The Finance Minister of Tamil Nadu, Dr. N. Marie Wilson, presented the Budget for the financial year 2026-27 on August 5, 2026.

Budget Highlights

  • The Gross State Domestic Product (GSDP) of Tamil Nadu for 2026-27 (at current prices) is projected to be Rs 40,67,312 crore, amounting to a growth of 14% over 2025-26.

  • Expenditure (excluding debt repayment) in 2026-27 is estimated to be Rs 4,72,585 crore, an increase of 9% over the revised estimate of 2025-26.  In addition, debt of Rs 51,971 crore will be repaid by the state.

  • Receipts (excluding borrowings) for 2026-27 are estimated to be Rs 3,50,766 crore, an increase of 13% over the revised estimate for 2025-26.

  • Revenue deficit in 2026-27 is estimated to be 1.4% of GSDP (Rs 55,775 crore), lower than a revenue deficit of 1.9% of GSDP (Rs 69,219 crore) in 2025-26 as per revised estimates. 

  • Fiscal deficit for 2026-27 is targeted at 3% of GSDP (Rs 1,21,819 crore).  In 2025-26, as per the revised estimates, fiscal deficit is expected to be 3.5% of GSDP, higher than budgeted (2.9% of GSDP).

Policy Highlights

  • Gold schemes: Eligible women will be given an eight-gram gold coin and a silk saree as a wedding gift under Annan’s Seer Scheme.  The scheme has been allocated Rs 812 crore.  Further, under Thaaimaaman Thanga Mothiram Thittam, a gold ring of one gram will be given to newborns delivered in government hospitals.  The scheme has been allocated Rs 560 crore.      

  • Midday scheme: The Chief Minister’s breakfast scheme has been expanded to cover students from classes six to eight in government and government-aided schools.  The outlay for the scheme is Rs 710 crore.

  • Education: A scheme will be implemented for modernising government schools, with an estimated outlay of Rs 300 crore for 2026-27.  Further, under the Vetri Laptop Scheme, college students will be provided with laptops.  It has been allocated Rs 2,000 crore. 

  • Agriculture: Five goats or sheep will be provided for free to widows, deserted women, transgender persons, and persons with disabilities in rural areas.  Rs 110 crore has been allocated to the scheme.

  • AI development: The AI Industry Development Program will be implemented to curate specialised curriculum for higher education.  It aims to skill five lakh youth by 2031.  Further, an AI and innovation city ‘Arivagam’ will be developed to provide a collaborative and innovative ecosystem for AI companies and research institutions.

Tamil Nadu’s Economy

  • GSDP:  In 2025-26, Tamil Nadu’s GSDP (at constant prices) is estimated to grow by 11% over the previous year.  In comparison, India’s GDP is estimated to grow by 8% in 2025-26.

  • Sectors:  In 2025-26, agriculture, manufacturing, and services sectors are estimated to contribute 13%, 34%, and 54% of Tamil Nadu’s economy, respectively (at current prices).

  • Per capita GSDP:  In 2025-26, Tamil Nadu’s per capita GSDP (at current prices) is estimated to be Rs 4,55,650, an increase of 13% over 2024-25.  In comparison, India’s per capita GDP in 2025-26 is estimated to be Rs 2,43,803, an increase of 8% over the previous year.

Figure 1: Growth in Tamil Nadu’s GSDP at constant prices (2011-12)

Note: These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation.
Sources: MoSPI; PRS.

Budget Estimates for 2026-27

  • Total expenditure (excluding debt repayment) in 2026-27 is targeted at Rs 4,72,585 crore.  This is an increase of 9% over the revised estimate for 2025-26.  This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 3,50,766 crore and net borrowings of Rs 1,21,474 crore.  Total receipts for 2026-27 (other than borrowings) are expected to register an increase of 13% over the revised estimate for 2025-26.

  • The state estimates a revenue deficit of 1.4% of GSDP (Rs 55,775 crore) in 2026-27, lower than a revenue deficit of 1.9% of GSDP in 2025-26 (Rs 69,219 crore).  The revenue deficit in 2025-26 is estimated to be 66% higher than budgeted (Rs 41,635 crore).

  • Fiscal deficit for 2026-27 is targeted at 3% of GSDP (Rs 1,21,819 crore), lower than the revised estimate for 2025-26 (3.5% of GSDP).   

