The Finance Minister of West Bengal, Dr. Swapan Dasgupta, presented the Budget for the financial year 2026-27 on June 22, 2026.

Budget Highlights

  • The Gross State Domestic Product (GSDP) of West Bengal for 2026-27 (at current prices) is projected to be Rs 21,48,244 crore, amounting to growth of 8% over 2025-26.

  • Expenditure (excluding debt repayment) in 2026-27 is estimated to be Rs 3,84,169 crore, an increase of 23% over the revised estimate of 2025-26.  In addition, debt of Rs 54,607 crore will be repaid by the state.

  • Receipts (excluding borrowings) for 2026-27 are estimated to be Rs 3,21,747 crore, an increase of 31% over the revised estimate of 2025-26. 

  • Revenue deficit in 2026-27 is estimated to be 1% of GSDP (Rs 21,984 crore), lower than the revised estimate for 2025-26 (2.1% of GSDP).  In 2025-26, revenue deficit is expected to be higher than budgeted (1.7% of GSDP). 

  • Fiscal deficit for 2026-27 is targeted at 2.9% of GSDP (Rs 62,421 crore).  In 2025-26, as per the revised estimates, fiscal deficit is expected to be 3.4% of GSDP, lower than the budgeted (3.6% of GSDP).

Policy Highlights

  • Financial assistance to farmers:  In addition to Rs 6,000 per year provided by the central government under PM-KISAN, the state government will provide an extra Rs 3,000 per year to every farmer family.

  • Scholarship for girl students: To reduce dropout rates, unmarried girl students enrolling in undergraduate courses at government or government-aided colleges will receive a one-time financial grant of Rs 50,000.

  • Sangrami Bhata:  The state government will provide an allowance for individuals who faced false and frivolous cases due to their political beliefs.

  • Startup Policy: A new startup policy will be implemented by the state government.  The policy includes an incubation fund of Rs 40 crore and a Rs 60 crore venture capital fund for 2026-27.

  • Profession tax:  The state government will increase the profession tax exemption thresholds for salaried employees from Rs 10,000 to Rs 20,000 per month.  The annual gross income threshold for self-employed persons engaged in professions and trade will be increased from Rs 60,000 to Rs 2.5 lakhs.

West Bengal’s Economy

  • GSDP:  In 2025-26, West Bengal’s GSDP (at constant prices) is estimated to grow by 7.6% over the previous year.  In comparison, India’s GDP is estimated to grow by 7.4% in 2025-26.

  • Sectors:  In 2025-26, agriculture, manufacturing, and services sectors are estimated to contribute 19%, 22%, and 59% of West Bengal’s economy, respectively (at current prices).

  • Per capita GSDP:  In 2025-26, West Bengal’s per capita GSDP (at current prices) is estimated to be Rs 1,98,451, an increase of 9% over 2024-25.  In 2025-26, India’s per capita GDP is estimated to be Rs 2,51,393, an increase of 7% over 2024-25.

Figure 1: Growth in West Bengal’s GSDP at constant prices (2011-12)

Note: These numbers are as per constant prices (2011-12) which implies that the growth rate is adjusted for inflation.
Sources: MoSPI; PRS.

Budget Estimates for 2026-27

  • Total expenditure (excluding debt repayment) in 2026-27 is targeted at Rs 3,84,169 crore.  This is an increase of 23% from the revised estimate of 2025-26.  This expenditure is proposed to be met through receipts (excluding borrowings) of Rs 3,21,747 crore and net borrowings of Rs 50,781 crore.  Total receipts for 2026-27 (other than borrowings) are expected to register an increase of 31% over the revised estimate of 2025-26.

  • The state estimates a revenue deficit of 1% of GSDP (Rs 21,984 crore) in 2026-27, lower than the revised estimate for 2025-26 (2.1% of GSDP).  In 2025-26, revenue deficit is expected to be higher than budgeted.

  • Fiscal deficit for 2026-27 is targeted at 2.9% of GSDP (Rs 62,421 crore), lower than the revised estimate for 2025-26 (3.4% of GSDP).  In 2025-26, fiscal deficit is estimated to be lower than budgeted (3.6% of GSDP).

