loans to state governments for capital expenditure since 2020-21.  If central capex loans were treated as grants, fiscal deficit in 2025-26 as per the revised estimates would be 3.2% of GSDP.  Similarly, as per actuals, fiscal deficit was 7.1% of GSDP in 2024-25.  Accounting for central capex loans as grants, fiscal deficit in 2024-25 would be 3.1% of GSDP.

Table 1: Budget 2026-27 - Key figures (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Total Expenditure

23,539

24,699

27,728

12%

22,127

-20%

(-) Repayment of debt

4,595

4,603

7,716

68%

1,175

-85%

Net Expenditure (E)

18,944

20,096

20,012

-0.4%

20,952

5%

Total Receipts

23,484

24,849

27,701

11%

22,507

-19%

(-) Borrowings

7,399

6,103

10,682

75%

3,010

-72%

of which central capex loans*

1,600

0

1,552

-

0

-100%

Net Receipts (R)

16,086

18,746

17,019

-9%

19,497

15%

Fiscal Deficit (E-R)**

2,859

1,350

2,993

122%

1,455

-51%

as % of GSDP

7.1%

3.0%

6.7%

 

3.0%

 

Revenue Surplus

667

1,618

1,182

-27%

1,522

29%

as % of GSDP

1.7%

3.6%

2.7%

 

3.1%

 

Primary Deficit**

1,685

23

1,729

7361%

12

-99%

as % of GSDP

4.2%

0.1%

3.9%

 

0.02%

 

GSDP

40,369

45,020

44,442

-1%

48,500

9%

Note: BE is Budget Estimates; RE is Revised Estimates.  *Central government has been providing 50-year interest-free loans to state governments for capital expenditure since 2020-21.  These loans are excluded from the calculation of the state's borrowing ceiling.  **The

deficit figures may not match with those presented in the budget documents due to differences in the treatment of central capex loans. 

Sources: Annual Financial Statement, Nagaland Budget Documents 2026-27; PRS.

Expenditure in 2026-27

  • Revenue expenditure for 2026-27 is proposed to be Rs 17,973 crore, an increase of 13% over the revised estimate of 2025-26.  This includes the expenditure on salaries, pension, interest, grants, and subsidies.
  • Capital outlay for 2026-27 is proposed to be Rs 2,978 crore, a decrease of 29% over the revised estimate of 2025-26.  Capital outlay indicates the expenditure towards creation of assets.  In 2026-27, transport sector is estimated to see a decrease of 54% (Rs 625 crore) over the revised estimate of 2025-26.

Quality of capital expenditure

Capital expenditure as proportion of total expenditure has increased from 9% in 2019-20 to 17% in 2023-24.  However, CAG (2025) noted the following challenges with the capital expenditure: (i) investment in loss making government companies, and (ii) capital locked in incomplete projects.  As of March 2024, there are a total of 277 incomplete projects with blocked capital expenditure of Rs 851 crore. 

Sources: Report No. 1 of 2025, State Finances Audit Report for the year ended March 31, 2024, CAG; PRS.

 

Table 2:  Expenditure budget 2026-27 (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Revenue Expenditure

15,420

17,127

15,835

-8%

17,973

13%

Capital Outlay

3,524

2,969

4,176

41%

2,978

-29%

Loans given by the state

0.4

0.6

0.8

42%

0.8

0%

Net Expenditure

18,944

20,096

20,012

-0.4%

20,952

5%

Sources:  Annual Financial Statement, Nagaland Budget Documents 2026-27; PRS.

Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pension, and interest.  A larger proportion of the budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities, such as capital outlay.  In 2026-27, Nagaland is estimated to spend Rs 13,227 crore on committed expenditure, which is 68% of its estimated revenue receipts.  This comprises spending on salaries (40% of revenue receipts), pension (20%), and interest payments (7%).  In 2024-25, as per actual figures, 71% of revenue receipts were spent on committed expenditure items.