Table 1: Budget 2026-27 - Key figures (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Total Expenditure

4,28,367

4,86,332

4,82,793

-1%

5,24,556

9%

(-) Repayment of debt

40,684

47,040

47,323

1%

51,971

10%

Net Expenditure (E)

3,87,682

4,39,293

4,35,470

-1%

4,72,585

9%

Total Receipts

4,31,891

4,84,369

4,79,423

-1%

5,24,211

9%

(-) Borrowings

1,45,203

1,52,040

1,67,959

10%

1,73,445

3%

of which central capex loans*

7,346

5,786

7,000

21%

4,000

-43%

Net Receipts (R)

2,86,688

3,32,330

3,11,463

-6%

3,50,766

13%

Fiscal Deficit (E-R)

1,00,994

1,06,963

1,24,007

16%

1,21,819

-2%

as % of GSDP

3.2%

2.9%

3.5%

 

3.0%

 

Revenue Deficit

45,840

41,635

69,219

66%

55,775

-19%

as % of GSDP

1.5%

1.1%

1.9%

 

1.4%

 

Primary Deficit

41,085

37,850

56,957

50%

45,362

-20%

as % of GSDP

1.3%

1.0%

1.6%

 

1.1%

 

GSDP

31,15,998

36,56,757

35,67,818

-2%

40,67,312

14%

Note: BE is Budget Estimates; RE is Revised Estimates.  *Central government has been providing 50-year interest-free loans to state governments for capital expenditure since 2020-21.  These loans are excluded from the calculation of the state's borrowing ceiling.
Sources: Annual Financial Statement and Budget Memorandum- Part I, Tamil Nadu Budget Documents 2026-27; PRS.

Expenditure in 2026-27

Increase in committed expenditure

Tamil Nadu’s spending on committed expenditure is estimated to be 61% of revenue receipts in 2026-27.  This implies that for every hundred rupees earned as revenue, Rs 61 is to be spent on salaries, pension and interest payments.  In 2011-12, spending on committed expenditure by Tamil Nadu was 59% of the revenue receipts, which increased to 63% of the revenue receipts in 2024-25 (as per actual figures).   This is higher than the average committed expenditure by states in 2025-26 (50% of revenue receipts).

The 16th Finance Commission noted that spending more on committed expenditure reduces fiscal space to spend on other development priorities such as capital expenditure.  Further, a study commissioned by the 16th Finance Commission (2026) noted that since 2011-12, a portion of borrowings is being used to finance the revenue expenditure (such as salaries, pensions, interest payment, and subsidies).  It noted that borrowings to finance revenue expenditure reduces the resources available for expenditure on asset creation.   

Sources: Tamil Nadu State Government Finances, submitted by Madras School of Economics to the 16th FC; Report of the 16th FC, 2026; PRS.

  • Revenue expenditure for 2026-27 is proposed to be Rs 4,05,802 crore, an increase of 7% over the revised estimate for 2025-26.  This includes expenditure on salaries, pension, interest, grants, and subsidies.

  • Capital outlay for 2026-27 is proposed to be Rs 56,985 crore, an increase of 11% over the revised estimate for 2025-26.  Capital outlay is the expenditure towards creation of assets such as roads and buildings.

  • Loans and advances for 2026-27 is proposed to be Rs 9,798 crore, an increase of 92% over the revised estimate for 2025-26.  This is mainly due to increase in loans and advances for urban development, and power projects.

Table 2:  Expenditure budget 2026-27 (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Revenue Expenditure

3,28,669

3,73,204

3,78,917

2%

4,05,802

7%

Capital Outlay

47,108

57,231

51,443

-10%

56,985

11%

Loans given by the state

11,905

8,858

5,111

-42%

9,798

92%

Net Expenditure

3,87,682

4,39,293

4,35,470

-1%

4,72,585

9%

Sources:  Annual Financial Statement, Tamil Nadu Budget Documents 2026-27; PRS.

Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pension, and interest.  A larger proportion of the budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities, such as capital outlay.  In 2026-27, Tamil Nadu is estimated to spend Rs 2,14,728 crore on committed expenditure items, which is 61% of its estimated revenue receipts. This comprises spending on salaries (26% of revenue receipts), interest payments (22%), and pension (13%). In 2024-25, committed expenditure amounted to 63% of revenue receipts.