Table 1: Budget 2026-27 - Key figures (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Total Expenditure

3,07,216

3,89,194

3,56,692

-8%

4,38,775

23%

(-) Repayment of debt

31,465

47,732

43,795

-8%

54,607

25%

Net Expenditure (E)

2,75,752

3,41,462

3,12,897

-8%

3,84,169

23%

Total Receipts

3,04,482

3,79,056

3,48,967

-8%

4,27,135

22%

(-) Borrowings

90,655

1,10,772

1,03,844

-6%

1,05,388

1%

of which central capex loans*

10,305

7,500

8,000

7%

8,810

10%

Net Receipts (R)

2,13,827

2,68,284

2,45,123

-9%

3,21,747

31%

Fiscal Deficit (E-R)

61,924

73,178

67,774

-7%

62,421

-8%

as % of GSDP

3.4%

3.6%

3.4%

 

2.9%

 

Revenue Deficit

39,727

35,315

41,164

17%

21,984

-47%

as % of GSDP

2.2%

1.7%

2.1%

 

1.0%

 

Primary Deficit

16,519

24,400

18,420

-25%

9,387

-49%

as % of GSDP

0.9%

1.2%

0.9%

 

0.4%

 

GSDP

18,12,372

20,31,805

19,90,896

-2%

21,48,244

8%

Note: BE is Budget Estimates; RE is Revised Estimates.  *Central government has been providing 50-year interest-free loans to state governments for capital expenditure since 2020-21.  These loans are excluded from the calculation of the state's borrowing ceiling.
Sources: Annual Financial Statement, West Bengal Budget Documents 2026-27; PRS.

Expenditure in 2026-27

  • Revenue expenditure for 2026-27 is propose d to be Rs 3,42,469 crore, an increase of 20% over the revised estimate of 2025-26.  This includes the expenditure on salaries, pension, interest, grants, and subsidies.

  • Capital outlay for 2026-27 is proposed to be Rs 40,930 crore, an increase of 55% from the revised estimate of 2025-26.  This increase is on account of higher outlay on sectors such as water supply and sanitation and social security and welfare.  Capital outlay indicates the expenditure towards creation of assets.

  • In 2025-26, capital outlay is estimated to be 33% lower than budgeted.  Sectors with relatively higher cutback in capital outlay include water supply and sanitation (82% lower) and welfare of SC, ST, and minorities (64% lower).

Expenditure on Annapurna Bhandar Scheme

The West Bengal government launched the Annapurna Bhandar Scheme from 2026-27.  Under the scheme, monthly cash transfers of Rs 3,000 will be provided to eligible women in the state.  The scheme replaced the earlier Laksmi Bhandar Scheme under which Rs 1,500 to Rs 1,700 per month were provided to women. 

In 2025-26, expenditure on Lakshmi Bhandar scheme was Rs 26,700 crore (10% of revenue receipts).  The expenditure under the Annapurna Scheme in 2026-27 is budgeted to be Rs 36,000 crore, which is 11% of the estimated revenue receipts.

Source: West Bengal Budget Documents 2026-27; PRS.

 

Table 2:  Expenditure budget 2026-27 (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-2026 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Revenue Expenditure

2,53,427

3,01,375

2,86,031

-5%

3,42,469

20%

Capital Outlay

21,621

39,338

26,439

-33%

40,930

55%

Loans given by the state

703

749

428

-43%

769

80%

Net Expenditure

2,75,752

3,41,462

3,12,897

-8%

3,84,169

23%

Sources:  Annual Financial Statement, West Bengal Budget Documents 2026-27; PRS.

Committed expenditure: Committed expenditure of a state typically includes expenditure on payment of salaries, pension, and interest.  A larger proportion of the budget allocated for committed expenditure items limits the state’s flexibility to decide on other expenditure priorities, such as capital outlay.  In 2026-27, West Bengal is estimated to spend Rs 1,62,190 crore on committed expenditure, which is 51% of its estimated revenue receipts.  This comprises spending on salaries (26% of revenue receipts), pension (8%), and interest payments (17%).  In 2024-25, as per actual figures, 65% of revenue receipts were spent on committed expenditure.

Table 3: Committed Expenditure in 2026-27 (in Rs crore)

Committed Expenditure

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

Salaries

67,937

73,330

73,047

-0.4%

82,304

13%

Pension

25,859

25,905

26,064

1%

26,852

3%

Interest payment

45,406

48,778

49,354

1%

53,034

7%

Total

1,39,202

1,48,013

1,48,465

0.3%

1,62,190

9%

Sources: Annual Financial Statement and Budget at a Glance, West Bengal Budget Documents 2026-27; PRS.

