| 1 | June 28 | Health | Government
| India’s Cumulative COVID-19 Vaccination Coverage | |
| 2 | June 28 | Health | Government
| SARS-CoV-2 (COVID-19) Testing: Status Update | |
| 3 | May 19 | Health | Citizens
| Advisory for COVID-19 Home Testing using Rapid Antigen Tests (RATs) | |
| 4 | May 12 | Health | Citizens
| List of COVID-19 Home Test kits approved by ICMR | |
| 5 | April 22 | Health | Citizens
| List of Rapid Antigen Test Kits for COVID-19, validated by ICMR | |
| 6 | March 21 | Health | Citizens
| Guidelines for Covid-19 Vaccination of Children Between 12-14 Years of Age | |
| 7 | February 28 | International Travel | Citizens
| List of Countries/Regions in respect of which primary vaccination schedule completion certificate is allowed to be uploaded | |
| 8 | February 17 | Health | Citizens
| Performance evaluation of commercial kits for real time PCR for COVID-19 by ICMR identified validation centres | |
| 9 | February 10 | International Travel | Citizens
| Guidelines for International arrivals | |
| 10 | January 29 | Health | Citizens
| ICMR Approved real time PCR (RT-PCR) assays for detection of Omicron variant of SARS-COV-2 | |
| 11 | January 20 | Health | Citizens
| Revised Comprehensive Guidelines for Management of COVID-19 in Children and Adolescents (below 18 years) | |
| 12 | January 20 | International Travel | Citizens
| Revised Guidelines for International Arrivals dated 20th January 2022 | |
| 13 | January 17 | Health | Citizens
| Clinical Guidance for Management of Adult Covid-19 Patients | |
| 14 | January 14 | Health | Citizens
| Clinical Guidance for Management of Adult COVID-19 Patients | |
| 15 | January 12 | Health | Citizens
| Guidelines for Home Isolation of Mild / Asymptomatic COVID-19 Cases | |
| 16 | January 10 | Health | Government
| Advisory on Purposive Testing Strategy for COVID-19 in India (Version VII, dated 10th January 2022) | |
| 17 | January 9 | Health | Citizens
| Revised Discharge Policy for COVID-19 | |
| 18 | January 9 | Health | Citizens
| Revised Advisory for managing Health Care Workers (HCWs) working in COVID and NonCOVID areas of the Health Care Facilities | |
| 19 | January 7 | International Travel | Citizens
| List of Countries to be referred to in context of 'Guidelines for international arrivals' | |
| 20 | January 7 | International Travel | Citizens
| Algorithm: Guidelines for International Arrivals | |
| 21 | January 7 | International Travel | Citizens
| Revised Guidelines for International Arrivals | |
| 22 | January 5 | Health | Citizens
| Revised guidelines for Home Isolation of mild /asymptomatic COVID-19 cases | |
| 23 | December 27 | Health | Citizens
| Guidelines for COVID-19 vaccination of children between 15-18 years and precaution dose to HCWs, FLWs & 60+ | |
| 24 | December 24 | Health | Citizens
| COVID Management Guidance for Adults | |
| 25 | November 30 | Health | Citizens
| FAQs on SARS-CoV-2 Variant-Omicron | |
| 26 | November 28 | International Travel | Citizens
| Guidelines for International Arrivals | |
| 27 | November 26 | International Travel | Citizens
| List of Countries to be referred to in context of 'Guidelines for international arrivals' | |
| 28 | November 24 | Health | Citizens
| Guideline for the Provision of FP services during and post COVID-19 Pandemic | |
| 29 | November 11 | International Travel | Citizens
| Guidelines for International Arrivals updated | |
| 30 | November 1 | Health | Government
| Guidelines on Managing Mental Illness in Hospital Settings during COVID-19 | |
| 31 | October 21 | Health | Citizens
| National Comprehensive Guidelines for Management of Post-COVID Sequelae | |
| 32 | October 20 | International Travel | Citizens
| Revised guidelines for international arrivals | |
| 33 | October 20 | International Travel | Citizens
| Flow Chart on algorithm for international arrivals | |
| 34 | October 5 | Health | Citizens
| Guidelines on operationalization of maternal health services during Covid-19 pandemic | |
| 35 | September 29 | Health | Government
| National Guidelines for Safe Dental Practice During Covid-19 pandemic | |
| 36 | August 25 | Travel and Movement | Citizens
| Revised Guidelines for domestic travel | |
| 37 | July 28 | Health | Government