Table 3: Committed Expenditure in 2026-27 (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Salaries

7,049

7,529

7,214

-4%

7,856

9%

Pension

3,200

3,872

3,447

-11%

3,928

14%

Interest payment

1,174

1,327

1,265

-5%

1,443

14%

Total

11,422

12,728

11,925

-6%

13,227

11%

Sources: Annual Financial Statement, Nagaland Budget Documents 2026-27; PRS.

Sector-wise expenditure: The sectors listed below account for 57% of the total expenditure on sectors by the state in 2026-27.  A comparison of Nagaland’s expenditure on key sectors with that by other states is shown in Annexure 1.

Table 4: Sector-wise expenditure under Nagaland Budget 2026-27 (in Rs crore)

Sector

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Budget Provisions
(2026-27 BE)

Education, Sports, Arts, and Culture

2,811

2,867

2,724

2,881

6%

  • Rs 553 crore has been allocated for Samagra Shiksha Abhiyan.

Police

2,114

1,987

2,016

2,138

6%

  • Rs 1,035 crore has been allocated for Nagaland Armed Police Battalions and Indian Reserve Police Battalions.
  • Rs 582 crore has been allocated for district police.

Agriculture and Allied Activities

1,114

1,337

1,231

1,336

9%

  • Rs 149 crore has been allocated for Pradhan Mantri Krishi Sinchai Yojana.

Transport

1,419

1,119

1,726

1,099

-36%

  • Rs 519 crore has been allocated as capital outlay for roads and bridges.

Rural Development

492

953

623

1,094

76%

  • Rs 556 crore has been allocated for Viksit Bharat Guarantee for Rozgar and Ajeevika Mission (Gramin).

Health and Family Welfare

945

1,019

1,109

957

-14%

  • Rs 621 crore has been allocated for urban health services- allopathy.

Energy

877

905

875

898

3%

  • Rs 614 crore has been allocated for purchase of power.

Urban Development

525

459

457

531

16%

  • Rs 121 crore has been allocated for Swachh Bharat Mission-Urban.

Social Welfare and Nutrition

736

529

635

491

-23%

  • Rs 260 crore has been allocated for Saksham Anganwadi and Poshan.

Housing

153

326

105

480

357%

  • Rs 422 crore has been allocated for Pradhan Mantri Awas Yojana- Rural.

% of total expenditure on
all sectors

59%

57%

57%

57%

 

 

Sources: Annual Financial Statement, Nagaland Budget Documents 2026-27; PRS.

 

 

Receipts in 2026-27

  • Total revenue receipts for 2026-27 are estimated to be Rs 19,495 crore, an increase of 15% over the revised estimate of 2025-26.  Of this, Rs 2,714 crore (14%) will be raised by the state through its own resources, and Rs 16,781 crore (86%) will come from the centre.  Resources from the centre will be in the form of state’s share in central taxes (38% of revenue receipts) and grants (48% of revenue receipts).

  • Devolution:  In 2026-27, the state’s share in central taxes is estimated at Rs 7,341 crore, a decrease of 7% over the revised estimate of 2025-26.  This may be driven by a decrease in Nagaland’s share in devolution as per the recommendations of the 16th Finance Commission (see Page 7 for more details).    

  • Grants from the centre in 2026-27 are estimated at Rs 9,439 crore, an increase of 41% over the revised estimates for 2025-26.  In 2026-27, grants for centrally sponsored schemes (CSS) are estimated to see an increase of 87% (Rs 1,973 crore) over the revised estimate of 2025-26.  However, in 2025-26, CSS grants are estimated to be 43% lower than the budget estimate.  A special grant for revenue gap worth Rs 4,500 crore has also been estimated in 2026-27.

  • State’s own tax revenue:  Nagaland’s total own tax revenue is estimated to be Rs 2,076 crore in 2026-27, an increase of 13% over the revised estimate of 2025-26.  Own tax revenue as a percentage of GSDP is estimated at 4.3% in 2026-27, higher than the revised estimates for 2025-26.  As per the actual figures for 2024-25, own tax revenue as a percentage of GSDP was 4.2%.

