The Deputy Chief Minister of Telangana, Mr. Bhatti Vikramarka Mallu, presented the Budget for the state for the financial year 2024-25 on July 25, 2024.
Budget Highlights
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The Gross State Domestic Product (GSDP) of Telangana for 2024-25 (at current prices) is estimated to be about Rs 16.5 lakh crore, an increase of about 12.5% over 2023-24.
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Expenditure (excluding debt repayment) in 2024-25 is estimated to be Rs 2,74,058 crore, an increase of 25% over the revised estimates of 2023-24. In addition, debt of Rs 17,101 crore will be repaid by the state.
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Receipts (excluding borrowings) for 2024-25 are estimated to be Rs 2,24,802 crore, an increase of 33% as compared to the revised estimate of 2023-24.
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Revenue surplus in 2024-25 is estimated to be Rs 297 crore, 83% lower than the revised estimates for 2023-24 (Rs 1,705 crore). In 2023-24, at the budget stage, the state had estimated a revenue surplus of Rs 4,882 crore.
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Fiscal deficit for 2024-25 is targeted at Rs 49,255 crore. In 2023-24, as per the revised estimates, fiscal deficit is expected to be Rs 49,373 crore, 29% higher than the budgeted deficit of 2023-24.
Policy Highlights
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Financial Assistance to farm labourers: A scheme will be launched to provide Rs 12,000 annually to agricultural labourers.
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Housing: Assistance will be offered under the Indiramma Housing Scheme. Financial assistance of five lakh rupees will be offered for construction. SC and ST beneficiaries will be given Rs 6,00,000. Under this scheme, 4.5 lakh houses will be constructed with at least 3,500 houses per assembly constituency.
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Women Entrepreneurship: Under the Indira Mahila Shakthi Programme, 63 lakh women will be trained in different skills to become entrepreneurs. Rs 1,00,000 crore will be secured for the scheme.
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Infrastructure: Five extended corridors of 78 km will be developed under the Hyderabad Metro network. This will entail an outlay of Rs 26,502 crore. 348 kms of state roads will be upgraded in order to be declared as national highways. A regional ring road will be developed at the cost of Rs 26,502 crore.
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Farm insurance: The state will join the Pradhan Mantri Fasal Bima Yojana. Under the scheme, the state government will pay the premium that is to be paid by the farmer.
Telangana’s Economy
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Figure 1 : Growth in GSDP and sectors in Telangana at constant prices (2011-12)
Note: Agriculture also includes mining and quarrying; manufacturing also includes construction, and electricity, gas, water, and other utility services. These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation. |
Budget Estimates for 2024-25
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Total expenditure (excluding debt repayment) in 2024-25 is targeted at Rs 2,74,058 crore. This is an increase of 25% over the revised estimate of 2023-24. This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 2,24,802 crore and net borrowings of Rs 45,011 crore. Total receipts for 2024-25 (other than borrowings) are expected to register an increase of 33% over the revised estimate of 2023-24.
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Revenue surplus in 2024-25 is estimated to be Rs 297 crore (0.02% of GSDP), lower than the revised estimates for 2023-24 (0.1% of GSDP). Fiscal deficit for 2024-25 is targeted at Rs 49,255 crore (3% of GSDP), lower than the revised estimates for 2023-24 (3.4% of GSDP).
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In 2023-24, the revised estimates for revenue surplus are estimated to be lower than the budgeted surplus by Rs 3,177 crore. This is 65% lower than the surplus budgeted in 2023-24. This is primarily due to a reduction in revenue receipts, driven by lower grants from the centre.
