|
Plan vs. Performance Budget Session: January 28 to April 18, 2026 |
||||||||||||||||||||||||
|
This note lists the legislative business planned by Parliament and compares it with the actual performance during the Budget Session 2026.
|
|
|
|
|
The Budget Session of Parliament was held from January 28, 2026 to April 18, 2026. During this period, Lok Sabha worked for 86% of its scheduled time and Rajya Sabha for 92%. Ten Bills were introduced and six were passed (other than two Appropriation Bills and one Finance Bill). One was voted down and this made two Bills infructuous. |
|
Bills not listed for introduction, but introduced and passed
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
Introduced on 11 Feb 2026 |
Passed on 12 Feb 2026 |
|
|
The Transgender Persons (Protection of Rights) Amendment Bill, 2026 |
Introduced on 13 Mar 2026 |
Passed on 25 Mar 2026 |
|
Introduced on 12 Aug 2025 |
Passed on 30 Mar 2026 |
|
|
Introduced on 27 Mar 2026 |
Passed on 2 Apr 2026 |
|
|
The Central Armed Police Forces (General Administration) Bill, 2026 |
Passed on 2 Apr 2026 |
Introduced on 25 Mar 2026 |
|
Introduced on 1 Apr 2026 |
Passed on 2 Apr 2026 |
|
|
The Finance Bill, 2026 |
Introduced on 1 Feb 2026 |
Passed on 27 Mar 2026 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for consideration, but considered and passed
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
Introduced on 12 Aug 2025 |
Passed on 30 Mar 2026 |
Bills not listed for introduction, but introduced and pending
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
Introduced 23 Mar 2026 |
|
|
|
Introduced on 25 Mar 2026 |
|
Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction, but introduced and voted down
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
The Constitution (One Hundred and Thirty-First Amendment) Bill, 2026 [Delimitation Bills of 2026] |
Introduced on 16 Apr 2026 |
|
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction but introduced and became infructuous
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
Introduced on 16 Apr 2026 |
|
|
|
Introduced on 16 Apr 2026 |
|
Note: These two Bills were rendered infructuous as the related Constitution 131st Amendment Bill, 2026 was voted down.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Appropriation Bills listed for introduction and introduced and passed
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
The Appropriation Bill, 2026 |
Introduced on 13 Mar 2026 |
Passed on 17 Mar 2026 |
|
The Appropriation (No.2) Bill, 2026 |
Introduced on 18 Mar 2026 |
Passed on 27 Mar 2026 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for withdrawal, but withdrawn
|
Short Title |
Lok Sabha |
Rajya Sabha |
|
Introduced on 18 Aug 2025 |
|
DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.