The Deputy Chief Minister of Rajasthan, Ms. Diya Kumari, presented the Budget for the financial year 2026-27 on February 11, 2026.
Budget Highlights
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The Gross State Domestic Product (GSDP) of Rajasthan for 2026-27 (at current prices) is projected to be Rs 21,52,100 crore, amounting to a growth of 15% over revised estimates for 2025-26.
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Expenditure (excluding debt repayment) in 2026-27 is estimated to be Rs 4,05,632 crore, an increase of 13% over the revised estimate for 2025-26. In addition, debt of Rs 2,05,324 crore will be repaid by the state.
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Receipts (excluding borrowings) for 2026-27 are estimated to be Rs 3,26,140 crore, an increase of 14% over the revised estimate of 2025-26.
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Revenue deficit in 2026-27 is estimated to be 1.1% of GSDP (Rs 24,314 crore), lower than revised estimate for 2025-26 (1.8% of GSDP).
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Fiscal deficit for 2026-27 is targeted at 3.7% of GSDP (Rs 79,493 crore). In 2025-26, as per the revised estimates, fiscal deficit is expected to be 3.9% of GSDP, lower than the budget estimate (4.3% of GSDP).
Policy Highlights
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Self-employment for youth: Mukhyamantri Yuva Swarojgar scheme will be launched to provide self-employment to nearly one lakh youths. Under the scheme, 100% interest subsidy on loans up to ten lakh rupees will be provided to eligible youth beneficiaries. Rs 1,000 crore has been allocated to the scheme.
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Women empowerment: The loan limit under the Lakhpati Didi scheme will be increased from one lakh rupees to Rs 1.5 lakh.
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Farmers: 100% interest waiver will be provided to farmers in colonisation areas who have outstanding dues and accumulated interest due on loans. They will be required to deposit outstanding loan amount between April 1, 2026 and September 30, 2026 to avail benefits under this scheme.
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Animal husbandry: The Rajasthan Cooperative Dairy Infrastructure Development fund will be increased from Rs 1,000 crore to Rs 2,000 crore.
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Tax proposals: Amnesty schemes will be introduced for VAT, agricultural marketing, land revenue, transport, and mining. Stamp duties and Registration fees on loans will be lowered. Green tax rates payable on polluting vehicles will be revised. Up to 50% rebate on motor vehicle tax will be given on non-transport vehicles brought from other states.
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Rajasthan’s Economy
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Figure 1: Growth in Rajasthan’s GSDP at constant prices (2011-12) Note: These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation. |
Budget Estimates for 2026-27
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Total expenditure (excluding debt repayment) in 2026-27 is targeted at Rs 4,05,632 crore. This is an increase of 13% from the revised estimate of 2025-26. This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 3,26,140 crore and net borrowings of Rs 70,017 crore. Total receipts for 2026-27 (other than borrowings) are expected to register an increase of 14% over the revised estimate of 2025-26.
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The state estimates a revenue deficit of 1.1% of GSDP (Rs 24,314 crore) in 2026-27, lower than the revised estimate for 2025-26 (1.8% of GSDP).
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Fiscal deficit for 2026-27 is targeted at 3.7% of GSDP (Rs 79,493 crore), lower than the revised estimates for 2025-26 (3.9% of GSDP). In 2025-26, fiscal deficit is expected to be lower than initial budget estimate (4.3% of GSDP).
