A CAG report reveals that the State’s spending across sectors has been below the budgeted amount in the last few years
On May 26, the government of Uttar Pradesh presented its Budget for financial year 2022-23. Projecting a total expenditure of ₹5,82,956 crore (excluding debt repayment), th...
The oblique tax paradigm in India modified with the implementation of the Items and Companies Tax (GST) in July 2017. The underlying compass of taxation modified, too, as GST is collected on the place of provide of products/companies as in comparison with the sooner regime the place tax was collecte...
In his final remarks before the Constituent Assembly on November 25, 1949, BR Ambedkar said, “The Constitution can provide only the organs of State such as the legislature, the executive and the judiciary. The factors on which the working of those organs of the State depends are the people and...
The unfolding political crisis in Maharashtra has thrown the spotlight on the anti-defection law, and the roles of the Deputy Speaker and the Governor.
On Wednesday (June 22), the ruling Shiv Sena called a meeting of all its MLAs in Mumbai. Some of its legislators have aligned...
There is never a dull moment in our politics. A week ago in Maharashtra, the only blip on the radar was the Shiv Sena's candidate Sanjay Pawar losing and the Bharatiya Janta Party's Dhananjay Mahadik winning the Rajya Sabha elections. After the victory, media reports quoted&nb...