Sector-wise expenditure: The sectors listed below account for 68% of the total expenditure on sectors by the state in 2026-27.  A comparison of West Bengal’s expenditure on key sectors with other states is shown in Annexure 1.

Table 4: Sector-wise expenditure under West Bengal Budget 2026-27 (in Rs crore)

Sectors

2024-25 Actuals

2025-26 BE

2025-26 RE

2026-27 BE

% change from 2025-26 RE to 2026-27 BE

Budget Provisions 2026-27 BE

Social Welfare and Nutrition

45,653

47,234

53,696

63,894

19%

  • Rs 36,000 crore has been allocated to Annapurna Bhandar Scheme.
  • Rs 8,151 crore has been allocated to old age pension under Jai Bangla.

Education, Sports, Arts, and Culture

40,835

50,559

36,262

54,798

51%

  • Rs 20,936 crore has been allocated as assistance to non-government secondary schools.
  • Rs 10,699 crore has been allocated as assistance to non-government primary schools.
  • Rs 3,000 crore has been allocated to Samagra Shiksha Abhiyan.

Health and Family Welfare

19,042

21,939

20,835

25,530

23%

  • Urban health services have been allocated Rs 9,025 crore.
  • Rural health services have been allocated Rs 3,164 crore.  
  • Ayushman Bharat Scheme has been allocated Rs 3,100 crore.

Rural Development

10,738

14,227

10,600

24,555

132%

  • Rs 11,000 crore has been allocated for VB G RAM G.

Agriculture and Allied Activities

18,444

23,283

19,823

19,900

0.4%

  • Rs 11,000 crore has been allocated to Pradhan Mantri Krishi Sinchayee Yojana.
  • Rs 4,625 crore has been allocated to Krishak Bandu.

Transport

6,558

9,287

13,460

15,887

18%

  • Rs 9,413 crore has been allocated for capital outlay for roads and bridges.

Water Supply and Sanitation

7,050

13,772

6,053

15,402

154%

  • Rs 8,703 crore has been allocated for capital outlay for water supply and sanitation.

Police

11,214

12,281

11,919

14,278

20%

  • District police have been allocated Rs 9,386 crore.

Housing

7,666

22,810

21,075

13,522

-36%

  • Rs 13,000 crore has been allocated to Pradhan Mantri Awas Yojana-Gramin.

Urban Development

7,970

12,138

11,288

12,068

7%

  • Rs 2,211 crore has been allocated to Pradhan Mantri Awas Yojana-Urban.

% of total expenditure on all sectors

64%

67%

66%

68%

 

 

Sources: Annual Financial Statement, West Bengal Budget Documents 2026-27; PRS.

Receipts in 2026-27

  • Total revenue receipts for 2026-27 are estimated to be Rs 3,20,485 crore, an increase of 31% over the revised estimate of 2025-26.  Of this, Rs 1,38,972 crore (43%) will be raised by the state through its own resources, and Rs 1,81,512 crore (57%) will come from the centre.  Resources from the centre will be in the form of state’s share in central taxes (34% of revenue receipts) and grants (22% of revenue receipts).

  • Devolution:  In 2026-27, the state’s share in central taxes is estimated at Rs 1,10,119 crore, an increase of 3% over the revised estimate of 2025-26.  A muted increase in devolution is owing to a reduction in West Bengal’s share in devolution, as per the recommendations of the 16th Finance Commission (see Page 7).

  • Grants from the centre in 2026-27 are estimated at Rs 71,393 crore, an increase of 224% over the revised estimate for 2025-26.  This is driven by a high increase anticipated in the assistance for centrally sponsored schemes.  In 2026-27, the state government has budgeted to receive Rs 62,793 crore under this head, an increase of 354% over the revised estimate for 2025-26 (Rs 13,821 crore).

  • The grants from centre in 2025-26 is estimated to be 41% lower than budgeted.  This is due to lower estimated receipts for the centrally sponsored schemes such as Jal Jeevan Mission (81% lower), Samagra Shiksha (78% lower), and MGNREGA (72% lower).

