Plan vs. Performance
Monsoon Session: July 19, 2021 – August 11, 2021
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This note lists the legislative business planned by Parliament and compares it with the actual performance during Monsoon Session 2021.
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The Monsoon session of Parliament was held from July 19, 2021 to August 11, 2021. In this session, 15 legislative Bills were introduced and 20 were passed. Eight of the Bills passed were not listed for introduction. This does not include the two Appropriation Bills. Lok Sabha worked for 21% of its scheduled time, and Rajya Sabha for 29%. |
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Bills listed for consideration and passage
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance |
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Introduced on 14 Sep 2020 Passed on 26 Jul 2021 |
Passed on 29 Jul 2021 |
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Home Affairs/ Security / Law / Strategic Affairs / Social Justice |
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The Assisted Reproductive Technology (Regulation) Bill, 2020 |
Introduced on 14 Sep 2021 |
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The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019 |
Introduced on 11 Dec 2019 |
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The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2021 |
Introduced on 15 Mar 2021 Passed on 24 Mar 2021 |
Passed on 28 Jul 2021 |
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The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019 |
Passed on 26 Jul 2021 |
Introduced on 13 Feb 2019 Passed on 15 Mar 2021 |
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Introduced on 15 Jul 2019 Passed on 5 Aug 2019 |
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The DNA Technology (Use and Application) Regulation Bill, 2019 |
Introduced on 8 Jul 2019 |
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Transport / Shipping |
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Introduced on 15 Mar 2021 Passed on 22 Mar 2021 |
Passed on 27 Jul 2021 |
Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for consideration and passage but passed
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Short Title |
Lok Sabha |
Rajya Sabha |
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Transport / Shipping |
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The Airports Economic Regulatory Authority of India (Amendment) Bill, 2021 |
Introduced on 24 Mar 2021 Passed on 29 Jul 2021 |
Passed on 4 Aug 2021 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills listed for introduction, consideration, and passage
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance / Corporate Affairs |
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The Insolvency and Bankruptcy Code (Amendment) Bill, 2021 – Replaces an Ordinance |
Introduced on 26 Jul 2021 Passed on 28 Jul 2021 |
Passed on 3 Aug 2021 |
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Passed on 9 Aug 2021 |
Introduced on 30 Jul 2021 Passed 4 Aug 2021 |
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The Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill, 2021 |
Passed on 9 Aug 2021 |
Introduced on 30 Jul 2021 Passed on 4 Aug 2021 |
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The Pension Fund Regulatory and Development Authority (Amendment) Bill, 2021 |
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The Competition (Amendment) Bill, 2021 |
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Home Affairs / Security / Law / Strategic Affairs / Social Justice |
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The Essential Defence Service Bill, 2021 – Replaces an Ordinance |
Introduced on 22 Jul 2021 Passed on 3 Aug 2021 |
Passed on 5 Aug 2021 |
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Environment / Urban Development |
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The Commission for Air Quality Management in National Capital Region and Adjoining Areas Bill, 2021 – Replaces an Ordinance |
Introduced on 30 Jul 2021 Passed on 4 Aug 2021 |
Passed on 5 Aug 2021 |
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The Cantonment Bill, 2021 |
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The Indian Antarctica Bill, 2021 |
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Health and Education |
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Introduced on 5 Aug 2021 Passed on 6 Aug 2021 |
Passed on 9 Aug 2021 |
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The Chartered Accountants, the Cost and Works Accountants, and the Company Secretaries (Amendment) Bill, 2021 |
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The Indian Institute of Forest Management Bill, 2021 |
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Women and Children Welfare |
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The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2021 |
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Shipping / Transport |
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Introduced on 22 Jul 2021 Passed on 29 Jul 2021 |
Passed on 2 Aug 2021 |
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The Indian Marine Fisheries Bill, 2021 |
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Petroleum / Mines / Power |
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The Coal Bearing Areas (Acquisition and Development) Amendment Bill, 2021 |
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The Electricity (Amendment) Bill, 2021 |
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The Petroleum and Minerals Pipelines (Amendment) Bill, 2021 |
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Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction but introduced and passed
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance |
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Introduced on 5 Aug 2021 Passed on 6 Aug 2021 |
Passed on 9 Aug 2021 |
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The General Insurance Business (Nationalisation) Amendment Bill, 2021 |
Introduced on 30 Jul 2021 Passed on 2 Aug 2021 |
Passed on Aug 11 2021 |
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Agriculture |
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Passed on 4 Aug 2021 |
Introduced on 29 Jul 2021 Passed on 30 Jul 2021 |
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Law / Social Justice/ Home Affairs |
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2021 |
Passed on 9 Aug 2021 |
Introduced on 2 Aug 2021 Passed on 5 Aug 2021 |
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Introduced on 2 Aug 2021 Passed on 3 Aug 2021 |
Passed on 9 Aug 2021 |
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The Constitution (One Hundred and Twenty-seventh Amendment) Bill, 2021 |
Introduced on 9 Aug 2021 Passed on 10 Aug 2021 |
Passed on 11 Aug 2021 |
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Health |
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The National Commission for Homoeopathy (Amendment) Bill, 2021 |
Introduced on 9 Aug 2021 Passed on 10 Aug 2021 |
Passed on 11 Aug 2021 |
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The National Commission for Indian System of Medicine (Amendment) Bill, 2021 |
Introduced on 9 Aug 2021 Passed on 10 Aug 2021 |
Passed on 11 Aug 2021 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for withdrawal but withdrawn
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Short Title |
Withdrawn on |
Remarks |
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Home Affairs |
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The Indecent Representation of Women (Prohibition) Amendment Bill, 2012 |
Jul 26 2021 |
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The Tribunal Reforms (Rationalisation and Conditions of Service) Bill, 2021 |
Aug 2 2021 |
Replaced with The Tribunals Reforms Bill, 2021 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
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