Table 1: Budget 2026-27 - Key figures (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change from 2025-26 BE to 2025-26 RE |
2026-27 Budgeted |
% change from 2025-26 RE to 2026-27 BE |
|
Total Expenditure |
4,53,066 |
5,37,069 |
5,58,596 |
4% |
6,10,956 |
9% |
|
(-) Repayment of debt |
1,52,872 |
1,57,452 |
1,99,124 |
26% |
2,05,324 |
3% |
|
Net Expenditure (E) |
3,00,194 |
3,79,617 |
3,59,472 |
-5% |
4,05,632 |
13% |
|
Total Receipts |
4,39,745 |
5,28,461 |
5,49,522 |
4% |
6,01,480 |
9% |
|
(-) Borrowings |
2,11,970 |
2,33,488 |
2,62,542 |
12% |
2,75,340 |
5% |
|
of which central capex loans* |
9,139 |
15,000 |
9,500 |
-37% |
15,000 |
58% |
|
Net Receipts (R) |
2,27,774 |
2,94,973 |
2,86,980 |
-3% |
3,26,140 |
14% |
|
Fiscal Deficit (E-R) |
72,420 |
84,644 |
72,493 |
-4% |
79,493 |
10% |
|
as % of GSDP |
4.3% |
4.3% |
3.9% |
|
3.7% |
|
|
Revenue Deficit |
41,950 |
31,009 |
32,983 |
6% |
24,314 |
-26% |
|
as % of GSDP |
2.5% |
1.6% |
1.8% |
|
1.1% |
|
|
Primary Deficit |
34,075 |
44,585 |
29,532 |
-34% |
35,817 |
21% |
|
as % of GSDP |
2.0% |
2.2% |
1.6% |
|
1.7% |
|
|
GSDP |
17,01,190 |
19,89,835 |
18,75,413 |
-6% |
21,52,100 |
15% |
Note: BE is Budget Estimates; RE is Revised Estimates. *Central government has been providing 50-year interest-free loans to state governments for capital expenditure since 2020-21. These loans are excluded from the calculation of the state's borrowing ceiling.
Sources: Annual Financial Statement, Rajasthan Budget Documents 2026-27; PRS.
Expenditure in 2026-27
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Table 2: Expenditure budget 2026-27 (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change from 2025-26 BE to 2025-26 RE |
2026-27 Budgeted |
% change from 2025-26 RE to 2026-27 BE |
|
Revenue Expenditure |
2,69,200 |
3,25,546 |
3,18,516 |
-2% |
3,50,054 |
10% |
|
Capital Outlay |
30,727 |
53,686 |
39,429 |
-27% |
53,978 |
37% |
|
Loans given by the state |
267 |
384 |
1,527 |
297% |
1,600 |
5% |
|
Net Expenditure |
3,00,194 |
3,79,617 |
3,59,472 |
-5% |
4,05,632 |
13% |
Sources: Annual Financial Statement, Rajasthan Budget Documents 2026-27; PRS.
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Subsidies As per CAG, Rajasthan spent Rs 28,402 crore on subsidies in 2023-24, which amounted to 14% of its revenue receipts. This was higher than the average spending by states on subsidies (9% of their revenue receipts). In 2026-27, Rajasthan has estimated to spend Rs 42,191 crore on agricultural subsidies including subsidy for power to farmers. Sources: Report No. 2 of 2025, State Finances Audit Report for the year 2023-24, CAG; PRS. |
Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pension, and interest. A larger proportion of the budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities, such as capital outlay.
In 2026-27, Rajasthan is estimated to spend Rs 1,68,403 crore on committed expenditure, which is 52% of its estimated revenue receipts. This comprises spending on salaries (27% of revenue receipts), pension (12%), and interest payments (13%). In 2024-25, as per actuals, 61% of revenue receipts were spent on committed expenditure.
Table 3: Committed Expenditure in 2026-27 (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change from 2025-26 BE to 2025-26 RE |
2026-27 Budgeted |
% change from 2025-26 RE to 2026-27 BE |
|
|
Salaries |
70,791 |
83,775 |
79,689 |
-5% |
86,906 |
9% |
|
|
Pension |
29,318 |
33,882 |
35,174 |
4% |
37,821 |
8% |
|
|
Interest payment |
38,345 |
40,058 |
42,961 |
7% |
43,675 |
2% |
|
|
Total |
1,38,454 |
1,57,715 |
1,57,824 |
0% |
1,68,403 |
7% |
|
Sources: Annual Financial Statement, Rajasthan Budget Documents 2026-27; PRS.
Sector-wise expenditure: The sectors listed below account for 70% of the total expenditure on sectors by the state in 2026-27. A comparison of Rajasthan’s expenditure on key sectors with that by other states is shown in Annexure 1.