  • State’s own tax revenue:  West Bengal’s total own tax revenue is estimated to be Rs 1,30,670 crore in 2026-27, an increase of 17% over the revised estimate of 2025-26.  Own tax revenue as a percentage of GSDP is estimated at 6.1% in 2026-27, higher than the revised estimates for 2025-26 (5.6%).  As per the actual figures for 2024-25, own tax revenue as a percentage of GSDP was 5.4%.

Table 5: Break-up of the state government’s receipts (in Rs crore)

Items

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

State's Own Tax

97,994

1,12,544

1,11,737

-1%

1,30,670

17%

State's Own Non-Tax

3,688

9,360

3,795

-59%

8,303

119%

Share in Central Taxes

96,812

1,06,999

1,07,266

0.2%

1,10,119

3%

Grants-in-aid from Centre

15,205

37,158

22,069

-41%

71,393

224%

Revenue Receipts

2,13,700

2,66,060

2,44,867

-8%

3,20,485

31%

Non-debt Capital Receipts

128

2,224

256

-88%

1,263

393%

Net Receipts

2,13,827

2,68,284

2,45,123

-8.6%

3,21,747

31%

Note: BE is Budget Estimates; RE is Revised Estimates.
Sources: Annual Financial Statement, West Bengal Budget Documents 2026-27; PRS.

  • In 2026-27, State GST is estimated to be the largest source of own tax revenue (47% share).  SGST revenue is estimated to increase by 14% over the revised estimate of 2025-26. 

  • Revenue from state excise in 2026-27 is estimated to be 12% higher than the revised estimate of 2025-26.

  • Revenue from Sales tax/VAT in 2026-27 is expected to be 26% higher than the revised estimate of 2025-26.    

Trends in Own Revenue

A state’s own revenue is categorised as tax and non-tax revenues.  When measured as a percentage of GSDP, it indicates the extent to which a state is able to generate revenue from its own economy.  RBI noted that West Bengal’s own tax revenue in 2024-25 was 5.4% of GSDP, lower than the average own tax revenue of states (6.3% of GSDP).  Similarly, West Bengal’s own non-tax revenue was 0.20% of GSDP in 2024-25, significantly lower than the average own non-tax revenue of states (1% of GSDP).  A study of state finances for the 16th Finance Commission identified some reasons for lower revenue mobilisation in West Bengal.  These include: (i) low growth in the organised sector and (ii) inefficiencies in tax collection.

Sources: State Finances: A study of budgets 2025-26, RBI; Evaluation of state finances of West Bengal, 16th Finance Commission; PRS.

 

Table 6:  Major sources of state’s own-tax revenue (in Rs crore)

Head

2024-25 Actuals

2025-26 Budgeted

2025-26 Revised

% change from 2025-26 BE to 2025-26 RE

2026-27 Budgeted

% change from 2025-26 RE to 2026-27 BE

State GST

45,224

49,772

53,829

8%

61,535

14%

State Excise

19,521

22,550

22,223

-1%

24,922

12%

Sales Tax/ VAT

12,346

13,905

13,021

-6%

16,421

26%

Stamps Duty and Registration Fees

8,511

10,100

9,002

-11%

11,110

23%

Taxes on Vehicles

4,033

5,824

4,549

-22%

5,081

12%

Land Revenue

3,526

5,012

3,861

-23%

4,928

28%

Taxes and Duties on Electricity

3,400

3,501

3,695

6%

4,786

30%

Sources: Annual Financial Statement, Revenue Budget, West Bengal Budget Documents 2026-27; PRS.

Deficits, Debt, and FRBM Targets for 2026-27

The West Bengal Fiscal Responsibility and Budget Management Act, 2010 provides annual targets to progressively reduce the outstanding debt, revenue deficit and fiscal deficit of the state government.

Revenue deficit:  It is the difference of revenue expenditure and revenue receipts.  A revenue deficit implies that the government needs to borrow to finance those expenses which do not increase its assets or reduces its liabilities.  The budget estimates a revenue deficit of Rs 21,984 crore (1% of GSDP) in 2026-27.