| COVID-19 Pandemic and Tobacco Use in India | |
| 38 | July 2 | Health | Government
| Operational Guidance for COVID-19 Vaccination of Pregnant Women | |
| 39 | June 18 | Health | Citizens
| Guidelines for Management of COVID-19 in Children | |
| 40 | June 16 | Health | Citizens
| Guidelines on Operationalization of COVID Care Services for Children & Adolescents | |
| 41 | June 14 | Taxation | Citizens
| GST rates on various COVID-19 related items such as medicines and equipment reduced till September 30, 2021 | |
| 42 | June 14 | Trade and Commerce | Citizens
| Export of Remdesivir injections and its APIs allowed in a restricted manner | |
| 43 | June 8 | Financial System | Citizens
| Contractual/ outsourced staff working in central government departments to be considered 'on duty' during state lockdowns in April-June 2021 | |
| 44 | June 8 | Health | Miscellaneous
| Revised Guidelines for implementation of National COVID Vaccination Program | |
| 45 | June 7 | Health | Citizens
| Advisory for Rational use of Remdesivir for COVID-19 Treatment | |
| 46 | June 7 | International Travel | Citizens
| SOP for Administration of Second Dose of Covishield Vaccine Prior to Prescribed Time Interval to Travel Abroad for specific purposes | |
| 47 | June 1 | Health | Citizens
| Clinical Guidance on Diagnosis and Management of Diabetes at COVID-19 Patient Management Facility | |
| 48 | June 1 | Taxation | Businesses
| Various relaxations provided for GST compliances extended, including waiver of late fee and reduced interest rates for delayed payment | |
| 49 | June 1 | Trade and Commerce | Citizens
| Export of Amphotericin B injections restricted | |
| 50 | May 31 | Taxation | Citizens
| Amphotericin B exempted from the levy of IGST, customs duty, and health cess till August 31, 2021 | |
| 51 | May 31 | Taxation | Citizens
| COVID-19 relief supplies imported on payment basis (for free distribution) also exempted from IGST till August 31, 2021 | |
| 52 | May 31 | Taxation | Citizens
| IGST exemption on free import of COVID-19 relief supplies (for free distribution) extended till August 31, 2021 | |
| 53 | May 29 | Taxation | Citizens
| GST Council constituted a Group of Ministers to examine the need for GST exemptions/ concessions on COVID-19 relief supplies | |
| 54 | May 28 | International Travel | Citizens
| Travel and visa restriction related to COVID-19 extended | |
| 55 | May 28 | Taxation | Citizens
| GST Council approved various compliance-related relaxations such as waiver of late fee and reduced interest rates for late payment | |
| 56 | May 27 | Health | Citizens
| Guidelines for near to home COVID vaccination centers for elderly and differently abled citizens. | |
| 57 | May 24 | Health | Citizens
| Updated detailed guidelines on clinical management of COVID-19 protocols for adults | |
| 58 | May 21 | Media | Businesses
| Advisory to social media platforms regarding curbing misinformation related to COVID-19 | |
| 59 | May 20 | Taxation | Citizens
| Deadlines extended for various compliances under the Income Tax Act, 1961 | |
| 60 | May 19 | Health | Citizens
| Clinical guidance for management of adult COVID-19 patients | |
| 61 | May 19 | Health | Citizens
| ICMR Advisory for COVID-19 Home Testing using Rapid Antigen Tests | |
| 62 | May 17 | Health | Citizens
| Clinical guidance for management of adult COVID-19 patients | |
| 63 | May 16 | Health | Citizens
| SOP on COVID-19 Containment & Management in Peri-urban, Rural & Tribal areas | |
| 64 | May 15 | Trade and Commerce | Citizens
| Relaxations provided under Gas Cylinders Rules, 2016 to fast track approvals for imported cylinders and pressure vessels for storage of medical oxygen | |
| 65 | May 14 | Trade and Commerce | Government
| Supplies required for containment of COVID-19 exempted from the Public Procurement (Preference to Make in India) Order, 2017 till September 2021 | |
| 66 | May 9 | Health | Citizens
| ICMR Advisory on Screening, Diagnosis & Management of Mucormycosis | |
| 67 | May 7 | Media | Businesses
| Advisory to social media platforms regarding curbing misinformation related to COVID-19 | |
| 68 | May 7 | Taxation | Citizens
| Rs 2 lakh limit on cash payment relaxed in case of hospitals, COVID-19 care centres, and other medical facilities providing COVID-19 treatment | |