Table 1 : Budget 2024-25 - Key figures (in Rs crore)
Items |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Total Expenditure |
2,87,345 |
2,90,396 |
2,32,017 |
-20.1% |
2,91,159 |
25.5% |
(-) Repayment of debt |
94,810 |
12,706 |
13,519 |
6.4% |
17,101 |
26.5% |
Net Expenditure (E) |
1,92,536 |
2,77,690 |
2,18,498 |
-21.3% |
2,74,058 |
25.4% |
Total Receipts |
2,86,863 |
2,85,773 |
2,22,602 |
-22.1% |
2,86,915 |
28.9% |
(-) Borrowings |
1,26,884 |
46,318 |
53,477 |
15.5% |
62,112 |
16.1% |
Net Receipts (R) |
1,59,979 |
2,39,455 |
1,69,126 |
-29.4% |
2,24,802 |
32.9% |
Fiscal Deficit (E-R) |
32,557 |
38,235 |
49,373 |
29.1% |
49,255 |
-0.2% |
as % of GSDP |
2.5% |
2.7% |
3.4% |
- |
3.0% |
- |
Revenue Surplus |
5,944 |
4,882 |
1,705 |
-65.1% |
297 |
-82.6% |
as % of GSDP |
0.5% |
0.3% |
0.1% |
- |
0.0% |
- |
Primary Deficit |
10,735 |
15,827 |
26,035 |
64.5% |
31,526 |
21.1% |
as % of GSDP |
0.8% |
1.1% |
1.8% |
- |
1.9% |
- |
GSDP* |
13,08,034 |
14,16,111 |
14,63,960 |
3.4% |
16,47,324 |
12.5% |
Note: BE is Budget Estimates; RE is Revised Estimates.
*GSDP figures for 2024-25 used in the analysis have been back-calculated using consolidated debt figures in the Budget at a Glance document.
Sources: Annual Financial Statement, Telangana Budget 2024-25; PRS.
Expenditure in 2024-25
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Unspent Provisions Previous State Finance Audit Reports have highlighted the under-utilisation of provisions under the grants for Housing and loans for Irrigation projects. From 2017-22, utilisation of grants under Weaker Section Housing Programme has been less than 50%, indicating that these grants were less prioritised. [1] Additionally, under-budgeting of grants for Social and Tribal Welfare has been a persistent trend, as highlighted by the CAG report. In the last 5 years, schemes for tribal welfare and social welfare have seen considerable underspending. In 2023-24, revised estimates for revenue expenditure under Welfare of SC, ST, OBC and Minorities head, saw a reduction of Rs 22,694 crore, compared to budget estimates. |
[1] State Finances Audit Report for the year ended 31 March, 2022, CAG
Table 2 : Expenditure budget 2024-25 (in Rs crore)
Items |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Revenue Expenditure |
1,53,407 |
2,11,685 |
1,67,385 |
-21% |
2,20,945 |
32% |
Capital Outlay |
17,881 |
37,525 |
44,253 |
18% |
33,487 |
-24% |
Loans given by the state |
21,248 |
28,480 |
6,861 |
-76% |
19,626 |
186% |
Net Expenditure |
1,92,536 |
2,77,690 |
2,18,498 |
-21% |
2,74,058 |
25% |
Sources: Annual Financial Statement, Telangana Budget 2024-25; PRS.
Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pensions, and interest. A larger proportion of budget allocated for committed expenditure limits the state’s capacity to spend on other expenditure priorities such as capital outlay. In 2024-25, Telangana is estimated to spend Rs 29,731 crore on pension and interest payments, which is 13% of its estimated revenue receipts. Estimates for allocation towards salaries are not available for 2024-25. In 2022-23, 24% of revenue receipts were spent towards pension, salary, and interest payments.
Table 3 : Committed Expenditure in 2024-25 (in Rs crore)
Committed Expenditure |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Pension |
15,816 |
13,024 |
16,841 |
29% |
11,641 |
-31% |
Interest payment |
21,821 |
22,408 |
23,337 |
4% |
17,730 |
-24% |
Salary |
36,157 |
- |
39,990 |
- |
- |
- |
Total Committed Expenditure |
37,637 |
35,432 |
40,179 |
13% |
29,371 |
-27% |
Note: Budgeted Estimates for salary are not available for 2024-25.
Sources: Annual Financial Statement, Telangana Budget 2024-25; PRS.