Fiscal deficit:  It is the excess of total expenditure over total receipts.  This gap is filled by borrowings by the government and leads to an increase in total liabilities.  In 2026-27, the fiscal deficit is estimated to be 2.9% of GSDP.  The 16th Finance Commission has recommended the annual fiscal deficit limit for states to be 3% of GSDP for the 2026-31 period.  50-year interest free loans for capital expenditure will be excluded to arrive at the annual borrowing ceiling.  As per the revised estimates, in 2025-26, the fiscal deficit of the state is expected to be 3.4% of GSDP.  This is lower than the budget estimate (3.6% of GSDP).  In both 2025-26 and 2026-27, central capex loans are estimated to be 0.4% of GSDP.

Outstanding liabilities:  Outstanding liabilities is the accumulation of total borrowings at the end of a financial year.  It also includes any liabilities on public accounts such as provident funds.  At the end of 2026-27, the outstanding liabilities is estimated to be 38% of GSDP, marginally lower than the revised estimate for 2025-26 (38.3% of GSDP). 

Figure 2: Revenue and Fiscal Deficit (% of GSDP)

Note: RE is Revised Estimates; BE is budget estimates.
Sources: Medium Term Fiscal Policy, West Bengal Budget Documents 2026-27; PRS. 

Figure 3: Outstanding liabilities (as % of GSDP)

Note: BE is budget estimates. RE is Revised Estimates
Sources: Medium Term Fiscal Policy, West Bengal Budget Documents 2026-27; PRS.

Outstanding Government Guarantees: Outstanding liabilities of states do not include a few other liabilities that are contingent in nature, which states may have to honour in certain cases.  State governments guarantee the borrowings of State Public Sector Enterprises (SPSEs) from financial institutions.  At the end of 2025-26, the state’s outstanding guarantee is estimated to be Rs 16,202 crore, which is 1% of GSDP.

Annexure 1:  Comparison of states’ expenditure on key sectors

The graphs below compare West Bengal’s expenditure in 2026-27 on six key sectors as a proportion of its total expenditure on all sectors.  The average for a sector indicates the average expenditure in that sector by 31 states (including West Bengal) as per their budget estimates of 2025-26.[1]

  • Education: West Bengal has allocated 14.3% of its expenditure on education in 2026-27.  This is marginally lower than the average allocation for education by states in 2025-26 (14.5%).

  • Health:  West Bengal has allocated 6.7% of its expenditure on health in 2026-27.  This is higher than the average allocation for health by states in 2025-26 (6.2%).

  • Rural development:  West Bengal has allocated 6.4% of its expenditure on rural development in 2026-27.  This is higher than the average allocation for rural development by states in 2025-26 (4.9%).

  • Agriculture:  West Bengal has allocated 5.2% of its expenditure on agriculture in 2026-27.  This is lower than the average allocation for agriculture by states in 2025-26 (5.7%).

  • Police:  West Bengal has allocated 3.7% of its expenditure on police in 2026-27.  This is lower than the average allocation for police by states in 2025-26 (4%).

  • Roads and bridges:  West Bengal has allocated 3.6% of its expenditure on Roads and bridges in 2026-27.  This is lower than the average allocation for Roads and bridges by states in 2025-26 (4.3%).

Note: 2024-25, 2025-26 (BE), 2025-26 (RE), and 2026-27 (BE) figures are for West Bengal.
Sources: Annual Financial Statement, West Bengal Budget Documents 2026-27; various state budgets; PRS.

Annexure 2:  Recommendations of the 16th Finance Commission for 2026-31

The Report of the 16th Finance Commission (Chair: Dr. Arvind Panagariya) was tabled in Parliament on February 1, 2026.  The recommendations will apply for the five-year period between 2026-27 and 2030-31.  The 16th Commission (FC) has recommended the share of states in the divisible pool of central taxes at 41%.  The share remains unchanged from the 15th Finance Commission award period (2020-26).  Divisible pool is arrived at after excluding cost of collection and cesses and surcharges from the gross tax revenue collected by the central government.  The 16th FC has proposed a revised criteria to determine the share of individual states.  
See here for a PRS summary of the 16th Finance Commission Report.  Based on the recommendations of the 16th FC, West Bengal will have a 7.22% share in the divisible pool of central taxes for the 2026-31 period.

