New Bills Introduced: 8
| Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
|---|---|---|---|---|---|
| The Indian Trusts (Amendment) Bill, 2015 | Lok Sabha | August 13, 2015 | No | December 09, 2015 | May 11, 2016 |
| The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015 | Lok Sabha | August 13, 2015 | No | December 07, 2015 | March 02, 2016 |
| The Consumer Protection Bill, 2015 | Lok Sabha | August 10, 2015 | Yes | ||
| The Merchant Shipping (Amendment) Bill, 2015 | Lok Sabha | August 10, 2015 | Yes | ||
| The Carriage by Air (Amendment) Bill, 2015 | Lok Sabha | August 07, 2015 | No | December 02, 2015 | March 02, 2016 |
| The Bureau of Indian Standards Bill, 2015 | Lok Sabha | August 07, 2015 | No | December 03, 2015 | March 08, 2016 |
| The Repealing and Amending (Fourth) Bill, 2015 | Lok Sabha | July 27, 2015 | No | August 06, 2015 | April 27, 2016 |
| The Negotiable Instruments (Amendment) Bill, 2015 | Lok Sabha | July 27, 2015 | No | August 06, 2015 | December 07, 2015 |
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2014 | August 04, 2015 | 02:23:00 | 14 | 02:23:00 | ||||
| The Repealing and Amending (Fourth) Bill, 2015 | August 06, 2015 | 00:50:00 | 5 | 00:50:00 | ||||
| The Negotiable Instruments (Amendment) Bill, 2015 | August 06, 2015 | 01:04:00 | 6 | 01:04:00 | ||||
| The Delhi High Court (Amendment) Bill, 2014 | August 05, 2015 | 00:48:00 | 7 | May 06, 2015 | 01:19:00 | 14 | 02:07:00 |