New Bills Introduced: 7
| Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
|---|---|---|---|---|---|
| The Insolvency and Bankruptcy Code, 2015 | Lok Sabha | March 03, 2026 | Yes | March 03, 2026 | March 03, 2026 |
| The Sugar Cess (Amendment) Bill, 2015 | Lok Sabha | December 11, 2015 | No | December 15, 2015 | March 03, 2026 |
| The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015 | Lok Sabha | December 07, 2015 | No | December 16, 2015 | December 23, 2015 |
| The Payment of Bonus (Amendment) Bill, 2015 | Lok Sabha | December 07, 2015 | No | December 22, 2015 | December 23, 2015 |
| The Industries (Development and Regulation) Amendment Bill, 2015 | Lok Sabha | December 07, 2015 | No | December 10, 2015 | April 28, 2016 |
| The Atomic Energy (Amendment) Bill, 2015 | Lok Sabha | December 07, 2015 | No | December 14, 2015 | December 23, 2015 |
| The Arbitration and Conciliation (Amendment) Bill, 2015 | Lok Sabha | December 03, 2015 | No | December 17, 2015 | December 23, 2015 |
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2014 | August 04, 2015 | 02:43:00 | 14 | December 17, 2015 | 00:12:00 | 1 | 02:55:00 | Passed by Both Houses |
| The Carriage by Air (Amendment) Bill, 2015 | December 02, 2015 | 01:13:00 | 11 | 01:13:00 | Passed by LS | |||
| The Insolvency and Bankruptcy Code, 2015 | December 22, 2015 | 01:14:00 | 3 | 01:14:00 | ||||
| The Payment of Bonus (Amendment) Bill, 2015 | December 22, 2015 | 01:42:00 | 16 | 01:42:00 | ||||
| The Juvenile Justice (Care and Protection of Children) Bill, 2014 | May 07, 2015 | 03:43:00 | 21 | December 22, 2015 | 05:03:00 | 27 | 08:46:00 | |
| The Arbitration and Conciliation (Amendment) Bill, 2015 | December 17, 2015 | 03:45:00 | 20 | December 23, 2015 | 00:05:00 | 03:50:00 | ||
| The National Waterways Bill, 2015 | December 21, 2015 | 03:54:00 | 43 | 03:54:00 | ||||
| The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015 | December 16, 2015 | 03:26:00 | 17 | December 23, 2015 | 00:05:00 | 03:31:00 | ||
| The Industries (Development and Regulation) Amendment Bill, 2015 | December 10, 2015 | 00:58:00 | 7 | 00:58:00 | ||||
| The Atomic Energy (Amendment) Bill, 2015 | December 14, 2015 | 02:36:00 | 15 | December 23, 2015 | 00:05:00 | 02:41:00 | ||
| The Sugar Cess (Amendment) Bill, 2015 | December 15, 2015 | 01:06:00 | 8 | 01:06:00 | ||||
| The Bureau of Indian Standards Bill, 2015 | December 03, 2015 | 03:40:00 | 21 | 03:40:00 | ||||
| The Negotiable Instruments (Amendment) Second Ordinance, 2015 | December 09, 2015 | 01:04:00 | 12 | 01:04:00 | ||||
| The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015 | December 07, 2015 | 03:01:00 | 15 | 03:01:00 | ||||
| The Negotiable Instruments (Amendment) Bill, 2015 | December 11, 2015 | 01:04:00 | 6 | December 07, 2015 | 00:03:00 | 01:07:00 | Passed by LS in Monsoon Session, 2015 |