Table 4: Sector-wise expenditure under Rajasthan Budget 2026-27 (in Rs crore)
|
Sectors |
2024-25 Actuals |
2025-26 BE |
2025-26 RE |
2026-27 BE |
% change from 2025-26 RE to 2026-27 BE |
Budget Provisions 2026-27 BE |
|
Education, Sports, Arts, and Culture |
54,844 |
68,369 |
65,260 |
68,989 |
6% |
|
|
Energy |
32,744 |
40,198 |
34,373 |
42,752 |
24% |
|
|
Rural Development |
15,167 |
24,587 |
26,501 |
32,948 |
24% |
|
|
Health and Family Welfare |
25,678 |
31,888 |
30,168 |
32,526 |
8% |
|
|
Social Welfare and Nutrition |
21,452 |
26,639 |
24,034 |
26,495 |
10% |
|
|
Urban Development |
9,863 |
16,811 |
12,769 |
20,184 |
58% |
|
|
Agriculture and Allied Activities |
11,586 |
16,558 |
16,521 |
18,212 |
10% |
|
|
Transport |
13,538 |
18,909 |
14,707 |
16,639 |
13% |
|
|
Water Supply and Sanitation |
10,530 |
13,558 |
10,638 |
14,288 |
34% |
|
|
Police |
9,168 |
11,125 |
10,697 |
11,729 |
10% |
|
|
% of total expenditure on all sectors |
68% |
71% |
69% |
70% |
- |
|
Sources: Annual Financial Statement, Rajasthan Budget Documents 2026-27; PRS.
Receipts in 2026-27
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Total revenue receipts for 2026-27 are estimated to be Rs 3,25,740 crore, an increase of 14% over the revised estimate of 2025-26. Of this, Rs 1,91,103 crore (59%) will be raised by the state through its own resources, and Rs 1,34,637 crore (41%) will come from the centre. Resources from the centre will be in the form of state’s share in central taxes (28% of revenue receipts) and grants (14% of revenue receipts).
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Devolution: In 2026-27, the state’s share in central taxes is estimated at Rs 90,446 crore, an increase of 8% over the revised estimate for 2025-26.
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Grants from the centre in 2026-27 are estimated at Rs 44,191 crore, an increase of 17% over the revised estimates for 2025-26.
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State’s own tax revenue: Rajasthan’s total own tax revenue is estimated to be Rs 1,62,668 crore in 2026-27, an increase of 17% over the revised estimate of 2025-26. Own tax revenue as a percentage of GSDP is estimated at 7.6% in 2026-27, higher than the revised estimates for 2025-26 (7.4% of GSDP). As per the actual figures for 2024-25, own tax revenue as a percentage of GSDP was 6.1%.
Table 5: Break-up of the state government’s receipts (in Rs crore)
|
Items |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change from 2025-26 BE to 2025-26 RE |
2026-27 Budgeted |
% change from 2025-26 RE to 2026-27 BE |
|
State's Own Tax |
1,03,310 |
1,42,743 |
1,38,539 |
-3% |
1,62,668 |
17% |
|
State's Own Non-Tax |
23,503 |
26,883 |
25,143 |
-6% |
28,435 |
13% |
|
Share in Central Taxes |
77,548 |
85,716 |
83,940 |
-2% |
90,446 |
8% |
|
Grants-in-aid from Centre |
22,890 |
39,193 |
37,910 |
-3% |
44,191 |
17% |
|
Revenue Receipts |
2,27,250 |
2,94,535 |
2,85,533 |
-3% |
3,25,740 |
14% |
|
Non-debt Capital Receipts |
524 |
436 |
1,446 |
231% |
400 |
-73% |
|
Net Receipts |
2,27,774 |
2,94,973 |
2,86,980 |
-2.7% |
3,26,140 |
14% |
Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, Rajasthan Budget Documents 2026-27; PRS.
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In 2026-27, State GST is estimated to be the largest source of own tax revenue (45% share). State GST revenue is estimated to increase by 18% over the revised estimates of 2025-26.
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Revenue from Sales tax/ VAT in 2026-27 is expected to register an increase of 21% over the revised estimate for 2025-26.
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Revenue from state excise is estimated to increase by 11% in 2026-27 over the revised estimate of 2025-26.
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In 2025-26, as per revised estimates, land revenue is estimated to be almost twice the budget estimate.