| 69 | May 6 | Health | Citizens
| SOP for COVID vaccination of people without prescribed identity card through CoWIN | |
| 70 | May 5 | Health | Citizens
| Revised guidelines for home isolation of mild/asymptomatic COVID cases | |
| 71 | May 5 | Health | Government
| Advisory issued to states to ensure that all hospitals have plan of action to ensure no fire incidents occur in health facilities and they have access to uninterrupted power supply | |
| 72 | May 4 | Health | Citizens
| ICMR Advisory for COVID-19 testing during the second wave of the pandemic | |
| 73 | May 3 | Health | Miscellaneous
| Augmentation of human resources for COVID-19 | |
| 74 | May 3 | Taxation | Citizens
| COVID-19 relief supplies imported for donation/ free distribution exempted from IGST till June 30, 2021 | |
| 75 | May 1 | Taxation | Citizens
| IGST rate on import of oxygen concentrators for personal use reduced to 12% till June 30, 2021 | |
| 76 | May 1 | Taxation | Businesses
| Various relaxations provided for GST compliances, including waiver of late fee and reduced interest rates for delayed payment | |
| 77 | April 30 | Taxation | Citizens
| Deadline for certain compliances under the Income Tax Act, 1961 extended till May 31, 2021 | |
| 78 | April 30 | Trade and Commerce | Citizens
| Oxygen concentrators imported for personal use to be permitted as gifts for customs exemptions till July 31, 2021 | |
| 79 | April 29 | Administrative Services | Government
| Containment measures with validity until May 31, 2021 issued to states. Containment zones and community measures prescribed. | |
| 80 | April 28 | Administrative Services | Government
| Transfer of officers of the Ministry of Labour and Employment prohibited till May 31, 2021 as a preventive step for COVID-19 | |
| 81 | April 27 | Financial System | Government
| Certain financial rules relaxed for procurement of medical and other essential supplies by Indian missions | |
| 82 | April 27 | Taxation | Citizens
| Deadline for making payments under the Direct Tax Vivad se Vishwas Act extended from April 30, 2021 to June 30, 2021 | |
| 83 | April 27 | Taxation | Citizens
| Deadline for issuing certain notices/ orders under the Income Tax Act extended from April 30, 2021 to June 30, 2021 | |
| 84 | April 26 | Trade and Commerce | Citizens
| Dedicated helpdesk set up by CBIC to expedite customs clearance of imports related to COVID-19 | |
| 85 | April 26 | Trade and Commerce | Citizens
| Dedicated helpdesk set up by DGFT to resolve issues being faced in exports/ imports related to COVID-19 | |
| 86 | April 25 | Essential Goods and Services | Government
| Guidelines prohibiting industrial use of medical oxygen issued to state governments. | |
| 87 | April 25 | Travel and Movement | Businesses
| All charges for ships carrying oxygen and related equipment cargo waived | |
| 88 | April 24 | Financial System | Government
| Certain financial rules relaxed for procurement of medical and other essential supplies by certain departments | |
| 89 | April 24 | Health | Citizens
| DGCI gives a restricted emergency use approval to the Zydus Cadila’s ‘Virafin’ for treating the patients showing moderate COVID-19 symptoms | |
| 90 | April 24 | Health | Government
| Indian Railways provides COVID care coaches to state authorities | |
| 91 | April 24 | Health | Citizens
| Imports of COVID-19 vaccine, ventilators, and medical oxygen (and all related equipment's) exempted from customs duty and health cess till July 31, 2021 | |
| 92 | April 23 | Administrative Services | Government
| Regional Passport Office in Mumbai suspended operations of all Passport Office Kendras to contain the spread of COVID-19. | |
| 93 | April 23 | Defence | Government
| Defence Minister delegates emergency financial powers to Armed Forces Medical Services to provide services to armed forces and aid the civil administration | |
| 94 | April 23 | Essential Goods and Services | Government
| State governments advised to rationalise oxygen allocation and map available oxygen generating plants. | |
| 95 | April 23 | Financial System | Government
| RBI extended the higher limit allowed to states for Ways and Means Advances for six months till September 2021 | |
