The Finance Minister of Odisha, Mr. Niranjan Pujari presented the Budget for the state for the financial year 2022-23 on July 2, 2022.
Budget Highlights
- The Gross State Domestic Product (GSDP) of Odisha for 2022-23 (at current prices) is projected to be Rs 7.2 lakh crore, a growth of 12.6% over the revised estimate of GSDP for 2021-22 (Rs 6.4 lakh crore). In 2021-22, GSDP is estimated to grow at 17.6% over the previous year.
- Expenditure (excluding debt repayment) in 2022-23 is estimated to be Rs 1,85,999 crore, a 28% increase over the revised estimates of 2021-22 (Rs 1,45,246 crore). In addition, debt of Rs 14,001 crore will be repaid by the state. In 2021-22, expenditure (excluding debt repayment) is estimated to be 1% lower than the budget estimate.
- Receipts (excluding borrowings) for 2022-23 are estimated to be Rs 1,64,411 crore, an increase of 15% over the revised estimates of 2021-22 (Rs 1,42,791 crore). In 2021-22, receipts (excluding borrowings) are estimated to be higher than the budget estimate by Rs 16,777 crore (13% higher). This is mainly owing to substantially higher non-tax revenue from non-ferrous mining and metallurgical industries than budgeted.
- Fiscal deficit for 2022-23 is targeted at Rs 21,588 crore (3% of GSDP). In 2021-22, as per the revised estimates, fiscal deficit is expected to be 0.38% of GSDP, significantly lower than the budget estimate of 3.49% of GSDP.
- Revenue surplus for 2022-23 is estimated to be Rs 18,239 crore, which is 2.54% of the GSDP. In 2021-22, the state is estimated to observe a revenue surplus of 3.29% of GSDP as per revised estimates, higher than revenue surplus of 1.03% of GSDP estimated at the budget stage.
Policy Highlights
- Budget Stabilisation Fund: To neutralise the risk of price shock of metals on the state budget, a Budget Stabilisation Fund will be set up. A certain portion of revenue surplus in a year will be set aside in this fund for times of unexpected revenue shortfall or fiscal deficit.
- Irrigation: During 2022-23, 2.8 lakh hectares of agricultural land will be brought under irrigation coverage. The state government will spend Rs 10,759 crore on mega lift irrigation projects over the next five years, to provide irrigation to additional 2.63 lakh hectares.
Odisha’s Economy
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Figure 1 : Growth in GSDP and sectors in Odisha at constant prices (2011-12)
Note: These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation. Industry includes Mining. |
Budget Estimates for 2022-23
- Expenditure (excluding debt repayment) in 2022-23 is targeted at Rs 1,85,999 crore. This is an increase of 28% over the revised estimate of 2021-22 (Rs 1,45,246 crore). This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 1,64,411 crore and net borrowings of Rs 21,588 crore. Receipts (excluding borrowings) in 2022-23 are expected to register an increase of 15% over the revised estimate of 2021-22. In 2021-22, receipts are estimated to be 13% higher than the budget estimates. This is mainly owing to substantially higher non-tax revenue from non-ferrous mining and metallurgical industries than budgeted, on account of fees, rents, and royalties (higher by Rs 26,300 crore).
- In 2022-23, the state is estimated to observe a revenue surplus of Rs 18,239 crore, which is 2.54% of GSDP. As per the revised estimates, in 2021-22, revenue surplus is estimated at 3.29% of GSDP.
- Fiscal deficit in 2022-23 is estimated to be 3% of GSDP, which is within the limit of 4% of GSDP permitted by the central government (of which, 0.5% of GSDP will be made available upon undertaking power sector reforms). In 2021-22, the state has estimated a fiscal deficit of 0.38% of GSDP at the revised stage, significantly lower than the limit of 4.5% of GSDP permitted by the central government (of which, 0.5% of GSDP becomes available only upon undertaking power sector reforms).
