New Bills Introduced: 15
| Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
|---|---|---|---|---|---|
| The New Delhi International Arbitration Centre Bill, 2018 | Lok Sabha | January 05, 2018 | No | January 04, 2019 | |
| The Consumer Protection Bill, 2018 | Lok Sabha | January 05, 2018 | No | December 20, 2018 | |
| The Negotiable Instruments (Amendment) Bill, 2017 | Lok Sabha | January 02, 2018 | No | July 23, 2018 | July 26, 2018 |
| The National Medical Commission Bill, 2017 | Lok Sabha | December 29, 2017 | Yes | ||
| The Insolvency and Bankruptcy Code (Amendment) Bill, 2017 | Lok Sabha | December 28, 2017 | No | December 29, 2017 | January 02, 2018 |
| The Muslim Women (Protection of Rights on Marriage) Bill, 2017 | Lok Sabha | December 28, 2017 | No | December 28, 2017 | |
| The Goods and Services Tax (Compensation to States) Amendment Bill, 2017 | Lok Sabha | December 22, 2017 | No | December 27, 2017 | December 19, 2025 |
| The Specific Relief (Amendment) Bill, 2017 | Lok Sabha | December 22, 2017 | No | March 15, 2018 | July 23, 2018 |
| The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017 | Lok Sabha | December 22, 2017 | No | December 27, 2017 | December 28, 2017 |
| The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017 | Lok Sabha | December 21, 2017 | Yes | January 04, 2018 | |
| The National Council for Teacher Education (Amendment) Bill, 2017 | Lok Sabha | December 18, 2017 | No | July 23, 2018 | January 03, 2019 |
| The Dentists (Amendment) Bill, 2017 | Lok Sabha | December 18, 2017 | No | ||
| The Payment of Gratuity (Amendment) Bill, 2017 | Lok Sabha | December 18, 2017 | No | March 15, 2018 | March 22, 2018 |
| The Indian Forest (Amendment) Bill, 2017 | Lok Sabha | December 18, 2017 | No | December 20, 2017 | December 27, 2017 |
| The Representation of the People (Amendment) Bill, 2017 | Lok Sabha | December 18, 2017 | No | August 09, 2018 |
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Indian Forest (Amendment) Bill, 2017 | December 20, 2017 | 03:10:00 | 15 | December 27, 2017 | 02:29:00 | 17 | 05:39:00 | Passed by Both Houses |
| The Muslim Women (Protection of Rights on Marriage) Bill, 2017 | December 28, 2017 | 04:34:00 | 22 | 04:34:00 | Passed by LS | |||
| The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017 | January 02, 2018 | 03:20:00 | 29 | 03:20:00 | Passed by LS | |||
| The National Bank for Agriculture And Rural Development (Amendment) Bill, 2017 | January 02, 2018 | 02:13:00 | 17 | 02:13:00 | Passed by Both Houses | |||
| The Repealing and Amending Bill, 2017 | December 28, 2017 | 00:19:00 | 4 | 00:19:00 | ||||
| The Indian Institutes of Management Bill, 2017 | December 19, 2017 | 01:57:00 | 21 | 01:57:00 | ||||
| The National Bank for Agriculture And Rural Development (Amendment) Bill, 2017 | January 02, 2018 | 02:13:00 | 17 | 02:13:00 | ||||
| The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017 | July 04, 2018 | 04:13:00 | 18 | 04:13:00 | ||||
| The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017 | December 20, 2017 | 02:18:00 | 14 | 02:18:00 | ||||
| The Central Road Fund (Amendment) Bill, 2017 | December 19, 2019 | 02:35:00 | 23 | 02:35:00 | ||||
| The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017 | January 04, 2018 | 04:13:00 | 18 | 04:13:00 | Passed by Both Houses | |||
| The Indian Institute of Petroleum and Energy Bill, 2017 | December 27, 2017 | 01:37:00 | 14 | 01:37:00 | Passed by Both Houses | |||
| The Goods and Services Tax (Compensation to States) Amendment Bill, 2017 | December 27, 2017 | 01:27:00 | 16 | 01:27:00 | Passed by LS, Will be deemed to be passed by RS | |||
| The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017 | December 27, 2017 | 01:12:00 | 9 | December 28, 2017 | 00:48:00 | 9 | 02:00:00 | Passed by Both Houses |
| The Insolvency and Bankruptcy Code (Amendment) Bill, 2017 | December 29, 2017 | 02:23:00 | 13 | January 02, 2017 | 02:28:00 | 15 | 04:51:00 | Passed by Both Houses |
| The Indian Institutes of Management Bill, 2017 | December 19, 2017 | 01:57:00 | 12 | 01:57:00 | Passed by Both Houses | |||
| The Repealing and Amending (Second) Bill, 2017 | December 19, 2017 | 00:34:00 | 6 | December 28, 2017 | 00:19:00 | 4 | 00:53:00 | Passed by Both Houses |
| The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017 | December 20, 2017 | 02:18:00 | 14 | 02:18:00 | Passed by LS | |||
| The Repealing and Amending Bill, 2017 | December 19, 2017 | 00:33:00 | 6 | December 28, 2017 | 00:19:00 | 4 | 00:52:00 | Passed by Both Houses |
| The Indian Institutes of Management Bill, 2017 | December 19, 2017 | 01:57:00 | 12 | 01:57:00 | ||||
| The Companies (Amendment) Bill, 2016 | December 19, 2017 | 02:18:00 | 12 | 02:18:00 | ||||
| The Repealing and Amending Bill, 2017 | December 19, 2017 | 00:33:00 | 6 | December 28, 2017 | 00:19:00 | 4 | 00:52:00 |