| 96 | April 23 | Food Distribution | Citizens
| Additional food grains to be provided to NFSA beneficiaries in May and June 2021 under Pradhan Mantri Garib Kalyan Anna Yojana | |
| 97 | April 23 | Labour and Employment | Government
| Service measures taken by ESI Corporation during recent surge of COVID-19 pandemic | |
| 98 | April 23 | Trade and Commerce | Businesses
| Control room in DPIIT to monitor the issues of internal trade, manufacturing, delivery and logistics of essential commodities during Covid pandemic | |
| 99 | April 22 | Essential Goods and Services | Government
| Advisory issued to implement measures to ensure reasonable pricing and supply of essential drugs like Remedesivir and Toclizumab | |
| 100 | April 22 | Essential Goods and Services | Government
| Advisory issued to union territories to ensure reasonable pricing and supply of essential drugs like Remedesivir and Toclizumab | |
| 101 | April 22 | Essential Goods and Services | Government
| Guidelines issued to state governments to ensure adequate supply of medical oxygen. | |
| 102 | April 22 | Financial System | Businesses
| RBI reviews dividend declaration norms for banks in view of COVID-19 pandemic | |
| 103 | April 22 | Health | Citizens
| Guidelines on proning for self care during COVID 19 | |
| 104 | April 22 | Health | Citizens
| Clinical guidance for management of adult COVID-19 patients | |
| 105 | April 21 | Health | Citizens
| Liberalised Pricing and Accelerated National Covid-19 Vaccination Strategy | |
| 106 | April 20 | Health | Citizens
| Protocol for Management of Covid - 19 in the Paediatric Age Group | |
| 107 | April 20 | Health | Citizens
| Imports of Remdesivir injections and related ingredients exempted from customs duty till October 31, 2021 | |
| 108 | April 20 | Law and Order | Government
| Guidelines to prevent and control spread of COVID-19 in prisons and correctional homes issued | |
| 109 | April 19 | Essential Goods and Services | Government
| Central government asks state governments to ensure availability of essential supplies at fair price | |
| 110 | April 19 | Health | Government
| Physical attendance of the officers of the level of Under Secretary or equivalent and below to be restricted to 50% for all central level organisations | |
| 111 | April 18 | Essential Goods and Services | Government
| States and union territories directed to take measures to prohibit supply of oxygen for industrial supply | |
| 112 | April 18 | Essential Goods and Services | Government
| Orders issued to state government to comply with oxygen supply plans drafted by an Empowered Group under the Department for Promotion of Industry and Internal Trade. | |
| 113 | April 18 | Health | Government
| Indian Railways to run trains for transporting liquid medical oxygen and oxygen cylinders | |
| 114 | April 17 | Travel and Movement | Citizens
| Indian Railways takes various measures to contain the spread of the resurgence of COVID-19 pandemic | |
| 115 | April 16 | Health | Businesses
| Under COVID Suraksha Program, Department of Biotechnology provides financial support to Bharat Biotech and certain PSUs for enhancing production capacities | |
| 116 | April 13 | Administrative Services | Government
| Preventive measures in offices of Ministry of Information and Broadcasting to contain the spread of COVID-19 | |
| 117 | April 13 | Health | Businesses
| Department of Biotechnology provides additional funds towards clinical studies of mRNA-based COVID-19 vaccine HGCO19 developed by Gennova Biopharmaceuticals based in Pune | |
| 118 | April 13 | Health | Citizens
| Sputnik-V vaccine approved for restricted use in emergency situation | |
| 119 | April 12 | Administrative Services | Government
| Notice regarding restricting attendance of employees in offices of the Railways Board | |
| 120 | April 11 | Health | Businesses
| Guidance on COVID Vaccination at Work Places | |
| 121 | April 11 | Health | Miscellaneous
| Exports of Injection Remdesivir and Remdesivir Active Pharmaceutical Ingredients (API) till the COVID situation in the country improves | |
| 122 | April 11 | Trade and Commerce | Businesses
| Export of Remdesivir and Remdesivir APIs prohibited | |
| 123 | April 8 | Travel and Movement | Citizens