Table 1 : Budget 2022-23 - Key figures (in Rs crore)
Items |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Total Expenditure |
1,24,109 |
1,70,000 |
1,65,000 |
-3% |
2,00,000 |
21% |
(-) Repayment of debt |
9,252 |
23,521 |
19,754 |
-16% |
14,001 |
-29% |
Net Expenditure (E) |
1,14,857 |
1,46,479 |
1,45,246 |
-1% |
1,85,999 |
28% |
Total Receipts |
1,25,389 |
1,67,000 |
1,57,905 |
-5% |
1,89,000 |
20% |
(-) Borrowings |
20,318 |
40,986 |
15,114 |
-63% |
24,589 |
63% |
Net Receipts (R) |
1,05,071 |
1,26,014 |
1,42,791 |
13% |
1,64,411 |
15% |
Fiscal Deficit (E-R) |
9,786 |
20,465 |
2,455 |
-88% |
21,588 |
779% |
as % of GSDP |
1.80% |
3.49% |
0.38% |
3.00% |
||
Revenue Surplus |
9,076 |
6,033 |
21,031 |
249% |
18,239 |
-13% |
as % of GSDP |
1.67% |
1.03% |
3.29% |
2.54% |
||
Primary Deficit |
3,142 |
12,465 |
-3,575 |
-129% |
13,121 |
-467% |
as % of GSDP |
0.58% |
2.13% |
-0.56% |
1.82% |
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Odisha Budget Documents 2022-23; PRS.
Expenditure in 2022-23
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Table 2 : Expenditure budget 2022-23 (in Rs crore)
Items |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Revenue Expenditure |
95,311 |
1,19,567 |
1,20,365 |
1% |
1,45,727 |
21% |
Capital Outlay |
17,949 |
25,788 |
23,269 |
-10% |
38,732 |
66% |
Loans given by the state |
1,597 |
1,124 |
1,612 |
43% |
1,539 |
-4% |
Net Expenditure |
1,14,857 |
1,46,479 |
1,45,246 |
-1% |
1,85,999 |
28% |
Sources: Odisha Budget Documents 2022-23; PRS.
Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pensions, and interest. A larger proportion of the budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities such as developmental schemes and capital outlay. In 2022-23, Odisha is estimated to spend Rs 60,971 crore on committed expenditure items, which is 37% of its revenue receipts. This comprises spending on salaries (21% of revenue receipts), pension (11%), and interest payments (5%). In 2022-23, expenditure towards pension is estimated to increase by 14% whereas interest payments are estimated to increase by 40%, over the revised estimates of 2021-22.
Table 3 : Committed Expenditure in 2022-23 (in Rs crore)
Items |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Salaries |
NA |
NA |
NA |
- |
34,283 |
- |
Pension |
13,629 |
17,200 |
15,950 |
-7% |
18,221 |
14% |
Interest |
6,644 |
8,000 |
6,030 |
-25% |
8,467 |
40% |
Committed Expenditure |
20,272 |
25,200 |
21,980 |
-13% |
60,971 |
- |
Sources: Odisha Budget Documents 2022-23; PRS.
Sector-wise expenditure: The sectors listed below account for 66% of the total expenditure on sectors by the state in 2022-23. A comparison of Odisha’s expenditure on the key sectors with that by other states is shown in Annexure 1.
Table 4 : Sector-wise expenditure under Odisha Budget 2022-23 (in Rs crore)
Sectors |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
Budget Provisions 2022-23 |
Education, Sports, Arts, and Culture |
17,824 |
21,591 |
22,241 |
24,994 |
12% |
Rs 3,581 crore has been allocated towards Samagra Shiksha Abhiyan. Mo School Abhiyan and Odisha Adarsh Vidyalaya programme has been allocated Rs 646 crore and Rs 420 crore, respectively. |
Transport |
8,928 |
12,007 |
9,424 |
15,509 |
65% |
Rs 11,484 crore has been allocated towards capital outlay on roads and bridges. |
Rural Development |
11,361 |
10,850 |
12,238 |
14,298 |
17% |
Rs 5,906 crore has been allocated towards Pradhan Mantri Awas Yojana-Gramin. Rs 1,550 crore has been allocated towards Pradhan Mantri Gram Sadak Yojana. |
Health and Family Welfare |
7,875 |
9,340 |
11,383 |
12,490 |
10% |
Rs 2,664 crore has been allocated towards the Biju Swasthya Kalyan Yojana. Rs 2,156 crore has been allocated towards National Health Mission. |
Agriculture and allied activities |
8,892 |
10,705 |
10,897 |
12,128 |
11% |
Rs 1,874 crore has been allocated towards the KALIA (Krushak Assistance for Livelihood and Income Augmentation) scheme. Rs 893 crore has been allocated towards interest subvention for farmers. |
Social Welfare and Nutrition |
8,092 |
9,709 |
10,690 |
11,341 |
6% |
Rs 2,397 crore has been allocated for the Saksham Anganwadi and Poshan 2.0 scheme. Rs 2,017 crore has been allocated towards Madhubabu Pension Yojana. |
Water Supply and Sanitation |
4,480 |
10,686 |
10,024 |
11,048 |
10% |
Rs 6,000 crore has been allocated towards the Jal Jeevan Mission. Rs 1,850 crore has been allocated towards the BASUDHA scheme to provide potable water to rural areas. |
Irrigation and Flood Control |
4,794 |
8,300 |
7,851 |
10,896 |
39% |
Rs 7,882 crore has been allocated towards capital outlay on irrigation projects. |
Urban Development |
2,554 |
2,209 |
1,931 |
4,580 |
137% |
Rs 601 crore has been allocated towards the AMRUT scheme. Rs 334 crore has been allocated towards new city development. |
Police |
3,359 |
4,141 |
4,419 |
4,360 |
-1% |
Rs 2,038 crore has been allocated to the district police. |
% of total expenditure on all sectors |
69% |
68% |
70% |
66% |
-6% |
|
Sources: Odisha Budget Documents 2022-23; PRS.