Table 3: Committed Expenditure in 2026-27 (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Salaries

78,387

91,726

85,008

-7%

91,032

7%

Pension

40,651

46,214

44,814

-3%

47,240

5%

Interest payment

59,909

69,114

67,050

-3%

76,456

14%

Total

1,78,948

2,07,054

1,96,871

-5%

2,14,728

9%

Sources: Annual Financial Statement and Medium-Term Fiscal Policy, Tamil Nadu Budget Documents 2026-27; PRS.

Sector-wise expenditure: The sectors listed below account for 54% of the total expenditure on sectors by the state in 2026-27.  A comparison of Tamil Nadu’s expenditure on key sectors with that by other states is shown in Annexure 1.

Table 4: Sector-wise expenditure under Tamil Nadu Budget 2026-27 (in Rs crore)

Sectors

2024-25 Actuals

2025-26
BE

2025-26
RE

2026-27
BE

% change from 2025-26 RE to 2026-27 BE

Budget Provisions (2026-27)

Education, Sports, Arts, and Culture

46,963

57,783

54,115

56,267

4%

  • Rs 15,387 crore has been allocated towards primary schools, and Rs 20,585 crore towards secondary schools (these figures include both government and non-government schools).

Social Welfare and Nutrition

34,937

38,096

40,891

42,939

5%

  • Rs 14,414 crore has been allocated towards Magalir Urimai Thogai (cash transfer to women).

Transport

22,262

27,971

26,103

29,169

12%

  • Rs 19,378 crore has been allocated towards capital outlay on roads and bridges.

Agriculture and Allied Activities

23,203

23,964

21,499

29,129

35%

  • Rs 7,338 crore has been allocated towards electricity subsidies for farmers using pump sets.

Rural Development

9,233

13,132

10,032

25,918

158%

  • Rs 12,642 crore has been allocated towards VB – G RAM G scheme.

Health and Family Welfare

20,211

21,348

20,959

22,002

5%

  • Rs 7,234 crore has been allocated to urban health services, and Rs 2,244 crore to rural health services.

Energy

25,009

20,354

29,730

15,176

-49%

  • Rs 8,452 crore has been allocated towards power subsidy for domestic consumers.
  • Rs 5,000 crore has been allocated towards loss funding to the Tamil Nadu Power Distribution Corporation Limited.

Police

10,901

12,714

11,898

13,323

12%

  • Rs 7,789 crore has been allocated towards district police.

Irrigation and Flood Control

6,794

8,888

7,711

8,781

14%

  • Rs 4,255 crore has been allocated towards capital outlay on irrigation and flood control.

Urban Development

6,339

7,936

7,141

8,216

15%

  • Rs 3,140 crore has been allocated towards AMRUT 2.0, Rs 750 crore towards Kalaignar Nagarpura Mempattu Thittam, and Rs 200 crore towards Singara Chennai 2.0 scheme.

% of total expenditure on all sectors

55%

54%

53%

54%

 

 

Sources: Annual Financial Statement, Tamil Nadu Budget Documents 2026-27; PRS.

Receipts in 2026-27

Tax Revenue Mobilisation

The state’s own tax-to-GSDP ratio has ranged around 5.8-6.5% of GSDP since 2017-18.  This ratio indicates a state’s ability to generate taxes from economic activities.  As per a study commissioned by the 16th Finance Commission, factors for stagnant revenue level include adjustment to new system of GST and closure of 1,500 liquor shops. In July 2026, the state government set up a Committee (Chair: Dr Montek Singh Ahluwalia) to recommend measures for revenue augmentation.

Sources: Tamil Nadu State Government Finances, submitted by Madras School of Economics to the 16th FC; Report of the 16th FC, 2026; PRS.

  • Total revenue receipts for 2026-27 are estimated to be Rs 3,50,027 crore, an increase of 13% over the revised estimate for 2025-26.  Of this, Rs 2,54,575 crore (73%) will be raised through own resources, and Rs 95,452 crore (27%) will come from the centre.  Resources from the centre will be in the form of share in central taxes (18% of revenue receipts) and grants (9% of revenue receipts).

  • Devolution:  In 2026-27, the state’s share in central taxes is estimated at Rs 62,531 crore, an increase of 10% over the revised estimate for 2025-26.

  • Grants from the centre in 2026-27 are estimated to be Rs 32,922 crore, an increase of 64% over the revised estimate for 2025-26.  The increase is due to higher expected grants from centre for centrally sponsored schemes such as Sarva Shiksha Abhiyan and MGNREGA.

