
Assembly Sessions and Sittings
The 18th Uttar Pradesh Legislative Assembly was constituted in May, 2022.
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Questions
Starred Questions
Session Name |
Admitted |
Answered Orally |
Pending Answers |
Lapsed |
First Session |
446 |
71 |
0 |
374 |
Second Session |
606 |
61 |
7 |
538 |
Unstarred Questions
Session Name |
Admitted |
Pending Answers |
Lapsed |
First Session |
1714 |
8 |
1122 |
Second Session |
2575 |
7 |
2001 |
Short Notice Questions
Session Name |
Admitted |
Answered Orally |
Pending Answers |
Lapsed |
First Session |
3 |
1 |
0 |
1 |
Second Session |
1 |
1 |
0 |
0 |
Calling Attention Motions (Rule 51)
Session |
Notices Received |
Notices Taken up in the House |
First Session |
753 |
29 |
Second Session |
463 |
15 |
Adjournment Motion (Rule 56)
Session |
Notices Received |
Notices Sent to Government |
Notices Rejected |
First Session |
36 |
4 |
3 |
Second Session |
60 |
2 |
0 |
Matters of Public Importance (Rule 301)
Session |
Notices Received |
Notices Admitted |
Notices Rejected |
First Session |
489 |
248 |
241 |
Second Session |
327 |
112 |
215 |
Legislation
Session |
Bills Introduced |
Bills Passed |
First Session |
6 |
6 |
Second Session |
5 |
5 |
Third Session |
6 |
6 |
Note: To access copies of Bills introduced and passed, see here. Details of questions and discussions are only available for the first two sessions.
Sources
Session Resumes and statistical statements of the Uttar Pradesh Legislative Assembly, available at https://uplegisassembly.gov.in/Karyawahi/Proceeding_Synopsis_en.aspx#/proceeding.