Plan vs. Performance
Winter Session: November 18 – December 13, 2019
This note lists the legislative business planned by Parliament and compares it with the actual performance during Winter Session 2019.
Plan | Actual | |
No. of Sittings (Lok Sabha) | 20 | 20 |
No. of Sittings (Rajya Sabha) | 20 | 20 |
No. of Bills for passage | ||
- Finance and Appropriation Bills - Other Bills |
0 39 |
0 14 |
No. of Bills for introduction | ||
- Finance and Appropriation Bills - Other Bills |
0 27 |
0 17 |
No. of Bills for withdrawal | 7 | 5 |
Both Houses of Parliament sat late on several days. Bills such as the Citizenship (Amendment) Bill, 2019, and the Taxation Laws (Amendment) Bill, 2019 were passed after more than seven hours of discussion. Both Houses discussed issues related to air pollution. Rajya Sabha also discussed the state of the economy. Lok Sabha discussed and passed the first supplementary demand for grants. 17 legislative Bills were introduced and 14 were passed excluding an Appropriation Bill to approve the supplementary demands for grants. Lok Sabha worked 111% and Rajya Sabha worked 92% more than the scheduled time. Bills listed for consideration and passage |
|||||
Short Title |
Lok Sabha |
Rajya Sabha |
Finance |
||
Introduced on 5 Aug 2019 Passed on 20 Nov 2019 |
Passed on 28 Nov 2019 |
|
Health and Education |
||
Passed on 26 Nov 2019 |
Introduced on 30 Jul 2019 Passed on 6 Aug 2019 |
|
The National Commission for Indian System of Medicine Bill, 2019 |
|
Introduced on 7 Jan 2019 |
|
Introduced on 7 Jan 2019 |
|
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019 |
|
Introduced on 13 Feb 2019 |
Security / Law / Strategic Affairs / Social Justice |
||
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
|
Introduced on 9 Jan 2019 |
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019 |
|
Introduced on 9 Jan 2019 Passed on 12 Dec 2019 |
Introduced on 19 Jul 2019 Passed on 5 Aug 2019 |
Passed on 26 Nov 2019 |
|
Health |
||
Introduced on 15 Jul 2019 Passed on 5 Aug 2019 |
|
|
Culture |
||
The Jallianwala Bagh National Memorial (Amendment) Bill, 2019 |
Introduced on 8 Jul 2019 Passed on 2 Aug 2019 |
Passed on 19 Nov 2019 |
Water Resources |
|
|
Introduced on 29 Jul 2019 Passed on 2 Aug 2019 |
|
|
Introduced on 25 Jul 2019 Passed on 31 Jul 2019 |
|
Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Bills listed for introduction, consideration and passage
Short Title |
Lok Sabha |
Rajya Sabha |
|
||
Finance / Corporate Affairs |
|
||||
The Taxation Laws (Amendment) Bill, 2019 – To replace an Ordinance |
Introduced on 25 Nov 2019 Passed on 2 Dec 2019 |
Passed on 5 Dec 2019 |
|
||
The Multi State Cooperative Societies (Amendment) Bill,2019 |
|
|
|
||
The Companies (Second Amendment) Bill, 2019 |
|
|
|
||
The Competition (Amendment) Bill, 2019 |
|
|
|
||
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2019 |
Introduced on 12 Dec 2019 |
|
|
||
The International Financial Services Centres Authority Bill, 2019 |
Introduced on 25 Nov 2019 Passed on 11 Dec 2019 |
Passed on 12 Dec 2019 |
|||
Labour / Industry |
|
||||
Introduced on 28 Nov 2019 |
|
||||
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2019 |
|
|
|||
Home Affairs / Security / Law / Strategic Affairs / Social Justice |
|
||||
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
|
|
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The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2019 |
|
|
|||
The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019 |
Introduced on 11 Dec 2019 |
|
|||
Introduced on 29 Nov 2019 Passed on 9 Dec 2019 |
Passed on 10 Dec 2019 |
||||
The National Police University Bill, 2019 |
|
|
|||
Introduced on 9 Dec 2019 Passed on 9 Dec 2019 |
Passed on 11 Dec 2019 |
||||
Introduced on 9 Dec 2019 |
|
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The Disaster Management (Amendment) Bill, 2019 |
|
|
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Electronics and Information Technology |
|
|
|||
Introduced on 11 Dec 2019 |
|
||||
Health and Education |
|
||||
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Sale, Distribution, Storage and Advertisement) Bill, 2019 – To replace an Ordinance |
Introduced on 22 Nov 2019 Passed on 27 Nov 2019 |
Passed on 2 Dec 2019 |
|||
The Medical Termination of Pregnancy (Amendment) Bill, 2019 |
|
|
|||
The Healthcare Service Personnel and Clinical Establishments (Prohibition of violence and damage to property) Bill, 2019 |
|
|
|||
The Assisted Reproductive Technology (Regulation) Bill, 2019 |
|
|
|||
Introduced on 11 Dec 2019 Passed on 12 Dec 2019 |
|
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Agriculture |
|
||||
The Pesticides Management Bill, 2019 |
|
|
|||
Civil Aviation / Shipping / Transport |
|
||||
The Aircraft (Amendment) Bill, 2019 |
|
|
|||
Introduced on 25 Nov 2019 Passed on 3 Dec 2019 |
Passed on 9 Dec 2019 |
||||
Mines |
|
||||
The Mines and Minerals (Development and Regulation) Amendment Bill, 2019 |
|
|
|||
Water Resources |
|
||||
The National River Ganga (Rejuvenation, Protection and Management) Bill, 2019 |
|
|
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Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Bills listed for withdrawal
Short Title |
Withdrawn on |
Remarks |
Finance |
||
The Jammu and Kashmir Reservation (Second Amendment) Bill, 2019 |
27 Nov 2019 |
|
The International Financial Services Centres Authority Bill, 2019 |
25 Nov 2019 |
Replaced by a new Bill |
Agriculture |
||
|
|
|
Health |
||
The Indian Medical Council (Amendment) Bill, 1987 |
19 Nov 2019 |
|
The National Commission for Human Resources for Health Bill, 2011 |
19 Nov 2019 |
|
19 Nov 2019 |
|
|
|
|
Note: Blank cell indicates that the Bill was not passed by that House.
Bills not listed for introduction but introduced and passed
Short Title |
Lok Sabha |
Rajya Sabha |
|
Home Affairs |
|||
The Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019 |
Introduced on 9 Dec 2019 Passed on 10 Dec 2019 |
Passed on 12 Dec 2019 |
|
Introduced on 25 Nov 2019 Passed on 27 Nov 2019 |
Passed on 3 Dec 2019 |
|
|
Introduced on 26 Nov 2019 Passed on 28 Nov 2019 |
Passed on 4 Dec 2019 |
|
|
The Appropriation (No. 3) Bill, 2019 |
Introduced on 4 Dec 2019 Passed on 4 Dec 2019 |
Passed on 12 Dec 2019 |
|
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019 |
Introduced on 26 Nov 2019 Passed on 27 Nov 2019 |
Passed on 3 Dec 2019 |
|
Bills not listed for introduction but introduced and pending
Short Title |
Lok Sabha |
Rajya Sabha |
|
Home Affairs |
|||
Introduced on 11 Dec 2019 |
|
|
Note: Blank cell indicates that the Bill was not passed by that House.
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