Table 6: Major sources of state’s own-tax revenue (in Rs crore)
|
Head |
2024-25 Actuals |
2025-26 Budgeted |
2025-26 Revised |
% change from 2025-26 BE to 2025-26 RE |
2026-27 Budgeted |
% change from 2025-26 RE to 2026-27 BE |
|
State GST |
42,518 |
63,600 |
61,700 |
-3% |
72,500 |
18% |
|
Sales Tax/ VAT |
23,369 |
30,780 |
28,000 |
-9% |
33,800 |
21% |
|
State Excise |
15,104 |
19,720 |
19,000 |
-4% |
21,000 |
11% |
|
Stamps Duty and Registration Fees |
10,542 |
14,350 |
15,000 |
5% |
18,750 |
25% |
|
Taxes on Vehicles |
7,574 |
9,860 |
9,600 |
-3% |
11,000 |
15% |
|
Taxes and Duties on Electricity |
3,280 |
3,500 |
3,425 |
-2% |
3,785 |
11% |
|
Land Revenue |
869 |
881 |
1,761 |
100% |
1,781 |
1% |
Sources: Annual Financial Statement, Revenue Budget, Rajasthan Budget Documents 2026-27; PRS.
Deficits and Debt in 2026-27
The Rajasthan Fiscal Responsibility and Budget Management Act, 2005 provides annual targets to progressively reduce the outstanding debt, revenue deficit and fiscal deficit of the state government.
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Revenue balance: It is the difference of revenue expenditure and revenue receipts. A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities. The budget estimates a revenue deficit of Rs 24,314 crore in 2026-27 (1.1% of GSDP), lower than 2025-26 (1.8% of GSDP). Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government and leads to an increase in total liabilities. In 2026-27, the fiscal deficit is estimated to be 3.7% of GSDP. The 16th Finance Commission has recommended the annual fiscal deficit limit for states to be 3% of GSDP for the 2026-31 period. 50-year interest free loans for capital expenditure given by the central government will be excluded to arrive at the borrowing ceiling. As per the revised estimates, in 2025-26, the fiscal deficit of the state is expected to be 3.9% of GSDP. This is lower than the budget estimate (4.3% of GSDP). |
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Outstanding liabilities: Outstanding liabilities is the accumulation of total borrowings at the end of a financial year. It also includes any liabilities on public accounts such as provident funds. At the end of 2026-27, the outstanding liabilities is estimated to be 36.8% of GSDP, lower than the revised estimate for 2025-26 (38% of GSDP).
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Figure 2: Revenue and Fiscal Balance (% of GSDP) Note: *Figures from 2027-28 onwards are projections. RE is Revised Estimates; BE is budget estimates. (+) indicates a surplus and (-) indicates a deficit. Projections for revenue balance as % of GSDP for 2027-28 and 2028-29 are not available. |
Figure 3: Outstanding Liabilities (% of GSDP) Note: *Figures from 2027-28 onwards are projections. BE is budget estimates. |
Outstanding Government Guarantees: Outstanding liabilities of states do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases. State governments guarantee the borrowings of State Public Sector Enterprises (SPSEs) from financial institutions. As of December 31, 2025, the state’s outstanding guarantee is estimated to be Rs 1,27,210 crore (6.8% of 2025-26 GSDP).
Annexure 1: Comparison of states’ expenditure on key sectors
The graphs below compare Rajasthan’s expenditure in 2026-27 on six key sectors as a proportion of its total expenditure on all sectors. The average for a sector indicates the average expenditure in that sector by 31 states (including Rajasthan) as per their budget estimates of 2025-26.[1]
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Education: Rajasthan has allocated 17.1% of its expenditure on education in 2026-27. This is higher than the average allocation for education by states in 2025-26 (14.5%).
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Health: Rajasthan has allocated 8.1% of its expenditure on health in 2026-27. This is higher than the average allocation for health by states in 2025-26 (6.2%).
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Rural development: Rajasthan has allocated 8.2% of its expenditure on rural development in 2026-27. This is higher than the average allocation for rural development by states in 2025-26 (4.9%).
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Energy: Rajasthan has allocated 10.6% of its expenditure on energy in 2026-27. This is higher than the average allocation for energy by states in 2025-26 (5.3%).
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Agriculture: Rajasthan has allocated 4.5% of its expenditure on agriculture in 2026-27. This is lower than the average allocation for agriculture by states in 2025-26 (5.7%).