| State-wise quarantine regulations as of April 8, 2021 | |
| 124 | April 7 | Financial System | Citizens
| Monetary policy stance to remain accommodative to mitigate impact of COVID-19 on the economy | |
| 125 | April 7 | Financial System | Citizens
| RBI issues directions regarding asset classification and income recognition following the expiry of COVID-19 regulatory package | |
| 126 | April 6 | Media | Businesses
| Ministry of I&B issues advisory to all private TV channels for disseminating messages for COVID-appropriate behaviour and vaccination of eligible persons | |
| 127 | April 1 | Trade and Commerce | Businesses
| Credit Guarantee Scheme for Subordinate Debt (CGSSD) extended up to September 30, 2021 | |
| 128 | April 1 | Travel and Movement | Businesses
| Certain permit requirements for vehicles carrying oxygen waived | |
| 129 | March 31 | Health | Miscellaneous
| Guidelines on COVID vaccine payment through PMJAY by hospitals to National Health Authority | |
| 130 | March 30 | Travel and Movement | Miscellaneous
| Enhanced Surveillance for COVID-19 protocol at airports | |
| 131 | March 26 | Travel and Movement | Citizens
| Extension of validity of permits under Motor Vehicles Act, 1988 for vehicles till June 30, 2021. | |
| 132 | March 23 | International Travel | Citizens
| Travel and Visa restrictions extended till April 30, 2021 | |
| 133 | March 23 | International Travel | Citizens
| Restrictions on international travel of passengers extended till April 30, 2021 | |
| 134 | March 17 | Media | Businesses
| Guidelines to community radio stations for promotion of COVID-19 appropriate behaviour and vaccination | |
| 135 | February 26 | Administrative Services | Government
| Union Territories directed to extend containment measures issued in January, 2021 till March 31, 2021. | |
| 136 | February 26 | Travel and Movement | Government
| Containment measures with validity until April31, 2021 issued to states. | |
| 137 | February 17 | International Travel | Citizens
| Flow Chart on SOP for international arrivals | |
| 138 | February 13 | Health | Businesses
| SOP on preventive measures to contain spread of COVID-19 in offices | |
| 139 | January 19 | Essential Goods and Services | Government
| India started vaccine delivery to neighbouting countries and key partner countries | |
| 140 | January 18 | Environment | Businesses
| The period between April 1, 2020 to March 31, 2021 not be considered for calculation of validity of prior environment clearances | |
| 141 | January 8 | Travel and Movement | Miscellaneous
| Guidelines for the carriage of COVID-19 vaccines packed in Dry Ice by air | |
| 142 | January 1 | Travel and Movement | Businesses
| Validity of Airfrare Band extended to Feb 24, 2020 | |
| 143 | December 9 | Travel and Movement | Businesses
| Validity of NOC for scheduled and non-scheduled commuter/air transport services extended till Dec 31, 2021 | |
| 144 | November 11 | Essential Goods and Services | Government
| Guidelines for operation of Anganwadi Services during Covid-19 | |
| 145 | November 10 | Health | Citizens
| Aarogya Setu Data Access and Knowledge Sharing Protocol, 2020 extended for another six months (up to May 2021) | |
| 146 | November 5 | Education | Citizens
| UGC issues safety guidelines for reopening of universities and colleges. For centrally funded institutions, the head of the institution will decide regarding reopening based on the situation. For other institutions, decision will be taken by the respective state government. | |
| 147 | November 5 | International Travel | Citizens
| Guidelines for International Arrivals updated | |
| 148 | November 5 | Travel and Movement | Businesses
| SOPs for Re-opening of Museums, Exhibitions and Art Galleries, on preventive measures to contain spread of COVID-19 | |
| 149 | November 2 | Financial Aid | Businesses
| Government extends the ECGS announced under the Aatma Nirbhar Bharat Abhiyaan by 1 month till November 30, 2020. | |
| 150 | October 29 | Taxation | Citizens
| LTC cash voucher scheme for government employees extended to non-government employees as well with exemption from income tax | |
| 151 | October 27 | Taxation | Citizens
