Briefing by the representatives of the Ministry of Chemicals and Fertilizers, Department of Pharmaceuticals on the subject Self-reliance in manufacturing of Medical Device Industry.

Briefing by the representatives of the Ministry of Chemicals and Fertilizers, Department of Chemicals and Petrochemicals on the subject ‘Safe Handling of Hazardous Chemicals in Industrial Establishments and Prevention of Pollution associated with it’.

Briefing by the representatives of: (i) the Ministry of Corporate Affairs; and (ii) the Investor Education and Protection Fund Authority (IEPFA) on the subject “Performance Review of Investor Education and Protection Fund Authority (IEPFA)”.

Oral evidence of the representatives of Ministry of Mines and BGML on the subject ‘Status of Bharat Gold Mines Limited and the Future of India’s Gold Mining Assets’

To hear the views of Domain Experts on the Subject "Impact of Artificial Intelligence (AI) on Education and Strategies to Maximize Employability of Students".

The agenda will be intimated in due course.

Oral evidence of the representatives of the following Ministries/ Departments on ‘Implementation of Reservation Policy for Divyangjan’: (i) Ministry of Social Justice and Empowerment (Department of Empowerment of Persons with Disabilities); (ii) Ministry of Personnel, Public Grievances and Pensions (Department of Personnel and Training); (iii) Ministry of Ports, Shipping and Waterways; and (iv) Ministry of Petroleum and Natural Gas.

Evidence by the representatives of Aircraft Accident Investigation Bureau (AAIB) and Bureau of Civil Aviation Security (BCAS) in connection with the examination of the subject ‘Review of Performance of Civil Aviation Sector CPSUs.’

To consider Memorandum No.1 regarding selection of subjects for examination by the Committee during the year 2026-27.

(i) Consideration and Selection of subjects for examination by the Committee during the tenure 2026-27; and (ii) To hear the views of the State Governments of Uttar Pradesh, Rajasthan, Tamil Nadu and Keralam on the subject “Crime against Children”.

Discussions with the representatives of Air India Limited (Air India) and InterGlobe Aviation Ltd (Indigo) in connection with the examination of the subject ‘Review of Performance of Civil Aviation Sector CPSUs.’

Briefing by the representatives of the Ministry of Railways (Railway Board) on the subject “Progress of Railway Projects : New Rail Lines, Doubling, ROBs/RUBs, Station Upgradation, New production units and workshops”.

to identify subjects for detailed examination by the Committee and to decide its future course of action.

Further evidence of the representatives of the Ministry of Education (Department of Higher Education) on the subject “Challenges in the functioning of newly established Central Universities in the Country”.

Briefing by the Representatives of the Ministry of Jal Shakti – Department of Water Resources, River Development & Ganga Rejuvenation and Central Water Commission (CWC) on the following subject: “An overview of the functioning of the Ministry of Jal Shakti, Department of Water Resources, River Development and Ganga Rejuvenation in reference to Comprehensive Examination of the Projects Appraisal Framework and Accountability Mechanisms of the Central Water Commission (CWC), with particular reference to the (i) Pradhan Mantri Krishi Sinchayee Yojana (PMKSY) for irrigation; and (ii) flood control measures".

Interaction with the eminent Economists on the above-mentioned Bills.

Briefing by representatives of the Ministry of Power and REC Limited on the subject ‘Strengthening of the Electricity Distribution Sector - Revamped Distribution Sector Scheme with special focus on Aggregate Technical and Commercial (AT&C) Losses and Smart Metering’.

Briefing by the representatives of the Ministry of Rural Development (Department of Rural Development), Ministry of Finance (Department of Financial Services) and State Bank of India on the subject “Role of Banks in Rural Development”

Consideration of Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the term 2026-27.

Briefing by the representatives of the Ministry of Rural Development (Department of Rural Development), Ministry of Finance (Department of Financial Services) and State Bank of India on the subject “Role of Banks in Rural Development”