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Irrigation: Rajasthan has allocated 2.8% of its expenditure on irrigation in 2026-27. This is lower than the average allocation for irrigation by states in 2025-26 (3.4%).
Note: 2024-25, 2025-26 (BE), 2025-26 (RE), and 2026-27 (BE) figures are for Rajasthan.
Sources: Annual Financial Statement, Rajasthan Budget Documents 2026-27; various state budgets; PRS.
Annexure 2: Recommendations of the 16th Finance Commission for 2026-31
The Report of the 16th Finance Commission (Chair: Dr. Arvind Panagariya) was tabled in Parliament on February 1, 2026. The recommendations will apply for the five-year period between 2026-27 and 2030-31. The 16th Commission (FC) has recommended the share of states in the divisible pool of central taxes at 41%. The share remains unchanged from the 15th Finance Commission award period (2020-26). Divisible pool is arrived at after excluding cost of collection and cesses and surcharges from the gross tax revenue collected by the central government. The 16th FC has proposed a revised criteria to determine the share of individual states. See here for a PRS summary of the 16th Finance Commission Report. Based on the recommendations of the 16th FC, Rajasthan will have a 5.93% share in the divisible pool of central taxes during the 2026-31 period.
The 16th FC has recommended grants worth Rs 9.47 lakh crore over the five-year period. These comprise grants for: (i) urban and rural local bodies, and (ii) disaster management. It has discontinued the following grants recommended by the 15th FC: (i) revenue deficit grants, (ii) sector-specific grants, and (iii) state-specific grants. Grants recommended for Rajasthan over the 2026-31 period include: (i) Rs 12,680 crore for urban local bodies, (ii) Rs 31,467 crore for rural local bodies, and (iii) Rs 9,211 crore as disaster management grants. In addition, Jaipur and Jodhpur will be eligible for a special infrastructure grant for development of wastewater management system (up to Rs 5,000 crore each). States will also receive a one-time grant for merger of peri-urban villages into adjoining larger urban local body with population of one lakh or above.
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Table 8: Individual share of states in the taxes devolved by the centre (out of 100)
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Table 9: State-wise details of grants-in-aid for 2026-31 (in Rs crore)
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Sources: Reports of the 14th, 15th, and 16th Finance Commission Reports; PRS.
Table 10: Taxes devolved to states as per Union Budget 2026-27 (in Rs crore)
|
State |
2024-25 Actuals |
2025-26 Revised |
2026-27 Budget |
|
Andhra Pradesh |
51,564 |
56,374 |
64,362 |
|
Arunachal Pradesh |
22,386 |
24,475 |
20,665 |
|
Assam |
39,855 |
43,572 |
49,725 |
|
Bihar |
1,28,151 |
1,40,105 |
1,51,832 |
|
Chhattisgarh |
43,409 |
47,459 |
50,427 |
|
Goa |
4,918 |
5,377 |
5,571 |
|
Gujarat |
44,314 |
48,448 |
57,311 |
|
Haryana |
13,926 |
15,225 |
20,772 |
|
Himachal Pradesh |
10,575 |
11,562 |
13,950 |
|
Jharkhand |
42,135 |
46,066 |
51,236 |
|
Karnataka |
46,467 |
50,802 |
63,050 |
|
Kerala |
24,527 |
26,815 |
36,355 |
|
Madhya Pradesh |
1,00,019 |
1,09,348 |
1,12,134 |
|
Maharashtra |
80,486 |
87,994 |
98,306 |
|
Manipur |
9,123 |
9,974 |
9,554 |
|
Meghalaya |
9,773 |
10,684 |
9,631 |
|
Mizoram |
6,371 |
6,965 |
8,608 |
|
Nagaland |
7,250 |
7,926 |
7,341 |
|
Odisha |
57,692 |
63,074 |
67,460 |
|
Punjab |
23,023 |
25,171 |
30,464 |
|
Rajasthan |
76,779 |
83,940 |
90,446 |
|
Sikkim |
4,944 |
5,405 |
5,113 |
|
Tamil Nadu |
51,971 |
56,819 |
62,531 |
|
Telangana |
26,782 |
29,280 |
33,181 |
|
Tripura |
9,021 |
9,862 |
9,783 |
|
Uttar Pradesh |
2,28,565 |
2,49,885 |
2,68,911 |
|
Uttarakhand |
14,245 |
15,573 |
17,415 |
|
West Bengal |
95,852 |
1,04,793 |
1,10,119 |
|
Total |
12,74,121 |
13,92,971 |
15,26,255 |
Note: Actuals for 2024-25 and Revised Estimates for 2025-26 have been reported in the Union Budget after adjusting for excess or less devolution in previous years.