The 16th FC has recommended grants worth Rs 9.47 lakh crore over the five-year period.  These comprise grants for: (i) urban and rural local bodies, and (ii) disaster management.  It has discontinued the following grants recommended by the 15th FC: (i) revenue deficit grants, (ii) sector-specific grants, and (iii) state-specific grants.  Grants recommended for West Bengal over the 2026-31 period include: (i) Rs 22,023 crore for urban local bodies, (ii) Rs 28,203 crore for rural local bodies, and (iii) Rs 6,869 crore as disaster management grants.  In addition, Howrah will be eligible for a special infrastructure grant for development of wastewater management system (up to Rs 5,000 crore).  States will also receive a one-time grant for merger of peri-urban villages into adjoining larger urban local body with population of one lakh or above.

Table 7: Individual share of states in the taxes devolved by the centre (out of 100)

State

14th FC (2015-2020)

15th FC (2021-26)

16th FC (2026-31)

Andhra Pradesh

4.31

4.05

4.22

Arunachal Pradesh

1.37

1.76

1.35

Assam

3.31

3.13

3.26

Bihar

9.67

10.06

9.95

Chhattisgarh

3.08

3.41

3.30

Goa

0.38

0.39

0.37

Gujarat

3.08

3.48

3.76

Haryana

1.08

1.09

1.36

Himachal Pradesh

0.71

0.83

0.91

Jammu and Kashmir

1.85

-

-

Jharkhand

3.14

3.31

3.36

Karnataka

4.71

3.65

4.13

Kerala

2.5

1.93

2.38

Madhya Pradesh

7.55

7.85

7.35

Maharashtra

5.52

6.32

6.44

Manipur

0.62

0.72

0.63

Meghalaya

0.64

0.77

0.63

Mizoram

0.46

0.5

0.56

Nagaland

0.5

0.57

0.48

Odisha

4.64

4.53

4.42

Punjab

1.58

1.81

2.00

Rajasthan

5.5

6.03

5.93

Sikkim

0.37

0.39

0.34

Tamil Nadu

4.02

4.08

4.10

Telangana

2.44

2.1

2.17

Tripura

0.64

0.71

0.64

Uttar Pradesh

17.96

17.94

17.62

Uttarakhand

1.05

1.12

1.14

West Bengal

7.32

7.52

7.22

 

Table 8: State-wise details of grants-in-aid for 2026-31 (in Rs crore)

State

Rural Local Body Grants

Urban Local Body Grants

Disaster Management Grants

Andhra Pradesh

16,627

12,158

6,125

Arunachal Pradesh

1,698

233

616

Assam

14,580

3,249

5,243

Bihar

51,923

9,169

13,615

Chhattisgarh

11,664

4,990

2,481

Goa

174

726

112

Gujarat

18,802

23,764

8,459

Haryana

8,270

7,834

2,922

Himachal Pradesh

3,744

435

2,682

Jharkhand

14,231

6,093

2,806

Karnataka

18,889

18,483

6,419

Kerala

3,308

16,683

1,935

Madhya Pradesh

32,033

16,016

11,697

Maharashtra

32,817

46,803

29,619

Manipur

1,262

609

259

Meghalaya

1,479

377

437

Mizoram

567

377

284

Nagaland

697

667

408

Odisha

18,715

5,078

8,900

Punjab

8,486

7,834

2,477

Rajasthan

31,467

12,680

9,211

Sikkim

218

203

455

Tamil Nadu

16,930

25,069

8,486

Telangana

9,968

11,548

2,774

Tripura

1,176

1,016

356

Uttar Pradesh

83,261

33,543

15,321

Uttarakhand

4,047

2,497

4,954

West Bengal

28,203

22,023

6,869

 

Sources:  Reports of the 14th, 15th, and 16th Finance Commission Reports; PRS.

Table 9:  Taxes devolved to states as per Union Budget 2026-27 (in Rs crore)

