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Special Session 2023

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Parliament Session Alert

Parliament Session Alert

Special Session: September 18, 2023 – September 22, 2023

 Highlights

  • A Special Session of Parliament is scheduled to be held between September 18, 2023 and September 22, 2023.  There will be a total of five sittings.

  • A discussion on the subject “Parliamentary Journey of 75 years starting from Samvidhan Sabha – Achievements, Experiences, Memories and Learnings” will be held in both Houses on September 18, 2023.

  • Currently, 37 Bills are pending in Parliament, of which five are listed for consideration and passing in this session.  These are listed below:

Bills listed for consideration and passing

Short Title

Key Objectives

Introduced On

Status

Law & Justice

The Chief Election Commissioner and other Election Commissioners (Appointment, Conditions of Service and Term of Office) Bill, 2023

Provides for a search committee and a selection committee to appoint the Chief Election Commissioner and Election Commissioners, and specifies qualifications and conditions of service for persons holding these positions.

10 Aug 2023

Rajya Sabha

Pending in both houses

The Advocates (Amendment) Bill, 2023

Repeals certain sections related to touts under the Legal Practitioners Act, 1879, and brings them under the ambit of Advocates Act, 1961.

1 Aug 2023

Rajya Sabha

Passed by Rajya Sabha on 3 Aug 2023
Pending in Lok Sabha

The Repealing and Amending Bill, 2022

Repeals 65 laws that are obsolete or that have been made redundant by other laws, and corrects a minor drafting error in the Factoring Regulation Act, 2011. 

19 Dec 2022

Lok Sabha

Passed by Lok Sabha on 27 Jul 2023
Pending in Rajya Sabha

Communications / Information & Broadcasting

The Post Office Bill, 2023

Repeals the India Post Office Act, 1898, provides for matters related to the functioning of the Post Office, specifies grounds for interception of shipments and the procedure for examination of shipments.
 

10 Aug 2023

Rajya Sabha

Pending in both houses

The Press and Registration of Periodicals Bill, 2023

Repeals the Press and Registration of Books Act, 1867, provides for registration of periodicals, including foreign periodicals, and appointment of the Press Registrar General.
  

1 Aug 2023

Rajya Sabha

Passed by Rajya Sabha on 3 Aug 2023
Pending in Lok Sabha

Sources: Bulletins of Lok Sabha and Rajya Sabha dated September 2, 2023, and September 13, 2023; PRS.

DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.

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Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

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