New Bills Introduced: 9
Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
---|---|---|---|---|---|
The Enforcement of Security Interest and Recovery of Debts Laws and Miscellaneous Provisions (Amendment) Bill, 2016 | No | ||||
The Mines and Minerals (Development and Regulation) Amendment Bill, 2016 | Lok Sabha | March 16, 2016 | No | March 16, 2016 | May 02, 2016 |
The Companies (Amendment) Bill, 2016 | Lok Sabha | March 16, 2016 | Yes | July 27, 2017 | December 19, 2017 |
The Sikh Gurdwaras (Amendment) Bill, 2016 | Rajya Sabha | March 15, 2016 | No | March 16, 2016 | April 25, 2016 |
The Regional Centre for Biotechnology Bill, 2016 | Lok Sabha | March 15, 2016 | No | April 25, 2016 | July 18, 2016 |
The Enemy Property (Amendment and Validation) Bill, 2016 | Lok Sabha | March 08, 2016 | Yes | March 09, 2016 | March 10, 2017 |
The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Bill, 2016 | Lok Sabha | March 03, 2016 | No | March 11, 2016 | March 16, 2016 |
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016 | Lok Sabha | March 01, 2016 | No | March 15, 2016 | April 28, 2016 |
The Election Laws (Amendment) Bill, 2016 | Lok Sabha | February 24, 2016 | No | February 25, 2016 | February 26, 2016 |
Time spent on passage of legislation (in HH:MM:SS)
Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
---|---|---|---|---|---|---|---|---|
The Election Laws (Amendment) Bill, 2016 | February 25, 2016 | 01:13:00 | 16 | February 26, 2016 | 00:00:00 | 01:13:00 | ||
The Real Estate (Regulation and Development) Bill, 2013 | March 15, 2015 | 03:29:00 | 21 | March 10, 2016 | 02:50:00 | 15 | 06:19:00 | |
The National Waterways Bill, 2015 | December 21, 2015 | 03:54:00 | 43 | March 09, 2016 | 02:09:00 | 14 | 06:03:00 | |
The Sikh Gurdwaras (Amendment) Bill, 2016 | April 25, 2016 | 01:07:00 | 9 | March 16, 2016 | 00:02:00 | 01:09:00 | ||
The Mines and Minerals (Development and Regulation) Amendment Bill, 2016 | March 16, 2016 | 01:37:00 | 10 | May 02, 2016 | 01:11:00 | 6 | 02:48:00 | |
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016 | March 15, 2016 | 02:57:00 | 28 | April 28, 2016 | 02:40:00 | 11 | 05:37:00 | |
The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Bill, 2016 | March 11, 2016 | 02:59:00 | 14 | 02:59:00 | ||||
The Insolvency and Bankruptcy Code, 2015 | May 05, 2016 | 02:44:00 | 15 | May 11, 2016 | 01:25:00 | 8 | 04:09:00 | |
The Compensatory Afforestation Fund Bill, 2015 | May 03, 2016 | 02:12:00 | 15 | 02:12:00 | ||||
The Regional Centre for Biotechnology Bill, 2016 | April 25, 2016 | 02:44:00 | 24 | 02:44:00 | ||||
The Industries (Development and Regulation) Amendment Bill, 2015 | December 10, 2015 | 00:58:00 | 7 | April 28, 2016 | 00:24:00 | 3 | 01:22:00 | |
The Repealing and Amending (Fourth) Bill, 2015 | August 06, 2015 | 00:50:00 | 5 | April 27, 2016 | 00:10:00 | 3 | 01:00:00 | |
The Negotiable Instruments (Amendment) Second Ordinance, 2015 | December 09, 2015 | 01:04:00 | 12 | May 11, 2016 | 00:04:00 | 01:08:00 | ||
The Anti-Hijacking (Amendment) Bill, 2010 | May 09, 2016 | 01:42:00 | 15 | May 04, 2016 | 00:15:00 | 2 | 01:57:00 | |
The Carriage by Air (Amendment) Bill, 2015 | December 02, 2015 | 01:13:00 | 11 | March 02, 2016 | 00:05:00 | 01:18:00 | ||
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015 | December 07, 2015 | 03:01:00 | 15 | March 02, 2015 | 00:05:00 | 03:06:00 | ||
The Enemy Property (Amendment and Validation) Bill, 2016 | March 09, 2016 | 02:58:00 | 15 | 02:58:00 | ||||
The Bureau of Indian Standards Bill, 2015 | December 03, 2015 | 03:40:00 | 21 | March 08, 2016 | 01:54:00 | 9 | 05:34:00 | Passed by Lok Sabha in Winter Session, 2015 |