Sector-wise expenditure: The sectors listed below account for 78% of the total expenditure on sectors by the state in 2024-25. A comparison of Telangana’s expenditure on key sectors with that by other states is shown in Annexure 1.
Table 4 : Sector-wise expenditure under Telangana Budget 2024-25 (in Rs crore)
Sector |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
Budget Provisions |
Agriculture and Allied Activities |
18,825 |
29,164 |
29,834 |
51,463 |
73% |
Rs 15,470 crore has been allocated for debt relief for farmers. |
Welfare of SC, ST, OBC, and Minorities |
11,783 |
33,075 |
10,381 |
23,026 |
122% |
Rs 2,000 crore has been allocated to the CM Dalit Empowerment Programme. |
Social Welfare and Nutrition |
14,837 |
19,416 |
16,229 |
22,085 |
36% |
Rs 7,376 crore has been allocated to Aasara pensions. |
Education, Sports, Arts, and Culture |
17,728 |
18,955 |
19,426 |
21,801 |
12% |
Rs 11,547 crore has been allocated for assistance to local bodies for primary and secondary education. |
Energy |
17,679 |
12,125 |
15,945 |
16,254 |
2% |
Rs 1,825 crore has been allocated to the Gruha Jyoti scheme. |
Irrigation and Flood Control |
8,581 |
11,169 |
27,566 |
12,408 |
-55% |
Rs 1,676 crore has been allocated to the Kaleshwaram Project. |
Health and Family Welfare |
8,330 |
12,378 |
9,441 |
11,800 |
25% |
Rs 696 crore has been allocated to the Aarogyasri Healthcare Trust. |
Urban Development |
4,285 |
6,999 |
4,093 |
10,670 |
161% |
Rs 1,500 crore has been allocated to the Musi Riverfront Development. |
Rural Development |
7,985 |
8,947 |
7,241 |
10,245 |
41% |
Rs 1,773 crore has been allocated to the MGNREGS. |
Police |
8,427 |
9,023 |
9,303 |
8,972 |
-4% |
Rs 4,228 crore has been allocated to district police. |
Transport |
3,061 |
10,060 |
3,967 |
8,911 |
125% |
Rs 3,083 crore has been allocated for the Mahalakshmi scheme. |
% of total expenditure on all sectors |
71% |
69% |
72% |
78% |
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Sources: Annual Financial Statement, Telangana Budget 2024-25; PRS.
Receipts in 2024-25
Inter-state settlement Inter-state settlement refers to the sums owed by one state government to another following the establishment of a new state. According to BE 2023-24, Telangana was expected to receive Rs 17,828 crore as inter-state settlement. But according to RE 2023-24 estimates, no funds have yet been received under this head. |
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Total revenue receipts for 2024-25 are estimated to be Rs 2,21,242 crore, an increase of 31% over the revised estimate of 2023-24. Of this, Rs 1,73,390 crore (78%) will be raised by the state through its own resources, and Rs 47,853 crore (22%) will come from the centre. Resources from the centre will be in the form of state’s share in central taxes (12% of revenue receipts) and grants (10% of revenue receipts).
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Devolution: In 2024-25, state’s share in central taxes is estimated at Rs 26,216 crore, an increase of 10% over the revised estimate of 2023-24.
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Grants from the centre in 2024-25 are estimated at Rs 21,636 crore, an increase of 122% over the revised estimates for 2023-24. In 2023-24, as compared to the budget estimates, grants from centre are estimated to register a shortfall of Rs 31,529 crore.
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State’s own tax revenue: Telangana’s total own tax revenue is estimated to be Rs 1,38,181 crore in 2024-25, an increase of 24% over the revised estimate of 2023-24.