State

2024-25 Actuals

2025-26 Revised

2026-27 Budgeted

Andhra Pradesh

51,564

56,374

64,362

Arunachal Pradesh

22,386

24,475

20,665

Assam

39,855

43,572

49,725

Bihar

1,28,151

1,40,105

1,51,832

Chhattisgarh

43,409

47,459

50,427

Goa

4,918

5,377

5,571

Gujarat

44,314

48,448

57,311

Haryana

13,926

15,225

20,772

Himachal Pradesh

10,575

11,562

13,950

Jharkhand

42,135

46,066

51,236

Karnataka

46,467

50,802

63,050

Kerala

24,527

26,815

36,355

Madhya Pradesh

1,00,019

1,09,348

1,12,134

Maharashtra

80,486

87,994

98,306

Manipur

9,123

9,974

9,554

Meghalaya

9,773

10,684

9,631

Mizoram

6,371

6,965

8,608

Nagaland

7,250

7,926

7,341

Odisha

57,692

63,074

67,460

Punjab

23,023

25,171

30,464

Rajasthan

76,779

83,940

90,446

Sikkim

4,944

5,405

5,113

Tamil Nadu

51,971

56,819

62,531

Telangana

26,782

29,280

33,181

Tripura

9,021

9,862

9,783

Uttar Pradesh

2,28,565

2,49,885

2,68,911

Uttarakhand

14,245

15,573

17,415

West Bengal

95,852

1,04,793

1,10,119

Total

12,74,121

13,92,971

15,26,255

Note: Actuals for 2024-25 and Revised Estimates for 2025-26 have been reported in the Union Budget after adjusting for excess or less devolution in previous years.
Sources: Union Budget Documents 2026-27; PRS.

Annexure 3:  Comparison of 2024-25 Budget Estimates and Actuals

The following tables compare the actuals of 2024-25 with budget estimates for that year.

Table 10: Overview of Receipts and Expenditure (in Rs crore)

Particular

2024-25 BE

2024-25 Actuals

% change from BE to Actuals

Net Receipts (1+2)

2,36,438

2,13,827

-11%

1. Revenue Receipts (a+b+c+d)

2,36,250

2,13,700

-10%

a. Own Tax Revenue

1,02,349

97,994

-4%

b. Own Non-Tax Revenue

6,317

3,688

-42%

c. Share in central taxes

92,900

96,812

4%

d. Grants-in-aid from the Centre

34,684

15,205

-56%

2. Non-Debt Capital Receipts

187

128

-32%

3. Borrowings

1,21,689

90,655

-26%

      Of which central capex loans

6,220

10,305

66%

Net Expenditure (4+5+6)

3,04,689

2,75,752

-9%

4. Revenue Expenditure

2,68,203

2,53,427

-6%

5. Capital Outlay

35,866

21,621

-40%

6. Loans and Advances

620

703

13%

7. Debt Repayment

61,427

31,465

-49%

Revenue Deficit

31,953

39,727

24%

Revenue Deficit (as % of GSDP)

1.7%

2.2%

-

Fiscal Deficit

68,252

61,924

-9%

Fiscal Deficit (as % of GSDP)

3.6%

3.4%

-

Source: West Bengal Budget Documents of various years; PRS.

Table 11: Key Components of State's Own Tax Revenue

Tax Source/Head

2024-25 BE

2024-25 Actuals

% change from BE to Actuals

State Excise

21,846

19,521

-11%

Sales Tax/ VAT

13,228

12,346

-7%

State GST

47,337

45,224

-4%

Taxes on Vehicles

4,093

4,033

-1%

Land Revenue

3,470

3,526

2%

Taxes and Duties on Electricity

3,286

3,400

3%

Stamps Duty and Registration Fees

7,300

8,511

17%

Source: West Bengal Budget Documents of various years; PRS.

Table 12: Allocation towards Key Sectors

Sector

2024-25 BE

2024-25 Actuals

% change from BE to Actuals

Irrigation and Flood Control

5,657

3,171

-44%

Rural Development

18,892

10,738

-43%

Urban Development

12,198

7,970

-35%

Welfare of SC, ST, OBC, and Minorities

7,809

5,418

-31%

Agriculture and Allied Activities

22,620

18,444

-18%

Education, Sports, Arts, and Culture

47,470

40,835

-14%

Transport

7,437

6,558

-12%

of which Roads and Bridges

5,714

5,368

-6%

Health and Family Welfare

20,053

19,042

-5%

Social Welfare and Nutrition

45,007

45,653

1%

Police

10,984

11,214

2%

Housing

7,333

7,666

5%

Water Supply and Sanitation

5,052

7,050

40%

Energy

3,765

5,413

44%

Source: West Bengal Budget Documents of various years; PRS.


[1] The 31 states include the Union Territories of Delhi, Jammu and Kashmir, and Puducherry.

 

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