Receipts in 2022-23
- Total revenue receipts for 2022-23 are estimated to be Rs 1,63,967 crore, an increase of 16% over the revised estimate of 2021-22. Of this, Rs 94,200 crore (57%) will be raised by the state through its own resources, and Rs 69,767 crore (43%) will come from the centre. Resources from the centre will be in the form of state’s share in central taxes (23% of revenue receipts) and grants (20% of revenue receipts).
- Devolution: In 2022-23, the state estimates to receive Rs 36,978 crore in the form of share in central taxes, an increase of 10% over the revised estimates of 2021-22.
- State’s own tax revenue: Total own tax revenue of Odisha is estimated to be Rs 46,000 crore in 2022-23, an increase of 11% over the revised estimate of 2021-22. Odisha’s own tax revenue as a percentage of GSDP in 2022-23 is estimated to increase from 6.3% of GSDP in 2020-21 to 6.4% of GSDP in 2022-23.
- State’s non-tax revenue: In 2022-23, the state is estimated to earn Rs 48,200 crore in the form of state’s own non-tax revenue, an increase of 8% over the revised estimates of 2021-22. In 2021-22, state’s own non-tax revenue is estimated to be 123% higher than the budget estimate (by Rs 24,585 crore). This is mainly owing to substantially higher non-tax revenue from non-ferrous mining and metallurgical industries than budgeted, on account of fees, rents, and royalties (higher by Rs 26,300 crore). In 2022-23, the state is estimated to receive Rs 43,444 crore on this account.
Table 5 : Break-up of the state government’s receipts (in Rs crore)
Sources |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
State's Own Tax |
34,258 |
37,500 |
41,467 |
11% |
46,000 |
11% |
State's Own Non-Tax |
19,518 |
20,000 |
44,585 |
123% |
48,200 |
8% |
Share in Central Taxes |
27,543 |
30,137 |
33,697 |
12% |
36,978 |
10% |
Grants from Centre |
23,068 |
37,963 |
21,647 |
-43% |
32,789 |
51% |
Revenue Receipts |
1,04,387 |
1,25,600 |
1,41,396 |
13% |
1,63,967 |
16% |
Non-debt Capital Receipts |
684 |
414 |
1,395 |
237% |
444 |
-68% |
Net Receipts |
1,05,071 |
1,26,014 |
1,42,791 |
13% |
1,64,411 |
15% |
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Odisha Budget Documents 2022-23; PRS.