  • State’s own tax revenue:  Tamil Nadu’s total own tax revenue is estimated to be Rs 2,26,740 crore in 2026-27, an increase of 10% over the revised estimate of 2025-26.  Own tax revenue as a percentage of GSDP is estimated at 5.6% in 2026-27.  As per actuals, own tax revenue was 5.8% of GSDP in 2024-25.

Table 5: Break-up of the state government’s receipts (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

State's Own Tax

1,80,225

2,20,895

2,06,540

-6%

2,26,740

10%

State's Own Non-Tax

33,603

28,819

26,265

-9%

27,835

6%

Share in Central Taxes

52,492

58,022

56,819

-2%

62,531

10%

Grants-in-aid from Centre

16,509

23,834

20,073

-16%

32,922

64%

Revenue Receipts

2,82,829

3,31,569

3,09,698

-7%

3,50,027

13%

Non-debt Capital Receipts

3,859

761

1,765

132%

739

-58%

Net Receipts

2,86,688

3,32,330

3,11,463

-6.3%

3,50,766

13%

Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement and Budget Memorandum- Part I, Tamil Nadu Budget Documents 2026-27; PRS.

  • In 2026-27, State GST (SGST) is estimated to be the largest source of own tax revenue (38% share).  SGST revenue in 2026-27 is estimated to be Rs 85,200 crore, an increase of 7% over the revised estimate for 2025-26.

  • Revenue from state excise in 2026-27 is estimated to increase by 14% over the revised estimate for 2025-26.

  • Revenue from stamp duty and registration fees in 2026-27 is expected to register an increase of 31% over the revised estimate for 2025-26. 

Table 6:  Major sources of state’s own-tax revenue (in Rs crore)

Head

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

State GST

70,887

93,620

79,449

-15%

85,200

7%

Sales Tax/ VAT

62,337

70,310

68,675

-2%

70,976

3%

Stamps Duty and Registration Fees

21,878

26,110

26,874

3%

35,109

31%

Taxes on Vehicles

11,092

13,441

13,030

-3%

14,861

14%

State Excise

11,055

12,944

12,462

-4%

14,164

14%

Land Revenue

278

235

246

5%

265

8%

Taxes and Duties on Electricity

2,687

4,222

2,982

-29%

2,348

-21%

Sources: Annual Financial Statement, Revenue Budget, Tamil Nadu Budget Documents 2026-27; PRS.

Deficits and Debt for 2026-27

The Tamil Nadu Fiscal Responsibility Act, 2003 provides annual targets to progressively reduce outstanding liabilities, revenue deficit, and fiscal deficit of the state government.

State assistance provided to power sector

Tamil Nadu has four public sector enterprises in the power sector: TNPDCL, TNPGCL, TNGECL, and TANTRANSCO.  These collectively reported an outstanding debt of Rs 2,47,130 crore as of March 31, 2026.  This is 7% of GSDP.  The cost of supplying power (ACS) is higher than the revenue realised by them (ARR).  The Tamil Nadu White Paper (2026) noted that the ACS-ARR gap has narrowed (see Table 7).  However, these PSUs continue to rely on the state government for loss funding.  In 2025-26, the revenue gap would persist without loss funding.

Table 7: State assistance to power sector PSUs (in Rs crore)

Year

Tariff subsidy

Funding of losses

ACS-ARR gap

ACS-ARR gap excluding loss funding

2021-22

8,932

7,123

1.58

2.4

2022-23

13,784

12,315

1.24

2.7

2023-24

15,066

17,117

0.48

2.3

2024-25

15,772

16,077

0.05

1.7

2025-26*

16,951

10,102

-0.04

1.6

Note: *Data for 2025-26 is provisional.
Sources: White Paper on the Fiscal Management of Tamil Nadu, Finance Department of Tamil Nadu, June 2026; PRS.

 

 

 

 

 

 

 

 

 

 

 

 

 

Revenue deficit:  It is the difference of revenue expenditure and revenue receipts.  A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities.  The budget estimates a revenue deficit of Rs 55,775 crore (1.4% of GSDP) in 2026-27.