Table 5: Break-up of the state government’s receipts (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

State's Own Tax

1,710

1,878

1,836

-2%

2,076

13%

State's Own Non-Tax

679

594

553

-7%

638

15%

Share in Central Taxes

7,322

8,094

7,926

-2%

7,341

-7%

Grants-in-aid from Centre

6,375

8,178

6,702

-18%

9,439

41%

Revenue Receipts

16,087

18,744

17,017

-9%

19,495

15%

Non-debt Capital Receipts

-1

2

2

0%

2

0%

Net Receipts

16,086

18,746

17,019

-9.2%

19,497

15%

Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, Nagaland Budget Documents 2026-27; PRS.

  • In 2026-27, State GST is estimated to be the largest source of own tax revenue (66% share).  State GST revenue is estimated to increase by 15% over the revised estimates of 2025-26. 
  • Revenue from Sales tax/ VAT in 2026-27 is expected to be 15% higher than the revised estimate of 2025-26.   

Table 6:  Major sources of state’s own-tax revenue (in Rs crore)

Head

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

State GST

1,077

1,263

1,189

-6%

1,361

15%

Sales Tax/ VAT

318

325

342

5%

395

15%

Taxes on Vehicles

224

210

218

4%

230

5%

Taxes and Duties on Electricity

10

8.5

9

6%

10

6%

Stamps Duty and Registration Fees

4

3.6

4.3

18%

5

18%

State Excise

5.2

4.75

4.8

1%

5.4

13%

Land Revenue

1

1.3

1.2

-12%

1.8

57%

Sources: Annual Financial Statement, Nagaland Budget Documents 2026-27; PRS.

 

Taxes on Vehicles

In 2024-25, Nagaland raised Rs 224 crore from taxes on vehicles which amounts to 0.55% of GSDP.  This was higher than other north-eastern states (Figure 2). 

In 2024-25, 9,858 heavy goods vehicles (HGVs) were registered in Nagaland, as per the VAHAN portal of the Union Ministry of Road Transport and Highways.  This was higher than states such as Assam (4,513), Arunachal Pradesh (635), and Tripura (603).   Between 2021-22 and 2024-25, Nagaland accounted for 3.5% of all HGVs registered in India.

Figure 2: Revenue from Taxes on Vehicles as % of GSDP in 2024-25

Note:  Revised estimates taken as actuals for Assam and Sikkim, as actuals are yet to be presented.
Source: State Budget Documents; Vahan Portal, Union Ministry of Road Transport and Highways, as accessed on April 20, 2026; PRS.

 

Deficits and Debt in 2026-27

The Nagaland Fiscal Responsibility and Budget Management Act, 2005 provides annual targets to progressively reduce the outstanding liabilities, revenue deficit and fiscal deficit of the state government.

Revenue balance:  It is the difference of revenue expenditure and revenue receipts.  A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities.  The budget estimates a revenue surplus of Rs 1,522 crore (3.1% of the GSDP) in 2026-27.

Fiscal deficit:  It is the excess of total expenditure over total receipts.  This gap is filled by borrowings and leads to an increase in total liabilities.  In 2026-27, the fiscal deficit is estimated to be 3% of GSDP (Rs 1,455 crore).  The 16th Finance Commission has recommended the annual fiscal deficit limit for states to be 3% of GSDP for the 2026-31 period.  50-year interest free loans for capital expenditure given by the central government will be excluded to arrive at the borrowing ceiling.  No receipt in the form of central capex loans has been budgeted in 2026-27.  In 2025-26, as per the revised estimates, central capex loans are estimated to be 3.5% of GSDP (Rs 1,552 crore).  In 2024-25, as per the actuals, central capex loans were 4.0% of GSDP (Rs 1,600 crore).

Outstanding liabilities:  Outstanding liabilities is the accumulation of total borrowings at the end of a financial year.  It also includes any liabilities on public accounts such as provident funds.  At the end of 2026-27, outstanding liabilities (excluding capex loan) is estimated to be 41.03% of GSDP, lower than the revised estimate for 2025-26 (41.3% of GSDP). 