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GST Compensation ends in June 2022 When GST was introduced, the central government guaranteed states a 14% compounded annual growth in their GST revenue for a period of five years. Any shortfall in a state’s GST revenue from this level is covered by the Centre by providing compensation grants to the state. This guarantee ends in June 2022. During 2018-22, Odisha has relied on GST compensation grants to achieve the guaranteed SGST revenue level. In 2021-22, Odisha is estimated to receive Rs 7,635 crore on account of GST compensation grants, which is about 18% of its own tax revenue. Hence, beyond June 2022, Odisha might see a decline in the level of revenue receipts. The FRBM statement presented as part of the State Budget 2022-23 observed that as per the trend over the last five years, GST collection is lower by about 1% of GSDP as compared to the pre-GST regime. |
Table 6 : Major sources of state’s own-tax revenue (in Rs crore)
Taxes |
2020-21 Actuals |
2021-22 BE |
2021-22 RE |
% change from BE 21-22 to RE 21-22 |
2022-23 BE |
% change from RE 21-22 to BE 22-23 |
State GST |
13,043 |
15,000 |
17,078 |
14% |
19,479 |
14% |
Sales Tax/ VAT |
7,777 |
9,000 |
9,898 |
10% |
11,208 |
13% |
State Excise |
4,053 |
5,400 |
5,635 |
4% |
6,496 |
15% |
Taxes and Duties on Electricity |
3,938 |
3,300 |
3,850 |
17% |
3,789 |
-2% |
Taxes on Vehicles |
1,526 |
2,100 |
1,795 |
-15% |
2,103 |
17% |
Stamps Duty and Registration Fees |
2,942 |
1,800 |
2,283 |
27% |
2,010 |
-12% |
Land Revenue |
603 |
600 |
600 |
0% |
610 |
2% |
GST Compensation Grants |
4,362 |
9,253 |
1,205 |
-87% |
6,226 |
417% |
GST Compensation Loans |
3,822 |
- |
6,430 |
- |
- |
- |
Sources: Odisha Budget Documents 2022-23; PRS.
Deficits, Debt, and FRBM Targets for 2022-23
The Odisha Fiscal Responsibility and Budget Management (FRBM) Act, 2005 provides annual targets to progressively reduce the outstanding liabilities, revenue deficit and fiscal deficit of the state government.
Revenue Surplus: It is the difference of revenue receipts and revenue expenditure. A revenue surplus implies that the government’s revenue is sufficient to cover the revenue expenditure, and the surplus can be spent on creating assets or reducing liabilities. In 2022-23, Odisha is estimated to observe a revenue surplus of Rs 18,239 crore, which is 2.54% of GSDP. Revenue surplus in 2022-23 is expected to be lower than the revenue surplus of 3.29% of GSDP in 2021-22 (as per revised estimates).
Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government and leads to an increase in total liabilities of the state government. In 2022-23, the fiscal deficit is estimated to be Rs 21,588 crore (3% of GSDP). It is within the limit of 4% of GSDP permitted by the central government in 2022-23 as per the Union Budget (of which, 0.5% of GSDP will be made available only upon undertaking power sector reforms). In 2021-22, the fiscal deficit is estimated to be 0.38% of GSDP at the revised stage. A lower than usual fiscal deficit has been made possible owing to non-tax revenue from mining being significantly higher than the budget estimate. In 2021-22, the state has estimated a receipt of Rs 40,000 crore of non-tax revenue from non-ferrous mining and metallurgical industries at the revised stage, as compared to a budget estimate of Rs 13,700 crore.
Outstanding Public Debt: Outstanding Public Debt is the accumulation of total borrowings at the end of a financial year. It does not include other liabilities such as those on public accounts. At the end of March 2023, the outstanding public debt of the state is estimated to be 15.6% of GSDP. It is expected to rise to 17.4% of GSDP in 2024-25.
Figure 2 : Revenue and Fiscal Balance (% of GSDP)
Note: RE is Revised Estimates; BE is budget estimates. A positive figure means a surplus, a negative figure means a deficit. *Figures for 2023-24 and 2024-25 are projections. |
Figure 3 : Outstanding Public Debt (% of GSDP)
Note: RE is Revised Estimates; BE is budget estimates. *Figures for 2023-24 and 2024-25 are projections. |
Outstanding Government Guarantees: Outstanding liabilities of states do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases. State governments guarantee the borrowings of State Public Sector Enterprises (SPSEs) from financial institutions. At the end of 2021-22, the outstanding guarantee of the state is estimated to be Rs 6,141 crore, about 1% of GSDP.
Annexure 1: Comparison of states’ expenditure on key sectors
The graphs below compare Odisha’s expenditure on six key sectors as a proportion of its total expenditure on all sectors. The average for a sector indicates the average expenditure in that sector by 30 states (including Odisha) as per their budget estimates of 2021-22. [1]
- Education: Odisha has allocated 13.5% of its total expenditure for education in 2022-23. This is lower than the average allocation (15.2%) for education by all states (2021-22 BE).
- Health: Odisha has allocated 6.8% of its total expenditure on health, which is higher than the average allocation for health by states (6%).