Fiscal deficit:  It is the excess of total expenditure over total receipts.  This gap is filled by borrowings by the government and leads to an increase in total liabilities.  In 2026-27, the fiscal deficit is estimated to be 3% of GSDP.  The 16th Finance Commission has recommended the fiscal deficit target for states to be 3% of GSDP for the 2026-31 period.  50-year interest free loans for capital expenditure given by the central government will be excluded to arrive at the borrowing ceiling.  In 2026-27, central capex loan is estimated to be 0.1% of GSDP (Rs 4,000 crore).

As per the revised estimates, in 2025-26, the fiscal deficit of the state is expected to be 3.5% of GSDP, higher than the budget estimate (2.9% of GSDP).  In 2025-26, central capex loan is estimated to be 0.2% of GSDP (Rs 7,000 crore) as per revised estimates.

Outstanding liabilities:  Outstanding liabilities are the accumulation of total borrowings at the end of a financial year.  They also include any liabilities on public accounts such as provident funds.  At the end of 2026-27, outstanding liabilities are estimated to be 27% of GSDP, lower than the revised estimate for 2025-26 (27.4%). 

Figure 2: Revenue and Fiscal Deficit (% of GSDP)

 

Note: *Figures from 2027-28 onwards are projections.  RE is Revised Estimates; BE is Budget Estimates.  Revenue deficit projections for 2027-28 and 2028-29 are not provided in state budget documents.
Sources: Medium Term Fiscal Policy, Tamil Nadu Budget Documents of various years; PRS. 

Figure 3: Outstanding liabilities (% of GSDP)

Note: *Figures from 2027-28 onwards are projections.  RE is Revised Estimates; BE is Budget Estimates.
Sources: Medium Term Fiscal Policy, Tamil Nadu Budget Documents of various years; PRS.

Outstanding Government Guarantees:  Outstanding liabilities of states do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases.  State governments guarantee the borrowings of State Public Sector Enterprises (SPSEs) from financial institutions.  As of March 31, 2026, the state’s outstanding guarantee is estimated to be Rs 1,79,782 crore, which is 5% of Tamil Nadu’s GSDP.

Annexure 1:  Comparison of states’ expenditure on key sectors

The graphs below compare Tamil Nadu’s expenditure in 2026-27 on six key sectors as a proportion of its total expenditure on all sectors.  The average for a sector indicates the average expenditure in that sector by 31 states (including Tamil Nadu) as per their budget estimates of 2025-26.[1]

  • Education: Tamil Nadu has allocated 12.2% of its expenditure towards education in 2026-27.  This is lower than the average allocation for education by states in 2025-26 (14.5%).

  • Health: Tamil Nadu has allocated 4.8% of its expenditure towards health in 2026-27.  This is lower than the average allocation for health by states in 2025-26 (6.2%).

  • Rural development: Tamil Nadu has allocated 5.6% of its expenditure towards rural development in 2026-27.  This is higher than the average allocation for rural development by states in 2025-26 (4.9%).

  • Roads and Bridges: Tamil Nadu has allocated 4.5% of its expenditure towards roads and bridges in 2026-27.  This is higher than the average allocation for this sector by states in 2025-26 (4.3%).

  • Agriculture: Tamil Nadu has allocated 6.3% of its expenditure towards agriculture in 2026-27.  This is higher than the average allocation for agriculture by states in 2025-26 (5.7%).
  • Energy: Tamil Nadu has allocated 3.3% of its expenditure towards energy in 2026-27.  This is lower than the average allocation for energy by states in 2025-26 (5.3%).

Note: 2024-25, 2025-26 (BE), 2025-26 (RE), and 2026-27 (BE) figures are for Tamil Nadu.
Sources: Annual Financial Statement, Tamil Nadu Budget Documents 2026-27; various state budgets; PRS.

Annexure 2:  Recommendations of the 16th Finance Commission for 2026-31

The Report of the 16th Finance Commission (Chair: Dr. Arvind Panagariya) was tabled in Parliament on February 1, 2026.  The recommendations will apply for the five-year period between 2026-27 and 2030-31.  The 16th Commission (FC) has recommended the share of states in the divisible pool of central taxes at 41%.  Divisible pool is arrived at after excluding cost of collection and cesses and surcharges from the gross tax revenue collected by the central government.  The share remains unchanged from the 15th FC award period (2021-26).  The 16th FC has proposed revised criteria to determine the share of individual states. Based on the recommendations of the 16th FC, Tamil Nadu will have a 4.10% share in the divisible pool of central taxes during the 2026-31 period, a marginal increase compared to the 15th FC period (4.08%). 