Figure 3: Revenue and Fiscal Balance (% of GSDP)

   

Note: *Figures from 2027-28 onwards are projections.  RE is Revised Estimates; BE is Budget Estimates.  (+) indicates a surplus and (-) indicates a deficit.  Revenue balance projections as a % of GSDP for 2027-28 and 2028-29 are not available.
Sources: Medium Term Fiscal Policy, Nagaland Budget Documents 2026-27; PRS. 

Figure 4: Outstanding liabilities (as % of GSDP)

Note: *Figures from 2027-28 onwards are projections.   RE is Revised Estimates; BE is Budget Estimates.  Outstanding liabilities have been reported excluding central capex loans.   
Sources: Medium Term Fiscal Policy, Nagaland Budget Documents 2026-27; PRS.

Outstanding Government Guarantees:  Outstanding liabilities of states do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases.  State governments guarantee the borrowings of SPSUs from financial institutions.  As of March 31, 2025, the state’s outstanding guarantee is estimated to be Rs 243 crore, which is 0.6% of Nagaland’s GSDP.

Annexure 1:  Comparison of states’ expenditure on key sectors

The graphs below compare Nagaland’s expenditure in 2026-27 on six key sectors as a proportion of its total expenditure on all sectors.  The average for a sector indicates the average expenditure in that sector by 31 states (including Nagaland) as per their budget estimates of 2025-26.[1]

  • Education: Nagaland has allocated 13.8% of its expenditure on education in 2026-27.  This is lower than the average allocation for education by states in 2025-26 (14.5%).
  • Health:  Nagaland has allocated 4.6% of its expenditure on health in 2026-27.  This is lower than the average allocation for health by states in 2025-26 (6.2%).
  • Rural development:  Nagaland has allocated 5.2% of its expenditure on rural development in 2026-27.  This is higher than the average allocation for rural development by states in 2025-26 (4.9%).
  • Agriculture:  Nagaland has allocated 6.4% of its expenditure on agriculture in 2026-27.  This is higher than the average allocation for agriculture by states in 2025-26 (5.7%).
  • Roads and bridges:  Nagaland has allocated 4.7% of its expenditure on roads and bridges in 2026-27.  This is higher than the average allocation for roads and bridges by states in 2025-26 (4.3%).
  • Police:  Nagaland has allocated 10.2% of its expenditure on police in 2026-27.  This is higher than the average allocation for police by states in 2025-26 (4%).

Note: 2024-25, 2025-26 (BE), 2025-26 (RE), and 2026-27 (BE) figures are for Nagaland.

Sources: Annual Financial Statement, Nagaland Budget Documents 2026-27; various state budgets; PRS.

Annexure 2:  Recommendations of the 16th Finance Commission for 2026-31

The Report of the 16th Finance Commission (Chair: Dr. Arvind Panagariya) was tabled in Parliament on February 1, 2026.  The recommendations will apply for the five-year period between 2026-27 and 2030-31.  The 16th Commission (FC) has recommended the share of states in the divisible pool of central taxes at 41%.  The share remains unchanged from the 15th Finance Commission award period (2020-26).  Divisible pool is arrived at after excluding cost of collection and cesses and surcharges from the gross tax revenue collected by the central government.  The 16th FC has proposed a revised criteria to determine the share of individual states.  
See here for a PRS summary of the 16th Finance Commission Report.  Based on the recommendations of the 16th FC, Nagaland will have a 0.48% share in the divisible pool of central taxes for the 2026-31 period.

The 16th FC has recommended grants worth Rs 9.47 lakh crore over the five-year period.  These comprise grants for: (i) urban and rural local bodies, and (ii) disaster management.  It has discontinued the following grants recommended by the 15th FC: (i) revenue deficit grants, (ii) sector-specific grants, and (iii) state-specific grants.  Grants recommended for Nagaland over the 2026-31 period include: (i) Rs 667 crore for urban local bodies, (ii) Rs 697 crore for rural local bodies, and (iii) Rs 408 crore as disaster management grants.  States will also receive a one-time grant for merger of peri-urban villages into adjoining larger urban local body with population of one lakh or above.

