The contents of this website are being furnished to you for your information. You may choose to reproduce or redistribute the contents for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). Any opinion(s) expressed are entirely those of the respective author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the website are accurate or complete. PRS is an independent, not-for-profit group. The contents of the website have been prepared without regard to the objectives or opinions of those who may receive it.