The 16th FC has recommended grants worth Rs 9.47 lakh crore over the five-year period.  These comprise grants for: (i) urban and rural local bodies, and (ii) disaster management.  The 16th FC has discontinued the following grants recommended by the 15th FC: (i) revenue deficit grants, (ii) sector-specific grants, and (iii) state-specific grants.  Grants recommended for Tamil Nadu over the 2026-31 period include: (i) Rs 25,069 crore for urban local bodies, (ii) Rs 16,930 crore for rural local bodies, and (iii) Rs 8,486 crore as disaster management grants.

See here for the 16th Finance Commission Report summary.  See Table 8 and Table 9 for state-wise share.

Table 8: Individual share of states in the taxes devolved by the centre (out of 100)

State

14th FC (2015-2020)

15th FC (2021-26)

16th FC (2026-31)

Andhra Pradesh

4.31

4.05

4.22

Arunachal Pradesh

1.37

1.76

1.35

Assam

3.31

3.13

3.26

Bihar

9.67

10.06

9.95

Chhattisgarh

3.08

3.41

3.30

Goa

0.38

0.39

0.37

Gujarat

3.08

3.48

3.76

Haryana

1.08

1.09

1.36

Himachal Pradesh

0.71

0.83

0.91

Jammu and Kashmir

1.85

-

-

Jharkhand

3.14

3.31

3.36

Karnataka

4.71

3.65

4.13

Kerala

2.5

1.93

2.38

Madhya Pradesh

7.55

7.85

7.35

Maharashtra

5.52

6.32

6.44

Manipur

0.62

0.72

0.63

Meghalaya

0.64

0.77

0.63

Mizoram

0.46

0.5

0.56

Nagaland

0.5

0.57

0.48

Odisha

4.64

4.53

4.42

Punjab

1.58

1.81

2.00

Rajasthan

5.5

6.03

5.93

Sikkim

0.37

0.39

0.34

Tamil Nadu

4.02

4.08

4.10

Telangana

2.44

2.1

2.17

Tripura

0.64

0.71

0.64

Uttar Pradesh

17.96

17.94

17.62

Uttarakhand

1.05

1.12

1.14

West Bengal

7.32

7.52

7.22

 

Table 9: State-wise details of grants-in-aid for 2026-31 (in Rs crore)

State

Rural Local Bodies

Urban Local Bodies

Disaster Management

Andhra Pradesh

16,627

12,158

6,125

Arunachal Pradesh

1,698

233

616

Assam

14,580

3,249

5,243

Bihar

51,923

9,169

13,615

Chhattisgarh

11,664

4,990

2,481

Goa

174

726

112

Gujarat

18,802

23,764

8,459

Haryana

8,270

7,834

2,922

Himachal Pradesh

3,744

435

2,682

Jharkhand

14,231

6,093

2,806

Karnataka

18,889

18,483

6,419

Kerala

3,308

16,683

1,935

Madhya Pradesh

32,033

16,016

11,697

Maharashtra

32,817

46,803

29,619

Manipur

1,262

609

259

Meghalaya

1,479

377

437

Mizoram

567

377

284

Nagaland

697

667

408

Odisha

18,715

5,078

8,900

Punjab

8,486

7,834

2,477

Rajasthan

31,467

12,680

9,211

Sikkim

218

203

455

Tamil Nadu

16,930

25,069

8,486

Telangana

9,968

11,548

2,774

Tripura

1,176

1,016

356

Uttar Pradesh

83,261

33,543

15,321

Uttarakhand

4,047

2,497

4,954

West Bengal

28,203

22,023

6,869

 

Sources:  Reports of the 14th, 15th, and 16th Finance Commission Reports; PRS.