Sources: Union Budget Documents 2026-27; PRS.
Annexure 3: Comparison of 2024-25 Budget Estimates and Actuals
The following tables compare the actuals of 2024-25 with budget estimates for that year.
Table 11: Overview of Receipts and Expenditure (in Rs crore)
|
Particular |
2024-25 BE |
2024-25 Actuals |
% change from BE to Actuals |
|
Net Receipts (1+2) |
2,64,787 |
2,27,774 |
-14% |
|
1. Revenue Receipts (a+b+c+d) |
2,64,461 |
2,27,250 |
-14% |
|
a. Own Tax Revenue |
1,25,525 |
1,03,310 |
-18% |
|
b. Own Non-Tax Revenue |
22,665 |
23,503 |
4% |
|
c. Share in central taxes |
79,587 |
77,548 |
-3% |
|
d. Grants-in-aid from the Centre |
36,684 |
22,890 |
-38% |
|
2. Non-Debt Capital Receipts |
326 |
524 |
61% |
|
3. Borrowings |
2,22,019 |
2,11,970 |
-5% |
|
Of which central capex loans |
7,800 |
9,139 |
17% |
|
Net Expenditure (4+5+6) |
3,34,795 |
3,00,194 |
-10% |
|
4. Revenue Expenditure |
2,90,219 |
2,69,200 |
-7% |
|
5. Capital Outlay |
44,216 |
30,727 |
-31% |
|
6. Loans and Advances |
360 |
267 |
-26% |
|
7. Debt Repayment |
1,60,671 |
1,52,872 |
-5% |
|
Revenue Deficit |
25,758 |
41,950 |
63% |
|
Revenue Deficit (as % of GSDP) |
1.5% |
2.5% |
|
|
Fiscal Deficit |
70,008 |
72,420 |
3% |
|
Fiscal Deficit (as % of GSDP) |
3.9% |
4.3% |
|
|
GSDP |
17,81,078 |
17,01,190 |
-4% |
Source: Rajasthan Budget Documents of various years; PRS.
Table 12: Key Components of State's Own Tax Revenue
|
Head |
2024-25 BE |
2024-25 Actuals |
% change from |
|
State GST |
55,800 |
42,518 |
-24% |
|
Sales Tax/ VAT |
29,000 |
23,369 |
-19% |
|
State Excise |
17,100 |
15,104 |
-12% |
|
Taxes on Vehicles |
8,100 |
7,574 |
-6% |
|
Taxes and Duties on Electricity |
3,500 |
3,280 |
-6% |
|
Stamps Duty and Registration Fees |
11,000 |
10,542 |
-4% |
|
Land Revenue |
721 |
869 |
21% |
Source: Rajasthan Budget Documents of various years; PRS.
Table 13: Allocation towards Key Sectors
|
Sector |
2024-25 BE |
2024-25 Actuals |
% change from |
|
Urban Development |
16,918 |
9,863 |
-42% |
|
Rural Development |
20,494 |
15,167 |
-26% |
|
Agriculture and Allied Activities |
14,544 |
11,586 |
-20% |
|
Education, Sports, Arts, and Culture |
65,073 |
54,844 |
-16% |
|
Social Welfare and Nutrition |
24,060 |
21,452 |
-11% |
|
Police |
10,203 |
9,168 |
-10% |
|
Health and Family Welfare |
27,660 |
25,678 |
-7% |
|
Water Supply and Sanitation |
11,270 |
10,530 |
-7% |
|
Energy |
30,729 |
32,744 |
7% |
|
Transport |
13,436 |
13,538 |
1% |
|
of which Roads and Bridges |
12,238 |
12,842 |
5% |
Source: Rajasthan Budget Documents of various years; PRS.
[1] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.
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