Table 7: Individual share of states in the taxes devolved by the centre (out of 100)

State

14th FC (2015-2020)

15th FC (2021-26)

16th FC (2026-31)

Andhra Pradesh

4.31

4.05

4.22

Arunachal Pradesh

1.37

1.76

1.35

Assam

3.31

3.13

3.26

Bihar

9.67

10.06

9.95

Chhattisgarh

3.08

3.41

3.30

Goa

0.38

0.39

0.37

Gujarat

3.08

3.48

3.76

Haryana

1.08

1.09

1.36

Himachal Pradesh

0.71

0.83

0.91

Jammu and Kashmir

1.85

-

-

Jharkhand

3.14

3.31

3.36

Karnataka

4.71

3.65

4.13

Kerala

2.50

1.93

2.38

Madhya Pradesh

7.55

7.85

7.35

Maharashtra

5.52

6.32

6.44

Manipur

0.62

0.72

0.63

Meghalaya

0.64

0.77

0.63

Mizoram

0.46

0.50

0.56

Nagaland

0.50

0.57

0.48

Odisha

4.64

4.53

4.42

Punjab

1.58

1.81

2.00

Rajasthan

5.50

6.03

5.93

Sikkim

0.37

0.39

0.34

Tamil Nadu

4.02

4.08

4.10

Telangana

2.44

2.10

2.17

Tripura

0.64

0.71

0.64

Uttar Pradesh

17.96

17.94

17.62

Uttarakhand

1.05

1.12

1.14

West Bengal

7.32

7.52

7.22

 

Table 8: State-wise details of grants-in-aid for 2026-31 (in Rs crore)

State

Rural Local Bodies

Urban Local Bodies

Disaster Management

Andhra Pradesh

16,627

12,158

6,125

Arunachal Pradesh

1,698

233

616

Assam

14,580

3,249

5,243

Bihar

51,923

9,169

13,615

Chhattisgarh

11,664

4,990

2,481

Goa

174

726

112

Gujarat

18,802

23,764

8,459

Haryana

8,270

7,834

2,922

Himachal Pradesh

3,744

435

2,682

Jharkhand

14,231

6,093

2,806

Karnataka

18,889

18,483

6,419

Kerala

3,308

16,683

1,935

Madhya Pradesh

32,033

16,016

11,697

Maharashtra

32,817

46,803

29,619

Manipur

1,262

609

259

Meghalaya

1,479

377

437

Mizoram

567

377

284

Nagaland

697

667

408

Odisha

18,715

5,078

8,900

Punjab

8,486

7,834

2,477

Rajasthan

31,467

12,680

9,211

Sikkim

218

203

455

Tamil Nadu

16,930

25,069

8,486

Telangana

9,968

11,548

2,774

Tripura

1,176

1,016

356

Uttar Pradesh

83,261

33,543

15,321

Uttarakhand

4,047

2,497

4,954

West Bengal

28,203

22,023

6,869

 

Sources:  Reports of the 14th, 15th, and 16th Finance Commission; PRS.

 

 

Table 9:  Taxes devolved to states as per Union Budget 2026-27
(in Rs crore)