- Agriculture: The state has allocated 6.6% of its total expenditure towards agriculture and allied activities. This is higher than the average allocation for agriculture by states (6%).
- Rural development: Odisha has allocated 7.8% of its expenditure on rural development. This is higher than the average allocation for rural development by states (5.7%).
- Police: Odisha has allocated 2.4% of its total expenditure on police, which is significantly lower than the average expenditure on police by states (4.3%).
- Roads and bridges: Odisha has allocated 7.8% of its total expenditure on roads and bridges, which is significantly higher than the average allocation by states (4.7%).
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Note: 2020-21, 2021-22 (BE), 2021-22 (RE), and 2022-23 (BE) figures are for Odisha.
Sources: Odisha Budget Documents 2022-23; various state budgets; PRS.
Annexure 2: Comparison of 2020-21 Budget Estimates and Actuals
The following tables compare the actuals of 2020-21 with budget estimates for that year.
Table 7 : Overview of Receipts and Expenditure (in Rs crore)
Particular |
2020-21 BE |
2020-21 Actuals |
% change from BE to Actuals |
Net Receipts (1+2) |
1,24,850 |
1,05,071 |
-16% |
1. Revenue Receipts (a+b+c+d) |
1,24,300 |
1,04,387 |
-16% |
a. Own Tax Revenue |
38,350 |
34,258 |
-11% |
b. Own Non-Tax Revenue |
17,650 |
19,518 |
11% |
c. Share in central taxes |
36,300 |
27,543 |
-24% |
d. Grants-in-aid from the Centre |
32,000 |
23,068 |
-28% |
Of which GST compensation grants |
6,200 |
4,362 |
-30% |
2. Non-Debt Capital Receipts |
550 |
684 |
24% |
3. Borrowings |
24,450 |
20,318 |
-17% |
Of which GST compensation loan |
- |
3,822 |
- |
Net Expenditure (4+5+6) |
1,42,428 |
1,14,857 |
-19% |
4. Revenue Expenditure |
1,14,791 |
95,311 |
-17% |
5. Capital Outlay |
26,513 |
17,949 |
-32% |
6. Loans and Advances |
1,124 |
1,597 |
42% |
7. Debt Repayment |
7,572 |
9,252 |
22% |
Revenue Surplus |
9,509 |
9,076 |
-5% |
Revenue Surplus (as % of GSDP) |
1.59% |
1.7% |
|
Fiscal Deficit |
17,878 |
9,786 |
-45% |
Fiscal Deficit (as % of GSDP) |
3.00% |
1.80% |
|
Sources: Odisha Budget Documents of various years; PRS.
Table 8 : Key Components of State's Own Tax Revenue (in Rs crore)
Particular |
2020-21 BE |
2020-21 Actuals |
% change from BE to Actuals |
Taxes on Vehicles |
2,000 |
1,526 |
-24% |
State Excise Duty |
5,250 |
4,053 |
-23% |
SGST |
15,469 |
13,043 |
-16% |
Sales Tax/VAT |
8,750 |
7,777 |
-11% |
Stamps Duty and Registration Fees |
3,000 |
2,942 |
-2% |
Land Revenue |
510 |
603 |
18% |
Taxes and Duties on Electricity |
3,150 |
3,938 |
25% |
Sources: Odisha Budget Documents of various years; PRS.
Table 9 : Allocation towards Key Sectors (in Rs crore)
Sector |
2020-21 BE |
2020-21 Actuals |
% change from BE to Actuals |
Water Supply and Sanitation |
10,465 |
4,480 |
-57% |
Irrigation and Flood Control |
9,309 |
4,794 |
-49% |
Welfare of SC, ST, OBC, and Minorities |
3,608 |
2,382 |
-34% |
Agriculture and Allied Activities |
11,911 |
8,892 |
-25% |
Transport |
10,854 |
8,928 |
-18% |
Police |
3,941 |
3,359 |
-15% |
Education, Sports, Arts, and Culture |
20,640 |
17,824 |
-14% |
Rural Development |
11,322 |
11,361 |
0% |
Health and Family Welfare |
7,727 |
7,875 |
2% |
Social Welfare and Nutrition |
7,849 |
8,092 |
3% |
Sources: Odisha Budget Documents of various years; PRS.
[1] The 30 states include the Union Territory of Delhi and Union Territory of Jammu and Kashmir.
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