| Deadlines for filing declaration and paying dues extended to December 31, 2020 and March 31, 2021, respectively, for availing benefits under the Direct Tax Vivad se Vishwas Act | |
| 152 | October 24 | Taxation | Businesses
| Deadline for filing GST annual return and reconciliation statement for 2018-19 extended by two months to December 31, 2020 | |
| 153 | October 24 | Taxation | Citizens
| Deadline for filing income tax return for assessment year 2020-21 extended to December 31, 2020 (January 31, 2021 in certain cases) | |
| 154 | October 23 | Financial System | Citizens
| Scheme guidelines to provide relief to borrowers from payment of interest on interest on loans during the moratorium period | |
| 155 | October 16 | Travel and Movement | Businesses
| Guidelines for holding cultural events/activities in Virtual / Online mode under various scheme components of Central Sector Scheme ‘KalaSanskriti Vikas Yojana’ (KSVY) | |
| 156 | October 15 | Education | Citizens
| Extension of academic calendar for classroom classes in Universities (to begin from December 1 now) | |
| 157 | October 15 | Trade and Commerce | Businesses
| SOPs to hold business to business trade exhibitions during COVID-19 were issued. | |
| 158 | October 15 | Travel and Movement | Businesses
| SOPs for Cultural Functions & Programs on preventive measures to contain spread of COVID-19 | |
| 159 | October 13 | Travel and Movement | Citizens
| Ministry of Railways approves 196 pairs of Festival Special services | |
| 160 | October 12 | Financial Aid | Government
| The government announced measures to stimulate demand and encourage the Centre and states to undertake capital expenditure | |
| 161 | October 9 | Financial System | Businesses
| RBI announced measures to enhance liquidity, boost exports and improve credit to certain sectors | |
| 162 | October 9 | Sports | Citizens
| Ministry of Sports and Youth Affairs releases SOP for training of sportspersons at swimming pools in a COVID-19 environment. | |
| 163 | October 7 | Administrative Services | Government
| Preventive measures to contain the spread of COVID-19 - guidelines regarding attendance of government officials. | |
| 164 | October 7 | Travel and Movement | Citizens
| Refund on cancellation of air tickets during lockdown | |
| 165 | October 6 | Media | Citizens
| MIB issues SOPs for Exhibition of Films on preventive measures to contain spread of COVID-19. | |
| 166 | October 5 | Education | Citizens
| MHRD publishes SOP for Health and Safety protocols for Reopening of Schools. The guidelines also contain a SOP for serving mid-day meals in schools | |
| 167 | October 3 | Sports | Citizens
| Sports Authority of India issues guidelines (SOP) for high-performance athletes who are training at SAI centres and tested positive for COVID-19. | |
| 168 | September 30 | Taxation | Citizens
| Revised time limit specified for certain compliances under the customs, excise, and other laws, through the Taxation and Other Laws Act, 2020 | |
| 169 | September 30 | Taxation | Citizens
| Deadline for filing income tax return for assessment year 2019-20 extended by two months to November 30, 2020 | |
| 170 | September 29 | Corporate Affairs | Businesses
| Relaxations in certain compliances under the Companies Act initially provided on March 24 upto September 30 has been extended to December 31, 2020. | |
| 171 | September 29 | Financial System | Government
| Extension of Interim Relaxation in WMA limits and overdraft regulations for States till March 31, 2021 | |
| 172 | September 28 | Corporate Affairs | Businesses
| LLP Settlement Scheme which permitted delayed filings under the LLP Act up to September 30, 2020, extended to December 31 | |
| 173 | September 28 | Corporate Affairs | Businesses
| Companies Fresh State Scheme which permitted delayed filings under the Companies Act up to September 30, 2020, extended to December 31 | |
| 174 | September 28 | Financial System | Government
| Revised expenditure limits specified for certain ministries/ departments for the first two quarters of 2020-21 will be continued for the Oct-Dec quarter, with limits reverted for three departments | |
| 175 | September 24 | Education | Citizens
| UGC issues revised guidelines on Academic Calendar for first year students for the academic year 2020-21. | |