State

2024-25 Actuals

2025-26 Revised

2026-27 Budgeted

Andhra Pradesh

51,564

56,374

64,362

Arunachal Pradesh

22,386

24,475

20,665

Assam

39,855

43,572

49,725

Bihar

1,28,151

1,40,105

1,51,832

Chhattisgarh

43,409

47,459

50,427

Goa

4,918

5,377

5,571

Gujarat

44,314

48,448

57,311

Haryana

13,926

15,225

20,772

Himachal Pradesh

10,575

11,562

13,950

Jharkhand

42,135

46,066

51,236

Karnataka

46,467

50,802

63,050

Kerala

24,527

26,815

36,355

Madhya Pradesh

1,00,019

1,09,348

1,12,134

Maharashtra

80,486

87,994

98,306

Manipur

9,123

9,974

9,554

Meghalaya

9,773

10,684

9,631

Mizoram

6,371

6,965

8,608

Nagaland

7,250

7,926

7,341

Odisha

57,692

63,074

67,460

Punjab

23,023

25,171

30,464

Rajasthan

76,779

83,940

90,446

Sikkim

4,944

5,405

5,113

Tamil Nadu

51,971

56,819

62,531

Telangana

26,782

29,280

33,181

Tripura

9,021

9,862

9,783

Uttar Pradesh

2,28,565

2,49,885

2,68,911

Uttarakhand

14,245

15,573

17,415

West Bengal

95,852

1,04,793

1,10,119

Total

12,74,121

13,92,971

15,26,255

Note: Actuals for 2024-25 and Revised Estimates for 2025-26 have been reported in the Union Budget after adjusting for excess or less devolution in previous years.

Sources: Union Budget Documents 2026-27; PRS.

 

 

 

 

Annexure 3:  Comparison of 2024-25 Budget Estimates and Actuals

The following tables compare the actuals of 2024-25 with budget estimates for that year.

Table 10: Overview of Receipts and Expenditure (in Rs crore)

Particular

2024-25

BE

2024-25

Actuals

% change from

BE to Actuals

Net Receipts (1+2)

18,035

16,086

-11%

1. Revenue Receipts (a+b+c+d)

18,034

16,087

-11%

a. Own Tax Revenue

1,787

1,710

-4%

b. Own Non-Tax Revenue

464

679

47%

c. Share in central taxes

6,941

7,322

6%

d. Grants-in-aid from the Centre

8,843

6,375

-28%

2. Non-Debt Capital Receipts

2

-1

-165%

3. Borrowings

5,943

7,399

24%

      Of which central capex loans

0

1,600

-

Net Expenditure (4+5+6)

19,484

18,944

-3%

4. Revenue Expenditure

16,893

15,420

-9%

5. Capital Outlay

2,591

3,524

36%

6. Loans and Advances

1

0

-39%

7. Debt Repayment

4,243

4,595

8%

Revenue Surplus

1,141

667

-42%

Revenue Surplus (as % of GSDP)

0.02%

0.02%

 

Fiscal Deficit

1,449

2,859

97%

Fiscal Deficit (as % of GSDP)

0.03%

0.07%

 

Source: Nagaland Budget Documents of various years; PRS.

 

Table 11: Key Components of State's Own Tax Revenue

Head

2024-25

BE

2024-25

Actuals

% change from

BE to Actuals

Land Revenue

1.3

1.0

-22%

State GST

1,224

1,077

-12%

Sales Tax/ VAT

300

318

6%

State Excise

4.6

5.2

13%

Stamps Duty and Registration Fees

3.5

4

14%

Taxes on Vehicles

190

224

18%

Taxes and Duties on Electricity

8

10

21%

Source: Nagaland Budget Documents of various years; PRS.

 

Table 12: Allocation towards Key Sectors

Sector

2024-25

BE

2024-25

Actuals

% change from

BE to Actuals

Irrigation and Flood Control

327

93

-72%

Rural Development

1,452

492

-66%

Welfare of SC, ST, OBC, and Minorities

264

136

-49%

Housing

260

153

-41%

Agriculture and Allied Activities

1,362

1,114

-18%

Health and Family Welfare

957

945

-1%

Urban Development

515

525

2%

Water Supply and Sanitation

179

184

3%

Education, Sports, Arts, and Culture

2,712

2,811

4%

Energy

845

877

4%

Police

1,947

2,114

9%

Social Welfare and Nutrition

482

736

53%

Transport

849

1,419

67%

of which roads and bridges

742

1,304

76%

Source: Nagaland Budget Documents of various years; PRS.


[1] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.

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