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Assembly Sessions and Sittings
|
Questions
Session |
Starred Questions |
Un-starred Questions |
Starred |
Un-starred accepted |
Orally |
Converted into un-starred questions |
1st Session (2019) |
- |
- |
- |
- |
- |
- |
2nd Session (2019) |
391 |
336 |
368 |
323 |
13 |
293 |
3rd Session (2019) |
2304 |
2058 |
2152 |
1939 |
51 |
1776 |
4th Session (2019) |
1093 |
1032 |
1014 |
972 |
16 |
888 |
5th Session (2020) |
2749 |
2679 |
538 |
516 |
- |
438 |
6th Session (2020) |
- |
- |
- |
- |
- |
- |
7th Session (2020) |
391 |
359 |
375 |
339 |
- |
300 |
8th Session (2021) |
3461 |
3239 |
3194 |
3022 |
97 |
2737 |
9th Session (2021) |
618 |
566 |
584 |
542 |
3 |
482 |
10th Session (2021) |
825 |
753 |
794 |
705 |
14 |
669 |
11th Session (2022) |
2258 |
2260 |
2189 |
2130 |
53 |
1442 |
12th Session (2022) |
765 |
751 |
720 |
710 |
2 |
594 |
13th Session (2022) |
858 |
774 |
804 |
728 |
19 |
679 |
14th Session (2023) |
1849 |
1855 |
1756 |
1761 |
52 |
1455 |
15th Session (2023) |
841 |
801 |
796 |
747 |
5 |
670 |
Calling Attention Motions
Session |
Notification received |
Discussed or tabled in the house |
Converted to Zero hour |
1st Session (2019) |
- |
- |
- |
2nd Session (2019) |
280 |
29 + (5 combined) |
17 |
3rd Session (2019) |
937 |
76 + (24 combined) |
70 |
4th Session (2019) |
587 |
24 + (5 combined) |
23 |
5th Session (2020) |
177 |
- |
- |
6th Session (2020) |
- |
- |
- |
7th Session (2020) |
155 |
- |
2 |
8th Session (2021) |
1043 |
31 + (11 combined) |
27 |
9th Session (2021) |
370 |
2 |
5 |
10th Session (2021) |
488 |
31 + (13 combined) |
17 |
11th Session (2022) |
692 |
14 + (10 combined) |
11 |
12th Session (2022) |
406 |
6 + (2 combined) |
3 |
13th Session (2022) |
457 |
6 + (2 combined) |
3 |
14th Session (2023) |
877 |
55 + (12 combined) |
5 |
15th Session (2023) |
369 |
8 + (1 combined) |
3 |
Discussion on Public Importance (Rule-139)
Session Name |
Notification received |
Accepted |
Discussed |
Pending/Lapsed |
1st Session (2019) |
- |
- |
- |
- |
2nd Session (2019) |
4 |
1+ (3 combined) |
- |
- |
3rd Session (2019) |
10 |
1 |
- |
9 |
4th Session (2019) |
7 |
- |
- |
7 |
5th Session (2020) |
1 |
- |
- |
- |
6th Session (2020) |
- |
- |
- |
- |
7th Session (2020) |
5 |
- |
- |
- |
8th Session (2021) |
- |
- |
- |
- |
9th Session (2021) |
10 |
- |
- |
- |
10th Session (2021) |
6 |
- |
- |
6 |
11th Session (2022) |
2 |
1 |
1 |
- |
12th Session (2022) |
4 |
- |
- |
4 |
13th Session (2022) |
5 |
- |
- |
5 |
14th Session (2023) |
1 |
- |
- |
1 |
15th Session (2023) |
2 |
- |
- |
2 |
Details of Half an Hour Discussions (Rule-52)
Session Name |
Notification received |
Accepted |
Rejected |
Discussed |
Pending |
1st Session (2019) |
- |
- |
- |
- |
- |
2nd Session (2019) |
- |
- |
- |
- |
- |
3rd Session (2019) |
8 |
4 |
2 |
2 |
2 |
4th Session (2019) |
- |
- |
- |
- |
- |
5th Session (2020) |
- |
- |
- |
- |
- |
6th Session (2020) |
- |
- |
- |
- |
- |
7th Session (2020) |
- |
- |
- |
- |
- |
8th Session (2021) |
13 |
13 |
- |
- |
- |
9th Session (2021) |
- |
- |
- |
- |
- |
10th Session (2021) |
- |
- |
- |
- |
- |
11th Session (2022) |
2 |
1 |
1 |
0 |
0 |
12th Session (2022) |
- |
- |
- |
- |
- |
13th Session (2022) |
- |
- |
- |
- |
- |
14th Session (2023) |
- |
- |
- |
- |
- |
15th Session (2023) |
- |
- |
- |
- |
- |
Legislation
Session Name |
Bills introduced |
Bills Passed |
Referred to committee |
1st Session (2019) |
2 |
2 |
- |
2nd Session (2019) |
6 |
6 |
- |
3rd Session (2019) |
18 |
17 |
1 |
4th Session (2019) |
16 |
17 |
- |
5th Session (2020) |
- |
- |
- |
6th Session (2020) |
- |
- |
- |
7th Session (2020) |
8 |
8 |
- |
8th Session (2021) |
22 |
21 |
- |
9th Session (2021) |
7 |
7 |
- |
10th Session (2021) |
7 |
7 |
- |
11th Session (2022) |
5 |
5 |
- |
12th Session (2022) |
14 |
14 |
- |
13th Session (2022) |
11 |
11 |
- |
14th Session (2023) |
6 |
6 |
- |
15th Session (2023) |
7 |
7 |
- |
Note: Including Finance and Appropriation Bills. To access copies of Bills introduced and passed, see here.
Source : Madhya Pradesh Vidhan Sabha website