| 176 | September 24 | Financial System | Businesses
| Suspension of initiation of corporate insolvency resolution proceedings under IBC extended till December 25, 2020. | |
| 177 | September 23 | Education | Citizens
| UGC invites applications from higher education institutions to offer online and open distance learning programmes (as per its September 4 guidelines). | |
| 178 | September 23 | Financial System | Government
| Ministries/ departments need to seek approval of the Dept. of Expenditure to transfer any funds from certain specified heads of expenditure to any other head | |
| 179 | September 23 | Travel and Movement | Citizens
| Updated guidelines for domestic travel allowing baggage limit as per airlines policy | |
| 180 | September 15 | Education | Citizens
| MHRD releases eight-week alternative academic calendar by NCERT for the secondary stage. | |
| 181 | September 15 | Travel and Movement | Citizens
| Ministry of Railways announces 20 additional Special trains from 21.09.2020 | |
| 182 | September 10 | Financial System | Miscellaneous
| Conditions for issuance of e-insurance policies in light of COVID, valid till March 31, 2021. | |
| 183 | September 8 | Travel and Movement | Citizens
| Updated state-wise quarantine guidelines. | |
| 184 | September 5 | Travel and Movement | Citizens
| Indian Railways to run additional 40 pairs of more special trains w.e.f. 12th September 2020 | |
| 185 | September 4 | Education | Citizens
| UGC issues new guidelines on open and distance learning. | |
| 186 | September 4 | Financial System | Government
| Ministries/ departments to take measures to reduce administrative expenditure, including no creation of new posts (including statutory posts) and reviewing appointment of consultants and their fees and reducing them to the minimum requirement | |
| 187 | September 4 | Financial System | Businesses
| Report of the Expert Committee to recommend financial parameters for COVID related stress | |
| 188 | September 3 | Education | Citizens
| AICTE strictly advises institutions to charge the fees commensurate with the facilities that they are providing during pandemic and not charge fees for those portions which are not accessible to students currently (such as hostel and transport fee). | |
| 189 | September 2 | Energy | Businesses
| One time relaxation on 25% of last year revenue limit for lending working capital loans to dicoms | |
| 190 | September 2 | International Travel | Citizens
| RT-PCR test to be made available on pilot basis at entry airports for international arriving passengers | |
| 191 | September 2 | Travel and Movement | Businesses
| Limit on capacity for operating domestic flights increased from 45% to 60% | |
| 192 | September 1 | Education | Citizens
| CBSE issues a compilation of significant guidelines release in context of secondary and senior school certificate examinations for the year 2020-21. | |
| 193 | September 1 | Education | Citizens
| AICTE Circular to technical universities regarding fee payment. Universities should not charge fee for subsequent courses. Students cancelling admission till November 10 should get refund (except for a Rs 1,000 deduction). | |
| 194 | August 31 | Financial System | Businesses
| Relaxation from credit rating agencies recognizing default due to restructuring of debt induced by COVID | |
| 195 | August 31 | Financial System | Government
| Rs 3,500 crore loan signed with the Government of Japan as official development assistance for COVID-19 crisis emergency response support | |
| 196 | August 31 | Financial System | Businesses
| Extension of deadline for processing documents for FPIs from certain jurisdictions which are still facing lockdown restrictions. | |
| 197 | August 29 | Law and Order | Citizens
| Unlock 4.0 guidelines issued (in force till September 30, 2020) | |
| 198 | August 27 | Education | Citizens
| Extension of DBT-Junior Research Fellowship and DBT-Research Associateship fellowship on account of COVID-19. | |
| 199 | August 24 | Administrative Services | Government
| Directions regarding office attendance - Railways | |
| 200 | August 24 | Corporate Affairs | Businesses
| List of eligible CSR activities expanded to include publicly funded medical research | |
