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Parliament Today
Mar 21, 2023

Lok Sabha

General Discussion 

  • Union Territory of Jammu and Kashmir Budget 2023-24

  • Supplementary Demands for Grants - Second Batch for 2022-23

  • Demands for Grants - Ministry of Railways

  • Demands for Grants - Ministry of Rural Development and Panchayati Raj

  • Demands for Grants - Ministry of Tribal Affairs

Rajya Sabha

Discussion on the Working of the Ministries:

  • Skill Development and Entrepreneurship

  • Textiles

  • Fisheries, Animal Husbandry and Dairying

Schedule Of Committee Meetings
Briefing by the representatives of the Ministry of Finance (Department of Financial Services) in connection with the examination of the subject ‘Evaluation of Scheme for Financing viable Infrastructure Projects (SIFTI) of IIFCL’ ...
To consider and adopt the following draft Action Taken Reports on:- (i) 313th Report on 'Promotion of Indian Tourism in Overseas Markets - Role of Overseas Tourist Offices and Indian Embassies'; (ii) 319th Report on 'Progress made in i...
Oral hearing of representatives of the Ministry of Power, Central Electricity Regulatory Commission, Forum of Regulators and those State Electricity Regulatory Commissions who have submitted memoranda to this Committee (Haryana, Chhatisgarh, Uttar...
To consider and adopt draft 319th Action Taken Report on DFG(2022-23), 320th and 321st Report on DFG(2023-24). ...
Announcements
Comments invited on
Tanvi Vipra - Dec 6, 2022
The Uttarakhand Assembly concluded a two-day session on November 30, 2022.  The session was scheduled to be held over five days.  In this post we look at the legislative business that was carried out in the Assembly, and the state of state legislatures.  13 Bills were int...
Tanvi Vipra - Nov 3, 2022
The Monetary Policy Committee (MPC) has decided to conduct an off-cycle meeting today to discuss the failure to meet the inflation target under Section 45ZN of the Reserve Bank of India Act, 1934. As per the Reserve Bank of India Act (RBI), 1934, MPC is required to meet at least four times...
Saket Surya - Oct 21, 2022
On October 18, it was reported in the news that the central government has been given more time for framing rules under the Citizenship (Amendment) Act, 2019.  The President had given assent to this Act in December 2019 and the Act came into force in January 2020.  ...
Omir Kumar - Aug 3, 2022
The National Anti-Doping Bill, 2021 is listed for passage in Rajya Sabha today.  It was passed by Lok Sabha last week.  The Bill creates a regulatory framework for anti-doping rule violations in sports.  It was examined by the Parliamentary Standing Committee on Sports, and some ...
Rajat Asthana - June 13, 2022
On June 13, 2022, the West Bengal government passed a Bill to replace the Governor with the Chief Minister, as the Chancellor of 31 state public universities (such as Calcutta University, Jadavpur University).  As per the All India Survey on Higher Education (2019-20), state publ...
The role of governors is in the news again. Their actions across several states — Maharashtra, Tamil Nadu, Kerala, West Bengal — have been questioned. Recently, the Supreme Court had to hear a case where the governor of Punjab did not summon the assembly after the cabinet’s recomme...
The Supreme Court ruling devising a three-member committee to select the Chief Election Commissioner (CEC) and Election Commissioners (ECs) was a landmark judgment.  The committee is going to consist of the Prime Minister, the Leader of Opposition in the Lok Sabha or the leader of the single la...
The instance where the Kerala High Court, in January this year, suspended the verdict passed by the Kavaratti District and Sessions Court (in an attempt to murder case) in which the then sitting Member of Parliament (MP) of Lakshadweep and Nationalist Congress Party leader P.P. Mohamm...
On February 9, Leader of Opposition in Rajya Sabha Mallikarjun Kharge wrote to Chairman Jagdeep Dhankhar protesting the “directions…made by the Chair to authenticate six observations” he had made during his speech in the House the previous day. Kharge pointed out that Pa...
The 1970 Budget is not remembered for the procedural slip-up but for the change in its tone. Until then, Budget speeches were a dry recitation of facts as FMs had yet to start using poetry and couplets. Saturday, February 28, 1970, was a special Budget day in Parliament. Prime Minister Indira Gan...