Table 5 : Break-up of the state government’s receipts (in Rs crore)
Items |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 2023-24 to RE 2023-24 |
2024-25 Budgeted |
% change from RE 2023-24 to BE 2024-25 |
State's Own Tax |
1,06,949 |
1,31,029 |
1,11,798 |
-15% |
1,38,181 |
24% |
State's Own Non-Tax |
19,554 |
22,808 |
23,820 |
4% |
35,208 |
48% |
Share in Central Taxes |
19,668 |
21,471 |
23,742 |
11% |
26,216 |
10% |
Grants-in-aid from Centre |
13,179 |
41,259 |
9,730 |
-76% |
21,636 |
122% |
Revenue Receipts |
1,59,350 |
2,16,567 |
1,69,090 |
-22% |
2,21,242 |
31% |
Non-debt Capital Receipts |
629 |
22,888 |
36 |
-100% |
3,560 |
9798% |
Net Receipts |
1,59,979 |
2,39,455 |
1,69,126 |
-29.4% |
2,24,802 |
33% |
BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, Telangana Budget 2024-25; PRS.
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Table 6 : Major sources of state’s own-tax revenue (in Rs crore)
Head |
2022-23 Actuals |
2023-24 Budgeted |
2023-24 Revised |
% change from BE 23-24 to RE 23-24 |
2024-25 Budgeted |
% change from RE 23-24 to BE 24-25 |
State GST |
36,248 |
44,000 |
39,295 |
-11% |
50,763 |
29% |
Sales Tax/ VAT |
29,604 |
39,500 |
29,990 |
-24% |
33,449 |
12% |
State Excise |
18,470 |
19,885 |
20,299 |
2% |
25,618 |
26% |
Stamps Duty and Registration Fees |
14,228 |
18,500 |
14,296 |
-23% |
18,229 |
28% |
Taxes on Vehicles |
6,737 |
7,512 |
7,095 |
-6% |
8,478 |
19% |
Taxes and Duties on Electricity |
886 |
751 |
17 |
-98% |
716 |
4081% |
Land Revenue |
0 |
12 |
0 |
-97% |
11 |
3110% |
Sources: Annual Financial Statement, Revenue Budget, and Telangana Budget 2024-25; PRS
Deficits, Debt, and FRBM Targets for 2024-25
The Telangana Fiscal Responsibility and Budget Management Act, 2005 provides annual targets to progressively reduce the outstanding liabilities, revenue deficit and fiscal deficit of the state government.
Revenue deficit/surplus: It is the difference of revenue expenditure and revenue receipts. A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities. The budget estimates a revenue surplus of Rs 297 crore in 2024-25.
Fiscal deficit: It is the excess of total expenditure over total receipts. This gap is filled by borrowings by the government and leads to an increase in total liabilities. In 2024-25, the fiscal deficit is estimated to be Rs 49,255 crore. For 2024-25, the central government has permitted fiscal deficit of up to 3.5% of GSDP to states, of which 0.5% of GSDP will be available only upon carrying out certain power sector reforms. As per the revised estimates, in 2023-24, the fiscal deficit of the state is expected to be 3.4% of GSDP. Outstanding liabilities: Outstanding liabilities is the accumulation of total borrowings at the end of a financial year, it also includes any liabilities on public account. In 2024-25, the outstanding liabilities are estimated to be 27.38% of GSDP, similar to the revised estimate for 2023-24 (27.45% of GSDP).
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Annexure 1: Comparison of states’ expenditure on key sectors
The graphs below compare Telangana’s expenditure in 2024-25 on six key sectors as a proportion of its total expenditure on all sectors. The average for a sector indicates the average expenditure in that sector by 31 states (including Telangana) as per their budget estimates of 2023-24. [2]
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Education: Telangana has allocated 8.6% of its expenditure on education in 2024-25. This is lower than the average allocation for education by states in 2023-24 (14.7%).
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Health: Telangana has allocated 4.6% of its total expenditure towards health, which is lower than the average allocation for health by states (6.2%).
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Agriculture: Telangana has allocated 20.2% of its total expenditure towards agriculture, which is higher than the average expenditure on agriculture by states (5.9%).
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Rural development: Telangana has allocated 4% of its expenditure on rural development. This is lower than the average allocation for rural development by states (5%).
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Urban development: Telangana has allocated 4.2% of its expenditure towards urban development. This is higher than the average allocation towards urban development by states (3.4%).