Table 10:  Taxes devolved to states as per Union Budget 2026-27 (in Rs crore)

State

2024-25 Actuals

2025-26 Revised

2026-27 Budget

Andhra Pradesh

51,564

56,374

64,362

Arunachal Pradesh

22,386

24,475

20,665

Assam

39,855

43,572

49,725

Bihar

1,28,151

1,40,105

1,51,832

Chhattisgarh

43,409

47,459

50,427

Goa

4,918

5,377

5,571

Gujarat

44,314

48,448

57,311

Haryana

13,926

15,225

20,772

Himachal Pradesh

10,575

11,562

13,950

Jharkhand

42,135

46,066

51,236

Karnataka

46,467

50,802

63,050

Kerala

24,527

26,815

36,355

Madhya Pradesh

1,00,019

1,09,348

1,12,134

Maharashtra

80,486

87,994

98,306

Manipur

9,123

9,974

9,554

Meghalaya

9,773

10,684

9,631

Mizoram

6,371

6,965

8,608

Nagaland

7,250

7,926

7,341

Odisha

57,692

63,074

67,460

Punjab

23,023

25,171

30,464

Rajasthan

76,779

83,940

90,446

Sikkim

4,944

5,405

5,113

Tamil Nadu

51,971

56,819

62,531

Telangana

26,782

29,280

33,181

Tripura

9,021

9,862

9,783

Uttar Pradesh

2,28,565

2,49,885

2,68,911

Uttarakhand

14,245

15,573

17,415

West Bengal

95,852

1,04,793

1,10,119

Total

12,74,121

13,92,971

15,26,255

Note: Actuals for 2024-25 and Revised Estimates for 2025-26 have been reported in the Union Budget after adjusting for excess or less devolution in previous years.
Sources: Union Budget Documents 2026-27; PRS.

Annexure 3: Comparison of 2024-25 Budget Estimates and Actuals

The following tables compare the actuals of 2024-25 with budget estimates for that year.

Table 11: Overview of Receipts and Expenditure (in Rs crore)

Particular

2024-25

BE

2024-25

Actuals

% change from

BE to Actuals

Net Receipts (1+2)

3,03,814

2,86,688

-6%

1. Revenue Receipts (a+b+c+d)

2,99,010

2,82,829

-5%

a. Own Tax Revenue

1,95,173

1,80,225

-8%

b. Own Non-Tax Revenue

30,728

33,603

9%

c. Share in central taxes

49,755

52,492

6%

d. Grants-in-aid from the Centre

23,354

16,509

-29%

2. Non-Debt Capital Receipts

4,804

3,859

-20%

3. Borrowings

1,45,497

1,45,203

0%

      Of which central capex loans

5,032

7,346

46%

Net Expenditure (4+5+6)

4,12,504

3,87,682

-6%

4. Revenue Expenditure

3,48,289

3,28,669

-6%

5. Capital Outlay

47,681

47,108

-1%

6. Loans and Advances

16,534

11,905

-28%

7. Debt Repayment

41,178

40,684

-1%

Revenue Deficit

49,279

45,840

-7%

Revenue Deficit (as % of GSDP)

1.6%

1.5%

 

Fiscal Deficit

1,08,690

1,00,994

-7%

Fiscal Deficit (as % of GSDP)

3.4%

3.2%

 

Source: Tamil Nadu Budget Documents of various years; PRS.

Table 12: Key Components of State's Own Tax Revenue

Head

2024-25

BE

2024-25

Actuals

% change from

BE to Actuals

Taxes and Duties on Electricity

4,231

2,687

-36%

Land Revenue

370

278

-25%

Sales Tax/ VAT

69,588

62,337

-10%

State Excise

12,247

11,055

-10%

Stamps Duty and Registration Fees

23,370

21,878

-6%

State GST

73,788

70,887

-4%

Taxes on Vehicles

11,560

11,092

-4%

Source: Tamil Nadu Budget Documents of various years; PRS.

Table 13: Allocation towards Key Sectors

Sector

2024-25

BE

2024-25

Actuals

% change from

BE to Actuals

Rural Development

12,043

9,233

-23%

Housing

4,449

3,470

-22%

Education, Sports, Arts, and Culture

54,327

46,963

-14%

Irrigation and Flood Control

7,763

6,794

-12%

Police

11,965

10,901

-9%

Transport

23,828

22,262

-7%

of which Roads and Bridges

19,412

17,731

-9%

Agriculture and Allied Activities

24,232

23,203

-4%

Welfare of SC, ST, OBC, and Minorities

5,365

5,426

1%

Social Welfare and Nutrition

34,548

34,937

1%

Health and Family Welfare

19,730

20,211

2%

Urban Development

6,025

6,339

5%

Water Supply and Sanitation

6,993

7,389

6%

Energy

21,606

25,009

16%

Source: Tamil Nadu Budget Documents of various years; PRS.


[1] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.

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