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Energy: Telangana has allocated 6.4% of its total expenditure towards energy, which is higher than the average allocation by states (4.7%).
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Note: 2022-23, 2023-24 (BE), 2023-24 (RE), and 2024-25 (BE) figures are for Telangana.
[2] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.
Sources: Annual Financial Statement, Telangana Budget 2024-25; various state budgets; PRS.
Annexure 2: Comparison of 2022-23 Budget Estimates and Actuals
The following tables compare the actuals of 2022-23 with budget estimates for that year.
Table 7 : Overview of Receipts and Expenditure (in Rs crore)
Particular |
2022-23 BE |
2022-23 Actuals |
% change from BE to Actuals |
Net Receipts (1+2) |
1,93,089 |
1,59,979 |
-17% |
1. Revenue Receipts (a+b+c+d) |
1,93,029 |
1,59,350 |
-17% |
a. Own Tax Revenue |
1,08,212 |
1,06,949 |
-1% |
b. Own Non-Tax Revenue |
25,422 |
19,554 |
-23% |
c. Share in central taxes |
18,394 |
19,668 |
7% |
d. Grants-in-aid from the Centre |
41,002 |
13,179 |
-68% |
Of which GST compensation grants |
3,000 |
0 |
-100% |
2. Non-Debt Capital Receipts |
60 |
629 |
948% |
3. Borrowings |
59,672 |
1,26,884 |
113% |
Of which GST compensation loan |
0 |
0 |
0 |
Net Expenditure (4+5+6) |
2,45,257 |
1,92,536 |
-21% |
4. Revenue Expenditure |
1,89,275 |
1,53,407 |
-19% |
5. Capital Outlay |
29,728 |
17,881 |
-40% |
6. Loans and Advances |
26,253 |
21,248 |
-19% |
7. Debt Repayment |
11,702 |
94,810 |
710% |
Revenue Balance |
3,755 |
5,944 |
58% |
Revenue Balance (as % of GSDP) |
0.3% |
0.5% |
61% |
Fiscal Deficit |
52,167 |
32,557 |
-38% |
Fiscal Deficit (as % of GSDP) |
3.9% |
2.5% |
-37% |
Source: Telangana Budget Documents of various years; PRS.
Table 8 : Key Components of State's Own Tax Revenue
Tax Head |
2022-23 BE |
2022-23 Actuals |
% change from BE to Actuals |
State GST |
36,203 |
36,248 |
0% |
Sales Tax/ VAT |
33,000 |
29,604 |
-10% |
State Excise |
17,500 |
18,470 |
6% |
Stamps Duty and Registration Fees |
15,600 |
14,228 |
-9% |
Taxes on Vehicles |
4,953 |
6,737 |
36% |
Taxes and Duties on Electricity |
32 |
886 |
2708% |
Land Revenue |
7 |
0 |
-96% |
Source: Telangana Budget Documents of various years; PRS.
Table 9 : Allocation towards Key Sectors
Sector |
2022-23 BE |
2022-23 Actuals |
% change from BE to Actuals |
Housing |
12,172 |
314 |
-97% |
Roads and Bridges |
7,089 |
2,401 |
-66% |
Welfare of SC, ST, OBC, and Minorities |
31,427 |
11,783 |
-63% |
Transport |
8,016 |
3,061 |
-62% |
Urban Development |
6,672 |
4,285 |
-36% |
Water Supply and Sanitation |
3,448 |
2,222 |
-36% |
Agriculture and Allied Activities |
27,228 |
18,825 |
-31% |
Health and Family Welfare |
10,954 |
8,330 |
-24% |
Social Welfare and Nutrition |
18,602 |
14,837 |
-20% |
Irrigation and Flood Control |
9,444 |
8,581 |
-9% |
Rural Development |
8,557 |
7,985 |
-7% |
Police |
8,764 |
8,427 |
-4% |
Education, Sports, Arts, and Culture |
16,043 |
17,728 |
11% |
Energy |
10,625 |
17,679 |
66% |
Source: Telangana Budget Documents of various years; PRS.
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